Gujarat Contingency Fund (Amendment) Act, 1984*
| [Gujarat Act No. 13 of 1984] | [31st March, 1984] |
An Act further to amend the Gujarat Contingency Fund Act, 1960.
It is hereby enacted in the Thirty-fifth Year of the Republic of India as follows:-
* Received the Assent of the Governor on 31st March, 1984 is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Contingency Fund (Amendment) Act, 1984.
2. Amendment of section 2 of Guj. IV of 1960.- In the Gujarat Contingency Fund Act, 1960 (Guj. IV of 1960), in section 2, for the word, "twenty crores of rupees", the words "thirty crores of rupees" shall be substituted.