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VNR SEEDS PVT LTD & ORS. v. JILLELA RAMESH & ANR.

National Consumer Disputes Redressal Commission
Feb 2, 2025
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

NC/RP/722/2024

Attorney(S)

MR. KUNAMALLA KARUNAKAR

ACTS

Section 21(b) of the Consumer Protection Act, 1986 (for short the Act).

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Smart Summary (Beta)

Factual and Procedural Background

These connected revision petitions under Section 21(b) of the Consumer Protection Act, 1986 arose from similar orders concerning VNR-145 chilli seeds. The farmers alleged poor germination, stunted growth, inadequate flowering and fruiting, and crop loss after purchasing and cultivating the seeds in 2017. A District Level Committee inspected the fields, reported poor performance, and a genetic purity test declared the sample “misbranded.” [1][2][3][4]

The District Forum awarded compensation for crop loss, cultivation expenditure, mental agony, interest and costs. The State Commission partly allowed the appeals, reduced crop-loss compensation, set aside interest and other expenditure, and placed liability on the seed company while absolving the dealers. The connected revision petitions challenged those orders. [5][6][7][8][9][10]

Legal Issues Presented

  1. Whether the evidence established that the VNR-145 chilli seeds were defective or misbranded. [11][12][13][14][15]
  2. Whether the State Commission was justified in reducing the compensation awarded by the District Forum and setting aside interest and other amounts. [7][16][17][18]
  3. Whether liability could be placed only on the seed company rather than also on the dealers. [11]

Arguments of the Parties

Seed Company and Other Revisionists

  • The State Commission failed to give a definite finding on the Expert Committee’s report and improperly used one case as the yardstick for all cases. [11]
  • The farmers did not prove any defect in the seeds; the burden of proof lay on them. [11][13]
  • The District Level Committee relied only on visual inspection, while crop failure could have resulted from weather, pests, fertilizers, rainfall, irrigation or other factors. [11][19]
  • The seeds had shown 96% germination and 99.95% genetic purity before packing, and no comparable complaint had been received. [20]
  • The State Commission erred in quantifying losses without yield data or bills for cultivation expenses. [11]

Farmers and Complainants

  • The State Commission reduced compensation without scientific basis and contrary to the evidence. [12]
  • Government field reports showed that VNR-145 was highly susceptible to pests and viruses, with crop damage of approximately 60% to 65%. [12]
  • The genetic purity report found variation between the field sample and the standard molecular profile and declared the sample “misbranded.” [12]
  • The Government officials’ and scientists’ reports had not been rebutted by the seed company. [12]
  • Farmers contended that another variety, Sonali seeds, produced good flowering and fruit formation in a nearby field. [4][12]

Table of Precedents Cited

PrecedentRule or Principle Cited ForApplication by the Court
Haryana Seeds Development Corpn. Ltd. V. Sadhu & Anr. (2005) 3 SCC 198Seed-defect claims require evidence connecting crop variation to defective seeds.Distinguished because the committee in that case attributed crop variation to factors other than seed quality, unlike the evidence here. [19][13][21][22]
Mahyco Vegetables Seeds Ltd. V. Ishwarbhai & Ors. (2016) SCC Online NCDRC 49A committee report must clearly establish that crop failure was caused by defective seeds.Distinguished because the report there did not state that sterility resulted from defective seeds; the present reports and genetic test did. [19][13][23][24]
Indian Farmers Fertilizers Co-Op Ltd. V. Shri Ram Swaroop (2014) SCC Online NCDRC 765Referred by the seed company.The opinion records the citation but does not separately discuss its application. [19]
Indo American Hybrid Seeds & Anr. V. Vijayakumar Shankarao & Anr. 2 (2007) CPJ 148 (NC)Referred by the seed company.The opinion records the citation but does not separately discuss its application. [19]
VNR Seeds Pvt. Ltd. V. Balu, decided on February 26, 2021Referred by the seed company.The opinion records the citation but does not separately discuss its application. [19]
Syngenta India V. P. Chowdaiah 2013 (3) CPR 386Referred by the seed company.The opinion records the citation but does not separately discuss its application. [19]
M/s. Maharashtra Hybrid Seeds Co. Ltd. Vs. Alavalapati Chandra Reddy & Ors. 1998 6 SCC 738Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
M/s. National Seeds Corporation Ltd. Vs. M. Madhusudhan Reddy & Anr. 2012 0 Supreme (SC) 44Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
H.N. Shankara Shastry Vs. The Asstt. Director of Agriculture, Karnataka 2004 4 Supreme SCC 234Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
Mohan Seeds Company through its Proprietor Vs. Gurbachan Singh & Anr., 2022 4 CPR (NC) 361Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
Medaram Venu & Ors. Vs. Penthala Mahendar, decided on 16.02.2018Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
M/s. Shiv Narayan Periwal & Sons Vs. Bharat Kumar & Ors. 2020 2 CPR (NC) 382Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
Ms/. Avon Beej Company Vs. Anoop Singh & Ors. 2021 I CPR (NC) 102Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12]
Western Agri Seeds Ltd. Vs. Ramesh Shyamraoji Dhote & Anr. 2016 4 CPR (NC) 218Referred by the farmers.The opinion records the citation but does not separately discuss its application. [12][25]

Court's Reasoning and Analysis

The Commission held that the precedents relied upon by the seed company were distinguishable. In those cases, the reports did not connect crop failure to defective seeds or identified alternative causes. Here, the committee found severe stunted growth, sparse branching and flowering, pest and viral damage, and high susceptibility of VNR-145; it also found that abnormal temperatures did not explain the failure. [13][21][22][26][27][28][29][30]

The genetic purity test further found that the field sample differed from the standard molecular profile and was “misbranded.” The Commission noted that the District Forum and State Commission had considered the Government officials’ and scientists’ reports, and that the seed company produced no effective rebuttal. The finding that the seeds were defective therefore required no interference. [14][15][31]

On compensation, the Commission found that expecting farmers to maintain detailed yield records or preserve cultivation bills was unjustified. The District Forum had relied on the market value verification certificate, and its assessment of crop loss, interest, cultivation expenditure and mental-agony compensation was considered reasonable. [17][18]

Holding and Implications

THE REVISION PETITIONS WERE DECIDED BY UPHOLDING THE DISTRICT FORUM’S RELIEF AND SETTING ASIDE THE STATE COMMISSION’S REDUCTIONS. The District Forum’s compensation, interest, expenditure and mental-agony awards were restored; the State Commission’s contrary modifications were set aside, and pending interim applications were disposed of. [18]

The direct effect was restoration of the relief granted to the farmers against the revisionists. The opinion does not state that a new precedent was created.

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NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION

NEW DELHI

REVISION PETITION NO. 2214 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/679/2020 of the State Commission Telangana)

1. JILLELA RAMESH,

R/O.H.NO.5-105, PEDDAPUR V, H/O.LINGAMADUGUPALLI V, ATMAKUR M,

WARANGAL RURAL DIST, TELANGANA

STATE, 506342

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. VNR SEEDS PVT. LTD. REP.BY ITS QUALITY

CONTROLLER AND SUPPLIER OF VNR SEEDS

INCHARGE,

SY.NO.8/1/A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT

TELANGANA STATE, 502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD, REP. BY ITS

MANAGER,

PLOT NO.1H, BLOCK NO.2, AUTO NAGAR,

HAYATHNAGAR M, RANGAREDDY DISTRICT,

TELANGANA STATE-500070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD, REP.BY ITS

MANAGING DIRECTOR PRODUCER,

MANUFACTURER AND MARKATED OF VNR

SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR-492001,

CHATTISGARH

RAIPUR

CHHATTISGARH

4. M/S. VNR SEEDS PVT LTD, REP.BY ITS

MANAGING DIRECTOR, PRODUCER,

MANUFACTURER AND MARKATED OF VNR

SEEDS

PLANT AT VILLAGE-DEOJHAL, AHIWARA- ...........Respondent(s)

1

DHAMDA ROAD, POST MADERASA, DIST

DURG, CHATTISGARH-490036

DURG

CHHATTISGARH

5. SRI GANAPATHI SEEDS & PESTICIDES,

SHOP NO.25, SEETHARAMA COMPLEX, OPP

SUNIL TALKIES, STATION ROAD, WARANGAL

P M, WARANGAL URBAN DISTRICT, NOW

WARANGAL RURAL DISTRICT, TELANGANA

STATE, 506002

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 1013 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/532/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

SANGAREDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. VANCHA SRINIVASA REDDY AND ORS

AGARHAMPAHAD VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

TELANGANA

2. AKSHAYA SEEDS AND PESTICIDES

H. NO. 10,13 , 130/1, NARAMPET RAOD, ...........Respondent(s)

2

KASHIBUGGA, WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H. NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1014 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/554/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. BOLLABOINA KUMAR AND ORS.

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DIST 506002

WARANGAL RURAL

NEW DELHI-110017

2. VAMSHI SEEDS AND PESTICIDES

DOOR NO. 8,5, 48/6, SEETHARAMA COMPLEX,

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

3

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1015 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/581/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. CHINTHAKULA VIJAY AND ORS

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

TELANGANA

2. MANIKANTA TRADERS SEEDS AND

PESTICIDES & FERTILIZERS H. NO. 48,5, 6/1, MAIN ROAD, MOGILICHERLA

VILLAGE, GEESUKONDA MANDAL,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR ...........Respondent(s)

4

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1016 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/590/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KADUDHULA RAMANA AND ORS.

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

5

REVISION PETITION NO. 1017 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/592/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR.

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA JAYAPAL AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1018 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/593/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR ...........Petitioner(s)

6

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. KADUDHULA MALLAIAH AND ORS

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD,

WARANGAL, REP BY ITS PROPRIETOR 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1019 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/596/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE BANDAMYLARAM, MULUGU MANDAL, ...........Petitioner(s)

7

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH

Versus

1. BORAGANI KRISHNA AND ORS

SHIVAJINAGAR,H/O. REKAMPALLY VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. NAGENDRA SEEDS

BESIDE SBH MAIN ROAD NARSAMPET,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1020 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/598/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY ...........Petitioner(s)

8

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. GOPU RAJU AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. KAPIL SEEDS & PESTICIDES

OPP. SUNIL TALKIES, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1021 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/608/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070 ...........Petitioner(s)

9

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490 036 P.

DURG

CHHATTISGARH

Versus

1. POSHALA RAMBABU AND ANR

H. NO. 4, 74, GUDIMAHESHWARAM VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT, TELANGANA STATE 506 331 P

WARANGAL RURAL

TELANGANA

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETARAMA COMPLEX, OPP.

SUNIL TALKIES, STATION ROAD, WARANGAL

POST AND MANDAL, WARANGAL URBAN

DISTRICT 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1022 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/621/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY ...........Petitioner(s)

10

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. SUKINE SRINIVAS AND ORS

SHIVAJI NAGAR, H. NO. REKAMPELLY

VILLAGE, DUGGONDI MANDAL, WARANGAL

RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. NAGEBNDRA SEEDS REP BY ITS

PROPRIETOR.

BESIDES S.B.H., MAIN ROAD, NARSAMPET,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1023 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/631/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING ...........Petitioner(s)

11

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. DOUTAPURAM CHANDER RAO AND ORS

KONAPURAM, CHENNARAOPET MANDAL,

WARANGAL RURAL DISTRICT DIED PER

506002

WARANGAL RURAL

TELANGANA

2. DOUTHAPURAM LAXMI

KONAPURA, VILLAGE, CHENNARAOPET

MANDAL, WARANGAL DISTRICT 506001

WARANGAL URBAN

TELANGANA

3. DOUTHAPURAM PRASHANTH

KONAPURA, VILLAGE, CHENNARAOPET

MANDAL, WARANGAL DISTRICT 506001

WARANGAL URBAN

TELANGANA

4. DOUTHAPURAM NAGARAJU

KONAPURA, VILLAGE, CHENNARAOPET

MANDAL, WARANGAL DISTRICT 506001

WARANGAL URBAN

TELANGANA

5. NAGENDRA SEEDS

BESIDES SBH, MAIN ROAD, NARSAMPET,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA

6. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1024 OF 2024

12

(Against the Order dated 07/11/2023 in Appeal No. A/672/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG CHATTISGARH

490 036 P.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. MATETI PARSHAURAMLU AND ANR

H. NO. 1, 105, AGRAMPAHAD VILLAGE,

ATHMAKUR MANDAL, WARANGAL RURAL

DISTRICT TELANGANA STATE 506 342.

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS & PESTICIDES

H. NO. 11,7,54, OLD GRAIN MARKET

WARANGAL POST AND MANDAL, WARANGAL ...........Respondent(s)

13

URBAN DISTRICT 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1025 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/662/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. YARA RAMANA AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT.506002

WARANGAL RURAL

NEW DELHI-110017

2. AKSHAYA SEEDS & PESTICIDES H. NO. 10,13, 130/1, NARSAMPET ROAD,

KASHIBUGGA, WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. SAPTHAGIRI SEEDS & PESTICIDES

H. NO. 8,7,164, GOWRISHANKAR COMPLEX,

STATION ROAD, WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR ...........Respondent(s)

14

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1026 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/664/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KANDAKATLA SAMBAIAH AND ORS

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL TALKIES, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

15

REVISION PETITION NO. 1027 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/665/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. NAMPALLY SUDHAKAR AND ORS

VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1028 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/656/2020 of the State Commission Telangana)

16

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. PENDLI PADMA AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 11,7,53, OLD GRAIN MARKET,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1029 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/713/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY. ...........Petitioner(s)

17

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. BURGULA ANKUS AND ANR

PEDDAPUR VILLAGE, H/O.

LINGAMADUGUPALLI VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT,

TELANGANA STATE 506342 P.

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 11,7,54, OLD GREEN MARKET,

WARANGAL POST AND MANDAL WARANGAL

URBAN DISTRICT 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

18

REVISION PETITION NO. 1030 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/714/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

PCHATTISGARH

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490 036 P.

CHATTISGARH.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. GUMMADI RAVINDER ALISE RAVI AND ANR

PEDDAPUR VILLAGE, LINGAMADUGUPALLI

VILLAGE, ATAMKUR MANDAL, WARANGAL

RURAL DISTRICT.

WARANGAL URBAN

TELANGANA

2. JAGADAMBA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR ...........Respondent(s)

19

H.NO. 8,7,163, GOURISHANKAR COMPLEX

STATIO, ROAD, WARANGAL P&M,

WARANGAL URBAN DISTRICT 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1031 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/720/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. VAKKALA RAVI AND ANR

H. NO. 6,85, PEDDAPUR VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT, ...........Respondent(s)

20

TELANGANA STATE, 506342 P.

