- Bookmark
- Share
- CaseIQ
VIJAYAKUMAR. M v. STATE OF KERALA
Factual and Procedural Background
These writ petitions have been filed by petitioners who have made Fixed Deposits and, in some cases, Savings Bank deposits in various Co-operative Societies and Banks. Due to financial difficulties faced by these Co-operative Societies/Banks, they are unable to honor the Fixed Deposits upon maturity or allow withdrawals from Savings Bank Accounts. Consequently, the petitioners approached this Court seeking directions to the Societies/Banks for immediate release of their deposited amounts.
The Government of Kerala has acknowledged the financial distress in the Co-operative sector and has formulated measures to revive the financially weaker or dormant Co-operative Societies. The Kerala Co-operative Revival Fund Scheme, 2024, was notified on 29.08.2024, and amendments were made to the Kerala Co-operative Deposit Guarantee Scheme, 2018, to facilitate financial assistance to such Societies/Banks.
Legal Issues Presented
- Whether writ petitions are maintainable against Co-operative Societies/Banks refusing to repay Fixed Deposits and Savings Bank deposits.
- Whether the statutory remedy under Section 69 of the Kerala Co-operative Societies Act is an efficacious alternate remedy for disputes between Societies and members.
- Whether financial assistance under the Kerala Co-operative Revival Fund Scheme, 2024 and the amended Deposit Guarantee Scheme, 2018 can be availed by the Societies/Banks to discharge liabilities towards depositors.
Arguments of the Parties
Petitioners' Arguments
- The petitioners contend that although Section 69 of the Co-operative Societies Act provides a statutory remedy, it is not efficacious or adequate for their grievance.
- They rely on the decision of the Division Bench in Gandhigram Agro Based Industrial Co-operative Society Limited v. Marangattupilly Service Co-operative Bank Limited and others [2019 (2) KLJ 908], which held that writ petitions are maintainable when Societies/Banks refuse to repay deposited amounts.
Respondents' Arguments
- The Special Government Pleader representing the State submitted that disputes between a Society and its members regarding transactions should be resolved through arbitral proceedings under Section 69 of the Kerala Co-operative Societies Act.
- Accordingly, writ petitions under Article 226 of the Constitution are not maintainable in such commercial disputes, as held in Meenachil Rubber Marketing and Processing Co-operative Society Limited and others v. The Choondachery Service Co-operative Bank Limited No.167 and others [2018 (2) KHC 180].
Table of Precedents Cited
| Precedent | Rule or Principle Cited For | Application by the Court |
|---|---|---|
| Gandhigram Agro Based Industrial Co-operative Society Limited v. Marangattupilly Service Co-operative Bank Limited and others [2019 (2) KLJ 908] | Writ petitions are maintainable when Co-operative Societies/Banks refuse to repay deposited amounts. | The Court accepted this precedent to hold that petitioners can approach the High Court by way of writ petitions in the present circumstances. |
| Meenachil Rubber Marketing and Processing Co-operative Society Limited and others v. The Choondachery Service Co-operative Bank Limited No.167 and others [2018 (2) KHC 180] | Disputes between Societies and members relating to transactions must be resolved through arbitral proceedings under Section 69 of the Kerala Co-operative Societies Act; writ petitions are not maintainable in such commercial matters. | The Court acknowledged this precedent as representing the respondents' position but found that the exceptional financial situation of the Societies/Banks justifies writ jurisdiction. |
| Shanmukha Sundaram Pillai S. v. Meenachil Rubber Marketing and Processing Co-operative Society Ltd. and others [2022 (3) KHC 121] | This precedent was cited by the respondents to support the applicability of arbitral proceedings under Section 69. | The Court noted the precedent in the context of the respondents' arguments but did not bar writ jurisdiction due to the peculiar facts. |
Court's Reasoning and Analysis
The Court recognized the financial difficulties faced by the Co-operative Societies/Banks, which have resulted in their inability to repay Fixed Deposits and Savings Bank deposits to the petitioners. While the respondents emphasized the statutory arbitration remedy under Section 69 of the Kerala Co-operative Societies Act, the Court noted that this remedy is not efficacious in the present scenario given the Societies' financial condition.
The Court examined the Government of Kerala's intervention through the Kerala Co-operative Revival Fund Scheme, 2024, framed under Section 57E of the Act, which aims to revive financially weak or dormant Co-operative Societies. The Scheme provides terms for financial assistance, including moratoriums and repayment schedules, allowing Societies to regain financial health.
Furthermore, the Court considered the recent amendment to the Kerala Co-operative Deposit Guarantee Scheme, 2018, by insertion of paragraph 5A, which permits the Kerala Co-operative Deposit Guarantee Fund Board to provide financial assistance (advances or loans) to guaranteed Societies (not under liquidation or defunct) for refunding deposits to depositors, subject to conditions such as security pledging and repayment terms.
In light of these schemes and amendments, the Court held that the Co-operative Societies/Banks involved in these writ petitions are entitled to avail themselves of these financial assistance mechanisms to discharge their liabilities towards depositors. The Court directed the Societies/Banks to prepare revival schemes and proposals in accordance with the notified schemes and submit them to the appropriate committees and authorities within specified time frames.
The Court also permitted the Societies/Banks and their administrators to recover amounts due to them by ordinary means under the Kerala Co-operative Societies Act and to repay Fixed Deposits and Savings Bank deposits as per their priorities.
Holding and Implications
The Court issued the following final decision:
DISPOSED OF the writ petitions with directions to the Co-operative Societies/Banks:
- To prepare and submit a revival project document under the Kerala Co-operative Revival Fund Scheme, 2024, within six weeks, with recommendations from the District Level Monitoring Committee forwarded to the State High Level Committee through the Registrar.
- The State High Level Committee is to scrutinize and recommend sanctioning of assistance under specified conditions within four weeks thereafter.
- To make proposals for availing funds under the Kerala Co-operative Deposit Guarantee Scheme, 2018, as amended, within six weeks.
- In the interim, Societies/Banks and their administrators are at liberty to recover dues by ordinary legal means and repay depositors as per their priorities.
This decision directly affects the parties by providing a procedural roadmap for the revival and repayment process, but does not establish any new legal precedent beyond affirming the maintainability of writ petitions in such exceptional circumstances.
2024:KER:69278
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA, 1946
WP(C) NO. 8706 OF 2020
PETITIONERS:
1 ANEESH B.BHASKARAN
AGED 45 YEARS
S/O.BHASKARAN, BIJU BHAVAN, KUMPLAMPOIKA P.O., RANNI VILLAGE, PATHANAMTHITTA-689672,
NOW RESIDING AT NELAMBARI, PUTHUSSERYMALA P.O.,
RANNI VILLAGE, PATHANAMTHITTA-689672.
2 SINI SHAJI,
AGED 44 YEARS
W/O.K.K.SHAJI, KULAMAKKOTTU KIZHAKKETHIL,
ELAVUMTHITTA P.O., MEZHUVELI VILLAGE,
KOZHENCHERY TALUK, NOW RESIDING AT NELAMBARI,
PUTHUSSERYMALA P.O., RANNI VILLAGE,
PATHANAMTHITTA-689672.
BY ADVS.
C.B.SREEKUMAR
SRI.K.S.SIVA KUMAR
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCITIES THIRUVANANTHAPURAM-695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
1
PATHANAMTHITTA-689645.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI, PATHANAMTHITTA-689672.
4 THE KUMPALMPOIKD SERVICE CO-OPERATIVE BANK
LTD.NO.3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O., PATHANAMTHITTA-6896641.
5 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD.NO.3526,
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O., PATHANAMTHITTA-689664.
BY ADVS.
T.P.PRADEEP
MINIKUMARY M.V.
SRI.P.P. THAJUDHEEN, SPL. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).12770/2021, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12770 OF 2020
PETITIONER:
P. NARAYANAN NAMBIAR,
S/O.V.V.NARAYANAN NAMBIAR, VALIYAVEEDU,
MUGU VILLAGE, P.O.MUGU, KUMBALA (VIA),
KASARAGOD DISTRICT, PIN-671 321
BY ADVS.
