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RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.
ITEM NO.802 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Transfer Case (Civil) No(s).115/2013
RAJA MOHAMMAD AMIR MOHAMMAD KHAN Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. & ORS. Respondent(s)
With
W.P.(C) No. 28/2016 T.C.(C) No. 269/2017
Date : 15-06-2026 These petitions were Mentioned today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE V. MOHANA
(PARTIAL COURT WORKING DAYS)
For Petitioner(s) Mr. Niraj Gupta, AOR (Mentioned by) For Respondent(s)
UPON hearing the counsel the Court made the following O R D E R
Learned counsel for the petitioner seeks an adjournment
on the ground of non-availability of the arguing counsels.
List these matters after summer vacations.
(SATISH KUMAR YADAV) (PREETHI DILEEP KUMAR) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR (The matter has been listed as Item No.107 on 18.06.2026 before Court No.1)
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- 2026-06-15T16:33:03+0530
- SATISH KUMAR YADAV
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