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BIYANI SHIKSHAN SAMITI v. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES

Rajasthan High Court
Feb 3, 2025

[2025:RJ-JP:4579-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN

BENCH AT JAIPUR

D.B. Civil Misc. Restoration Application No.1291/2024

IN

D.B. Civil Writ Petition No.5708/2024

1. Biyani Shikshan Samiti, No. 500/97 - 98, Jaipur Through

Its Secretary Mr. Sanjay Biyani, Head Office, Near

Telegraph Office, Chomu Pulia, Ambabadi, Jaipur

2. Biyani Institute Of Pharmaceutical Sciences, Through

Authorized Signatory Dr. Sanjay Biyani S/o Late Shri

Jugal Kishore Biyani, Aged 53 Years, Resident Of

Champapura, Kalwar Road, Jaipur - 302039 (Raj.)

----Petitioners

Versus

Rajasthan University Of Health Sciences, Through Its Vice

Chancellor, Sector - 18, Kumbha Marg, Pratap Nagar Tonk Road,

Jaipur (Raj)

----Respondent

For Petitioner(s) : Ms. Naina Saraf, Adv.

HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

03/02/2025

1. Heard on restoration.

2. Taking into consideration the cause shown in the application,

we are inclined to allow the prayer for restoration.

3. Accordingly, the restoration application is allowed. D.B. Civil

Writ Petition No.5708/2024 is restored to its original number

subject to payment of cost of Rs.2,000/- to be deposited with the

Rajasthan State Legal Services Authority within a period of two

weeks from today.

(UMA SHANKER VYAS),J (MANINDRA MOHAN SHRIVASTAVA),CJ

F.R. Bohra & Danish/43

2025:RJ-JP:4579-DB