N.RAGHURAJ
SHRI.SREEKUMAR S
RESPONDENTS:
1 THE JOINT REGISTRAR (GENERAL),
CIVIL STATION, B BLOCK, P.O.VIDYANAGAR,
KASARAGOD-671 123
2 THE ASSISTANT REGISTRAR (GENERAL),MANJESWARAM
O/O.THE ASSISTANT REGISTRAR (GENERAL) MANJESWARAM, KASARAGOD DISTRICT - 671 323
3 THE UNIT INSPECTOR,
MANJESWARAM I, O/O. THE ASSISTANT REGISTRAR (GENERAL), KASARAGOD,KASARAGOD - 671 323
4 MUGU SERVICE CO-OPERATIVE BANK LTD
NO.C 33 (F.F),P.O.MUGU, KUMBALA (VIA),
KASARAGOD DISTRICT, PIN-671 321,REPRESENTED BY
ITS SECRETARY
5 THE SECRETARY
NO.C 33 (F.F),P.O.MUGU, KUMBALA (VIA),
KASARAGOD DISTRICT, PIN-671 321,
3
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.C.DINESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 13742 OF 2020
PETITIONERS:
1 V.SADASIVAN
AGED 79 YEARS, S/O. VELAPPAN, H. NO.9/983, KEMPRI ROAD, PANDIKUDY, KOCHI - 682 002.
2 V. KALAVATHY
AGED 71 YEARS, W/O. V. SADASIVAN, H. NO.9/983, KEMPRI ROAD, PANDIKUDY, KOCHI - 682 002.
BY ADVS.
DIPU.R
SRI.K.S.BAIJU
SRI.S.SAMEER
SMT.DHANYA BABU
SMT.P.A.PRIYA
SMT. DEVI KRIPA R.
SMT.ANSU SARA MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES, KERALA, OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, STATUE,
THIRUVANANTHAPURAM - 695 001.
5
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)ERNAKULAM, OFFICE OF THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES, KAKKANADU, ERNAKULAM - 682 030.
4 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)KOCHI, OFFICE OF THE ASSISTANT
REGISTRAR OF CO-OPERATIVE SOCIETIES, FORT KOCHI - 682 001.
5 THE MATTANCHERRY SC /ST SERVICE CO-OPERATIVE SOCIETY LTD.NO.R-131, REPRESENTED BY ITS
SECRETARY, PANDIKUDY, MATTANCHERRY,
KOCHI - 682 002.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.K.JANARDHANA SHENOY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24274 OF 2020
PETITIONER:
RAJU STEPHEN D'SOUZA AGED 46 YEARS, S/O.ROMAN D'SOUZA, PWD
CONTRACTOR, PERIADAKA HOUSE, BELLA POST,
KUMBLA, KASARGOD-671 321.
BY ADVS.
SUMATHY DANDAPANI (SR.)
SRI.MILLU DANDAPANI
SRI.ARJUN SATHISH KUMAR
RESPONDENTS:
1 THE MUGU SERVICE CO-OPERATIVE BANK LTD
NO.C.33 (FF), MUGU, VIA KUMBALA,
KASARGOD-671 321, REPRESENTED BY ITS SECRETARY.
2 THE SECRETARY,
MUGU SERVICE CO-OPERATIVE BANK LTD. NO.C.33 (FF),MUGU VIA KUMBALA, KASARGOD-671 321.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), CIVIL STATION, VIDYANAGAR, P.O.
VIDYA NAGAR, KASARGOD-671 123.
ADDL.R4 THE CHIEF EXECUTIVE OFFICER,
MUGU SERVICE CO-OPEERATIVE BANK LIMITED
NO.C.33(FF), MUGU VIA KUMBALA,
KASARGODE - 671 321.
7
[ADDITIONAL 4TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 21.10.2021 IN I.A.NO.3 OF 2021]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.C.DINESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28739 OF 2020
PETITIONERS:
1 ABHIKALA .M. SASIDHARAN
AGED 37 YEARS, W/O. BIJU J.S, MANNIL HOUSE,
UTHIMOODU P.O, RANNI, PATHANAMTHITTA 689 672.
2 BIJU J.S,
S/O. JAYAPALAN, MANNIL HOUSE,
UTHIMOODU P.O, RANNI,
PATHANAMTHITTA 689 672.
BY ADVS.
T.R.HARIKUMAR
SRI.ARJUN RAGHAVAN
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM 695 001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)RANNI, PATHANAMTHITTA PIN 689 672.
3 THE ASSISTANT REGISTRAR OF CO-OPEERATIVE
SOCIETIES (GENERAL) RANNI,
PATHANAMTHITTA PIN 689 672.
4 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA PIN 689 664.
9
5 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD NO. 3526,
REPRESENTED BY ITS PRESIDENT KUMPLAMPOIKA P.O,
PATHANAMTHITTA PIN 689 664.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
SMT.MINIKUMARY M.V.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10493 OF 2021
PETITIONERS:
1 SRINIVASAN
AGED 46 YEARS, S/O.T.M.KRISHNAN, MULLAKKAL
HOUSE, VANOOR, ALATHUR, PALAKKAD DISTRICT.
2 N.OMANA @ KOMALAVALLY W/O.PARAMESWARAN, RESIDING AT KRISHNA VIHAR,
KANNADI P.O., PALAKKAD DISTRICT.
3 SHAJI R.
S/O.C.K.RAJAN, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
4 KARTHIYAYINI C.
W/O.C.K.RAJAN, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
5 REKHA C.
W/O.SHAJI R., CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
6 SAJITH R.
S/O.RAJAN, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
7 T.KRISHNAPRASAD
S/O.KAMALAKSHY AMMA, THYKKAD HOUSE, NEAR BLOCK
DEVELOPMENT OFFICE, KUZHALMANNAM,
PALAKKAD DISTRICT.
11
8 T.KAMALAKSHY
D/O.KARTHIYAYINI, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
9 USHA
D/O.RADHAMMA, MANGATTU HOUSE, KOTTAYI,
ALATHUR TALUK, PALAKKAD DISTRICT.
10 SUMATHY
D/O.RADHAMMA, MANGATTU HOUSE, KOTTAYI,
ALATHUR TALUK, PALAKKAD DISTRICT.
11 DENNY R.
S/O.RAMACHANDRAN, MATTUKKAD,
KUZHALMANNAM, PALAKKAD DISTRICT.
12 DIPU R.
S/O.RAMACHANDRAN, MATTUKKAD, KUZHALMANNAM,
PALAKKAD DISTRICT.
13 NITHYAKALA C.
W/O.VASU, ANUGRAHA ERAKUNNU, KANNADI P.O., PALAKKAD - 678 701.
14 RAMESH NARAYANAN
S/O.NARAYANAN PILLAI, SREE SANKEERTHANAM,
PANJI ROAD, KUZHALMANNAM, P.O.CHITHALI,
ALATHUR, PALAKKAD DISTRICT - 678 702.
15 VALSALA NARENDRANATH
W/O.NARENDRANATHAN, PALANKEEZH VEEDU, VADAKKUMURI, KANNADI, PALAKKAD - 678 701.
16 SATHEESH
S/O.SUNDARAN, CHAKIANTHODI, PERUMKUNNAM P.O., KUZHALMANNAM, PALAKKAD - 678 702.
17 PRAKASAN M.
S/O.MANIKKAN, KONKALATHUKALAM, CHERUTHAPPALLUR,
THENKURISSI, ALATHUR TALUK,
PALAKKAD DISTRICT - 678 671.
12
18 CHANDRAN
S/O.GOVINDAN, 196/2, K.G.NIVAS, AMBALANADA, THENKURISSI, PALAKKAD DISTRICT - 678 671.
19 MURALEEDHARAN K.
S/O.KUTTAPPAN, PUNNAKULAM,
KUZHALMANNAM P.O., PALAKKAD DISTRICT.
