| [Goa Act No. 12 of 1990] | [11th September, 1990] |
An Act further to amend the Goa, Daman and Din Mundkars (Protection from Eviction) Act, 1975.
Be it enacted by the Legislative Assembly of Goa in the Forty-first Year of the Republic of India as follows:-
1. Short title and commencement.- (1) This Act may be called the Goa Mundkars (Protection from Eviction) (Amendment) Act, 1990.
(2) It shall come into force at once.
2. Amendment of section 29.- In sub-section (7) of section 29 of the Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (Act 1 of 1976), the words "and also in the local newspapers" shall be omitted.