| [Chhattisgarh Act No. 7 of 2003] | [??? April, 2003] |
An Act further to amend the Chhattisgarh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1984
Be it enacted by the Chhattisgarh Legislature in the Fifty-fourth year or the Republic of India as follows:-
1. Short title and commencement.- (1) This Act may be called the Chhattisgarh Nagariya Kshetron Ke Bhumibin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 2003 (No. 7 of 2003).
(2) It shall come into force on such date on which the State Government may, by notification in the official Gazelle, appoint.
2. Amendment of Section 3(1) and (2).- In Sub-section (1) and (2) of Section 3 of the Chhattisgarh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 1998 (No. 19 of 1998) the following Sub-section shall be substituted, namely:-
(i) In Sub-section (1) of Section 3 for words "31st May, 1998", the words "19th November, 2002" shall be substituted.
(ii) In Sub-section (2) of Section 3 for words "31st May, 1998", the words "19th November, 2002", shall be substituted.
3. Amendment of Section 4(2).- In Sub-section (2) of Section 4 of the Chhattisgarh Nagariya Kshetron Ke Bhumihin Vynkti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 1998 (No. 19 of 1998) the following Sub-section shall be substituted, namely:-
(i) In Sub-section (2) of Section 4 for words "31st May, 1998" the words "19th November, 2002" shall be substituted.