20 SWAPNA M.
D/O.MURALEEDHARAN K., PUNNAKULAM,
KUZHALMANNAM P.O., PALAKKAD DISTRICT.
21 VINEETH VIJAYAN
S/O.VIJAYAN, RESIDING AT KATTARANGAD HOUSE, THACHANGAD P.O., MATHUR-II VILLAGE, ALATHUR TALUK, PALAKKAD DISTRICT - 678 571 REPRESENTED
BY HER WIFE AND POWER OF ATTORNEY HOLDER REMYA
MOL, RESIDING AT KATTARANGAD HOUSE, THACHANGAD
P.O., MATHUR-II VILLAGE, ALATHUR TALUK, PALAKKAD DISTRICT - 678 571.
22 MOHANDAS C.
S/O.CHAMIYAR, AMBADY, VIJAYANAGAR,
THANNEERPANTHAL, KINASSERI P.O., PALAKKAD
DISTRICT.
23 MS.JYOTHIS VIJAYAN
D/O.VIJAYAN, KATTUPARAMBU, KOLAVANMUKKU, VIA.KUZHALMANNAM, PALAKKAD - 678 702.
24 VIJAYAN P.K.
S/O.PONNU, KATTUPARAMBU HOUSE, KULAVANMUKKU,
KUZHALMANNAM P.O., PALAKKAD DISTRICT.
25 DR.A.S.VIJAYALAKSHMI
W/O.P.R.UNNI, RESIDING AT UJJWALA, WEST YAKKARA, PALAKKAD - 678 001.
BY ADVS.
G.HARIHARAN
SRI.PRAVEEN.H.
SMT.K.S.SMITHA
SRI.V.R.SANJEEV KUMAR
13
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM - 695 001.
2 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) PALAKKAD - 678 001.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) PALAKKAD - 678 001.
4 KUZHALMANNAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD.NO.P1321, KANNANUR, KANNADI P.O.,
PALAKKAD DISTRICT - 678 701 REPRESENTED BY ITS
SECRETARY.
5 N.VINESH
PRESIDENT, KUZHALMANNAM BLOCK RURAL CREDIT
CO-OPERATIVE SOCIETY LTD.NO.P1321, KANNANUR, KANNADI P.O., PALAKKAD DISTRICT - 678 701.
6 R.JAYAKUMAR
HONORARY SECRETARY, KUZHALMANNAM BLOCK RURAL
CREDIT CO-OPERATIVE SOCIETY LTD.NO.P1321, KANNANUR, KANNADI P.O., PALAKKAD - 678 791.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
K.T.THOMAS
RAJESH VIJAYENDRAN
MATHEW B. KURIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14814 OF 2021
PETITIONER:
K.S.PURUSHOTHAMAN
AGED 80 YEARS, S/O. SANKARAN, VATTAPARAMBIL
HOUSE, MALAYALAPPUZHA, THAZHAM P.O,
PATHANAMTHITTA -689 666.
BY ADVS.
D.KISHORE
MEERA GOPINATH
ARYA JOSEPH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENET SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM-695 014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA-689 533.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION, RANNI,
PATHANAMTHITTA-689 672
15
5 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA-689 661
6 THE SECRETARY,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.
3526, KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA-689 661.
7 THE ADMINISTRATIVE COMMITTEE,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, REPRESENTED BY ITS CONVENER,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA-689 661.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 15885 OF 2021
PETITIONERS:
1 MARY CHERIAN,
AGED 73 YEARS
W/O.LATE CHERIAN, RESIDING AT PATTARETHU HOUSE,
KUMPLAPOIKA P.O, MALAYALAPUZHA P.S,
PATHANAMTHITTA-689 661
2 LINI ABRAHAM,
AGED 45 YEARS, RESIDING AT VARATHARA PALLATHU
HOUSE, KUMPLAPOIKA P.O, MALAYALAPUZHA P.S,
PATHANAMTHITTA -689 661
BY ADVS.
R.RAJASEKHARAN PILLAI
SABINA JAYAN
SHAJI M PHILIP
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
PATHANAMTHITTA THIRD FLOOR, MINI CIVIL STATION,
KOZHENCHERRY, THIRUVALLA-KUMBAZHA HWY, PATHANAMTHITTA, KERALA-689 645.
2 THE ASSISTANT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES, RANNI - 689672.
3 THE KUMBALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMBALAPOIKA PATHANAMTHITTA-689661.
17
4 THE PRESIDENT, KUMBALAMPOIKA SERVICE
CO-OPERATIVE BANK LTD., NO. 3526, KUMBALAPOIKA, PATHANAMTHITTA-689 661.
5 THE STATION HOUSE OFFICER,
MALAYALAPUZHA POLICE STATION, 689 664.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 15893 OF 2021
PETITIONER:
THOMAS P THOMAS
AGED 71 YEARS
RESIDING AT MULAVELIL PALLICKAL VEEDU,
VADASSERIKKARA P.O., RANNI,
PATHANAMTHITTA- 689662.
BY ADVS.
R.RAJASEKHARAN PILLAI
SABINA JAYAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
PATHANAMTHITTA THIRD FLOOR, MINI CIVIL STATION,
KOZHENCHERRY, THIRUVALLA KUMBAZHA HIGHWAY,
PATHANAMTHITTA, KERALA-689645.
2 THE ASSISTANT REGISTRAR GENERAL CO-OPERATIVE SOCIETIES, RANNI, PIN-689672.
3 THE KUMBALAPOIKA SERVICE CO-OPERATIVE BANK
LTD.NO.3526, REPRESENTED BY ITS SECRETARY,
KUMBALAPOIKA, PATHANAMTHITTA - 689661.
4 THE PRESIDENT
KUMBALAMPOIKA SERIVCE CO-OPERATIVE BANK
LIMITED, NO.3526 KUMBALAPOIKA,
PATHANAMTHITTA - 689661.
19
5 THE STATION HOUSE OFFICER
MALAYALAPUZHA POLICE STATION-6896645.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI. T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20715 OF 2021
PETITIONER:
AJAYAKUMAR P.D.,
AGED 59 YEARS, S/O.DAMODARAN,
RESIDING AT PERUMTHOLIL HOUSE, THALACHIRA,
ERAM P.O., KOZHENCHERY, PATHANAMTHITTA-689 664.
BY ADVS.
ARUN CHAND
VINAYAK G MENON
BHARAT VIJAY P.
THAREEQ ANVER K.
K.SALMA JENNATH
ANANDU R.
MAJID MUHAMMED K.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES, STATUE, THIRUVANANTHAPURAM-695 001.
2 THE JOINT REGISTRAR (GENERAL),
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION,
PATHANAMTHITTA-689 645.
3 THE ASSISTANT REGISTRAR (GENERAL),
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, RANNI,
PATHANAMTHITTA-689 672.
21
4 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK
LIMITED NO.3526,
KUMPLAMPOIKA POST, PATHANAMTHITTA-689 661,
REPRESENTED BY THE SECRETARY.
5 THE SECRETARY, THE KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LIMITED NO.3526,
KUMPLAMPOIKA POST, PATHANAMTHITTA-689 661.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.P.PRADEEP
K.A.MINI KUMARI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24756 OF 2021
PETITIONERS:
1 KUTTAN P.G.
AGED 60 YEARS, S/O. GOPALAN,
PURAYATTUPARAMBIL HOUSE, KARUVANNUR P.O,
THRISSUR DISTRICT.
2 LIJI KUTTAN
W/O. KUTTAN, PURAYATTUPARAMBIL HOUSE,
KARUVANNUR P.O, THRISSUR DISTRICT.
3 NIKITHAN
AGED 62 YEARS, S/O. BALAN,
VALLATHUPARAMBIL HOUSE, KARUVANNUR P.O,
THRISSUR DISTRICT.
BY ADV V.M.KRISHNAKUMAR
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
MUKUNDAPURAM TALUK, AYYANTHOLE,
THRISSUR PIN 680 003.
