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COMMON CAUSE v. UNION OF INDIA

Supreme Court Of India
Oct 15, 2025

ITEM NO.26 COURT NO.2 SECTION PIL-W

S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS

Writ Petition(s)(Civil) No(s). 204/2014

COMMON CAUSE Petitioner(s)

VERSUS

UNION OF INDIA Respondent(s) Date : 15-10-2025 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE JOYMALYA BAGCHI

For Petitioner(s) : Mr. Prashant Bhushan, AOR Mr. Rahul Gupta, Adv. For Respondent(s) : Mr. R. Venkataramani, Attorney General Mr. Mukesh Kumar Maroria, AOR Ms. Chitrangda Rastravara, Adv. Mr. Merusagar Samantaray, Adv. Mr. Santosh Kumar, Adv. Mr. Bhuvan Kapoor, Adv. Mr. Arvind Kumar Sharma, AOR UPON hearing the counsel the Court made the following

O R D E R

Learned Attorney General states that the interim status report

by the Committee constituted through Office Memorandum dated

14.07.2025 will be placed on record within two weeks.

List on 10.11.2025.

(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR

    1. 2025-10-15T15:51:21+0530
    2. NITIN TALREJA