WARANGAL RURAL

TELANGANA

2. USHODAYA SEEDS AND PESTICIDES

H.NO. 8,7,174, STATION ROAD, WARANGAL

POST & MANDAL, WARANGAL URBAN

DISTRICT, 506 002 P

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1032 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/721/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 503226

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 500070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG ...........Petitioner(s)

21

CHHATTISGARH

Versus

1. VANCHA BUCHI REDDY AND ANR

220, LAWYERS CHAMBER, BLOCK-I, DELHI

HIGH COURT, SHER SHAH ROAD

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H.NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL P&M, WARANGAL URBAN

DISTRICT 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1033 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/202/2022 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND ...........Petitioner(s)

22

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. KATABATHINI SUDHAKAR AND ANR

H. NO. 1,122, PEDDAPUR VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT,

TELANGANA 506 342

WARANGAL RURAL

TELANGANA

2. SREE UMSMAHESHWARA AGRO AGENCIES

REP BY ITS PROPRIETOR, H. NO. 8,7,144,

STATION ROAD, OPP. POCHAMMA TEMPLE,

WARANGAL POST & MANDAL, WARANGAL

URBAN DISTRICT, 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1039 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/558/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

23

1. JAKKULA LINGAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. KAPIL SEEDS & PESTICIDES

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1040 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/570/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8/1/A & 8/1/AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. PENDLI SUDHAKAR AND ORS

SEETHARAMPURAM VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002 ...........Respondent(s)

24

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS & PESTICIDES

H. NO. 11,7,54, OLD GRAIN MARKET

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1041 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/571/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA SHANKAR AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. BHARATH SEEDS & PESTICIDES H. NO. 16-7-54, OLD GRAIN MARKET ...........Respondent(s)

25

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1042 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/572/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8/1/A & 8/1/AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. PEDDABOINA SAMBAIAH AND ORS.

H.NO. 8, 5, 40, OPP. SUNIL THEATRE, STATION

ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

2. ARUNDHATI SEEDS & PESTICIDES

H.NO. 8, 5, 40, OPP. SUNIL THEATRE, STATION

ROAD, WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. ARUNDHATI SEEDS & PESTICIDES ...........Respondent(s)

26

H.NO. 8, 5, 40, OPP. SUNIL THEATRE, STATION

ROAD, WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1, 147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1043 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/573/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. RADARAPU KATTAIAH AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT 506002

WARANGAL RURAL

NEW DELHI-110017

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD,

WARANGAL, 506001

WARANGAL URBAN ...........Respondent(s)

27

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA, 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1044 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/575/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KADUDULA LINGA MURTHY AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT 506002

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

11,7,54, OLD GRAIN MARKET, WARANGAL

506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND, ...........Respondent(s)

28

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 1045 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/580/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR.

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KADUDULA LINGAIAH

B-2, GROUND FLOOR, PANCHSHEEL ENCLAVE

WARANGAL RURAL

NEW DELHI-110017

2. SRIGANAPATHI SEEDS AND PESTICIDES

SHOP NO.25, SEETHARAMA COMPLEX OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1046 OF 2024

29

(Against the Order dated 07/11/2023 in Appeal No. A/585/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8/1/A & 8/1/AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KOMUKATI RAMARAJU ALIAS RAJU AND

ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS & PESTICIDES

H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506002

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1047 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/587/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR. ...........Petitioner(s)

30

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH

Versus

1. BUSSARI MANOHAR RAO AND ORS

SHIVAJI NAGAR, H/O. REKAMPALLY VILLAGE.

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT 506002

WARANGAL RURAL

TELANGANA

2. USHODAYA SEEDS AND PESTICIDES

H. NO. 8,7,174, STATION ROAD, WARANGAL,

506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 1048 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/594/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8/1/A & 8/1/AA, VILLAGE BANDAMYLARAM, MULUGU MANDAL, ...........Petitioner(s)

31

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR- 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. MUDDAM MALLIKARJUNA AND ANR

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRIGANAPATHI SEEDS AND PESTICIDES

SHOP NO. 25, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 258 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/726/2020 of the State Commission Telangana)

1. VELPULA SWAMY

AKKAMPET VILLAGE, ATMAKUR MANDAL,

WARANGAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD & ORS. SY. NO. 8/1/A, & SY. NO. 81/1AA,

BANDAMYLARAM VILLAGE, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE-502336.

MULUGU

TELANGANA ...........Respondent(s)

32

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. AKSHAYA SEEDS & PESTICIDES

OPP TO SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. SRI KAPIL SEEDS & FERTILIZERS

OPP TO SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 283 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/509/2020 of the State Commission Telangana)

1. MUSUKU SHANKAR

R/O VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR, ...........Respondent(s)

33

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H. NO. 11-7-54, OLD GRAIN MARKET, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 284 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/525/2020 of the State Commission Telangana)

1. VARDHINENI RAJAIAH

R/O VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO.4, SEETHARAMA COMPLEX, OPP TO ...........Respondent(s)

34

SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 285 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/602/2020 of the State Commission Telangana)

1. KONDLE RAVINDER

R/O BIKKAJIPALLY, VENKATAPURAM

VILLAGE, DUGGONDI MANDAL, WARANGAL

RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8-7-144, POCHAMMAGUDI STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001 ...........Respondent(s)

35

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 291 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/529/2020 of the State Commission Telangana)

1. VEMULA SRINIVAS

R/O AKKAMPET VILLAGE, ATMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD & ORS. SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. VENKATESWARA AGRO AGENCIES

SHOP NO. 24, SEETHARAMA COMPLEX, OPP

TO SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 292 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/628/2020 of the State Commission Telangana)

1. MUSUKU PRATAP REDDY

R/O VENKATAPURAM VILLAGE, DUGGONDI ...........Petitioner(s)

36

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. RAGHURAM SEEDS & PESTICIDES H. NO. 11-7-54, OLD GRAIN MARKET, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD, NARSAMPET,

WARANGAL-506001

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 293 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/633/2020 of the State Commission Telangana)

1. NAGANABOINA ANIL

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

37

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. NAGARJUNA AGRO AGENCIES

SHOP NO.11, SEETHARAMA COMPLEX,

STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 303 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/519/2020 of the State Commission Telangana)

1. ERUKALA AMRUTHAIAH

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA ...........Respondent(s)

38

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. AKSHAYA LAXMI SEEDS & PESTICIDES

SEETHARAMA COMPLEX, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 304 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/647/2020 of the State Commission Telangana)

1. KADUDULA VENKAT REDDY

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR ...........Respondent(s)

39

CHHATTISGARH

3. THIRUMALA SEEDS & PESTICIDES

SHOP NO.4, SEETHARAMA COMPLEX, OPP TO

SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 305 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/524/2020 of the State Commission Telangana)

1. JANGAM RAMESH

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

MULUGU

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES & SEEDS

OPP TO SUNIL TALKIES, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. AKSHYA LAXMI SEEDS & PESTICIDES ...........Respondent(s)

40

H. NO. 10-13-130/1, NARSAMPET ROAD, KASHIBUGGA, WARANGAL-506002

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 340 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/516/2020 of the State Commission Telangana)

1. RAYARAKULA LAXMAIAH

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES & SEEDS

OPP SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001 WARANGAL RURAL ...........Respondent(s)

41

TELANGANA

REVISION PETITION NO. 341 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/614/2020 of the State Commission Telangana)

1. OORATI INDRAIAH

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS & PESTICIDES H. NO. 11-7-54, OLD GRAIN MARKET, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 342 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/646/2020 of the State Commission Telangana)

1. ERRA RAJI REDDY

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

42

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS & PESTICIDES H. NO. 11-7-54, OLD GRAIN MARKET, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 388 OF 2024

(Against the Order dated 30/05/2023 in Appeal No. A/504/2020 of the State Commission Telangana)

1. ERUKALA MAHIPAL

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA ...........Respondent(s)

43

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS & PESTICIDES H. NO. 8-7-142, OPP POCHAMMA TEMPLE, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 389 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/506/2020 of the State Commission Telangana)

1. MALAGANI SRINIVAS

SHIVAJI NAGAR, REKAMPALLY VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD 220, LAWYERS CHAMBER, BLOCK-I, DELHI

HIGH COURT, SHER SHAH ROAD

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR ...........Respondent(s)

44

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD, NARSAMPET,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. AGROS RYTHU SEVA KENDRAM

DUGGONDI ROAD, GIRNIBAVI, DUGGONDI

MANDAL, WARANGAL RURAL-506002

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 390 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/513/2020 of the State Commission Telangana)

1. MULKA RAJU

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS & PESTICIDES ...........Respondent(s)

45

H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 391 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/539/2020 of the State Commission Telangana)

1. KONNE KRISHNA REDDY

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. JAGADAMBA SEEDS & PESTICIDES H. NO. 8-7-163, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001 WARANGAL RURAL ...........Respondent(s)

46

TELANGANA

REVISION PETITION NO. 392 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/591/2020 of the State Commission Telangana)

1. POGULA BHEESHMAIAH

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS & PESTICIDES H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 393 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/605/2020 of the State Commission Telangana)

1. GUNDALA DHARMAIAH

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

47

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RINGROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS & PESTICIDES H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 394 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/607/2020 of the State Commission Telangana)

1. YARA ILAIAH

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA ...........Respondent(s)

48

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8-7-144, STATION ROAD, OPP TO POCHAMMA TEMPLE, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 395 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/613/2020 of the State Commission Telangana)

1. VASARI SANJEEV KUMAR

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR ...........Respondent(s)

49

CHHATTISGARH

3. AGROS RYTHU SEVA KENDRAM

H. NO. 16-7-142/C, OLD GRAIN MARKET, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 396 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/624/2020 of the State Commission Telangana)

1. NERELLA RAMANA REDDY

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP TO SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. SAPTHAGIRI SEEDS & PESTICIDES ...........Respondent(s)

50

H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 397 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/632/2020 of the State Commission Telangana)

1. NERELLA KAMALAKAR

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS & PESTICIDES H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001 WARANGAL RURAL ...........Respondent(s)

51

TELANGANA

REVISION PETITION NO. 398 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/634/2020 of the State Commission Telangana)

1. RAYARAKULA BONDALU

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8-7-144, STATION ROAD, OPP POCHAMMA TEMPLE, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 399 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/670/2020 of the State Commission Telangana)

1. PERUPELLI SAMBAIAH

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

52

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. M/S MANIKANTA TRADERS, SEEDS, PESTICIDES & FERTILIZERS H. NO. 48-5-6/1, MAIN ROAD, MOGILICHERLA, GEESUGONDA MANDAL,WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 450 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/533/2020 of the State Commission Telangana)

1. ERUKULA SAMBAIAH

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336 RANGA REDDY ...........Respondent(s)

53

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS & FERTILIZERS H. NO. 11-7-54, OLD GRAIN MARKET, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 451 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/608/2020 of the State Commission Telangana)

1. KONNE SURENDER

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001 ...........Respondent(s)

54

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS & PESTICIDES H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 452 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/609/2020 of the State Commission Telangana)

1. ANAKATHALLA RAVINDER

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS & PESTICIDES H. NO. 8-7-164, GOURISHANKAR COMPLEX, STATION ROAD, WARANGAL-506002

WARANGAL RURAL

TELANGANA ...........Respondent(s)

55

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 453 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/505/2020 of the State Commission Telangana)

1. VURATI MOHAN REDDY

VENKATAPURAM VILLAGE DUGGANDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. M S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. JAGADAMBA SEEDS AND PESTICIDES

H NO 8 7 163 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL 506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 462 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/501/2020 of the State Commission Telangana)

1. BODDY SAMBAIAH ...........Petitioner(s)

56

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SRI NAGARJUNA AGRO AGENCIES

SHOP NO 11 SEETHARAMA COMPLEX

STATION ROAD WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 463 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/503/2020 of the State Commission Telangana)

1. DOKILA NAGESH

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336 ...........Respondent(s)

57

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDE SBH MAIN ROAD NARSAMPET

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. THIRUMALA SEEDS AND PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 464 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/515/2020 of the State Commission Telangana)

1. KADUDHULA KUMARASWAMY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD ...........Respondent(s)

58

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 465 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/508/2020 of the State Commission Telangana)

1. VASARI INDRAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A 8 1 AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. AGRO RYTHU SEVA KENDRAM

H NO 16 7 142 BY C OLD GRAIN MARKET

WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL ...........Respondent(s)

59

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 466 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/520/2020 of the State Commission Telangana)

1. NAGABOINA MALLESHAM

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 467 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/523/2020 of the State Commission Telangana)

60

1. RACHAMALLA BHADRAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA,

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 468 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/530/2020 of the State Commission Telangana)

1. YARA ADIREDDY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU ...........Respondent(s)

61

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 469 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/531/2020 of the State Commission Telangana)

1. POGULA SURENDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR ...........Respondent(s)

62

CHHATTISGARH

3. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 470 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/535/2020 of the State Commission Telangana)

1. ERUKALA RAJESH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL 506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 471 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/542/2020 of the State Commission Telangana)

63

1. PENDLI SRINIVAS

SEETHARAMAPURAM VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. MS VAMSHI SEEDS AND PESTICIDES

DOOR NO 8 5 48 BY 6 SEETHARAMA COMPLEX

OPP SUNIL THEATRE STATION ROAD

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 472 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/543/2020 of the State Commission Telangana)

1. VASARI RAJU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY1 BY AA ...........Respondent(s)

64

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 473 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/547/2020 of the State Commission Telangana)

1. KONAKATI RAMANA

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR ...........Respondent(s)

65

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES AND

SEEDS

OPP SUNIL THEATRE STATION ROAD

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 474 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/550/2020 of the State Commission Telangana)

1. SAMALA RAVINDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL 506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND ...........Respondent(s)

66

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 475 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/552/2020 of the State Commission Telangana)

1. BOLLABOINA BAKKAIAH

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. SRIGANAPATHI SEEDS & PESTICIDES

SHOP NO.25, SEETHARAMA COMPLEX, OPP TO

SUNIL THEATRE, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 476 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. 556/2020 of the State Commission Telangana)

1. POLAPAKA RAJU ...........Petitioner(s)

67

2. SENIOR RAILWAY MANAGER

NORTH CENTAL RAILWAY,JHANSI

JHANSI

UTTAR PRADESH

3. REGIONAL MANAGER CENTRAL RAILWAY

TANSEN NAGAR

GWALIOR

MADHYA PRADESH

Versus

1. M/S. VNR SEEDS PVT. LTD. & ORS. ...........Respondent(s)

REVISION PETITION NO. 477 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. 601/2020 of the State Commission Telangana)

1. POLAPAKA RAJU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S. VNR SEEDS PVT. LTD. & ORS.

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR, CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. MS VAMSHI SEEDS AND PESTICIDES

H NO 8 5 48 BY 6 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001 ...........Respondent(s)

68

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 478 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. 621/2020 of the State Commission Telangana)

1. POLAPAKA RAJU

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S. VNR SEEDS PVT. LTD. & ORS.