2 ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
OFFICE OF ASSISTANT REGISTRAR, MUKUNDAPURAM
TALUK, IRINJALAKUDA, THRISSUR - 680 711.
3 ADMINISTRATOR,
KARUVANNUR SERVICE COOPERATIVE BANK LTD NO. 112
KARUVANNUR P.O, THRISSUR - 680 711
23
4 KARUVANNUR SERVICE CO-OPERATIVE BANK LTD NO. 112,KARUVANNUR P.O, THRISSUR - 680 711
REPRESENTED BY ITS SECRETARY
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
V.BINOY RAM
S.SIDHARDHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27403 OF 2021
PETITIONERS:
1 PURUSHOTHAMAN V.N.
AGED 68 YEARS
S/O. NANU, CHARIVUKALAYIL HOUSE,
KUMPLAMPOIKA P.O., NARIKUZHY, PATHANAMTHITTA ,
KERALA-689661.
2 PRAKSHINI V.R.,
AGED 60 YEARS, W/O. PURUSHOTHAMAN V.N.,
CHARIVUKALAYIL HOUSE, KUMPLAMPOIKA P.O.,
NARIKUZHY, PATHANAMTHITTA , KERALA-689661.
BY ADVS.
R.RAJPRADEEP
SREEDEVI S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-
OPERATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM-695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
25
OFFICE OF THE JOINT REGISTRAR, MINI CIVIL
STATION, PATHANAMTHITA-689533.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
MINI CIVIL STATION, RANNI,
PATHANAMTHITTA-689672.
5 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526,
REPRESENTED BY ITS SECRETARY, KUMPLAMPOIKA
P.O., VADASSERIKARA, PATHANAMTHITTA-689661
6 THE SECRETARY,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, KUMPLAMPOIKA P.O., VADASSERIKARA,
PATHANAMTHITTA-689661.
7 THE ADMINISTRATIVE COMMITTEE
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, REPRESENTED BY ITS CONVENER,
KUMPLAMPOIKA P.O., VADASSERIKARA,
PATHANAMTHITA - 689 661.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27953 OF 2021
PETITIONERS:
1 PAPPACHAN K.J.
AGED 63 YEARS
SON OF JOHN K.J., KOTTOOR HOUSE,
MANGAI KADAV ROAD, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682 307.
2 PHILIP C.KURIAN
AGED 62 YEARS
SON OF KURIAKOSE C.P., CHANAKAPARACKAL HOUSE,
PAMPADY P.O., KOTTAYAM DISTRICT, PIN - 686 502.
3 REVI K.S.
AGED 66 YEARS
SON OF KUTTY K.S., SREEBHAVAN HOUSE,
KARIKKODE P.O., PERUVA,
KOTTAYAM DISTRICT, PIN - 686 610.
4 BALACHANDRAN C.K.
AGED 61 YEARS
SON OF KUTTAPPA, MULLAMKUZHY,
PERUMPAIKADE P.O.,
KOTTAYAM DISTRICT, PIN - 686 016.
5 SUDHAKARAN K.K.
AGED 67 YEARS
SON OF GOVINDAN ACHARI, MANJUVILA, PERUVA P.O.,
KOTTAYAM DISTRICT, PIN - 686 610.
6 ANITHAKUMARI M.G.
AGED 60 YEARS
DAUGHTER OF GOPALAPISHARADY, ROHINI HOUSE,
UNATHALIPADAM ROAD, EDAPPALLY P.O.,
ERNAKULAM DISTRICT, PIN -682 024.
27
7 MARY PAUL K.
AGED 66 YEARS
WIFE OF JOSEPH RAJU, ELEMPLASSERIL HOUE,
KEEZHOOR P.O., THALAYOLAPARAMBU,
KOTTAYAM - 686 605.
BY ADVS.
K.T.THOMAS
MATHEW BOB KURIAN
N.SUNIL
NIKHIL BERNY
RESPONDENTS:
1 STATE OF KERALA
REP. BY SECRETARY TO GOVERNMENT, CO-OPERATION
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), CIVIL STATION,
KOTTAYAM - 686 001.
3 THE DIRECTOR OF CO-OPERATIVE AUDIT OFFICE OF THE DIRECTOR OF CO-OPERATIVE AUDIT,
5TH FLOOR, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD,
THIRUVANANTHAPURAM - 695 014.
4 THE MANAGING COMMITTEE
HINDUSTAN NEWSPRINT EMPLOYEES CO-OPERATIVE BANK LTD.NO.K-653, NEWSPRINT NAGAR, VELLORE, KOTTAYAM - 686 616, REPRESENTED BY ITS
PRESIDENT.
5 HINDUSTAN NEWSPRINT EMPLOYEES CO-OPERATIVE BANK LTD.NO.K-653
NEWSPRINT NAGAR, VELLORE, KOTTAYAM - 686 616,
REPRESENTED BY ITS SECRETARY.
28
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 30823 OF 2021
PETITIONER:
MATHEW P.T.
AGED 45 YEARS
S/O.LATE THOMAS MATHEW, PUNNAMOOTTIL HOUSE,
KUMPALAMPOIKA P.O.,
PATHANAMTHITTA DISTRICT - 689661.
BY ADVS.
ARUN SAMUEL
K.K.ALIAS
JITHIN BABU A
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM DISTRICT - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
PATHANAMTHITTA DISTRICT - 689645.
3 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O.,
PATHANAMTHITTA DISTRICT - 689664.
4 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO. 3526,
REPRESENTED BY ITS PRESIDENT,
30
KUMPLAMPOIKA P.O.,
PATHANAMTHITTA DISTRICT -689664.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14013 OF 2022
PETITIONERS:
1 K.C.BABY (EXPIRED)
AGED 88 YEARS
S/O. LATE K.A.CHACKO, KALLODIKUZHIYIL HOUSE,
KUMPLAMPOIKA P.O., PATHANAMTHITTA DISTRICT,
PIN-689661.
2 MARIYAMMA BABY,
AGED 84 YEARS
W/O. K.C.BABY, KALLODIKUZHIYIL HOUSE,
KUMPLAMPOIKA P.O., PATHANAMTHITTA DISTRICT,
PIN-689661.
ADDL.P3 ANITHA SHAJI
AGED 55 YEARS
THEKKEKKARA PUTHENVEEDU, KULATHUPUZHA P.O,
KOLLAM , PIN-691 310.
ADDL.P4 SHOBHA RENJI
AGED 53 YEARS
THALLIKALLUMKAL, CHAMMINI LANE, KALOOR P.O,
COCHIN , PIN-682 017
ADDL.P5 SHANTI REJI
AGED 52 YEARS
AARON VILLA, NEDUMPARAMBU P.O, PATHANAPURAM,
KOLLAM , PIN-689 695.
ADDL.P6 SHEEBA BABY
AGED 50 YEARS
(MENTALLY RETARDED PERSON), KALLODIKUZHIYIL
HOUSE, KUMPLAMPOIKA P.O, PATHANAMTHITTA
DISTRICT, PIN- 689 661 REPRESENTED BY NEXT
32
FRIEND AND GUARDIAN SHANTI REJI, AGED 52 YEARS,
AARON VILLA, NEDUMPARAMBU P.O, PATHANAPURAM,
KOLLAM, PIN- 689695 .
[ADDL P3 TO P6 ARE IMPLEADED AS PER ORDER DATED
01-12-2023 IN IA NO.3/2023 IN WP(C) 14013/22]
BY ADVS.
JOSEPH GEORGE
P.A.REJIMON
NIKITA NAIR C.S.
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, REPRESENTED BY ITS SECRETARY, HEAD
OFFICE, KUMPLAMPOIKA P.O., VADASSERIKARA,
PATHANAMTHITTA DISTRICT, PIN-689661.
2 THE PRESIDENT,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, HEAD OFFICE, KUMPLAMPOIKA P.O.,
VADASSERIKARA, PATHANAMTHITTA DISTRICT,
PIN-689661.
