act 024 of 2001 : Railway Companies (Repeal) Act, 2001 [Repealed]

Railway Companies (Repeal) Act, 2001 [Repealed]

ACTNO. 24 OF 2001

08 May, 2003

2[Repealed by Act 2 of 2018, S. 2 and Sch. I]

An Act to repeal the Indian Railway Companies Act, 1895

Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:

This Act may be called the Indian Railway Companies (Repeal) Act, 2001.

The Indian Railway Companies Act, 1895 is hereby repealed.

1. Received the assent of the President on 29-8-2001 and published in the Gazette of India, Extra., Part II, Section 1, dated 29-8-2001, p.1, No. 31.

2. Repealed by Act 2 of 2018, S. 2 and Sch. I, dated 8-1-2018.