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

WARANGAL RURAL

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 479 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. 631/2020 of the State Commission Telangana)

1. POLAPAKA RAJU

KONDAPURAM VILLAGE CHENNARAOPET

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

69

TELANGANA

2. DOUTAPURAM LAXMI

KONDAPURAM VILLAGE CHENNARAOPET

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

3. DOUTAPURAM PRASHANTH

KONDAPURAM VILLAGE CHENNARAOPET

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

4. DOUTAPURAM NAGARAJU

KONDAPURAM VILLAGE CHENNARAOPET

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S. VNR SEEDS PVT. LTD. & ORS.

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 480 OF 2024

70

(Against the Order dated 07/11/2023 in Appeal No. 723/2020 of the State Commission Telangana)

1. POLAPAKA RAJU

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S. VNR SEEDS PVT. LTD. & ORS.

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 481 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. 600/2020 of the State Commission Telangana)

1. POLAPAKA RAJU

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S. VNR SEEDS PVT. LTD. & ORS. ...........Respondent(s)

71

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

WARANGAL URBAN

TELANGANA

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI ROAD GIRINIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL RURAL

DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 488 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/511/2020 of the State Commission Telangana)

1. MOHAMMAD HASEEN BEGUM

AKKAMPET VILLAGE ATHMKAUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

2. MOHAMMAD HAMEEDA BEGUM

AKKAMPET VILLAGE ATHMKAUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

3. MOHAMMAD ABDUL RAHMAN PASHA

AKKAMPET VILLAGE ATHMKAUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s)

72

Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SRI NAGARJUNA AGRO AGENCIES

SHOP NO 11 SEETHARAMA COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 489 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/640/2020 of the State Commission Telangana)

1. KADUDULA JANARDHAN

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD ...........Respondent(s)

73

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. AKSHYA LAXMI SEEDS AND PESTICIDES

H NO 8 5 47 BY 2 SEETHARAMA COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. KAPIL SEEDS AND PESTICIDES

OPP SUNIL TALKIES STATION ROAD

WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 513 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/579/2020 of the State Commission Telangana)

1. KADUDHULA ANANTHA REDDY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD & ORS.

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR ...........Respondent(s)

74

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 515 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/517/2020 of the State Commission Telangana)

1. PENDLI SANJEEVULU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001 ...........Respondent(s)

75

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 516 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/623/2020 of the State Commission Telangana)

1. VURARATI RAJU

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. JAGADAMBA SEEDS AND PESTICIDES

H NO 8 7 163 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 517 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/630/2020 of the State Commission Telangana)

1. VATTIPELLI RAMU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

76

TELANGANA

Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD, WARANGAL 506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 521 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/500/2020 of the State Commission Telangana)

1. NERELLA PRABHAKAR REDDY

NAGAIAHPALLY VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL, RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA ...........Respondent(s)

77

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 522 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/532/2020 of the State Commission Telangana)

1. VANCHA SRINIVASA REDDY

AGRAHAMPAHAD VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

WARANGAL RURAL

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. AKSHAYA SEEDS AND PESTICIDES

H NO 10 13 130 BY 1 NARSAMPET ROAD

KASHIBUGGA WARANGAL RURAL DISTRICT ...........Respondent(s)

78

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 523 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/604/2020 of the State Commission Telangana)

1. POGULA SUGUNAKAR

NAGAIAHPALLY VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 524 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/618/2020 of the State Commission Telangana)

1. ADAKULA RAMANA REDDY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

WARANGAL RURAL

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS PESTICIDES

BESIDE SBH MAIN ROAD NARSAMPET

WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 525 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/619/2020 of the State Commission Telangana)

1. PENDLI RAVI

SEETHARAMPURAM VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

80

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

WARANGAL RURAL

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 526 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/625/2020 of the State Commission Telangana)

1. BUSSARI RAJESHWAR RAO

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH ...........Respondent(s)

81

492001

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES AND

SEEDS

OPP SUNIL TALKIES STATION ROAD

WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. ARUNA SEEDS AND PESTICIDES

H NO 8 5 50 BY 2 NEAR POCHAMMAGUDI

STATION ROAD WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 527 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/638/2020 of the State Commission Telangana)

1. KADUDULA PRATHAP

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH ...........Respondent(s)

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 528 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/649/2020 of the State Commission Telangana)

1. NAGABOINA YELLAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001 ...........Respondent(s)

83

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 529 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/538/2020 of the State Commission Telangana)

1. ERUKALA SRINIVAS

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

WARANGAL RURAL

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NAGARJUNA AGRO AGENCIES

SHOP NO 11 SEETHARAMA COMPLEX

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 541 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/510/2020 of the State Commission Telangana)

1. NERELLA RAMESH

NAGAIAHPALLY VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT ...........Petitioner(s)

84

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 542 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/514/2020 of the State Commission Telangana)

1. BOLLA KOMURAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD RATNAGIRI ARCADE OPP TO RAJ KUMAR ...........Respondent(s)

85

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAI RAM FERTILIZER DEPOT

H NO 16 7 142 OLD GRAIN MARKET

WARANGAL

WARANGAL RURAL

TELANGANA

4. MADHURI AGENCIES PESTICIDES AND

SEEDS

OPP SUNIL TALKIES STATION ROAD

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 543 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/527/2020 of the State Commission Telangana)

1. DONIKELA KRISHNA RAO

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET ...........Respondent(s)

86

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 544 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/528/2020 of the State Commission Telangana)

1. MUSUKU SANJEEVA REDDY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 545 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/534/2020 of the State Commission Telangana)

1. GORANTLA LINGAMURTHY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s)

87

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. ARUNA SEEDS AND PESTICIDES

H NO 8 5 50/1 BESIDE POCHAMMA TEMPLE

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 546 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/536/2020 of the State Commission Telangana)

1. BOLLABOINA RAVI YADAV

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR ...........Respondent(s)

88

CHHATTISGARH

3. SRIGANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 547 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/540/2020 of the State Commission Telangana)

1. KADUDHULA RAMANA

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 548 OF 2024

89

(Against the Order dated 07/11/2023 in Appeal No. A/541/2020 of the State Commission Telangana)

1. MUSUKU PRATAP REDDY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 549 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/544/2020 of the State Commission Telangana)

1. PONNALA RAM REDDY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM VILLAGE MULUGU MANDAL RANGA REDDY ...........Respondent(s)

90

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 550 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/545/2020 of the State Commission Telangana)

1. KADUDHULA VENKANNA

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

AT RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUBIL THEATRE STATION ROAD WARANGAL ...........Respondent(s)

91

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 551 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/546/2020 of the State Commission Telangana)

1. SUKINE RAJU

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

AT RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 552 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/548/2020 of the State Commission Telangana)

1. PULI NARESH ...........Petitioner(s)

92

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. BHARATH SEEDS AND PESTICIDES

H NO 16 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 553 OF 2024

(Against the Order dated 01/11/2023 in Appeal No. A/551/2020 of the State Commission Telangana)

1. POGULA SUDHAKAR

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD ...........Respondent(s)

93

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI KAPIL SEEDS AND PESTICIDES

OPP SUNIL TALKIES STATION ROAD

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 554 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/560/2020 of the State Commission Telangana)

1. GONE RAJAMALLU

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND ...........Respondent(s)

94

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 555 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/563/2020 of the State Commission Telangana)

1. KONDI VEERESHAM

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 556 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/574/2020 of the State Commission Telangana)

1. PENTHALA RAVINDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s)

95

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAGHURAMA SEEDS PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 557 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/584/2020 of the State Commission Telangana)

1. KADUDHURI PRATHAP

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD 220, LAWYERS CHAMBER, BLOCK-I, DELHI

HIGH COURT, SHER SHAH ROAD

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. BHARATH SEEDS AND PESTICIDES ...........Respondent(s)

96

H NO 16 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 558 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/620/2020 of the State Commission Telangana)

1. HINGE RAMA RAO

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. NEW SANDEEP ENTERPRISES PESTICIDES

AND SEEDS

SEETHARAMA COMPLEX STATION ROAD

WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

97

REVISION PETITION NO. 559 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/622/2020 of the State Commission Telangana)

1. ERUKALA CHANDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. AGROS RYTHU SEVA KENDRAM

H NO 16 7 142 BY C OLD GRAIN MARKET

STATION ROAD WARANGAL RURAL DISTRICT

506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 560 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/626/2020 of the State Commission Telangana)

1. KONAKATI NAGESHWAR

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

98

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 561 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/627/2020 of the State Commission Telangana)

1. KADUDULA NARESH

AKKAMPET VILLAGE ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. MS VNR SEEDS PVT LTD

SY NO 8 BY 1 BY A AND 8 BY 1 BY AA

BANDAMYLARAM VILLAGE MULUGU

MANDAL RANGA REDDY DISTRICT

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR ...........Respondent(s)

99

COLLEGE GE ROAD RAIPUR CHATTISGARH

492001

RAIPUR

CHHATTISGARH

3. SRI UMA MAHESHWARA AGRO AGENCIES

H NO 8 7 144 STATION ROAD POCHAMMA

TEMPLE WARANGAL RURAL DISTRICT 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 562 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/639/2020 of the State Commission Telangana)

1. MALAGANI RAMA RAO

REKAMPELLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

AT RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND ...........Respondent(s)

100

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 563 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/642/2020 of the State Commission Telangana)

1. VURATI MOGILI

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. JAGADAMBA SEEDS AND PESTICIDES

H NO 8 7 163 GOWRISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 564 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/643/2020 of the State Commission Telangana)

1. NERELLA SUDHAKAR REDDY

NARAIAHPALLY VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s)

101

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL TALKIES STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 565 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/653/2020 of the State Commission Telangana)

1. PENTHALA PRABHAKAR

NARSIMHULAPALLY VILLAGE SHAYAMPET

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR ...........Respondent(s)

102

CHHATTISGARH

3. M/S VAMSHI SEEDS AND PESTICIDES H NO 8 5 48/6 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 566 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/669/2020 of the State Commission Telangana)

1. POGULA PRASAD

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. KAPIL SEEDS AND PESTICIDES

OPP SUNIL THEATRE STATION ROAD

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

103

REVISION PETITION NO. 567 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/724/2020 of the State Commission Telangana)

1. ERUKALA RAJAMOULI

MONDRAI VILLAGE SANGEM MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. M/S VAMSHI SEEDS AND PESTICIDES H NO 8 5 48/6 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

RURAL DISTRICT

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 568 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/725/2020 of the State Commission Telangana)

1. NAGANABOINA RAVI

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD ...........Respondent(s)

104

SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE 502336

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI MAMATHA AGRO CHEMICALS

H NO 16 7 30 OPP CITY BUS STAND

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 593 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/581/2020 of the State Commission Telangana)

1. CHINTHAKULA VIJAY

R/O NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001 ...........Respondent(s)

105

RAIPUR

CHHATTISGARH

3. M/S MANIKANTA TRADERS, SEEDS,

PESTICIDES

H.NO. 48-5-6/1, MAIN ROAD, MOGILICHERLA

VILLAGE, GEESUGOINDA MANDAL,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 600 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/726/2020 of the State Commission Telangana)

1. VNR SEEDS PRIVATE LIMITED AND ANR

SY.NO-8/1/A, BANDAMYLARAM, MULUGA

MANDAL, RANGA REDDY DISTRICT,

TELENGANA STATE

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS QUALITY

CONTROLLER AND SUPPLIER

BANDA MYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT TELANGANA.

HYDERABAD

TELANGANA

3. VNR SEEDS PRIVATE LIMITED REP BY ITS

MANAGING DIRECTOR

CORPORATE OFFICE CANAL ROAD CROSSING

, RING ROAD, NO 1 RAIPUR

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. VELUPULA SWAMY AND ORS

AKKAMPET VILLAGE, ATAMKUR

MANDAL,WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Respondent(s)

106

2. VELUPA SWAMY

AKKAMPET VILLAGE , ATHMAKUR MANDAL ,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

3. AKSHAY SEEDS AND PESTISIDES

OPPOSITE SUNIL THEATER , STATION ROAD ,

WARANGAL

WARANGAL RURAL

TELANGANA

4. SHRI KAPIL SEEDS AND FERTILIZER

OPPOSITE SUNIL THEATER , STATION ROAD

,WARANGAL RURAL

WARANGAL RURAL

TELANGANA

5. BHARAT SEEDS

HOUSE NO 7 -1 -147, OPPOSITE NEW BUS

STAND, HANAMKUNDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 624 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/559/2020 of the State Commission Telangana)

1. VURATI RAVI

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

AT RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES ...........Respondent(s)

107

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 625 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/637/2020 of the State Commission Telangana)

1. GONE RAJU

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

RANGA REDDY

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 626 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/645/2020 of the State Commission

108

Telangana)

1. GOPU GATTAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURI SHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 627 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/650/2020 of the State Commission Telangana)

1. MUSUKU MOHAN REDDY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE ...........Respondent(s)

109

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI NAGARJUNA AGRO AGENCIES

SEETHARAMA COMPLEX STATION ROAD

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 628 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/663/2020 of the State Commission Telangana)

1. HENGE RATNAKAR

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. BODDI REDDY NARSIMHA REDDY SEEDS

NEKKONDA ROAD NARSAMPET WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

110

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 629 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/660/2020 of the State Commission Telangana)

1. BUSSARI RAJESHWAR RAO

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI ROAD GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 630 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/654/2020 of the State Commission Telangana)

1. KADUDULA CHANDER RAO

AKKAMPET VILLAGE ATHMAKUR MANDAL ...........Petitioner(s)

111

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. MS VNR SEEDS PVT LTD

SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. MS VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NEW SANDEEP ENTERPRISES

STATION ROAD WARANGAL 506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 631 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/617/2020 of the State Commission Telangana)

1. BUSSARI RAM RAO

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD RATNAGIRI ARCADE OPP TO RAJ KUMAR ...........Respondent(s)

112

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI MANDAL GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 632 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/635/2020 of the State Commission Telangana)

1. AKAMBA YUVARAJU

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND ...........Respondent(s)

113

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 633 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/616/2020 of the State Commission Telangana)

1. KADUDHULA MALLA REDDY MALLAIAH

DIED PER LR KADUDULA RAJU

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS & PESTICIDES H.NO. 11-7-54, OLD GRAIN MARKET, WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 634 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/611/2020 of the State Commission Telangana)

1. NAGANABOINA VENKATESHWARLU ...........Petitioner(s)

114

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURI SHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 635 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/612/2020 of the State Commission Telangana)

1. PURAM KUMARASWAMY

NAGAIAHPALLY VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA ...........Respondent(s)