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD. NO.3526,
KUMPLAMPOIKA P.O., PIN-689661, REPRESENTED BY
ITS PRESIDENT, HEAD OFFICE, KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO.3526, KUMPLAMPOIKA P.O., PIN-689661.
4 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O., THIRUVANANTHAPURAM,
PIN-695014.
33
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), OFFICE OF JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES, PATHANAMTHITTA DISTRICT, PIN-689645.
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, RANNI, PATHANAMTHITTA DISTRICT,
PIN-689672.
8 THE DIRECTOR,
VIGILANCE AND ANTI-CORRUPTION BUREAU,
OPP. KSRTC DEPOT, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14699 OF 2022
PETITIONERS:
1 RAJENDRAN PILLAI C.
AGED 68 YEARS
S/O CHELLAPPAN PILLAI, THOMPILMEMEPUZHA, THAZHAM.P.O, PATHANAMTHITTA, KERALA-689666.
2 JALAJAMONY.V,
W/O.RAJENDRAN PILLAI.C, THOMPILMEMEPUZHA, THAZHAM.P.O, PATHANAMTHITTA, KERALA-689666
BY ADVS.
S.MUHAMMED HANEEFF
DIVYA RAVINDRAN
RESPONDENTS:
1 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639, MYLAPRA, MYLAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678, REPRESENTED BY ITS SECRETARY.
2 THE PRESIDENT,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639,
MYLAPRA, MYALAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678.
3 THE SECRETARY,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639,
MYLAPRA, MYALAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678.
4 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639,
MYLAPRA, MYLAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678.
35
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES THE OFFICE OF REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD.P.O, THIRUVANANTHAPURAM,
KERALA-695014.
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
4TH FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA-689645.
7 THE KERALA CO-OPERATIVE DEPOSIT GUARANTEE
BOARD,
TC-25/1955(4), MANJALIKULAM ROAD, SHANTI NAGAR, PULIMOODU, THIRUVANANTHAPURAM,KERALA-695001,
REPRESENTED BY ITS SECRETARY.
8 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, CO-OPERATIVE
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM,KERALA-695001.
ADDL.R9 ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE COORPERATIVE BANK LIMITED
NO. 639, MYLAPRA TOWN PATHANAMTHITTA DISTRICT -
689678 (IS IMPLEADED AS PER ORDER DATED
12-01-24 IN IA 1/24 IN WPC 14699/22)
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17028 OF 2022
PETITIONER:
MARIYAMMA BABY,
AGED 79 YEARS
W/O. BABY, KALAPATTIL HOUSE,
MALAYALAPUZHA ERAM P.O., KONNI TALUK,
PATTANAMTHITTA DISTRICT 689 664.
BY ADV P.JINISH PAUL
RESPONDENT:
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPLAMPOIKA P.O.,
PATHANAMTHITTA 689 681.
REPRESENTED BY ITS SECRETARY.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17418 OF 2022
PETITIONERS:
1 OMANAKUNJAMMA K. K.
AGED 86 YEARS, W/O. LATE K. M. KARUNAKARAN,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
2 SREELEKSHMI A.
AGED 37 YEARS, W/O. BIBIN K. B.,
KURAKKOTTIKKAL HOUSE, KARAKKAD P. O.,
CHENGANNUR-689504.
3 MOHANDAS N. K.
AGED 65 YEARS, S/O. LATE K. M. KARUNAKARAN,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
4 KASHMEERA A.
AGED 37 YEARS, W/O. AMESH K.S.,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
5 AMESH K. S.
AGED 40 YEARS, S/O. SASIKUMAR K. K.,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
6 ASWATHY A.
AGED 31 YEARS, W/O. RAHUL RAGHAV P.,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
BY ADV K.T.SHYAMKUMAR
38
RESPONDENTS:
1 STATE OF KERALA
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD, DPI
JUNCTION, VAZHUTHACADU, THIRUVANANTHAPURAM-695
014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF THE JOINT REGISTRAR, MINI
CIVIL STATION, PATHANAMTHITTA-689 533.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION, KONNI,
PATHANAMTHITTA-689 691.
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO.
639, REPRESENTED BY ITS SECRETARY,
MYLAPRA TOWN P. O., PATHANAMTHITTA-689 678.
6 THE SECRETARY
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639, MYLAPRA TOWN P. O., PATHANAMTHITTA-689 678.
7 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639,
MANNARAKULANJI BRANCH, MANNARAKULANJI,
PATHANAMTHITTA-689 678.
8 THE ADMINISTRATIVE COMMITTEE
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO 639,
MYLAPRA TOWN P.O, PATHANAMTHITTA, 689678
REPRESENTED BY ITS CONVENOR (IS IMPLEADED AS
PER ORDER DATED 12.01.2024 IN I.A.NO.1/2024 IN WPC 17418/22.)
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
BIMAL K.NATH
39
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 18812 OF 2022
PETITIONERS:
1 HARI R. VISWANATH,
AGED 48 YEARS, S/O. R. VISWANATHAN NAIR,
THIRUVONAM, CHERUKOLE P.O., KOZHENCHERRY,
PATHANAMTHITTA-689 650.
2 RETNAMMA K.K.,
AGED 75 YEARS, W/O. LATE K. VISWANATHAN NAIR,
KURIANNETHU, KOTTATHOOR, AYROOR,
PATHANAMTHITTA-689 614.
BY ADVS.
SAJITH KUMAR V.
J.VISHNU
VIVEK A.V.
GODWIN JOSEPH
REMYA VARMA N.K
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
DEPARTMENT OF CO-OPERATION, 1ST FLOOR,
MAIN BLOCK, SECRETARIAT, PALAYAM,
THIRUVANANTHAPURAM-695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O., KERALA-695 014.
41
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
PATHANAMTHITTA, THIRD FLOOR, MINI CIVIL
STATION, KOZHENCHERRY, THIRUVALLA-KUMBAZHA HWY, PATHANAMTHITTA DISTRICT-689 645.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
RANNI, BLOCKPADI, RANNY-VADASSERIKARA ROAD, RANNI-689 672
5 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LIMITED
NO.0488, REPRESENTED BY ITS SECRETARY,
CHERKOLE, KOZHENCHERRY, PATHANAMTHITTA-689 650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.M.V.S.NAMPOOTHIRY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20059 OF 2022
PETITIONER:
BINU JOHN MATHEWS
AGED 49 YEARS, S/O, M.J MATHEWS
MANAPPURATHU HOUSE UTHIMOODU P.O RANNY,
PIN-689 672.
BY ADVS.
JACOB P.ALEX
JOSEPH P.ALEX
MANU SANKAR P.
AMAL AMIR ALI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
COOPERATION, MAIN BLOCK, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM.
PIN - 695 001.
2 REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES JAWAHAR SAHAKARANA BHAVAN DPI
JUNCTION, THYCAUD P.O
THIRUVANANTHAPURAM- 695014, PIN - 695 014.
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
4TH FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA,
PIN - 689 645.
43
4 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MALLAPALLY WEST PO, PATHANAMTHITTA,
PIN - 689 585.
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639
REPRESENTED BY ITS SECRETARY MYLAPRA TOWN P.O,
PATHANAMTHITTA, PIN - 689 678.
*6 ADDL R6.DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETIES (ADMINISTRATION), MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689 645.
*7 ADDL R7.ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (PLANNING), MINI CIVIL STATION,
PATHANAMTHITTA,
PIN - 689 645. *8 ADDL.R8.ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689 645
[ADDL. R6 TO R8 ARE IMPLEADED AS PER ORDER
DATED 06.10.2023 IN IA NO.1/2023 IN WP(C)No.20059/2022]
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
P.P.THAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20189 OF 2022
PETITIONER:
SULEKHA M.V
AGED 64 YEARS,
W/O. P. B. SOURABHAN ANATHANYIL HOUSE,
ARACHARICKAL, MALAYALAPPUZHA, ERAM P.O.,
PATHANAMTHITTA DISTRICT., PIN - 689 664.
