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P.RAJARATHINAM AND 4 OTHERS v. A.S.SIVAKUMAR AND 2 OTHERS

Madras High Court
Apr 15, 2026

CONT P No. 237 of 2026 __________

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IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 15-04-2026

CORAM

THE HON'BLE MS. JUSTICE P.T. ASHA CONT P No. 237 of 2026

1. P.Rajarathinam S/o. Periyanayagamsamy, Working as Trained Graduate Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.

2. S.Arul Savari, S/o. Selvarayar, Working as Trained Graduate Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.

3. A.Ratchagar, S/o. Antonysamy, Christian,

Working as Primary School Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.

4. David Jayaseelan, S/o. Sammanasunathan, Working as Primary School Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.

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5. A. Ambrose, S/o. Arul Marianathan, Working as Librarian, Fatima Government Aided Boys High School, Karuvadikuppam,

Puducherry 605 008. ..Petitioner(s)

Vs

1. A.S.Sivakumar Director,

Directorate of School Education, Perunthalaivar Kamarajar Centenary Educational Complex,

100 Feet Road, Anna Nagar, Puducherry 605 005.

2. Fr. A.Maimani, Principal,

Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.

3. V.Vasagi, Senior Accounts Officer, Directorate of School Education, Perunthalaivar Kamarajar Centenary Educational Complex,

100 Feet Road, Anna Nagar, Puducherry 605 005. ..Contemnor(s)

Prayer: This Contempt Petition filed under Section 11 of the Contempt of Courts Act praying to arrest and detain the respondents for deliberately

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and willfully disobeying the orders passed by this Court in W.P.No. 35422 of 2024 dated 28.08.2025.

For Petitioner(s): Mr.V.Ajayakumar

For Contemnor(s): Mr.Syed Mustafa

Special Government Pleader (Puducherry)

Order

The Contempt Petition has been filed seeking to punish the respondents for wilful disobedience of the orders passed by this Court in W.P.No.35422 of 2024 dated 28.08.2025.

2. It is informed that the orders of this Court in W.P.No.35422 of 2024 dated 28.08.2025 has been complied with.

3. Recording the above statement, the contempt petition is closed.

15-04-2026

Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No

SRN

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P.T.ASHA J.

SRN

CONT P No. 237 of 2026 15-04-2026

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