115

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 636 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/555/2020 of the State Commission Telangana)

1. BOLLA RAMESH

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

WARANGAL RURAL

TELANGANA

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS ...........Respondent(s)

116

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 637 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/512/2020 of the State Commission Telangana)

1. MUSUKU RAM MURTHY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 638 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/569/2020 of the State Commission Telangana)

1. KONNE RAJU

NAGAIAHPALLY VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s)

117

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. JAGADAMBA SEEDS AND PESTICIDES

H NO 8 7 163 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 639 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/576/2020 of the State Commission Telangana)

1. PERUPELLI RAVINDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR ...........Respondent(s)

118

CHHATTISGARH

3. OM SAI FERTILIZERS AND PESTICIDES

H NO 11 20 483/1 GRAIN MARKET ROAD

KASHIBUGGA WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 640 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/583/2020 of the State Commission Telangana)

1. GOPU CHINNI

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURI SHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

119

REVISION PETITION NO. 641 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/578/2020 of the State Commission Telangana)

1. BOLLA KUMARASWAMY

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI ROAD GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 648 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/561/2020 of the State Commission Telangana)

1. HENGE NARESH DIED PER LR HENGE

VIJAYALAXMI

R/O VENKATAPUR VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

120

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. DIVYA SRI SEEDS CORPORATION

BESIDE HEAD POST OFFICE, STATION ROAD,

WARANGAL-506001

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 649 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/598/2020 of the State Commission Telangana)

1. GOPU RAJU DIED PER LR GOPU RADHIKA

R/O AKKAMPET VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY. NO. 8/1/A, & 8/1/AA, BANDAMYLARAM

VILLAGE, MULUGU MANDAL, RANGA REDDY

DISTRICT, TELANGANA STATE-502336

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD CORPORATE CENTER, CANAL ROAD ...........Respondent(s)

121

CROSSING, RINGROAD NO.1 RAIPUR,

CHATTISGARH, -492001. AND ALSO AT

RATNAGIRI ARCADE, OPP TO RAJ KUMAR

COLLEGE, GE ROAD, RAIPUR, CHATTISGARH,

-492001

RAIPUR

CHHATTISGARH

3. KAPIL SEEDS & PESTICIDES

OPP SUNIL TALKIES, STATION ROAD,

WARANGAL-506002

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H. NO. 7-1-147, OPP TO NEW BUS STAND HANMAKONDA, WARANGAL-506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 685 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/502/2020 of the State Commission Telangana)

1. KONDLE LINGAIAH ALIAZ LINGAMURTHY

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI ROAD GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL ...........Respondent(s)

122

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 686 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/518/2020 of the State Commission Telangana)

1. GUNDEKARI SANJEEVA

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET TOWN

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 687 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/521/2020 of the State Commission Telangana)

1. LINGAMPALLI RAVINDER

REKAMPALLY VILLAGE DUGGONDI MANDAL ...........Petitioner(s)

123

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI ROAD GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 688 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/553/2020 of the State Commission Telangana)

1. BUSSARI MOHAN RAO

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA ...........Respondent(s)

124

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. KISAN FERTILIZERS DEPOT

BESIDE MANA GROMORE CENTER

NARSAMPET TOWN WARANGAL

WARANGAL RURAL

TELANGANA

4. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET TOWN

WARANGAL

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 689 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/557/2020 of the State Commission Telangana)

1. LINGADARI PRAVEEN

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. AGROS RYTHU SEVA KENDRAM ...........Respondent(s)

125

DUGGONDI ROAD GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 690 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/565/2020 of the State Commission Telangana)

1. AKKAMBA KATTAMALLU

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET TOWN

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 691 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/588/2020 of the State Commission

126

Telangana)

1. KADUDULA LACHAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 692 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/603/2020 of the State Commission Telangana)

1. KADUDULA RAVI

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE ...........Respondent(s)

127

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. OMSAI FERTILIZERS AND PESTICIDES

H NO 11 20 483/1 GRAIN MARKET ROAD

KASHIBUGGA WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 693 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/610/2020 of the State Commission Telangana)

1. VURATI SURENDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL, RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS AND PESTICIDES

H NO 8 7 142 POCHAMMA TEMPLE STATION

ROAD WARANGAL

WARANGAL RURAL ...........Respondent(s)

128

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 694 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/615/2020 of the State Commission Telangana)

1. JAKKULA SRINIVAS

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 695 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/636/2020 of the State Commission Telangana)

1. BOLLABOINA RAVI

AKKAMPET VILLAGE ATHMAKUR MANDAL ...........Petitioner(s)

129

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL, RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 696 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/641/2020 of the State Commission Telangana)

1. PENDLI RAJU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD ...........Respondent(s)

130

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 697 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/644/2020 of the State Commission Telangana)

1. ADAKULA UMA MAHESHWAR REDDY

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL ...........Respondent(s)

131

TELANGANA

REVISION PETITION NO. 698 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/651/2020 of the State Commission Telangana)

1. RAKKAMANI RAVI

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES AND

SEEDS

OPP SUNIL TALKIES STATION ROAD

WARANGAL

WARANGAL RURAL

TELANGANA

4. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD NARSAMPET

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 699 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/657/2020 of the State Commission Telangana)

1. RAKTAMANI SRINIVAS ...........Petitioner(s)

132

REKAMPALLY VILLAGE DUGGONDI MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

DUGGONDI ROAD GIRNIBAVI VILLAGE

DUGGONDI MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 700 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/661/2020 of the State Commission Telangana)

1. ANUMULA KARUNAKAR

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY ...........Respondent(s)

133

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS AND PESTICIDES

H NO 8 7 142 OPP POCHAMMA TEMPLE

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 701 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/668/2020 of the State Commission Telangana)

1. KADUDULA SAMBAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL, RANGA REDDY

DISTRICT TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI VAMSHI SEEDS AND PESTICIDES

H NO 8 4 48/6 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

134

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 721 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/439/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

8/1/A, VILLAGE BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PLANT AT VILLAGE- DEOJAL, AHIWARA

DHAMDA ROAD, 6 POST MADERASA, DIST

DURG 490 036 P. CHATTISGARH.

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. SIRISE PADMA RAO

LINGAMPADUGUPALLI OF V , WARANGAL

RURAL DISTRICT.

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

NO. 8 7 144 OPP. POCHAMMA TEMPLE, ...........Respondent(s)

135

WARANGAL, REP BY ITS PROPRIETOR

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 722 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/441/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ORS.

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

CENTER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE- DEOJAL, AHIWARA- DHAMDA

ROAD, POST MADERASA, DIST DURG 490 036

P. CHATTISGARH.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. JILLELA RAMESH & ANR.

R.O H. NO. 5. 105, PEDDAPUR V, H.O.

LINGAMPADUGUPALLI V WARANGAL RURAL

DISTRICT ...........Respondent(s)

136

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

BY ITS PROPRIETOR H. NO. 8.7.144 OPP.

POCHAMMA TEMPLE, WARANGAL,

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 723 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/538/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD

SY. NO. 8/1/A AND 8/1/AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001, CHATTISGARH

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA SRINIVAS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. NAGARJUNA AGRO AGENCIES BY ITS

PROPRIETOR

SHOP NO. 11, SEETHARAMA COMPLEX,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS

H.NO. 7 1 47, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL ...........Respondent(s)

137

TELANGANA

REVISION PETITION NO. 732 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/449/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1 H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490 036 P.

CHATTISGARH.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. POGULA KATTAIAH

PEDDAPUR VILLAGE, H.O.

LINGAMADUGUPALLI VILLAGE, ATMAKUR

MANDAL, WARANGAL RURAL DISTRICT.

WARANGAL RURAL

TELANGANA ...........Respondent(s)

138

2. JAGADAMBA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 8.7.163, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL,

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 735 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/442/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

SY. NO. 8.1.A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATH NAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

CENTER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE- DEOJAL, AHIWARA- DHAMDA ROAD, POST MADERASA, DIST-DURG - 490 036

P. CHATTISGARH.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. SUKINE RAJESHWAR RAO

LINGAMPADUGUPALLI V, WARANGAL RURAL

DISTRICT. ...........Respondent(s)

139

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8.7.144, OPP. POCHAMMA TEMPLE,

WARANGAL, REP BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 736 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/537/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. VELISOJU RAMESH & ORS.

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND PESTICIDES

11.7.147, OLD GRAIN MARKET WARANGAL,

REP BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS

H.NO. 7.1.147, OPP NEW BUS STAND,

HANAMKONDA, REP.BY ITS PROPRIETOR ...........Respondent(s)

140

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 737 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/609/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 49

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ANAKATHALLA RAVINDER

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

2. AKSHAYA SEEDS AND PESTICIDES

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL, REP BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA

3. SRI KAPIL SEEDS AND FERTILIZERS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL, REP BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7.1.147, OPP NEW BUS STAND, ...........Respondent(s)

141

HANAMKONDA, REP.BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 738 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/619/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A & 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR- 492001

P. CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. PENDLI RAVI & ORS.

SEETHARAMPURAM VILLAGE, ATHAMKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES

H. NO. 11.7.54, OLD. GRAIN MARKET,

WARANGAL, REP BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS

H.NO. 7.1.147, OPP NEW BUS STAND,

HANAMKONDA, REP.BY ITS PROPRIETOR

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 739 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/623/2020 of the State Commission

142

Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCE MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ K

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. VURARATI RAJU

VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT.

WARANGAL RURAL

TELANGANA

2. JAGADAMBA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 8-7-163, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7.1.147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 775 OF 2024

(Against the Order dated 15/11/2023 in Appeal No. A/239/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD

SY. NO. 8/1/A, BANDAMYLARAM, MULUGA ...........Petitioner(s)

143

MANDAI, RANGA REDDY DISTRICT,

TELANGANA STATE.

RANGA REDDY

TELANGANA

2. VNR SEEDS PRIVATE LIMITED -

REPRESENTED BY MANAGER

H NO 1H BLOCK NO 2 AUTO NAGAR

HAYATHNAGAR RANGA REDDY DISTRICT

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT. LTD- REPRESENTED BY ITS

MANAGING DIRECTOR

MANUFACTURER AND MARKETER OF SEEDS

CORPORATE OFFICER CANAL ROAD

CROSSING RING ROAD NO 1 RAIPUR

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT. LTD REPRESENTED BY ITS

MANAGING DIRECTOR

PRODUCER MANUFACTURER AND

MARKETER OF SEEDS PLANT AT VILLAGE-

DEOJAL AHIWARA DHAMDA ROAD POST

MADERASA DISTRICT DURG

RAIPUR

CHHATTISGARH

Versus

1. BANDARI VIJENDRA, S/O VEERASWAMY RIO. H.NO.L-68, MUSTYALPALLI VILLAGE,

DAMERA MANDAI, THE THEN ATMAKUR

MANDAI, W ARANGAL RURAL DISTRICT,

TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. MANIKANTA TRADERS SEEDS, PESTICIDES

AND FERTILIZERS

H NO 48-5-6/1 MAIN ROAD MOGILICHERLA

GEESUGONDA MANDAI WAR MGAL POST

AND MANDAI WARANGAL URBAN DISTRICT

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 777 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/562/2020 of the State Commission Telangana)

144

1. ANAKATHALLA SANJEEV KUMAR

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 778 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/567/2020 of the State Commission Telangana)

1. GUMMADI SRISAILAM

AGRAMPAHAD VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RANGA REDDY ...........Respondent(s)

145

TELANGANA

3. SRI UMA MAHESHWARA AGRO AGENCIES

H NO 8 7 144 STATION ROAD POCHAMMA

TEMPLE WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 779 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/571/2020 of the State Commission Telangana)

1. ERUKALA SHANKAR

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. BHARATH SEEDS AND PESTICIDES

H NO 16 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 780 OF 2024

146

(Against the Order dated 07/11/2023 in Appeal No. A/585/2020 of the State Commission Telangana)

1. KOMUKATI RAMARAJU ALIAZ RAJU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 781 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/580/2020 of the State Commission Telangana)

1. KADUDULA LINGAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE ...........Respondent(s)

147

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 782 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/593/2020 of the State Commission Telangana)

1. KADUDHULA MALLAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL ...........Respondent(s)

148

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 783 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/594/2020 of the State Commission Telangana)

1. MUDDAM MALLIKARJUNA

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI GANAPATHI SEEDS AND PESTICIDES

SHOP NO 25 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 784 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/597/2020 of the State Commission Telangana)

1. KADUDHULA RAJENDER

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD ...........Respondent(s)

149

SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET STATION

ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 785 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/665/2020 of the State Commission Telangana)

1. NAMPALLY SUDHAKAR

VENKATAPURAM VILLAGE DUGGONDI

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT. LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT. LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES ...........Respondent(s)

150

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP TO NEW BUS STAND

HANMAKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 796 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/517/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER,MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL

ROAD,CROSSING, RING ROAD NO.1,RAIPUR

492001 CHATTISGARH, INDIA AND RATNAGIRI

ARCADE,OPP. RAJ KUMAR

COLLEGE,G.E.ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. PENDLI SANJEEVULU

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX

STATION ROAD,WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR ...........Respondent(s)

151

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA,

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 797 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/504/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, RAIPUR 49200

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA MAHIPAL

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. NAGENDRA SEEDS AND PESTICIDES

OPP. POCHAMMA TEMPLE, STATION ROAD,

WARANGAL

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

152

REVISION PETITION NO. 798 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/550/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMA

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. SAMALA RAVINDER

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8.7.164, GOURISHANKAR COMPLEX

STATION ROAD, WARANGAL, REP BY ITS

PROPRIETOR

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7-1-147, OPP NEW BUS STAND,

HANAMKONDA, REP.BY ITS PROPRIETOR

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 799 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/604/2020 of the State Commission Telangana)

153

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A AND SY. NO. 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. POGULA SUGUNAKAR

NAGAIAHPALLY VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX,

WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 800 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/614/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA ...........Petitioner(s)

154

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

CENTER, CANAL ROAD, CROSSING, RING

ROAD NO.1, RAIPUR 492001 P.

RAIPUR

CHHATTISGARH

Versus

1. OORATI INDRAIAH

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

SHOP H.NO. 11.7.54, OLD GRAIN MARKET,

WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7.1.147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 801 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/626/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING ...........Petitioner(s)

155

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. KONAKATI NAGESHWAR

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. THIRYMALA SEEDS AND PESTICIDES

SHOP NO.4, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7.1.147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 802 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/630/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A AND 8.1.AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 P

CHATTISGARH, INDIA AND RATNAGIRI ...........Petitioner(s)

156

ARCADE,RAIPUR - 492001

RAIPUR

CHHATTISGARH

Versus

1. VATTIPELLI RAMU

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8.7.164, GOURISHANKAR COMPLEX

WARANGAL

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 803 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/709/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.1.A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR ...........Petitioner(s)

157

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490 036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. KOUDAGANI RAJESHWAR

LINGAMADUGUPALLI VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT,

TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

H.NO. 8.7.144, OPP. POCHAMMA TEMPLE,

STATION ROAD, WARANGAL P AND M,

WARANGAL URBAN DISTRICT.

