Arunachal University (Amendment) Act, 20041
| [Arunachal Pradesh Act No. 5 of 2004] | [22nd July, 2004] |
An Act further to amend the Arunachal University Act, 1984 (Act No. 1 of 1984)
Be it enacted by the Legislative Assembly of Arunachal Pradesh in the Fifty fifth Year of the Republic of India as follows:-
1 Received the assent of the Governor on 22nd July, 2004.
1. Short title and Commencement.- (1) This Act may be called the Arunachal University (Amendment) Act, 2004.
(2) It shall come into force at once.
2. Insertion of new Section 29(A).- In the Arunchal University Act, 1984 (herein referred to as the principal Act) after Section 29, the Following Section shall be inserted, namely:-
"29(A) The State Government shall for the purposes of this Act, contribute annually to the University Fund a sum of Rupees eight crore fifty nine lakh to the recurring charges of the University".