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M.Muthuraja v. State represented by, The Ho
W.P.(MD)No.10090 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 11.09.2024
CORAM:
THE HON'BLE MR.JUSTICE K.MURALI SHANKAR
W.P.(MD)No.10090 of 2024 M.Muthuraja ... Petitioner Vs.
1.THE HOME SECRETARY,, (POLICE DEPARTMENT),
FORT GEORGE, CHENNAI.
2.THE DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI.
3.THE CHIEF MINISTER SPECIAL CELL,
SECRETARIAT, CHENNAI 600 009
4.THE DISTRICT COLLECTOR
SIVAGANGAI, TAMIL NADU.
5.THE SUPERINTENDENT OF POLICE
SIVAGANGAI DISTRICT.
6.THE PUBLIC INFORMATION OFFICER,
SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT.
7.THE DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION,
NO. 293, M.K.N. ROAD, ALANDUR, CHENNAI 600 016
8.THE ASSISTANT SUPERINTENDENT OF POLICE,
KARAIKUDI, TAMIL NADU.
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9.ARAVIND B K
THE SUPERINTENDENT OF POLICE, SIVAGANGAI, TAMIL NADU.
10.STALIN R
ASSISTANT SUPERINTENDENT OF POLICE, SIVAGANGAI, TAMIL
NADU.
11.RAVINDRAN .G.S
THE INSPECTOR OF POLICE, NORTH POLICE STATION,
KARAIKUDI, TAMIL NADU.
12.THE INSPECTOR OF POLICE,
SAKKOTTAI POLICE STATION, KARAIKUDI, TAMIL NADU.
13.MUTHUPANDI .S
THE INSPECTOR OF POLICE, SAKKOTTAI POLICE STATION,
SIVAGANGAI, TAMIL NADU.
14.SAKTHIVEL .S
THE SUB INSPECTOR OF POLICE, SAKKOTTAI POLICE STATION,
SIVAGANGAI, TAMIL NADU.
15.AMAL RAJ
THE SPECIAL SUB INSPECTOR OF POLICE, SAKKOTTAI POLICE
STATION, SIVAGANGAI, TAMIL NADU.
16.SAMUTHAYAMANI (SSI),
THE SPECIAL SUB INSPECTOR OF POLICE, SAKKOTTAI POLICE
STATION, SIVAGANGAI, TAMIL NADU.
17.MADHAVAN,
GR. I, 1425, SAKKOTTAI POLICE STATION, SIVAGANGAI, TAMIL
NADU.
18.NADESHKUMAR,
GR. I, 2754, SAKKOTTAI POLICE STATION, SIVAGANGAI, TAMIL
NADU.
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19.SELVARASU,
GR. I, 2241, SAKKOTTAI POLICE STATION, SIVAGANGAI, TAMIL
NADU.
20.MURUGASAN,
SPECIAL SUB INSPECTOR OF POLICE, SAKKOTTAI POLICE
STATION, KARAIKUDI, TAMIL NADU.
21.SIVARAMAKRISHNAN,
DEA AND RECEPTIONIST, SAKKOTTAI POLICE STATION,
KARAIKUDI, TAMIL NADU.
22.MUTHU .K
SUB INSPECTOR OF POLICE, SAKKOTTAI POLICE STATION,
KARAIKUDI, TAMIL NADU.
23.DAKSHINA MOORTHY
NORTH POLICE STATION, KARAIKUDI, TAMIL NADU.
... Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of India, praying this Court to issue a Writ of Mandamus, to direct the official respondents to comply the order of Crl.M.P.No. 7208 of 2023, Judicial Magistrate, Karaikudi and to direct the 11threspondent to register FIR on the compliant given by petitioner dated 22.12.2023 against the 12thto 21st respondents.
For Petitioner : Mr.Surendiran
for Mr.Nirmal Kumar Sharma.A
For R1, R3 & R4 : Mr.M.Muthumanikkam,
Government Advocate(Crl.side)
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For R2, R5 to R8 : Mr.E.Antony Sahaya Prabahar, Additional Public Prosecutor.
ORDER
This writ petition has been filed seeking orders to direct the official respondents to comply the order of Crl.M.P.No. 7208 of 2023, passed by the Judicial Magistrate, Karaikudi and to direct the 11threspondent to register FIR on the compliant given by petitioner dated 22.12.2023 against the 12thto 21strespondents.
2.When the matter is taken up for hearing today, the learned Additional Public Prosecutor appearing for respondents 2, 5 to 8 would submit that in pursuance to the directions of the learned Judicial Magistrate, Karaikudi passed in Crl.M.P.No. 7208 of 2023, the Inspector of Police, North Police Station, Karaikudi has already filed negative report before the Jurisdictional Court and that the petitioner after receipt of RCS notice, has already filed protest petition before the concerned Court and the same is pending.
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3.Recording the above submission, this writ petition is disposed of. No costs.
11.09.2024
Index :yes/No Internet:yes/No gns
To
1.THE HOME SECRETARY,, (POLICE DEPARTMENT),
FORT GEORGE, CHENNAI.
2.THE DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI.
3.THE CHIEF MINISTER SPECIAL CELL,
SECRETARIAT, CHENNAI 600 009
4.THE DISTRICT COLLECTOR, SIVAGANGAI, TAMIL NADU.
5.THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT.
6.THE PUBLIC INFORMATION OFFICER,
SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT.
7.THE DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION,
NO. 293, M.K.N. ROAD, ALANDUR, CHENNAI 600 016
8.THE ASSISTANT SUPERINTENDENT OF POLICE,
KARAIKUDI, TAMIL NADU.
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K.MURALI SHANKAR ,J.
gns W.P.(MD)No.10090 of 2024
11.09.2024
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