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 804 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/710/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. VILLAGE 8.1.A, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE.

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

REPRESENTED BY ITS MANAGER, H.NO. 1H,

BLOCK NO. 2, AUTO NAGAR, HAYATHNAGAR

M, RANGA REDDY DISTRICT, TELANGANA

STATE

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR ...........Petitioner(s)

158

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. AVULA PRATHAP PRASAD

AGRAMPAHAD VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

2. KAPIL SEEDS AND PESTICIDES

OPP SUNIL THEATRE, STATION ROAD,

WRANGAL P AND M, WARANGAL,

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 805 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/715/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. VILLAGE 8.1.A, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE ...........Petitioner(s)

159

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

REPRESENTED BY ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE- DEOJAL, AHIWARA- DHAMDA ROAD, POST MADERASA, DIST-DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. SHETTIPALLI MADHURA

PEDDAPUR V, H.O. LINGAMPADUGUPALLI V,

ATMAKUR, WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

2. NEW SUNDEEP ENTERPRISES PESTICIDES

AND SEEDS

SEETHARAMA COMPLEX STATION

ROAD,WARANGAL P AND M , WARANGAL

URBAN DISTRICT

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 818 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/508/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A AND 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA ...........Petitioner(s)

160

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. VASARI INDRAIAH & ORS.

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. AGRO RYTHU SEVA KENDRAM

H. NO. 16,70142,C, OLD GRAIN MARKET,

WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 819 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/513/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD AND ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A AND 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING ...........Petitioner(s)

161

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. MULKA RAJU AND ORS

NAGAIAHPALLY, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARATH SEEDS

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 820 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/515/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 ...........Petitioner(s)

162

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. KADUDHULA KUMARASWAMYAND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 821 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/520/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001 ...........Petitioner(s)

163

RAIPUR

CHHATTISGARH

Versus

1. NAGABOINA MALLESHAM AND ORS

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX

STATION ROAD,WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 822 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/521/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8/1/A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502336

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR ...........Petitioner(s)

164

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. BEMBIRE THIRUPATHI AND ANR

H. NO. 4-19, ARAPALLI VILLAGE, ELUKURTHI

POST, GEESUKONDA MANDAL, WARANGAL

RURAL DISTRICT, TELANGANA STATE- 506330

P

WARANGAL RURAL

TELANGANA

2. VAMSHI SEEDS AND PESTICIDES

H.NO. 8,5,48/6,SEETHARAMA COMPLEX, OPP.

SUNIL TALKIES, STATION ROAD, WARANGAL

POST & MANDAL, WARANGAL URBAN

DISTRICT 506002

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 823 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/525/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD AND ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A AND 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI ...........Petitioner(s)

165

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. VARDHINENI RAJAIAH AND ORS

VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7 1 147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 824 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/529/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8.,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s)

166

Versus

1. VEMULA SRINIVAS AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

TELANGANA

2. SRI VENKATESWARA AGRO AGENCIES

SHOP NO. 24, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 825 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/535/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA RAJESH AT RAJAIAH AND ORS

H. NO. 8,7,164, GOURISHANKAR COMPLEX

STATION ROAD, WARANGAL ...........Respondent(s)

167

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARATH SEEDS

H. NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 826 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/551/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RANGA REDDY

TELANGANA ...........Petitioner(s) Versus

1. POGULA SUDHAKAR AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. SRI KAPIL SEEDS AND PESTICIDES

OPP. SUNIL TALKIES, STATION ROAD, ...........Respondent(s)

168

WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 827 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/556/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A AND 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. POLAPAKA RAJU AND ORS

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. BHASKARA AGRO AGENCIES

H. NO. 8,5,27, OPP. HEAD POST OFFICE,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR ...........Respondent(s)

169

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 828 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/601/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. PENDLI SHANKAR AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

DISTRICT WARANGAL RURAL

WARANGAL RURAL

NEW DELHI-110017

2. VAMSHI SEEDS AND PESTICIDES

H. NO. 8,5, 48.6, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

170

REVISION PETITION NO. 829 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/607/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. YARA ILAIAH AND ORS

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, STATION ROAD, OPP.

POCHAMMA TEMPLE, WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 830 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/613/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR ...........Petitioner(s)

171

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. VASARI SANJEEV KUMAR AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. AGROS RYTHU SEVA KENDRAM

OLD GRAIN MARKET WARANGAL,

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 831 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/627/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336 ...........Petitioner(s)

172

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. KADUDULA NARESH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SRI UMA MAHESHWARA AGRO AGENCIES

H.NO. 8,7,144, STATION ROAD, OPP.

POCHAMMA TEMPLE, STATION ROAD,

WARANGAL,

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 832 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/632/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING ...........Petitioner(s)

173

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. NERELLA KAMALAKAR AND ORS

NAGAIAHPALLY VILLAGE, ATHAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H.NO. 8,7,164, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA,

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 833 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/647/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 ...........Petitioner(s)

174

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. KADUDULA VENKAT REDDY AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 834 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/717/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1 H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS ...........Petitioner(s)

175

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. KOUDAGANI LINGAMURTHY AND ANR

LINGAMADUGUPALLI VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

WARANGAL RURAL

TELANGANA

2. KR SEEDS AND PESTICIDES

H. NO. 16,6,11, PESUKAWADA, UNDER BRIDGE,

KHAMMAM ROAD, WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 835 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/554/2020 of the State Commission Telangana)

1. BOLLABOINA KUMAR

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD RATNAGIRI ARCADE OPP TO RAJ KUMAR ...........Respondent(s)

176

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. M/S VAMSHI SEEDS AND PESTICIDES DOOR NO 8 5 48/6 SETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 836 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/558/2020 of the State Commission Telangana)

1. JAKKULA LINGAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. KAPIL SEEDS AND PESTICIDES

OPP SUNIL THEATRE STATION ROAD S B H

MAIN ROAD WARANGAL RURAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL ...........Respondent(s)

177

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 837 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/564/2020 of the State Commission Telangana)

1. BALLANI RAJI REDDY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 838 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/570/2020 of the State Commission Telangana)

1. PENDLI SUDHAKAR

SEETHARAMPUR VILLAGE ATHMAKUR

MANDAL WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD ...........Respondent(s)

178

SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAM SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET STATION

ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 839 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/572/2020 of the State Commission Telangana)

1. PEDDABOINA SAMBAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. ARUNDHATI SEEDS AND PESTISIDES ...........Respondent(s)

179

H NO 8 4 40 OPP SUNIL THEATRE STATION

ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 840 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/575/2020 of the State Commission Telangana)

1. KADULA LINGA MURTHY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAM SEEDS AND PESTISIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 841 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/577/2020 of the State Commission Telangana)

180

1. GOPU SRINU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTISIDES

SHOP NO 4 SEETHARAMA COMPLEX OPP

SUNIL THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 842 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/587/2020 of the State Commission Telangana)

1. BUSSARI MANOHAR RAO

SHIVAJI NAGAR REKAMPALLY VILLAGE

DUGGONDI MANDAL WARANGAL RURAL

DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA ...........Respondent(s)

181

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. USHODAYA SEEDS AND PESTICIDES

H NO 8 7 174 STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 843 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/590/2020 of the State Commission Telangana)

1. KADUDHULA RAMANA

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTISIDES

PROPRIETOR OPP SUNIL THEATRE STATION

ROAD WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

182

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 844 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/606/2020 of the State Commission Telangana)

1. KADUDHULA RAMARAJU

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAM SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 845 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/655/2020 of the State Commission Telangana)

1. PENDLI SAMPATH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

183

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. RAGHURAM SEEDS AND PESTICIDES

OLD GRAIN MARKET STATION ROAD

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 846 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/662/2020 of the State Commission Telangana)

1. YARA RAMANA

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL, RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH ...........Respondent(s)

184

RAIPUR

CHHATTISGARH

3. AKSHAYA SEEDS AND PESTISIDES

H NO 10 13 130/1 NARSAMPET ROAD

KASHIBUGGA WARANGAL

WARANGAL RURAL

TELANGANA

4. SAPTHGIRI SEEDS AND PESTICIDES

H NO 8 7 164 GOWRISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

5. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 847 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/664/2020 of the State Commission Telangana)

1. KANDAKATLA SAMBAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES AND

SEEDS

OPP SUNIL TALKIES STATION ROAD S B H

MAIN ROAD WARANGAL RURAL ...........Respondent(s)

185

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 848 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/667/2020 of the State Commission Telangana)

1. SUKINE BABURAO

SHIVAJI NAGAR REKAMPELLY VILLAGE

DUGGONDI MANDAL WARANGAL RURAL

DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS REPRESENTED

S B H MAIN ROAD NARSAMPET WARANGAL

RURAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 861 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/436/2020 of the State Commission Telangana)

186

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502336

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490 036 P.

CHATTISGARH

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. GUMMADI MAHENDER AND ANR

PEDDAPUR V, H/O LINGAMPADUGUPALLI V,

ATMAKUR M, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, OPP. POCHAMMA TEMPLE,

WARANGAL P&M, WARANGAL URBAN

DISTRICT 506001

WARANGAL URBAN ...........Respondent(s)

187

TELANGANA

REVISION PETITION NO. 862 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/478/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. DUDDU NARSAMMA AND ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE - 502 236 RANGA REDDY ...........Respondent(s)

188

TELANGANA

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX OPP.

SUNIL TALKIES, STATION ROAD, WARANGAL,

506002 P

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 863 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/503/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. DOKILA NAGESH AT NAGESHWAR RAO

AND ORS

REKAMPALLY VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

NEW DELHI-110017

2. NAGENDRA SEEDS

BESIDE S.B.H. MAIN ROAD, NARSAMPET,

WARANGAL 506002

WARANGAL RURAL

TELANGANA ...........Respondent(s)

189

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

506002

WARANGAL RURAL

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 864 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/505/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. VURATI MOHAN REDDY ORS.

VENKATAPURAM VILLAGE, DUGGANDI

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

NEW DELHI-110017

2. JAGADAMBA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR ...........Respondent(s)

190

H. NO. 8,7,163, GOWRISHANKAR COMPLEX,

STATION ROAD, WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7.1.147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 865 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/506/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD AND ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A AND 8,1,AA,VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTRE, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. MALAGANI SRINIVAS AND ORS

SHIVAJI NAGAR, REKAMPALLY VILLAGE,

DUGGONDI MANDAL WARANGAL RURAL

DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. NAGENDRA SEEDS AND PESTICIDES

BESIDE SBH MAIN ROAD,NARSAMPET,

WARANGAL

WARANGAL RURAL

TELANGANA

3. AGROS RYTHU SEVA KENDRAM ...........Respondent(s)

191

DUGGONDI ROAD, GIRNIBAVI, DUGGONDI

MANDAL WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 866 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/519/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA AMRUTHAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. AKSHAYA LAXMI SEEDS AND PESTICIDES

SEETHARAMA COMPLEX, STATION ROAD,

WARANGAL,

WARANGAL RURAL

TELANGANA ...........Respondent(s)

192

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 867 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/530/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. YARA ADIREDDY AT ADAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H.NO. 11,7,54. OLD GRAIN MARKET

WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA ...........Respondent(s)

193

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 868 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/543/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. VASARI RAJU AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX,

STATION ROAD,WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 869 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/554/2021 of the State Commission

194

Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502336

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. MADICHETTI RAVI AND ANR

MUSTYAPALLI VILLAGE, DAMERA MANDAL,

THE THEN ATMAKUR MANDAL, WARANGAL

RURAL DISTRICT, TELANGANA STATE 506342

P

WARANGAL RURAL

TELANGANA

2. ARUNA SEEDS AND PESTICIDES

H. NO. 8,5,50,2, BESIDES POCHAMMA TEMPLE,

STATION ROAD, WARANGAL POST & ...........Respondent(s)

195

MANDAL, WARANGAL URBAN DISTRICT

506002

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 870 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/566/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. BANDARI ASHOK AND ORS

BIKKAJIPALLY , H.O. VENKATAPURAM

VILLAGE, DUGGONDI MANDAL, WARANGAL

RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. NAGENDRA SEEDS

BESIDE SBH MAIN ROAD, NARSAMPET,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL ...........Respondent(s)

196

TELANGANA

REVISION PETITION NO. 871 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/567/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. GUMMADI SRISAILAM AND ORS

AGRAMPAHAD VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT

506002

WARANGAL RURAL

NEW DELHI-110017

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, STATION ROAD, POCHAMMA

TEMPLE, WARANGAL, 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA, 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 872 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/568/2020 of the State Commission

197

Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KONDLA SADAIAH AND ORS

SHIVAJI NAGAR, REKAMPELLY VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. HARIPRIYA SEEDS & PESTICIDES BY ITS

PROPRIETOR

H. NO. 8,5,34, OPP. HEAD POST OFFICE,

STATION ROAD, WARANGAL, 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 873 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/592/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS ...........Petitioner(s)

198

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA. 502336

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. KASTHURI RAJAIAH AND ANR

H. NO. 4.40,1, GUDIMAHESHWARAM V,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT, TELANGANA STATE 506331 P

WARANGAL RURAL

TELANGANA

2. SREE UMAMAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, STATION ROAD, OPP.

POCHAMMA TEMPLE, WARANGAL POST AND

MANDAL, WARANGAL URBAN DISTRICT

506002

WARANGAL URBAN ...........Respondent(s)

199

TELANGANA

REVISION PETITION NO. 874 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/608/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KONNE SURENDER AND ORS

NAGAIAHPALLY VILLAGE, ATHAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 875 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/615/2021 of the State Commission

200

Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. GONE KUMARASWAMY AND ANR

PEDDAPUR VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT, TELANGANA

STATE 506342 P

WARANGAL RURAL

TELANGANA

2. THIRUMALA SEEDS & PESTICIDES

SHOP NO. 4, SEETARAMA COMPLEX OPP.

