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C.K.MALATHI v. P.K.MAHIMA
RSA NO. 597 OF 2020 1 2024:KER:69799
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
THURSDAY,THE 12TH DAY OF SEPTEMBER 2024/21ST BHADRA, 1946
RSA NO. 597 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 12.02.2020 IN AS
NO.61 OF 2019 OF SUB COURT, KANNUR ARISING OUT OF THE
JUDGMENT AND DECREE DATED 29.03.3019 IN OS NO.24 OF 2016
OF ADDITIONAL MUNSIFF COURT, KANNUR
APPELLANT/RESPONDENT NO.1/PLAINTIFF:
C.K.MALATHI, AGED 76 YEARS, W/O. LATE P.K.
HARIDAS, HARIDAS HOUSE, NEAR CHOVVA SIVA
TEMPLE, P O CHOVVA, KANNUR, KANNUR DISTRICT.
BY ADVS.
Abdul Rasac U.P.BALAKRISHNAN(K/000370/1990) RESPONDENTS/APPELLANT AND RESPONDENTS 2 TO 5/DEFENDANT
NOS.1,2,3,4,5:
1 P.K.MAHIMA, AGED 51 YEARS
D/O. LATE P.K. HARIDAS, MAHIMA BHAVAN, NEAR
POPULAR VEHICULAR AND SERVICES, KAPPAD ROAD,
PO, THAZHE CHOVVA, KANNUR - 670018.
2 P.K. JEEVANLAL, AGED 55 YEARS
S/O. LATE P.K, HARIDAS, HARIDAS HOUSE, NEAR
CHOVVA SIVA TEMPLE, P O CHOVVA, KANNUR, KANNUR
DISTRICT - 670018.
3 P.K. SAJANLAL, AGED 53 YEARS
1
S/O. LATE P.K, HARIDAS, SAJAN HOUSE, NEAR
CHOVVA SIVA TEMPLE, P O CHOVVA, KANNUR, KANNUR
DISTRICT - 670006.
4 DR.P.K. MANGALA, AGED 49 YEARS, D/O. LATE P.K, HARIDAS, SHEELA HOSPITAL, 1/17 EAST POWER HOUSE
ROAD, GANDHIPURAM, COIMBATORE 641012.
5 P.K. JAYANTHILAL, AGED 47 YEARS
DHANRAJ HOUSE, BEAR BPL TOWER, P O CHOVVA,
KANNUR - 670006.
BY ADVS.
SRI.SHAJI THOMAS-R1 SRI.JEN JAISON-R3 TO R5 SRI.K.BABU-R1
THIS REGULAR SECOND APPEAL HAVING COME UP FOR
ADMISSION ON 12.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2
JUDGMENT
In view of the 'not press memo', the Regular Second Appeal is dismissed as not pressed.
Sd/-
M.A.ABDUL HAKHIM
JUDGE
ncd
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