Andhra Pradesh (Telangana Area) Abolition of Inams (Amendment) Act, 1986*
| [Andhra Pradesh Act No. 16 of 1986] | [25th June, 1986] |
An Act further to amend the Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.
Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Thirty Seventh Year of the Republic of India as follows:
* Received the assent of the President on the 25th June, 1986. For Statement of Objects and Reason please see the Andhra Pradesh Gazette, part IV-A, Extraordinary dated the 28th February, 1986, at page 2.
1. Short title.- This Act may be called the Andhra Pradesh (Telangana Area) Abolition of Inams (Amendment) Act, 1986.
2. Amendment of section 4.- In the Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955, (Act VIII of 1956) in section 4, sub-section (4) shall be and shall be deemed always to have been omitted.