Andhra Pradesh Motor Vehicles (Amendment) Act, 1997*
| [Andhra Pradesh Act No. 1 of 1997] | [11th March, 1997] |
An Act Further to Amend the Andhra Pradesh Motor Vehicles taxation Act, 1963.
Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-eighth Year of the Republic of India as follows:-
* Received the assent of the Governor on 11th March, 1997. For Statement of Objects and Reasons, please see A.P. Gazette Part IV-A Extraordinary dated 2nd September, 1996 at P-3.
1. Short title.- This Act may be called the Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1997.
2. Amendment of the Second Schedule.- In the Second Schedule to the Andhra Pradesh Motor Vehicles Taxation Act, 1963, (Act 5 of 1963) in class 4 of the Motor Vehicles against item (iii), in column (2), for the figure "68-00", the figure "300-00" and in column (3), for the figure "225-00" the figure "1000-00" shall be substituted.