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Smt. Reema Gupta v. Oriental Insurance Co.Ltd

District Consumer Disputes Redressal Commission
May 10, 2024

Heading1 Heading2 Complaint Case No. CC/3/2023 ( Date of Filing : 02 Jan 2023 )

1. Smt. Reema Gupta Gorakhpur

Gorakhpur

Utter Pradesh ...........Complainant(s) Versus

1. Oriental Insurance Co.Ltd Lucknow

lucknow

Utter Pradesh ............Opp.Party(s)

BEFORE:

HON'BLE MR. Neelkuntha Sahya PRESIDENT HON'BLE MRS. sonia Singh MEMBER HON'BLE MR. Kumar Raghvendra Singh MEMBER

PRESENT:

Dated : 10 May 2024 Final Order / Judgement

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:- 03/2023 :- ,

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:-02.01.2023 :-10.05.2024

Smt. Reema Gupta W/o Late Dinesh Kumar Gupta, R/o Raghopatti Padari (Nai Bazar), Jungle Rasoolpur No. 2, Chauri Chaura, District Gorakhpur, (U.P.)-273203. ................Complainant.

VERSUS

1. Oriental Insurance Company Ltd, Through its Senior Divisional Manager, Divisional office, 2nd, 9thFloor, Vikas Deep Bhawan, 22, Station Road, Lucknow (U.P.)-226001..

1

2. Additional Commissioner (Accounts) O/o Commissioner Commercial Tax Department, Vibjuti Khand, Gomti Nagar, Lucknow, (U.P.)-226010.

3. Joint Commissioner, Commercial Tax Department. Division-B, P9GP+GQH, Rail Vihar Colony, Phase-III, Taramandal, Bharwalia Buzurg, Gorakhpur-273010. ...............Opposite

Parties.

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[HON'BLE MR. Neelkuntha Sahya]

PRESIDENT

[HON'BLE MRS. sonia Singh]

MEMBER

[HON'BLE MR. Kumar Raghvendra Singh]

MEMBER

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