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HEMANT S. HATHI v. CENTRAL BUREAU OF INVESTIGATION

Supreme Court Of India
Dec 16, 2025

ITEM NO.805 COURT NO.3 SECTION X

S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS

Writ Petition (Criminal) No. 37/2020

HEMANT S. HATHI Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION & ORS. Respondent(s)

W.P.(Crl.) No. 48/2020 (X)

CHETAN JAYANTILAL Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION & ORS. Respondent(s) Date : 16-12-2025 W.P.(Crl.) No. 48/2020 was mentioned today.

CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE VIJAY BISHNOI

For Petitioner(s) : Mr. Mukul Rohatgi, Sr. Adv. (Mentioned by) Mr. Hemant Shah, Adv. Mr. Sanjay Aabot, Adv. Mr. Apoorva Agarwal, Adv. Ms. Devanshi Singh, Adv. Mr. Nikilesh Ramachandran, AOR

Mr. Avadh Bihari Kaushik, AOR For Respondent(s) : Mr. Mukesh Kumar Maroria, AOR Mr. Arvind Kumar Sharma, AOR Ms. Malvika Kapila, AOR Mr. Ishaan George, AOR Ms. B. Vijayalakshmi Menon, AOR

UPON a mention being made by counsel for petitioner the Court made the following

O R D E R

1) List the updated office report on 17th December, 2025,

regarding compliance on behalf of the petitioner of order

dated 19.11.2025.

(NIDHI AHUJA) (NAND KISHOR) AR-cum-PS ASSISTANT REGISTRAR

    1. 2025-12-16T18:05:45+0530
    2. NIDHI AHUJA