BY ADVS.
C.S.MANU
DILU JOSEPH(D-125) C.A.ANUPAMAN(A-503) T.B.SIVAPRASAD(K/17/2007) C.Y.VIJAY KUMAR(K/152/2014) MANJU E.R.(K/000401/2016) ANANDHU SATHEESH(K/613/2020) ALINT JOSEPH(K/505/2020) PAUL JOSE(K/000862/2020)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD, THIRUVANANTHAPURAM, PIN - 695 014.
45
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
IV FLOOR, MINI CIVIL STATION, PATHANAMTHITTA.,
PIN - 689 645.
4 MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO. 689
MYLAPRA TOWN P.O., PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY., PIN - 689 678
BY ADVS.
P.P.THAJUDEEN, GOVERNMENT PLEADER
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23634 OF 2022
PETITIONERS:
1 T.D.JOSE
AGED 70 YEARS
S/O DEVASSY, THARAKKAL HOUSE,
KARUVANNUR P.O, IRINJALAKUDA,
THRISUR DISTRICT - 680711.
2 ANNIE JOSE,
AGED 62 YEARS
W/O JOSE, THARAKKAL HOUSE,
KARUVANNUR P.O, IRINJALAKUDA,
THRISUR DISTRICT - 680711.
BY ADVS.
JOHN VIPIN
SUNIL KUMAR A.G
RESPONDENTS:
1 THE JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR CO-OPERATIVE SOCIETIES, THRISSUR - 680003.
2 ADMINISTRATIVE COMMITTEE,
KARUVANNUR CO-OPERATIVE BANK LTD.NO. 112,
REPRESENTED BY CONVENOR, KARUVANNUR P.O,
IRINJALAKUDA, THRISSUR - 680711.
BY ADV V.BINOY RAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24975 OF 2022
PETITIONER:
KANDALA SERVICE CO-OPERATIVE BANK LTD. NO.T - 197, KANDALA P.O,
THIRUVANANTHAPURAM DISTRICT - 695512,
REPRESENTED BY ITS SECRETARY IN CHARGE,
BAIJU RAJAN R.K, AGED 44 YEARS,
SON OF RAJAIAN, BAIJU BHAVAN,
CHOORAKUZHY, AYIRA P.O, PARASALA,
THIRUVANANTHAPURAM DISTRICT.
BY ADV P.V.BABY
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
JAWAHAR SAHAKARANA BHAVAN,
THYCAUD P.O, THIRUVANANTHAPURAM - 695001.
2 KERALA STATE CO-OPERATIVE BANK (KERALA BANK)
REPRESENTED BY ITS CHIEF GENERAL MANAGER,
CO-BANK TOWERS,
THIRUVANANTHAPURAM DISTRICT - 695001.
3 BRANCH MANAGER,
KERALA STATE CO-OPERATIVE BANK (KERALA BANK),
KATTAKADA MAIN BRANCH,
THIRUVANANTHAPURAM DISTRICT - 695572.
4 STATE OF KERALA,
REPRESENTED BY SECRETARY TO CO-OPERATIVE
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
48
BY ADV THOMAS ABRAHAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26256 OF 2022
PETITIONER:
N.GOPINATHAN NAIR
AGED 85 YEARS
S/O.CHELLAPPAN PILLAI RESIDING AT ATHIRA,
BHAGAVATHI NADA P.O,
BALARAMAPURAM,
THIRUVANANTHAPURAM, PIN-695501.
BY ADV K.M.MUHAMMED HUSSAIN
RESPONDENTS:
1 THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES (GENERAL),
NEYYATTINKARA, NEYYANTTINKARA.P.O,
THIRUVANANTHAPURAM, PIN-695121
2 THE MANAGING DIRECTOR,
PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK
LTD, VEDIVACHANKOVIL,
THIRUVANANTHAPURAM, PIN-695501.
3 PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK
LTD,
VEDIVACHANKOVIL, THIRUVANANTHAPURAM,
PIN-695501.
REPRESENTED BY ITS MANAGING DIRECTOR.
BY ADVS.
C.S.MANU
DILU JOSEPH(D-125) C.A.ANUPAMAN(A-503) T.B.SIVAPRASAD(K/17/2007)
50
C.Y.VIJAY KUMAR(K/152/2014) MANJU E.R.(K/000401/2016) ALINT JOSEPH(K/505/2020) PAUL JOSE(K/000862/2020)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME BEEN FINALLY
HEARD ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26487 OF 2022
PETITIONERS:
1 SAJAN BABY JOHN
AGED 64 YEARS,S/O.M.J.GEORGE
NELLIMOOTTIL APARTMENT, ROOM NO.1,
MUNDUKOTTACKAL.P.O, THAZHE VETTIPURAM,
PATHANAMTHITTA DISTRICT,, PIN - 639649
2 SUSAN SAJAN
AGED 63 YEARS
NELLIMOOTTIL APARTMENT, ROOM NO.1,
MUNDUKOTTACKAL.P.O, THAZHE VETTIPURAM,
PATHANAMTHITTA DISTRICT, PIN - 639649
BY ADVS.
S.SAJU
A.V.SAJAN
ANJANADEVI.G
RESPONDENTS:
1 STATE OF KERALA,
DEPARTMENT OF CO-OPERATION, STATE SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT,,
PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM, PIN - 695001
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
52
PATHANAMTHITTA DISTRICT,
PIN - 639645
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), KONNI ,
PATHANAMTHITTA DISTRICT, PIN - 639691
5 MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639
MYLAPRA TOWN .P.O,
PATHANAMTHITTA DISTRICT, PIN - 639678
6 THE MANAGER, MYLAPRA SERVICE CO-OPERATIVE BANK
LTD.NO.639,
MYLAPRA TOWN .P.O,
PATHANAMTHITTA DISTRICT, PIN - 639678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26557 OF 2022
PETITIONER:
PRADEEP.D
AGED 41 YEARS
PUTHUVILA PUTHEN VEEDU,
MUNDUKOTTACKAL.P.O, THAZHE VETTIPURAM,
PATHANAMTHITTA DISTRICT,, PIN - 639649
BY ADVS.
S.SAJU
A.V.SAJAN
ANJANADEVI.G
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, STATE SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT,
PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD.P.O THIRUVANANTHAPURAM, PIN - 695014
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
PATHANAMTHITTA DISTRICT, PIN - 689645
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
54
KONNI , PATHANAMTHITTA DISTRICT,PIN - 689691
5 MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639
REPRESENTED BY ITS SECRETARY
MYLAPRA TOWN .P.O,
PATHANAMTHITTA DISTRICT, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.LIJI J.VADAKEDAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27185 OF 2022
PETITIONERS:
1 K.S.PURUSHOTHAMAN
AGED 81 YEARS
S/O. SANKARAN, VATTAPARAMBIL HOUSE,
MALAYALAPPUZHA, THAZHAM P.O.,
PATHANAMTHITTA-689 666
2 C.K. SUBHASHINI,
AGED 74 YEARS
W/O. K.S. PURUSHOTHAMAN,
VATTAPARAMBIL HOUSE, MALAYALAPPUZHA,
THAZHAM P.O., PATHANAMTHITTA-689 666
BY ADV K.T.SHYAMKUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE REGISTRAR
OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM-695 014
3 THE JOINT REGISTRAR
OF CO-OPERATIVE SOCIETIES (GENERAL),
OFFICE OF THE JOINT REGISTRAR, MINI CIVIL
STATION, PATHANAMTHITTA-689 533
56
4 THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES.
MINI CIVIL STATION, KONNI,
PATHANAMTHITTA-689 691
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639,
REPRESENTED BY ITS SECRETARY,
MYLAPRA TOWN P.O., PATHANAMTHITTA-689 678
6 THE SECRETARY,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639, MYLAPRA TOWN P.O., PATHANAMTHITTA-689 678
7 THE BRANCH MANAGER,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639,
MANNARAKULANJI BRANCH,
MANNARAKULANJI, PATHANAMTHITTA-689 678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28784 OF 2022
PETITIONER:
LESEENTHA.P.A
AGED 60 YEARS
W/O. BABY T.J, THURUTHIPALLIL HOUSE,
THOTTAPURA, AKATHETHARA P.O,
PALAKKAD- 678008.