SUNIL TALKIES, STATION ROAD, WARANGAL

POST & MANDAL WARANGAL URBAN ...........Respondent(s)

201

DISTRICT 502 236

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 876 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/638/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR- 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KADUDULA PRATHAP AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

11,7,54, OLD GRAIN MARKET, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 877 OF 2024

202

(Against the Order dated 07/11/2023 in Appeal No. A/646/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE - 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR- 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERRA RAJI REDDY AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA, 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 878 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/649/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR ...........Petitioner(s)

203

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE OFFICER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. NAGABOINA YELLAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

TELANGANA

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 879 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/707/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. ...........Petitioner(s)

204

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. THIMMAPURAM RAJESHWAR AND ANR

H. NO. 5 88, PEDDAPUR V, H,O.

LINGAMPADUGUPALLI V, ATAMKUR,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, OPP. POCHAMMA TEMPLE,

WARANGAL, WARANGAL URBAN DISTRICT

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 880 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/566/2020 of the State Commission Telangana)

1. BANDARI ASHOK

SY NO 8/1/A AND 8/1/AA BANDAMYLARAM ...........Petitioner(s)

205

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDE SBH MAIN ROAD NARSAMPET

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 881 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/568/2020 of the State Commission Telangana)

1. KONDLA SADAIAH

SHIVAJI NAGAR REKAMPELLY VILLAGE

DUGGONDI MANDAL WARANGAL RURAL

DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA STATE

RANGA REDDY ...........Respondent(s)

206

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. HARIPRIYA SEEDS AND PESTICIDES

H NO 8 5 34 OPP HEAD POST OFFICE STATION

ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 882 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/573/2020 of the State Commission Telangana)

1. RADARAPU KATTAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. THIRUMALA SEEDS AND PESTICIDES

SHOP NO 4 SETHARAMA COMPLEX OPP SUNIL

THEATRE STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

207

4. BHARATH SEEDS

H NO 7 1 146 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 883 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/582/2020 of the State Commission Telangana)

1. NARELLA DHARMA REDDY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. KAPIL SEEDS AND PESTICIDES

OPP SUNIL THEATRE STATION ROAD S B H

MAIN ROAD, WARANGAL RURAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 884 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/592/2020 of the State Commission Telangana)

1. ERUKALA JAYAPAL

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT ...........Petitioner(s)

208

WARANGAL RURAL

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. MADHURI AGENCIES PESTICIDES AND

SEEDS

OPP SUNIL THEATRE STATION ROAD

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 886 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/595/2020 of the State Commission Telangana)

1. INDURI KIRAN

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

WARANGAL RURAL

TELANGANA

2. M/S VNR SEEDS PVT LTD ...........Respondent(s)

209

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTISIDES

H NO 8 7 164 GOURISHANKAR COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 887 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/596/2020 of the State Commission Telangana)

1. BORAGANI KRISHNA

SHIVAJI NAGAR REKAMPALLY VILLAGE

DUGGONDI MANDAL WARANGAL RURAL

DISTRICT

WARANGAL URBAN

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. NAGENDRA SEEDS

BESIDE SBH MAIN ROAD NARSAMPET

WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS ...........Respondent(s)

210

H.NO. 7-1-147, OPP NEW BUS STAND,

HANAMKONDA, WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 888 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/599/2020 of the State Commission Telangana)

1. BANAPURAM JANAIAH

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SRI UMA MAHESHWARA RAO AGRO

H NO 8 7 114 STATION ROAD OPP POCHAMMA

TEMPLE WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 889 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/659/2020 of the State Commission Telangana)

1. GOPU KUMARASWAMY

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL ...........Petitioner(s)

211

TELANGANA

Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR

CHHATTISGARH

3. SAPTHAGIRI SEEDS AND PESTICIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 890 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/666/2020 of the State Commission Telangana)

1. KADUDULA ASHOK

AKKAMPET VILLAGE ATHMAKUR MANDAL

WARANGAL RURAL DISTRICT

WARANGAL RURAL

TELANGANA ...........Petitioner(s) Versus

1. M/S VNR SEEDS PVT LTD SY NO 8/1/A AND 8/1/AA BANDAMYLARAM

VILLAGE MULUGU MANDAL RANGA REDDY

DISTRICT TELANGANA

RANGA REDDY

TELANGANA

2. M/S VNR SEEDS PVT LTD

AT RATNAGIRI ARCADE OPP TO RAJ KUMAR

COLLEGE GE ROAD RAIPUR CHATTISGARH

RAIPUR ...........Respondent(s)

212

CHHATTISGARH

3. RAGHURAMA SEEDS AND PESTISIDES

H NO 11 7 54 OLD GRAIN MARKET WARANGAL

WARANGAL RURAL

TELANGANA

4. BHARATH SEEDS

H NO 7 1 147 OPP NEW BUS STAND

HANAMKONDA WARANGAL

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 898 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/501/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. BODDY SAMBAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRI NAGARJUNA AGRO AGENCIES

SHOP NO. 11, SEETHARAMA COMPLEX

STATION ROAD WARANGAL

WARANGAL RURAL ...........Respondent(s)

213

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 899 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/516/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. RAYARAKULA LAXMAIAH AT LAXMANA

SWAMY AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND, ...........Respondent(s)

214

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 900 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/539/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KONNE KRISHNA REDDY AT KISTAIAH AND

ORS

NAGAIAH VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. JAGADAMBA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 8,7,163, GOURISHANKAR COMPLEX,

STATION ROAD, WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL ...........Respondent(s)

215

TELANGANA

REVISION PETITION NO. 901 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/547/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KONAKATI RAMANA AND ORS.

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506001

WARANGAL URBAN

NEW DELHI-110017

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 902 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/602/2020 of the State Commission Telangana)

216

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001,

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. KONDLE RAVINDER AND ORS

H. NO. VENKATAPURA VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, POCHAMMAGUDI, STATION

ROAD, WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 903 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/605/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE ...........Petitioner(s)

217

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. GUNDALA DHARMAIAH AND ORS

NAGAIAHPALLY VILLAGE, ATHAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS & PESTICIDES

H. NO. 8,7,164, GOURISHANKAR COMPLEX

STATION ROAD, WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 904 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/616/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336 ...........Petitioner(s)

218

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR - 492001

RAIPUR

CHHATTISGARH

Versus

1. KADUDHULA MALLA REDDY ALIAS

MALLAIAH

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. RAGHU RAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

SHOP H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 905 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/620/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA ...........Petitioner(s)

219

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. HINGE RAMA RAO AND ORS

VENKATAPURAM, DUGGONDI MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. NEW SUNDEEP ENTERPRISES PESTICIDES

AND SEEDS

SEETHARAMA COMPLEX, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 906 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/622/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS, ...........Petitioner(s)

220

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. ERUKALA CHNADER AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506001

WARANGAL RURAL

NEW DELHI-110017

2. AGRO RYTHU SEVA KENDRAM

H.NO. 16,7,142 OF C, OLD GRAIN MARKET,

STATION ROAD, WARANGAL 506001

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 907 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/624/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001 ...........Petitioner(s)

221

RAIPUR

CHHATTISGARH

Versus

1. NERELLA RAMANA REDDY ALIAS

RAMAIAH AND ORS

NAGAIAHPALLY VILLAGE, ATHMAKUR

MANDAL, WARANGAL RURAL DISTRICT.

506001

WARANGAL RURAL

NEW DELHI-110017

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506001

WARANGAL RURAL

TELANGANA

3. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164, GOWRISHANKAR COMPLEX,

STATION ROAD, WARANGAL, 506002

WARANGAL RURAL

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA, 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 908 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/625/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001 ...........Petitioner(s)

222

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. BUSSARI RAJESHWAR RAO AND ORS

SHIVAJI NAGAR, H,O. REKAMPALLY VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL TALKIES, STATION ROAD,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. ARUNA SEEDS & PESTICIDES

H.NO. 8,5,50,2, NEAR POCHAMMAGUDI,

STATION ROAD, WARANGAL 502236

WARANGAL RURAL

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 909 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/628/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS, ...........Petitioner(s)

223

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. MUSUKU PRATHAP REDDY ALIAS PRATHAP

AND ORS

VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

TELANGANA

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. NAGENDRA SEEDS

BESIDES SBH MAIN ROAD, NARSAMPET,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 910 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/634/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY ...........Petitioner(s)

224

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. RAYARAKULA BONDALU AND ORS

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRI UMA MAHESHWARA AGRO AGENCIES

H.NO. 8,7,144, STATION ROAD, OPP

POCHAMMA TEMPLE, WARANGAL, 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA, 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 911 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/648/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS ...........Petitioner(s)

225

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH

Versus

1. BORAGANI CHANDER RAO AND ORS

SHIVAJI NAGAR, H.O REKAMPALLY VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

GIRNIBAVI VILLAGE, DUGGONDI MANDAL,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 912 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/670/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI ...........Petitioner(s)

226

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. PERUPELLI SAMBAIAH AND ORS.

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. MANIKANTA TRADERS SEEDS AND

PESTICIDES & FERTILIZERS

H.NO. 48,5,6, 1, MAIN ROAD, MOGILICHERLA,

GEESUGONDA MANDAL, WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 913 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/704/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 506001

WARANGAL URBAN

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE ...........Petitioner(s)

227

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH

DURG

CHHATTISGARH

Versus

1. JILLELA RAJU AND ANR

5,11, PEDDAPUR V, H.O LINGAMPADUGUPALLI

V, ATMAKUR M WARANGAL RURAL

DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. THIRUMALA SEEDS AND PESTICIDES

SHOP NO. 4, SEETHARAMA COMPLEX, OPP.

SUNIL TALKIES, STATION ROAD, WARANGAL

506002

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 914 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/712/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE - 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY ...........Petitioner(s)

228

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH

Versus

1. LAKIDE LINGAMURTHY AND ANR

PEDDAPUR VILLAGE, LINGAMADUGUPALLI

VILLAGE, ATMAKUR MANDAL, WARANGAL

RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. DIVYA SHRI SEEDS CORPORATION

BESIDE HEAD POST OFFICE, STATION ROAD,

WARANGAL POST & MANDAL WARANGAL

URBAN DISTRICT 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 915 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/545/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE - 502 236

RANGA REDDY

TELANGANA ...........Petitioner(s)

229

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

DURG

CHHATTISGARH

Versus

1. THATA PRAVEEN AND ANR

H. NO. 1,37, MUSTYALPALLI VILLAGE,

DAMERA MANDAL, THE THEN ATMAKUR

MANDAL, WARANGAL RURAL DISTRICT,

TELANGANA STATE 506342 P

WARANGAL RURAL

TELANGANA

2. MANIKANTA TRADERS SEEDS AND

PESTICIDES & FERTILIZERS

H. NO. 48,5,6, 1 MAIN ROAD, MOGILICHERLA,

GEESUGONDA MANDAL, WARANGAL POST &

MANDAL, WARANGAL URBAN DISTRICT

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 916 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/550/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS REPRESENTED BY ITS QUALITY CONTROLLER ...........Petitioner(s)

230

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST-DURG 490036 P.

DURG

CHHATTISGARH

Versus

1. THOTA SAMPATH AND ANR

H. NO. 1,49, MUSTYAPALLI VILLAGE, DAMERA

MANDAL, THE THEN ATMAKUR MANDAL,

WARANGAL POST & MANDAL, WARANGAL

URBAN DISTRICT. 506001

WARANGAL URBAN

TELANGANA

2. MANIKANTA TRANDERS SEEDS AND

PESTICIDES & FERTILIZERS

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL 506002

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 917 OF 2024

231

(Against the Order dated 07/11/2023 in Appeal No. A/556/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502336

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

CENTER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA

ROAD,POST MADERASA, DIST DURG 490036 P.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. MUSUKU MANOVARDHAN AND ANR

H. NO. 1,103, PEDDAPUR VILLAGE, ATAMKUR

M, WARANGAL RURAL DISTRICT,

TELANGANA STATE 506 342 P .

WARANGAL RURAL

TELANGANA

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL TALKIES, STATION ROAD,

WARANGAL URBAN DISTRICT. 506001 ...........Respondent(s)

232

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 918 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/593/2021 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M , RANGA REDDY DISTRICT,

TELANGANA 500070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. BATTU RAVI AND ANR

H. NO. 5,44, 10, SHAMBAIAHPALLI V,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT, TELANGANA STATE 506331 P

WARANGAL RURAL

TELANGANA ...........Respondent(s)

233

2. RAGHURAMA SEEDS & PESTICIDES

H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL P & M , WARANGAL URBAN

DISTRICT 506002

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 919 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/604/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001 P.

CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. THOGARU SAMBAIAH AND ANR

H. NO. 1 6, GUDIMAHESHWARAM V, ...........Respondent(s)

234

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT, TELANGANA STATE 506332 P

WARANGAL RURAL

TELANGANA

2. MADHURI AGENCIES, PESTICIDES & SEEDS

OPP. SUNIL TALKIES, STATION ROAD,

WARANGAL POST AND MANDAL, WARANGAL

URBAN DISTRICT, 506002

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 920 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/610/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502331

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH

DURG ...........Petitioner(s)

235

CHHATTISGARH

Versus

1. TOGARU SADANANDAM AND ANR

SHAMBAYYAPALLI V, DUGGONDI MANDAL,

WARANGAL RURAL DISTRICT, TELANGANA

STATE 506 331 P.

WARANGAL RURAL

TELANGANA

2. SREE UMAMAHESHWARA AGRO AGENCIES

H.NO 8,7,144, STATION ROAD, OPP.

POCHAMMA TEMPLE, WARANGAL POST AND

MANDAL, WARANGAL URBAN DISTRICT

506002

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 927 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/618/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ADAKULA RAMANA REDDYAND ORS

VENKATAPURAM VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL ...........Respondent(s)

236

NEW DELHI-110017

2. NAGENDRA SEEDS AND PESTICIDES

BESIDE, S.B.H. MAIN ROAD, NARSAMPET,

WARANGAL 506002

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 928 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/633/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. NAGANABOINA ANIL AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT.

WARANGAL RURAL

NEW DELHI-110017

2. SRI NAGARJUNA AGRO AGENCIES

SHOP NO.11, SEETHARAMA COMPLEX,

STATION ROAD, WARANGAL ...........Respondent(s)

237

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 929 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/723/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. NALLA VIJENDER AND ORS

BIKKAJIPALLY, H,O. VENKATAPURAM

VILLAGE, DUGGONDI MANDAL, WARANGAL

RURAL DISTRICT. 506001

WARANGAL RURAL

NEW DELHI-110017

2. NAGENDRA SEEDS

BESIDE SBH MAIN ROAD, NARSAMPET,

WARANGAL 506001

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR ...........Respondent(s)

238

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 950 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/444/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE. 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502336

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490036 P.

CHATTISGARH.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. DUKIRE NAGESHWAR RAO AND ANR

H.NO. 6-111, PEDDAPUR V, H/O.

LINGAMPADUGUPALLI V, ATAMKUR M,

WARANGAL RURAL DISTRICT. 506002 ...........Respondent(s)

239

WARANGAL RURAL

TELANGANA

2. SRI UMA MAHESHWARA AGRO AGENCIES

H. NO. 8,7,144, OPP. POCHAMMA TEMPLE,

WARANGAL P&M, WARANGAL URBAN

DISTRICT 506002

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 951 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/509/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. MUSUKU SHANKAR AND ORS.

