Be it enacted by Parliament in the Forty-seventh Year of the Republic of India as follows:
(1) This Act may be called the Finance Act, 1996.
(2) It shall come into force on the 1st day of April, 1996.
2 [Repealed]
1. Received the assent of the President on 27-3-1996 and published in the Gazette of India, Extraordinary, Part II, Section 1, dated 27-3-1996, pp. 1-5, No. 30.
2. Repealed by Act 33 of 1996, Section 90 and shall be deemed never to have been enacted.