BY ADVS.
A.V.INDIRA
AKHIL RAJ
AKHIL GEORGE
GAJENDRA SINGH RAJPUROHIT
LIYA ELZA ALEX
RESPONDENTS:
1 KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD.
KANNANUR, KANNAD P.O.,
PALAKKAD- 678701, REPRESENTED BY ITS SECRETARY.
2 MR. N. VINEESH,
FORMER PRESIDENT, KUZHALMANDAM BLOCK RURAL
CREDIT CO-OPERATIVE SOCIETY LTD. NO. 1321,
KANNANUR, KANNAD P.O.,
PALAKKAD- 678701, NOW RESIDING AT KADAKKURISSY,
KANNADI, PALAKKAD DISTRICT 678001.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
CIVIL STATION, PALAKKAD- 678001.
58
4 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
CIVIL STATION, PALAKKAD- 678001.
5 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAD THIRUVANANTHAPURAM - 695014.
6 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, CO-OPERATIVE DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM-695001.
BY ADVS.
MATHEW BOB KURIAN
K.T.THOMAS
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28813 OF 2022
PETITIONERS:
1 JOSE P.C.,
AGED 63 YEARS
S/O.P.P.CHAKKORU, 23 PULIKKOTTIL,
KEERIYAD, KANNADI, KANNADI P.O.,
PALAKKAD-678 701.
2 EASTHER P.LKURIAN,
AGED 62 YEARS
W/O.JOSE.P.C., , 23 PULIKKOTTIL,
KEERIYAD, KANNADI, KANNADI P.O.,
PALAKKAD-678 701.
3 JERIN P.JOSE,
AGED 35 YEARS
S/O.P.C.JOSE, 23 PULIKKOTTIL, KEERIYAD, KANNADI, KANNADI P.O., PALAKKAD-678 701.
BY ADVS.
A.V.INDIRA
AKHIL RAJ
AKHIL GEORGE
GAJENDRA SINGH RAJPUROHIT
LIYA ELZA ALEX
RESPONDENTS:
1 KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD. NO. 1321,
KANNANUR, KANNADI P.O.,
PALAKKAD-678 701,REPRESENTED BY ITS SECRETARY.
60
2 MR.N.VINEESH,
FORMER PRESIDENT,
KUZHALMANDAM BLOCK RURAL CREDIT CO OPERATIVE
SOCIETY LTD. NO.1321, KANNANUR, KANNADI P.O.,
PALAKKAD-678 701,
AGED 42 YEARS,
S/O.NEEAKANDAN ERATTUKULAM,
KADAKKURISSY, KANNADI,
PALAKKAD DISTRICT-678 001.
3 ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
(GEENRAL),
CIVIL STATION,
PALAKKAD-678 001.
4 JOINT REGISTRAR OF CO OPERATIVE SOCIEITES
(GENERAL),
CIVIL STATION,
PALAKKAD-678 001.
5 REGISTRAR OF CO OPERATIVE SOCIEITES,
JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAD P.O.,
THIRUVANATHAPURAM-695 014.
6 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,
CO -OPERATIVE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 001.
BY ADVS.
MATHEW BOB KURIAN
K.T.THOMAS
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28910 OF 2022
PETITIONERS:
1 PRASAD K.
AGED 46 YEARS
S/O.KRISHNANKUTTY C.,
8 PRASAD NIVAS, MANALUR,
KANNADI P.O., MANALUR, PALAKKAD - 678 701.
2 KRISHNANKUTTY C.
AGED 75 YEARS
S/O.CHAMIKUTTY, 8 PRASAD NIVAS,
MANALUR, KANNADI P.O.,
MANALUR, PALAKKAD - 678 701.
3 PRABHALA P.
AGED 63 YEARS
W/O.KRISHNANKUTTY C.C., 8 PRASAD NIVAS,
MANALUR, KANNADI P.O.,
MANALUR, PALAKKAD - 678 701.
4 BINU B.
AGED 34 YEARS
W/O.PRASAD K.,
8 PRASAD NIVAS, MANALUR,
KANNADI P.O., MANALUR,
PALAKKAD - 678 701.
BY ADVS.
A.V.INDIRA
AKHIL RAJ
AKHIL GEORGE
GAJENDRA SINGH RAJPUROHIT
LIYA ELZA ALEX
62
RESPONDENTS:
1 KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD.
NO.1321, KANNANUR, KANNADI P.O.,
PALAKKAD - 678 701, REPRESENTED BY ITS
SECRETARY.
2 N.VINEESH
FORMER PRESIDENT, KUZHALMANDAM BLOCK RURAL
CREDIT CO-OPERATIVE SOCIETY LTD.NO.1321, KANNANUR, KANNADI P.O., PALAKKAD - 678 701, AGED 42 YEARS, S/O.NEELAKANDAN ERATTUKULAM,
KADAKKURISSY, KANNADI,
PALAKKAD DISTRICT - 678 001.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
CIVIL STATION, PALAKKAD - 678 001.
4 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
CIVIL STATION, PALAKKAD - 678 001.
5 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O., THIRUVANANTHAPURM - 695 014.
6 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT, THIRUVANANTHAPURM -695 001.
BY ADV K.T.THOMAS
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
SRI.MATHEW B.KURIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32316 OF 2022
PETITIONER:
INSIGHT CHITS PRIVATE LIMITED
REPRESENTED BY THE ITS MANAGING DIRECTOR,
BUILDING NO.VII/159 A, INVEST COMPLEX, URAKAM.P.O,THRISSUR-680562.
BY ADVS.
V.G.ARUN (K/795/2004)
NEERAJ NARAYAN
V.JAYA RAGI
R.HARIKRISHNAN (KAMBISSERIL)
AVANEETH S.R.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-
OPERATIVE SOCIETIES,
ROOM NO.378 SECRETARIAT, STATUE,
THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN,
THYCADU, THIRUVANANTHAPURAM-695014.
3 KARUVANNUR SERVICE CO-OPERATIVE BANK,
REPRESENTED BY ITS SECRETARY KARUVANNUR,
THRISSUR-680711.
4 KARUVANNUR SERVICE CO OPERATIVE BANK,
MAPRANAM BRANCH,
64
REPRESENTED BY ITS MANAGER MAPRANAM,
MADAYIKONAM-680712.
BY ADV V.BINOY RAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32353 OF 2022
PETITIONERS:
1 SOSAMMA EC
AGED 62 YEARS, W/O DR THOMAS JOHN MAMPRA,
MAMPRA HOUSE, NEAR KSRTC BUS STAND,
PATHANAMTHITTA POST, PATHANAMTHITTA - 689645.
2 DR THOMAS JOHN MAMPRA
AGED 63 YEARS
S/O JOHN, MAMPRA HOUSE, NEAR KSRTC BUS STAND, PATHANAMTHITTA POST, PATHANAMTHITTA - 689645
3 DR JOHN MAJOR THOMAS
AGED 32 YEARS
S/O DR THOMAS JOHN MAMPRA, MAMPRA HOUSE,
NEAR KSRTC BUS STAND, PATHANAMTHITTA POST,
PATHANAMTHITTA DISTRICT,, PIN - 689645
4 JITYA JOHN
AGED 26 YEARS, W/O DR JOHN MAJOR THOMAS,
MAMPRA HOUSE, NEAR KSRTC BUS STAND,
PATHANAMTHITTA POST, PATHANAMTHITTA - 689645
BY ADVS.