VENKATAPURAM VILLAGE, DUGGONDI

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H.NO. 11-7-54, OLD GRAIN MARKET

WARANGAL 506002

WARANGAL RURAL ...........Respondent(s)

240

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 952 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/533/2020 of the State Commission Telangana)

1. VNR SEEDS PVT LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMA KUMAR COLLEGE,

G.E. ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. ERUKALA SAMBAIAH AND ORS

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND FERTILIZERS

H. NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL

WARANGAL RURAL

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, NEW BUS STAND,

HANAMKONDA ...........Respondent(s)

241

WARANGAL RURAL

TELANGANA

REVISION PETITION NO. 953 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/711/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502 236

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA STATE 500 070

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG 490 036 P.

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. JILLELA BHAGYA AND ANR

PEDDAPUR VILLAGE, H.O.

LINGAMADUGUPALLI VILLAGE, ATAMKUR

MANDAL, WARANGAL RURAL DISTRICT,

TELANGANA STATE 506 342 P.

WARANGAL RURAL ...........Respondent(s)

242

TELANGANA

2. MARIMATHA PESTICIDES SEEDS AND

FERTILIZERS

SEETARAMA COMPLEX, ROOM NO. 5 OPP.

SUNIL TALKIES, STATION ROAD, WARANGAL

POST & MANDAL, WARANGAL URBAN

DISTRICT 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 954 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/437/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR SY. NO.8/ 1/A, BANDAMYLARAM, MULUGU

MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT. LTD., REPRESENTED BY

ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR

RAIPUR

CHHATTISGARH

3. VNR SEEDS PVT. LTD., REPRESENTED BY

ITS MANAGING DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OFVNR SEEDS PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG

DURG

CHHATTISGARH ...........Petitioner(s) Versus

1. SUKINE RAMA RAO AND ORS

R/O PEDDAPUR VILLAGE, H/O

LINGAMADUGUPALLI VILLAGE, ATMAKUR

MANDAL, WARANGAL RURAL DISTRICT,

TELANGANA STATE

WARANGAL RURAL

TELANGANA

2. SRI UMAMAHESHWARAAGRO AGENCIES ...........Respondent(s)

243

H.NO.8-7-144, STATION ROAD, OPPOSITE TO POCHAMMATEMPLE, WARANGAL P&M ,

WARANGAL URBAN DISTRICT

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 977 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/500/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. NERELLA PRABHAKAR REDDY AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SAPTHAGIRI SEEDS AND PESTICIDES

H. NO. 8,7,164,GOURISHANKAR COMPLEX,

STATION ROAD WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN ...........Respondent(s)

244

TELANGANA

REVISION PETITION NO. 978 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/523/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. RACHAMALLA BHADRAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. RAGHURAMA SEEDS AND PESTICIDES REP

BY ITS PROPRIETOR

H.NO. 11,7,54, OLD GRAIN MARKET,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 979 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/531/2020 of the State Commission

245

Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR- 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. POGULA SURENDER AND ANR

AKKAMPET VILLAGE, ATHMAKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 980 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/542/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA ...........Petitioner(s)

246

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001,

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH

Versus

1. PENDLI SRINIVAS AND ORS

SEETHARAMPURAM VILLAGE, ATHAMKUR

MANDAL, WARANGAL RURAL DISTRICT.

506002

WARANGAL RURAL

NEW DELHI-110017

2. VAMSHI SEEDS AND PESTICIDES

DOOR NO. 8,5,48/6, SEETHARAMA COMPLEX,

OPP. SUNIL THEATRE, STATION ROAD

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP, NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 981 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/552/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGA MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR ...........Petitioner(s)

247

PRODUCER MANUFACTURER OF VNR SEEDS

CORPORATE CENTRE, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

P.

RAIPUR

CHHATTISGARH

Versus

1. BOLLABOINA BAKKAIAH AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRIGANAPATHI SEEDS AND PESTICIDES

SHOP NO. 25, SEETHARAMA COMPLEX, OPP.

SUNIL THEATRE, STATION ROAD, WARANGAL

506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA, 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 982 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/600/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001.

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001 ...........Petitioner(s)

248

RAIPUR

CHHATTISGARH

Versus

1. BORAGANI MURALI AND ORS

SHIVAJI NAGAR, H/O REKAMPALLY VILLAGE,

DUGGONDI MANDAL, WARANGAL RURAL

DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRI RAJARAJESHWARI AGENCIES SEEDS

AND PESTICIDES

GIRNIBAVI VILLAGE, DUGGONDI MANDAL,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL RURAL

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 983 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/640/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR

CHHATTISGARH ...........Petitioner(s)

249

Versus

1. KADUDULA JANARDHAN AND ORS

AKKAMPET VILLAGE, ATAMKUR MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

TELANGANA

2. AKSHYA LAXMI SEEDS AND PESTICIDES

H.NO. 8,5,47/2, SEETHARAMA COMPLEX,

STATION ROAD, WARANGAL 506001

WARANGAL URBAN

TELANGANA

3. KAPIL SEEDS & PESTICIDES

OPP. SUNIL TALKIES, STATION ROAD,

WARANGAL 506001

WARANGAL URBAN

TELANGANA

4. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 984 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/724/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS

CORPORATE CENTER, CANAL ROAD

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492 001

RAIPUR ...........Petitioner(s)

250

CHHATTISGARH

Versus

1. ERUKALA RAJAMOULI AND ORS

MONDRAI VILLAGE, SANGEM MANDAL,

WARANGAL RURAL DISTRICT. 506002

WARANGAL RURAL

NEW DELHI-110017

2. VAMSHI SEEDS AND PESTICIDES

DOOR NO. 8,5,48/6, SEETHARAMA COMPLEX,

OPP. SUNIL THEATRE, STATION ROAD,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

REVISION PETITION NO. 985 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/725/2020 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ANR

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A & 8,1,AA, VILLAGE

BANDAMYLARAM, MULUGU MANDAL,

RANGA REDDY DISTRICT, TELANGANA

STATE 502 336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER OF VNR SEEDS,

CORPORATE CENTER, CANAL ROAD,

CROSSING, RING ROAD NO.1, RAIPUR 492 001

CHATTISGARH, INDIA AND RATNAGIRI

ARCADE, OPP. RAJ KUMAR COLLEGE, G.E.

ROAD, RAIPUR 492001

RAIPUR

CHHATTISGARH ...........Petitioner(s) Versus

1. NAGANABOINA RAVI AND ORS ...........Respondent(s)

251

AKKAMPET VILLAGE, ATHAMKUR MANDAL,

WARANGAL RURAL DISTRICT 506002

WARANGAL RURAL

NEW DELHI-110017

2. SRI MAMATHA AGRO CHEMICALS

H. NO. 16,7,30, OPP. CITY BUS STATION,

WARANGAL, 506001

WARANGAL URBAN

TELANGANA

3. BHARAT SEEDS REP BY ITS PROPRIETOR

H.NO. 7,1,147, OPP NEW BUS STAND,

HANAMKONDA 506001

WARANGAL URBAN

TELANGANA

REVISION PETITION NO. 986 OF 2024

(Against the Order dated 07/11/2023 in Appeal No. A/531/2021 of the State Commission Telangana)

1. VNR SEEDS PVT. LTD & ORS

REPRESENTED BY ITS QUALITY CONTROLLER

AND SUPPLIER OF VNR SEEDS INCHARGE, SY.

NO. 8,1,A, VILLAGE BANDAMYLARAM,

MULUGU MANDAL, RANGA REDDY DISTRICT,

TELANGANA STATE 502336

RANGA REDDY

TELANGANA

2. VNR SEEDS PVT LTD BY ITS MANAGER

H.NO. 1H, BLOCK NO. 2, AUTO NAGAR,

HAYATHNAGAR M, RANGA REDDY DISTRICT,

TELANGANA 502331

RANGA REDDY

TELANGANA

3. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND

MARKETER OF VNR SEEDS, CORPORATE

OFFICER, CANAL ROAD CROSSING, RING

ROAD NO.1, RAIPUR 492 001 P. CHATTISGARH.

RAIPUR

CHHATTISGARH

4. VNR SEEDS PVT LTD BY ITS MANAGING

DIRECTOR

PRODUCER, MANUFACTURER AND ...........Petitioner(s)

252

MARKETER OF VNR SEEDS, PLANT AT

VILLAGE DEOJAL, AHIWARA DHAMDA ROAD,

POST MADERASA, DIST DURG CHATTISGARH

490 036 P.

DURG

CHHATTISGARH

Versus

1. POTU LACHIREDDY AND ANR

H. NO. 5, 31, ARAPALLI VILLAGE, ELUKURTHI

POST, GEESUKONDA MANDAL, WARANGAL

RURAL DISTRICT TELANGANA STATE 506 330

P.

WARANGAL RURAL

TELANGANA

2. NEW SUNDEEP ENTERPRISES PESTICIDES

AND SEEDS

SEETHARAMA COMPLEX, STATION ROAD,

WARANGAL POST & MANDAL, WARANGAL

URBAN DISTRICT. 506001

WARANGAL URBAN

TELANGANA ...........Respondent(s)

BEFORE:

HON'BLE MR. BINOY KUMAR,PRESIDING MEMBER HON'BLE MRS. JUSTICE SAROJ YADAV,MEMBER

FOR THE PETITIONER : MS. KAVITA, PROXY COUNSEL

MR. KUNAMALLA KARUNAKAR, ADVOCATE

P. MOHITH RAO, ADVOCATE

MR. EUGENE S. PHILOMENE, ADVOCATE

FOR THE RESPONDENT : MR. K. RAMAKANTH REDDY, SR. ADVOCATE

MS. ASTHA CHAUDHARY, ADVOCATE

MS. KOMAL AGARWAL, ADVOCATE

Dated : 06 January 2025

ORDER

1. These Revision Petitions arise out of almost similar judgments/orders passed by the learned State Consumer Dispute Redressal Commission, Telengana at Hyedrabad (for short the State Commission) have been filed under Section 21(b) of the Consumer Protection Act, 1986 (for short the Act). All these Revision Petitions deal with identical issues of law and facts and therefore, are being disposed of by this common order. For the sake of

253

convenience, RP/722/2024 VNR Seeds Pvt. Ltd. Vs. Jillela Ramesh & Anr. is being taken as a lead case.

2. Vide impugned judgments/orders the learned State Commission has allowed the appeals preferred by the Revisionists/Appellants/Opposite Parties, in part and modified the orders passed by the learned District Consumer Disputes Redressal Forum, Warangal (for short the District Forum), reducing the amount of compensation towards the crop loss by almost 50%, setting aside the interest awarded and also the amount to be paid towards expenditure incurred by the complainant, including costs of seeds. The learned State Commission put the liability only on the appellants absolving the dealer (s) / respondent no.2/opposite party. The learned State Commission directed the

revisionists/appellants/opposite parties to pay the reduced amount along with Rs.10,000/- towards the cost of litigation. The interest awarded has also been set aside.

3. Brief facts necessary for the disposal of these revision petitions are as under:

(i) The respondents / complainants / farmers having sufficient irrigation facilities, and vast experience in agriculture and in cultivating chilli crop had purchased the VNR-145 Chilli seeds from the revisionists/appellants/opposite parties by paying the price of the seeds. In the month of January and February, 2017, the revisionists / opposite parties and field officers of opposite parties came to the villages of respondents/complainants/farmers and gave wide publicity to VNR 145 green chilli seeds through pamphlets, brochures, television and newspapers. They also assured the farmers of the villages that the VNR 145 chilli seeds yield

per-acre would be 100 to 150 quintals. Believing the words and assurances of the revisionists/opposite parties, the complainants / farmers purchased VNR-145 chilli seeds and sowed the same in their fields in the month of March/April, 2017. Heavy expenditure was incurred in sowing the seeds but no proper germination occurred and whatever germinated when transplanted did not grew properly. The fields were irrigated periodically and proper fertilizers and pesticides were also applied but the growth of the plants were not proper, no flowering, no fruiting and budding were there. Generally, after forty days the green chilli crop would be ready for the first picking in the fields but even after sixty days, some plants were in small flowering, no flowering, no budding and in some plants there were no balls and the plants were looking barren. This all occurred due to defective seeds sold by the revisionists / appellants / opposite parties. The complainants/farmers approached the revisionists/appellants/dealers of the seeds company several times and requested them to inspect the fields but they did not turn up. Therefore, the complainants / farmers went to raise their grievance before the District Collector, Warangal Urban & Rural and finally went to the District Agriculture Officer, Warangal Urban & Rural and also District Horticulture and Sericulture Officer, Warangal Urban & Rural and informed them about the poor results of the sowing VNR 145 chilli seeds. The Joint Director, Agriculture Warangal formed the District Level Committee, consisting of five members. The said Committee inspected the fields and observed in its report about the poor performance of the VNR 145 chilli seeds. The Committee also observed that in a nearby field where another variety of chilli seeds i.e. Sonali of Raasi Seeds Company Pvt. Limited was used found in good condition with good flowering and fruit formation. A Genetic Purity Test was also

254

conducted wherein the sample of seeds were provided by the Seeds Company. In that test the samples were found 'Misbranded'. The allegation of the complainants/farmers is that due to the defect in seeds they suffered a heavy crop loss. They have incurred expenses for sowing/growing of the crop but for no avail. They suffered mental agony also.

4. The revisionists/appellants/opposite parties denied the allegations of the farmers and submitted that the VNR 145 chilli seeds were of standard quality. The germination test is good i.e. 96% before packing and the test duly conducted with regard to genetic purity and that was found 99.95%. The farmers have taken very good crop of VNR-145 chilli seeds and not a single complaint has been received. The allegation levelled in the complaints of farmers are concocted, fabricated and are specifically denied.

5. After taking evidence and hearing, the learned District Forum partly allowed the complaints and passed the following order (in the lead case), which reads as under:

"30. In the result this complaint is allowed in part directing the opposite parties jointly and severally liable to deposit in this Forum a sum of Rs.2,02,500/- (Rupees Two lakhs two thousand five hundred only) towards crop loss for Ac 1.20 guntas of land with interest @ 7.5% p.a. from the date of filing of the complaint i.e. 05.02.2018 till the date of realization and to pay Rs.35,000/- (Rupees Thirty five thousand only) per acre towards expenditure incurred by the complainant including costs of seed and to pay Rs.10,000/- (Rupees Ten thousand only) towards mental agony, legal expenditure including costs within one month from the date of receipt of the order."

6. Being aggrieved by the judgments/orders of the learned District Forum the Revisionists/appellants/opposite parties preferred the appeals before the learned Telangana State Consumer Disputes Redressal Commission at Hyderabad. Learned State Commission in appeals did not interfere with the findings given by the learned District Forum as regards to the defects in the VNR-145 chilli seeds but interfered with the amount awarded towards crop loss, expenses incurred, compensation for mental agony etc. and partly allowed the appeals.

