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Act 017 of 1917 : Government Savings Banks (Amendment) Act, 1917

Preamble

[Act 17 of 1917][19th September, 1917]
[Repealed by Act 1 of 1938, Section 2 and Schedule.][19th September, 1917]

An Act to amend the Government Savings Banks Act, 1873

Whereas it is expedient to amend the Government Savings Banks Act, 5 of 1873; It is hereby enacted as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Government Savings Banks (Amendment) Act, 1917.

Section 2. Amendment of Sections 4 and 8, Act 5 of 1873

2. Amendment of Sections 4 and 8, Act 5 of 1873.-In Section 4 and Section 8 of the Government Savings Banks Act, 1873, for the words "one thousand-rupees" the words "three thousand rupees" shall be substituted.