An Act to repeal the Arunaehal Pradesh Control of Organised Crime Act, 2002
Be it enacted by the Legislature of the State of Arunaehal Pradesh in the Fifty Fourth Year of the Republic of India as follows:
This Act may be called the Arunaehal Pradesh Control of Organised Crime Repeal Act, 2003.
The Arunaehal Pradesh Control of Organised Crime Act, 2002. (Act No. 5 of 2002) is hereby repealed.
1. Received the assent of the Governor on 16th September, 2003.