7. In the lead case the learned State Commission has passed the following order:

"57. ……..Having given our thoughtful consideration to the yield and price referred to in the impugned order, we find it proper to conclude that since no farmer/complainant has submitted his data record with regard to yield and neither has the Agricultural Officer referred to this, to meet the ends of justice in view of the aforesaid discussions, the yield is calculated at 75% of 30 quintals which is equal to 22.5 quintals and so also the price of each quintal is calculated at Rss.3000/-. Therefore, the yield is estimated as follows:

Yield for Ac 1.00 guntas = 22.5 quintals.

The complainant cultivated to an extent of Ac.1.10 Guntas and loss of

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yield is 28.125 quintals. Therefore, his loss is estimated as under:

28.125 quintals x Rs.3000 = Rs.84,375/- Since we have calculated his loss to be about 28.125 quintals, he needs to be compensated only for the crop loss which would include the price of the seed and the expenses incurred for fertilizers and other ancillary expenses. The complainant has not filed any bills for the expenses incurred and we find that granting the amount towards crop loss will cover these aspects also. The impugned order granted interest over and above the loss of yield and costs, which is not justifiable.

58. We consider only the Appellants/Opposite Parties responsible to compensate the Complainant/Respondent No.1. The impugned order needlessly placed liability on the dealer/s which we find unfair and not properly reasoned. Therefore, the appeal is partly allowed by modifying the impugned order.

59. In the result, the appeal is allowed in part and the order of the District Commission is modified as under:

The Appellants/Opposite Parties are directed to pay a sum of Rs.84,375/- to the Respondent No.1/Complainant along with Rs.10,000/- towards costs of the litigation. Time for compliance is eight weeks."

8. Being aggrieved by the judgments/orders of the learned State Commission the Revisionists/opposite parties as well as the complainants/farmers have come before this Commission by filing these revision petitions.

9. Heard the learned counsel for the parties and perused the available records. The learned counsel for the revisionists/appellants/opposite parties/VNR Seeds Pvt. Ltd. & Ors. have submitted that the learned State Commission failed to give a definite finding with respect to the issue raised by the Expert Committee. The impugned order is erroneous as the learned State Commission took one case as a yardstick to decide all other cases. There were various dealers but the liability was just placed on the revisionist (manufacturer of the seeds). The learned State Commission also erred in quantifying the loss and have mentioned in the order that since no data was provided the estimate of loss is subjective. No bills have been filed by the respondents/complainants/farmers for the expenses incurred in cultivating the crops. The respondent/complainant has failed to prove that there was any defect in the seeds and burden lies heavily on the respondents/complainants/farmers to prove the defect. It was also argued that the report of the District Level Committee was based on visual investigation and learned State Commission has committed error by relying on it. It has further been submitted that the learned State Commission did not take into

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account the fact that the learned District Forum has not considered the weather report given by the Principal Scientist who reported that due to heavy heat sucking pest affected the crops. The learned State Commission did not take into consideration the fact that crop can also be affected by multiple other factors like fertilizers, inadequate rainfall and irrigation etc. The following case laws were referred by the revisionists/appellants/opposite parties:

(1) Haryana Seeds Development Corpn. Ltd. V. Sadhu & Anr. (2005) 3 SCC 198, (2) Mahyco Vegetables Seeds Ltd. V. Ishwarbhai & Ors. (2016) SCC Online NCDRC 49, (3) Indian Farmers Fertilizers Co-Op Ltd. V.Shri Ram Swaroop (2014) SCC Online NCDRC 765, (4) Indo American Hybrid Seeds & Anr. V. Vijayakumar Shankarao & Anr. 2 (2007) CPJ 148 (NC), (5) VNR Seeds Pvt. Ltd. V. Balu, decided on February 26, 2021 (6) Syngenta India V. P. Chowdaiah 2013 (3) CPR 386.

10. The respondents/complainants/farmers in their cross revision petitions and revision petitions have mainly submitted that the judgments/orders of the learned State Commission are bad, improper and liable to be set aside for the reasons that the reduction of compensation for loss of crop is without any scientific basis and the orders passed is wrong on facts, contrary to evidence on record and suffers very serious infirmities and misconception of law. The learned State Commission did not take into account the field inspection report of affected chilli fields that VNR-145 chilli is highly susceptible to sucking pests and virus and has held that the crop damage was around 60% to 65%. The genetic purity test report has indicated that there is a variation in the field molecular profile from the filed sample molecular profile and the sample was declared as 'misbranded'. The field inspection report and the DNA report were given by the Government Officials/Scientists and have yet not been challenged by the respondents / appellants/opposite parties (Seeds Company). It has further been submitted that the learned State Commission has erred in recording the fact that fresh green chilli yield is 30-40 quintals per acre only. The learned State Commission did not take note of the fact that the chilli crop raised by the farmers using 'Sonali Raasi Seeds', produced good yield as compared to the chilli crop where VNR -145 chilli seeds were used. The learned counsel for the complainants / farmers referred to following case laws:

(1) M/s. Maharashtra Hybrid Seeds Co. Ltd. Vs. Alavalapati Chandra Reddy & Ors. 1998 6 SCC 738, (2) M/s. National Seeds Corporation Ltd. Vs. M. Madhusudhan Reddy & Anr. 2012 0 Supreme (SC) 44, (3) H.N. Shankara Shastry Vs. The Asstt. Director of Agriculture, Karnataka 2004 4 Supreme SCC 234, (4) Mohan Seeds Company through its Proprietor Vs. Gurbachan Singh & Anr., 2022 4 CPR (NC) 361, (5) Revision Petition No. 457 of 2018, Medaram Venu & Ors. Vs. Penthala Mahendar decided on 16.02.2018, (6) RP/1029/2011 M/s. Shiv Narayan Periwal & Sons Vs. Bharat Kumar & Ors. 2020 2 CPR (NC) 382, (7) RP/22/2015 Ms/. Avon Beej Company Vs. Anoop Singh & Ors. 2021 I CPR (NC) 102, (8) RP 1478 of 2016 Western Agri Seeds Ltd. Vs. Ramesh Shyamraoji Dhote & Anr. 2016 4

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CPR (NC) 218.

11. We have considered the submissions of the parties and gone through the record as well as the referred case laws. The main contention of the revisionists/appellants/opposite parties (Seeds company) is that the learned State Commission did not consider that the complainants/farmers had not produced any evidence to prove the fact that seeds were defective. The burden to prove the defect in seeds heavily lies on the farmers/complainants. To support their arguments they relied upon the case laws Haryana Seeds Development Corpn. Ltd. V. Sadhu & Anr. (supra) and Mahyco Vegetables Seeds Ltd. V. Ishwarbhai & Ors. (supra). Gone through the cited case laws. These case laws are of no help to the revisionists/appellants/opposite parties for the reason that in

Haryana Seeds Development Corpn. Ltd. case the Committee formed for investigation has observed that:

"12……..The Committee observed that crop condition varied from

"satisfactory to excellent." It further observed that the reason for variation was other than the quality of seeds. The Committee stated:

"Hence the variation in the condition of crop in the same lot of seed at different fields may not be attributed to quality of seed but the other factors including high salt concentration, brackish water, moisture content at the sowing time, sowing method and soil physical conditions, which also play a major role in germination of seed and crop stand."

13. In the operative part, the Committee concluded:

"It may be concluded that variation in the condition of the crop may not be attributed to the quality of seed but it may be due to other factors including water quality used for irrigation, long dry spell, salt accumulation in surface layer, sowing methodology, moisture content at the sowing time and soil physical condition."

Similarly, in Mahyco Vegetables Seeds Ltd., (supra) the District Seed Committee report does not mention about the defects in seeds. Para-7 of the judgment reads as under:

"7. Except evidence of District Seeds Committee report, there is no other report to suggest that seeds were defective. Aforesaid report concluded that 90% of the plants were found to be sterile, 30% of the plants were affected by disease (Haladya) but this report has nowhere mentioned that sterility of plants was due to defective seeds or seeds were defective in any manner. Learned Counsel for petitioner has drawn my attention towards brochure which required soil for the Bhindi-10 variety is "fairly light" and "well drained" but as per complainant, complainant's soil was heavily black and

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complainant had taken crop of cotton in previous two seasons. As per brochure, plants affected by disease of "yellow Vein Mosaic" were required to be removed to protect other plants from aforesaid disease but as per District Seeds Committee report, aforesaid plants were not removed. Learned State Commission rightly observed that District Seeds Committee report has not given clear findings in respect of defectiveness of seeds and in the absence of such report and without any other evidence, suggesting defectiveness of seeds, compensation should not have been awarded on account of defective seeds." Contrary to it, in the matters in hand, the Committee formed for the purpose has reported inter-alia as under:

"Observations pertaining to the above four fields:

1…. 2…..

6. Going by the extent of damage it appears that the variety VNR- 145 of chilli is highly susceptible to sucking pests and viruses. Further there are very less chances of crop recovery at this stage, even with control measures recommendation also."

7. Based upon the temperature data (5 years viz., 2013-2017) provided by Associate Director of Research (ADR), Warangal, temperatures during the months from April to June are quite normal and recorded the more or less same temperature. Hence, we cannot say that higher temperatures affected the chilli crop growth."

This Committee further recommended inter-alia for the genetic purity test. In that genetic purity test the sample of seeds supplied by the seed company itself, was found 'misbranded'.

12. A perusal of the judgments/orders of both the foras below show that both the foras have found sufficient evidence to prove the fact that the seeds were defective. It has been discussed by the learned District Forum as well as by the learned State Commission that the respondents / complainants / farmers raised complaints about the defective seeds, alleging that normally after forty days the green chilli crop would be ready for first pricking but due to defective seeds even after sixty days the plants were barren. The farmers claimed in their pleadings that they first went to the revisionists/appellants/opposite parties and requested them to visit the fields but the revisionists/appellants/opposite parties did not respond.

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Therefore, the complainants/farmers went to the concerned District Collector and District Horticulture and Sericulture Officer. A direction was issued for joint inspection of the fields. A joint inspection was conducted by Mandal Agriculture Officer and Horticulture and Sericulture Officer. They submitted their report A-10 (as mentioned in the judgments/orders). In the report it was reported that:-

"(a) Crop is at the stage of flowering to fruiting stage having upward curling with low flowering and fruiting;

(b) Plants not shows uniformity, some plants at the stage of pre-flowering, some plants at the stage of flowering to fruiting stage and some plants severely attacked by viral disease."

A five-members committee was also formed for investigation of failure of chilli crops consisting of following members:

(i) Dr. T. Suresh Kumar, Scientist (Hort.) & Head, HRS K. Mallepally Nalgonda Dist.

(ii) Dr. B. Ramprasad, Scientist (Entomology) R.A.R.S. Warangal

(iii) Smt. P. Sunitha, District Horticulture & Sericulture Officer, Warangal Urban & Rural District

(iv) Sri V. Vidyasagar, A.D.A. Parkal,

(v) Sri. N. Thirupathi, Horticulture, Horticultural Officer, Parkal. These Members visited the four of the fields and reported as follows:

"Observations pertaining to the above four fields

Severe stunted vegetative growth1. Sparse branching2.

Sparse flowering3.

Not more than 4-5 flowers per plant4. Crop has been affected by severe thrips incidence during initial crop growing stage due to prevalence of high temperatures. Subsequently, it has got affected by viral diseases like pea nut bud necrosis virus (PBNV) and Cucumber Mosaic virus (CMV)

5.

Going by the extent of damage it appears that the variety VNR-145 of chilli is highly susceptible to sucking pests and viruses. Further, there are very less chances of crop

6.

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recovery at this stage, even with control measures recommendation also. Based upon the temperature data (5 years viz., 2013-2017) provided by Associate Director of Research (ADR), Warangal, temperatures during the months from April to June are quite normal and recorded the more or less same temperature. Hence, we cannot say that higher temperatures affected the chilli crop growth.

7.

2.

Variety Name: Raasi Seeds - Sonali (as per the evidence provided by farmer through Bill and is enclosed to this report)

Transplanting in Main Field: First week of May, 2017 Age of the Field visited: 66 days old crop (35 days saplings transplanted first of May, 2017)

Area - 2 acres ○

Good vegetative growth with branching1. 30-40 flowers per plant2.

Plant is having 20 - 30 fruits."3.

13. On the recommendation of this Committee, a genetic purity test was also conducted after collecting leaves from the field and VNR-145 Hybrid standard type sample submitted by the seed company. A genetic purity test was conducted in Telangana DNA Fingerprinting & Transgenic Crop Monitoring Lab, Hyderabad. The conclusion of the genetic purity test is "As per field sample molecular profile is different from the standard molecular profile, the sample is declared as MISBRANDED."

14. This report has been referred by both the foras below as Exhibit A-11. Both the foras below have discussed the evidence submitted and report of the Government Officers/Scientists in detail. There is nothing on record to show that the revisionists/appellants/opposite parties/seed company etc. Have filed any evidence/report in rebuttal to disprove what has been stated in the reports referred above. Hence, in our considered opinion the finding given by both the foras below on this point (defects of the seeds) is in accordance with law and needs no interference by this Commission.

15. Now comes another point whether learned State Commission is justified in reducing the amount i.e. towards crop loss etc. what was awarded by the learned District Forum. The complainants/farmers have submitted that the learned State Commission has reduced the amount without any logic or cogent reasons. The reason given that no farmer / complainant has submitted his data record to yield and no bills of expenses incurred by them have been filed, is not justifiable as generally farmers do not keep data of the yield and the bills of expenses incurred.

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16. In our considered opinion, the submission of the learned counsel for the complainants/farmers has force. It is the fact that generally farmers do not maintain the data of yield and they do not preserve the bills of expenses incurred on their farming. Furthermore, generally family members also work in the fields for doing works like ploughing, sowing, weeding, irrigation etc., hence to expect the data of yields and bills of expenses is not justifiable. The District Forum while calculating the crop loss has taken into consideration the 'market value verification certificate' at the relevant point of time. The calculation of crop loss made by the learned District Forum, in our considered opinion, is justified. The order of payment of interest is also justified. The amount awarded as expenditure incurred and for the mental agony is also reasonable. Hence, we find it proper and just to modify the judgment and order passed by the learned State Commission partly to the extent of modification of amount awarded under different heads and uphold the order passed by the learned District Forum, that is to say that the relief provided by the learned District Forum is upheld and to that extent the judgments/orders passed by the learned State Commission are set aside. All these revision petitions are decided accordingly. All the interim applications pending also stand disposed of.

............................

BINOY KUMAR

PRESIDING MEMBER

............................J

SAROJ YADAV

MEMBER

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