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BIYANI SHIKSHAN SAMITI v. RAJASTHAN TECHNICAL UNIVERSITY

Rajasthan High Court
Dec 5, 2024

[2024:RJ-JP:50130-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN

BENCH AT JAIPUR

D.B. Civil Misc. Restoration Application No.1019/2024

In

D.B. Civil Writ Petition No.6155/2024

1. Biyani Shikshan Samiti, No. 500/97-98, Jaipur Head

Office ,near Telegraph Office, Chomu Pulia, Ambabadi,

Jaipur.

2. Biyani Institute Of Science And Management, Through Its

Secretary Dr. Sanjay Biyani S/o Late Shri Jugal Kishore

Biyani, Aged About 53 Years, Resident Of R-4-A, Sector-3,

Vidhyadhar Nagar, Jaipur-302039

----Petitioners

Versus

1. Rajasthan Technical University, Through Its Vice

Chancellor, Akelgarh, Rawatbhata Road, Kota(Raj.).

2. Additional Chief Secretary, Technical Educational,

Government Of Rajasthan, Government Secretariat,

Jaipur (Raj.).

----Respondents

For Petitioner(s) : Ms. Naina Saraf

HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

05/12/2024

1. Heard on restoration.

2. Taking into consideration the cause shown in the application,

we are inclined to allow the prayer for restoration.

3. Accordingly, the restoration application is allowed. D.B. Civil

Writ Petition No.6155/2024 is restored to its original number

subject to payment of cost of Rs.5,000/- to be deposited with the

Rajasthan State Legal Services Authority within a period of one

month.

(UMA SHANKER VYAS),J (MANINDRA MOHAN SHRIVASTAVA),CJ

SANJAY KUMAWAT/RAJAT/35

2024:RJ-JP:50130-DB