act 031 of 2005 : Hire-Purchase (Repeal) Act, 2005 [Repealed]

Hire-Purchase (Repeal) Act, 2005 [Repealed]

ACTNO. 31 OF 2005

06 November, 2006

2[Repealed by Act 2 of 2018, S. 2 and Sch. I]

An Act to repeal the Hire-purchase Act, 1972

PREAMBLE

Be it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:

Section 1. Short title

This Act may be called the Hire-purchase (Repeal) Act, 2005.

Section 2. Repeal of Act 26 of 1972

The Hire-purchase Act, 1972 is hereby repealed.

1 Received the assent of the President on June 23, 2005 and published in the Gazette of India, Extra., Part II, Section 1, dated 23rd June, 2005, p. 1, No. 34

2 Repealed by Act 2 of 2018, S. 2 and Sch. I, dated 8-1-2018.