RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.

ITEM NO.6 REGISTRAR COURT. 1 SECTION X

UNION OF INDIA AND ORS. & ORS. Respondent(s) IA No. 261436/2023 - APPLICATION FOR SUBSTITUTION) Date : 18-07-2024 These matters were called on for hearing today.

For Petitioner(s) Mr. Niraj Gupta, AOR Mrs. Anshu Gupta, Adv. Mr. Mukesh Kumar Jain, Adv. For Respondent(s) Mr. Pawanshree Agrawal, AOR Mr. Prakash Kumar Singh, AOR Mr. Akshat Kumar, AOR

Mr. Pabitra Kumar Biswal, Adv. Mrs. Durga Devi Panda, Adv. Mr. Arvind Kumar Sharma,AOR Mr. Devesh Tuli, Adv.

Mr. B. Krishna Prasad, AOR Mr. Jitendra Kumar, AOR Mr. Tanmaya Agarwal, AOR Mr. Wrick Chatterjee, Adv. Mrs. Aditi Agarwal, Adv. Mr. Vinayak Mohan, Adv. UPON hearing the counsel the Court made the following O R D E R

Ld. Counsel for the petitioner has filed an Application

for substitution of the legal representatives of deceased

sole petitioner. Application has been filed within time.

Allowed.

Registry to process the matter for listing before the

Hon’ble Court, as per rules.

SUJATA SINGH Registrar rd