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COMMON CAUSE v. UNION OF INDIA .

Supreme Court Of India
Nov 20, 2024

ITEM NO.6 COURT NO.16 SECTION PIL-W

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

Writ Petition(s)(Civil) No(s). 114/2014 COMMON CAUSE Petitioner

VERSUS

UNION OF INDIA & ORS. Respondents

(1) I.A. NOS.113817, 113818/2023 AND 252362/2023 (APPLS. FOR IMPLEADMENT, DIRECTIONS AND ADDITIONAL DOCUMENTS ON B/O SUN ALLOYS & MINERAL LTD.)

2) I.A. NO. 42571/2023 (APPLN. FOR DIRECTIONS ON B/O PETITIONER)

3) I.A. NO. 123732/2023 IN I.A. NO.42571/2023 (APPLN. FOR RECTIFICATION ON B/O STATE OF ODISHA)

"ONLY" IN W.P.(C) NO. 114/2014 ARE LISTED.

NAMES OF THE FOLLOWING ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN

IN THE LIST

MR. HARISH N. SALVE, SR. ADVOCATE (A.C.)

MS. APARAJITA SINGH, SR. ADVOCATE (A.C.)

MR. A.D.N. RAO, SR. ADVOCATE (A.C.)

MR. SIDDHARTHA CHOWDHURY, ADVOCATE (A.C.)

MR. PRASHANT BHUSHAN ,ADVOCATE

MR. GURMEET SINGH MAKKER, ADVOCATE

MS. KIRTI R. MISHRA, ADVOCATE

MR. NAVEEN KR., ADVOCATE

MR. RAJ KUMAR MEHTA, ADVOCATE

(with I.A. No.42571/2023-APPROPRIATE ORDERS/DIRECTIONS, I.A. No.

113818/2023-APPROPRIATE ORDERS/DIRECTIONS, I.A. No.113817/2023- INTERVENTION/IMPLEADMENT and I.A. No.52963/2024-PERMISSION TO FILE

APPLICATION FOR DIRECTION)

Date : 20-11-2024 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA For Petitioner(s) Mr. Prashant Bhushan, AOR Mr. Pranav Sachdeva, Adv.

Ms. Neha Rathi, Adv.

Mr. Jatin Bhardwaj, Adv.

For Respondent(s) Mr. Sunil Kumar Jain, AOR Ms. Movita, AOR

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Mr. Mahesh Agarwal, Adv. Mr. E. C. Agrawala, AOR M/S. Aura & Co., AOR Mr. Tushar Mehta, Solicitor General Mrs. Kirti Renu Mishra, AOR Mr. Lakshmi Raman Singh, AOR Mr. Ashok Kumar Panda, Sr. Adv. Mr. Tejaswi Kumar Pradhan, AOR Mr. Manoranjan Paikaray, Adv. Mr. Shashwat Panda, Adv. Mr. Gaurav Kejriwal, AOR Mr. Sunil Dogra, Adv. Mr. Vivek Vishnoi, Adv. Mr. Abhishek Sharma, AOR Mr. Ramendra Mohan Patnaik, AOR Mr. Himinder Lal, AOR

M/S. Khaitan & Co., AOR Mr. Mukesh Kumar Maroria, AOR Mr. Vikramjeet Banerjee, A.S.G. Ms. Priyadarshini Priya, Adv. Mr. K V Shreemuthin, Adv. Mr. Apoorv Kurup, Adv. Mr. Rajesh Singh Chauhan, Adv. Mr. S N Terdal, Aor, Adv. M/S. Karanjawala & Co., AOR Mr. Mukul Kumar, AOR Mr. Balaji Srinivasan, AOR Mr. Naveen Kumar, AOR Mr. Shourajeet Chakravarty, Adv. Ms. Aprajita Bhardwaj, Adv. Mr. Nitesh Bhandari, Adv. Ms. Stuti Bisht, Adv. Mr. Prabhat Kr Rai, Adv. Ms. Nidhi Singh, Adv. Mr. Maitreya, Adv. Mr. Aditya Kumar Singh, Adv. Mr. Aditya Goyal, Adv. Mr. Bhaskar Bhushan, Adv. Mr. Ujjawal Kumar Rai, Adv. Ms. Esha Kumar, Adv. Mr. Utkarsh Chandra, Adv.

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Mr. Raj Kumar Mehta, AOR Ms. Himanshi Andley, Adv. Mr. Shibashish Misra, AOR Mr. B. Krishna Prasad, AOR Mr. Rameshwar Prasad Goyal, AOR Ms. Aishwarya Bhati, A.S.G. Mr. Gurmeet Singh Makker, AOR Ms. Saudamini Sharma, Adv. Mr. Chinmayee Chandra, Adv. Mr. Tarkeshwar Nath, Adv. Mr. Rajat Nair, Adv. Ms. Suhasini Sen, Adv. Mr. Ronak Karanpuria, AOR Mr. Prashant Singh, AOR Mrs. Prerna Dhall, Adv. Mr. Piyush Yadav, Adv. Ms. Akanksha Singh, Adv. Mr. Nagendra Kasana, AOR Mr. Shrey Kapoor , AOR Mr. Gaurav Khanna, AOR Mr. Dhananjaya Mishra, AOR Mr. Shovan Mishra, AOR Ms. Bipasa Tripathy, Adv. Mr. Lakshmi Raman Singh, AOR Mr. Preshit Vilas Surshe, AOR Mr. Naveen Kumar, AOR Mr. Shourajeet Chakravarty, Adv. Ms. Aprajita Bhardwaj, Adv. Mr. Nitesh Bhandari, Adv. Ms. Stuti Bisht, Adv. Mr. Prabhat Kr Rai, Adv. Ms. Nidhi Singh, Adv. Mr. Maitreya, Adv. Mr. Aditya Kumar Singh, Adv. Mr. Aditya Goyal, Adv. Mr. Bhaskar Bhushan, Adv. Mr. Ujjawal Kumar Rai, Adv. Ms. Esha Kumar, Adv. Mr. Utkarsh Chandra, Adv. Mr. Hitendra Nath Rath, AOR M/S. Aura & Co., AOR

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Mr. Sandeep Devashish Das, AOR M/S. Khaitan & Co., AOR UPON hearing the counsel the Court made the following

O R D E R

List these applications on 28thNovember, 2024 at 02:00 p.m.

(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA)

COURT MASTER (SH) COURT MASTER (NSH)

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