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UNION OF INDIA v. NANDINI K
2025:KER:55330
WA NO. 696 OF 2024 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
WA NO. 696 OF 2024
AGAINST THE JUDGMENT DATED 19.12.2022 IN WP(C) NO.24058 OF 2022
OF HIGH COURT OF KERALA
APPELLANT/S-RESPONDENT NO.1:
UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH AND FAMILY
WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN - 110001
BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
RESPONDENT(S)/PETITIONERS & RESPONDENTS 2 TO 6:
1 NANDINI K
AGED 54 YEARS
WIFE OF A M MOHAN KUMAR, ‘ASHIRWAD', VELLINEZHI, PALAKKAD, PIN - 679504
2 A.M. MOHAN KUMAR
AGED 57 YEARS
SON OF O SANKARAN NAIR, ‘ASHIRWAD', VELLINEZHI, PALAKKAD, PIN - 679504
3 THE DIRECTOR
MEDICAL COUNCIL OF INDIA, POCKET - 14, SECTOR 8, DWARAKA PHASE - I, NEW DELHI (ADDRESS OF R2 IS CORRECTED AS THE CHAIRMAN, NATIONAL MEDICAL COMMISSION, POCKET-14, SECTOR 8,
DWARAKA PHASE-I, NEW DELHI-110 077 AS PER THE ORDER DATED 29-07-2022 IN IA NO.1/2022 IN WP(C) NO.24058/2022.)
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH AND FAMILY
WELFARE, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
1
5 THE DIRECTOR
KERALA STATE MEDICAL COUNCIL, COMBINED COUNCIL BUILDING, RED
CROSS ROAD, NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM
( ADDRESS OF R4 IS CORRECTED AS THE REGISTRAR, KERALA STATE
MEDICAL COUNCIL FOR MODERN MEDICINE, COMBINED COUNCIL
BUILDING, RED CROSS ROAD, NEAR GENERAL HOSPITAL,
THIRUVANANANTHAPURAM-695 035. AS PER THE ORDER DATED 29-07- 2022 IN IA NO.1/2022 IN WP(C) NO.24058/2022. )
6 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH") OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE, MARINE DRIVE,
ERNAKULAM, KERALA, PIN - 682011
7 THE MANAGING DIRECTOR
SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD, PEZHAKKAPPALLY
PO, MUVATTUPUZHA ., PIN - 686673
BY ADVS.
SHRI.VIVEK MENON
SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL COMMISSION
THIS WRIT APPEAL HAVING BEEN HEARD ON 18.07.2025, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
2
APPENDIX OF WA 696/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF EMAIL DATED 19.01.2023
SHARING THE MINUTES OF VIRTUAL MEETING
HELD ON 18.01.2023 OF EXPERT MEMBERS OF
NATIONAL BOARD AND ACCEPTING THE SAME BY
ITS MEMBERS VIDE THEIR DIFFERENT DATES
EMAILS.
Annexure A2 TRUE COPY OF THE LETTER NO.U.11021/01/2023-HR DATED 09.03.2023
ISSUED TO THE LEARNED DSG.
Annexure A3 TRUE COPY OF LETTER BEARING NO. U.11021/01/2023-HR (PART-I) DATED
31.3.2023 ISSUED BY THE CENTRAL
GOVERNMENT TO THE PRINCIPAL SECRETARY
(HEALTH) OF ALL STATES AND UNION
TERRITORIES.
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