Gujarat Industrial Development (Amendment) Act, 1964*
| [Gujarat Act No. 14 of 1964] | [22th April, 1964] |
An Act to amend the Gujarat Industrial Development Act, 1862.
It is hereby enacted in the Fifteenth Year of the Republic of India as follows:-
* (Received the assent of the Governor on 22th April, 1964 and published in the "Gujarat Government Gazette" on the 29th April 1964)
1. Short title.- This Act may be called the Gujarat Industrial Development (Amendment) Act, 1964.
2. Amendment of section of Guj. XXIII of ???.- In section 4 of the Gujarat Industrial Development Act, 1962, in sub-section (1)-
(i) for the word "seven" the word "ten" shall be substituted;
(ii) in clause (a), for the word "two" the word "three" shall be substituted;
(iii) in clause (d), for the word "two" the word "four" shall be substituted.