ARUN CHANDRAN
HARIMOHAN
RESPONDENTS:
1 REGISTRAR OF COOPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF COOPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD POST, THIRUVANANTHAPURAM
DISTRICT,, PIN - 695014
66
2 THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT,, PIN - 689645
3 THE ASSISTANT REGISTRAR OF COOPERATIVE
SOCIETIES [GENERAL] OFFICE OF THE ASSISTANT
REGISTRAR OF COOPERATIVE SOCIETIES, KONNI,
PATHANAMTHITTA DISTRICT,, PIN - 689645.
4 THE MYLAPRA SERVICE COOPERATIVE- BANK LIMITED
NO. 639, MYLAPRA TOWN POST, PATHANAMTHITTA
DISTRICT, R EPRESENTED BY ITS SECRETARY,
PIN - 689678
5 THE BOARD OF DIRECTORS
THE MYLAPRA SERVICE COOPERATIVE- BANK LIMITED
NO. 639, MYLAPRA TOWN POST, PATHANAMTHITTA
DISTRICT, R EPRESENTED BY ITS PRESIDENT.,
PIN - 689678
ADDL.R6 THE ADMINISTRATIVE COMMITTEE
THE MYLAPRA SERVICE COOPERATIVE BANK LIMITED
NO 639, MYLAPRA TOWN PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS CONVENER.
( ADDITIONAL 6TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 18.09.2023 IN I.A.NO.1 OF 2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
LIJI.J.VADAKEDOM
BIMAL K.NATH
DIVYA C BALAN
P.D.SUBRAMANIAN NAMPOOTHIRI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34667 OF 2022
PETITIONER/S:
VINEETHA KOSHY
AGED 47 YEARS, D/O KOSHY
MUKKARANATHU HOUSE, KUMPLAMPOIKA P.O.,
PATHANAMTHITTA PIN - 689661
BY ADV M.V.RAJENDRAN NAIR
RESPONDENT:
THE SECRETARY
THE SECRETARY, KUMPLAMPOIKA SERVICE
CO.OPERATIVE BANK LTD., THALACHIRA BRANCH,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DIST.
PIN.689661., PIN - 689661
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34978 OF 2022
PETITIONER:
THOMAS VARGHESE
AGED 66 YEARS, S/O. K.T.THOMAS,
KOIKKALLATHU PADINJARATHIL, KEEZHUKARA,
KOZHENCHERRY P.O, PATHANAMTHITTA -689641.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA
PATHANAMTHITTA, PATHANAMTHITTA -689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI, PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK
LTD.NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF CHERUKOLE SERVICE CO-
OPERATIVE BANK LTD.NO.Q 488,
REPRESENTEDBY ITS PRESIDENT, CHERUKOLE.P.O,
PATHANAMTHITTA DISTRICT, PIN-689650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
69
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35011 OF 2022
PETITIONERS:
1 K.P.SASIDHARAN PILLAI
AGED 67 YEARS, S/O K. K. PARAMESWARAN PILLAI,
KAMALALAYAM, KATTOOR PO, KOZHENDER,
PATHANAMTHITTA DISTRICT-PIR-689 650.
2 VASANTHAM P N,
W/O.K.P.SASIDHARAN PILLAI,
KAMALALAYAM, KATTOOR PO, KOZHEDEN,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITA DISTRICT -689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-689 672.
3 THE CHERUKDLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE PO, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 482, REPRESENTED BY
ITS PRESIDENT, CHERUKOLE PO,
PATHANAMTHITTA DISTRICT-PIN-689 650.
71
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING COME BEEN FINALLY
HEARD ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35104 OF 2022
PETITIONERS:
1 GOPALAKRISHNAN NAIR,
AGED 84 YEARS, S/O.AYYAPPAN NAIR,
THANATHU HOUSE, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 LEELAMANI AMMA T.K,
W/O.GOPALAKRISHNAN NAIR, THANATHU HOUSE,
KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES (GENERAL), RANNI, PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488, REPRESENTED BY
ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
73
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35105 OF 2022
PETITIONER:
SASIDHARAN NAIR C.K
AGED 63 YEARS, S/O.KESAVAN NAIR, CHERUKARA
THUNDIYIL HOUSE, CHERUKOL P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA 689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
75
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
76
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35110 OF 2022
PETITIONER:
PHILIPOSE MATHEW
AGED 63 YEARS, S/O.LATE C.M.MATHAI,
CHERIYAMANNIL HOUSE, CHERUKOLE P.O,
KOZHENCHERRY, PATHANAMTHITTA -689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT,
PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI,
PATHANAMTHITTA DISTRICT
PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O,
PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT,
CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
77
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
78
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35271 OF 2022
PETITIONERS:
1 K.RADHAKRISHNAN,
AGED 69 YEARS, S/O.A.K.KRISHNA PILLAI,
PUNNOOR HOUSE, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 RAHUL KRISHNAN,
S/O.K.RADHAKRISHNAN, PUNNOOR HOUSE, KATTOOR
P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), PATHANAMTHITTA -689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
79
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
80
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35295 OF 2022
PETITIONER:
SUKUMARAN NAIR K K
AGED 83 YEARS, S/O.KESAVAPILLAI,
PAROORPARAMBIL HOUSE, CHERUKOLE.P.O,
KOZHENCHERRY, PATHANAMTHITTA -689650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA DISTRICT 689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT, PIN-689672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD.
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE.P.O, PATHANAMTHITTA -689650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD.NO. Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE.P.O,
PATHANAMTHITTA DISTRICT, PIN-689650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35413 OF 2022
PETITIONER:
K.S.THOMAS,
AGED 70 YEARS, S/O.LATE P.M.SAMUEL,
KONDATHARAYIL HOUSE, CHERUKOLE P.O,
KOZHENCHERRY, PATHANAMTHITTA -689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), PATHANAMTHITTA -689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
82
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35443 OF 2022
PETITIONERS:
1 K.K.VIJAYAN NAIR
S/O.LATE KESAVAN NAIR,
SAKTHI BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 RETNAMMA,
W/O.K.K.VIJAYAN NAIR, SAKTHI BHAVAN,
KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
3 PRASAD KUMAR,
S/O.K.K.VIJAYAN NAIR, SAKTHI BHAVAN,
KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT,
PIN-689 650.
83
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
SRI.M.V.S.NAMPOOTHIRY
SMT.SURABHI SURENDRAN
SMT.ASWATHY BOSE
SRI.JACOB JACOB(K/09/2020)
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35470 OF 2022
PETITIONERS:
1 P.R.SASIDHARAN NAIR
S/O.LATE P.V.RAGHAVAN NAIR, PARAPPALLIL 'ASIRWAD', CHERUKOLE P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT
PIN-689 650.
2 CHANDRAVALLY PANICKER,
W/O.P.R.SASIDHARAN NAIR, PARAPPALLIL 'ASIRWAD', CHERUKOLE P.O, KOZHENCHERRY, PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT
PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
85
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35495 OF 2022
PETITIONER:
G.RETNAMMA
W/O.LATE K.N.SIVASANKARAN NAIR,
VAISAKHAM, CHERUKOLE P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT, PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA, PATHANAMTHITTA
DISTRICT, PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT, PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT,
PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT, PIN-689 650.
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35498 OF 2022
PETITIONERS:
1 G.THANKAMMA
M/O.LEELAMANI M.G,
MADAPLATHU, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 P.R.RADHAMANI,
W/O.ANILKUMAR C.,
MADAPLATHU, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT -PIN-689 650.
3 GIRISH KUMAR,
S/O.LATE GOPINATHAN NAIR,
MADAPLATHU, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT,
PIN-689 650.
88
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
89
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35527 OF 2022
PETITIONERS:
1 T.K.JAGATHAMMA,
W/O.T.R.RAMESHAN NAIR,
RAMESH BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 RATHEESH R.,
S/O.T.R.RAMESHAN NAIR,
RAMESH BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
3 REKHA R.NAIR,
D/O.T.R.RAMESHAN NAIR,
RAMESH BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT
PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
90
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT, PIN-689 650.
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
91
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 36196 OF 2022
PETITIONER:
UNNIKRISHNA PILLAI S
KOLAVELIL VEEDU, KALAYAPURAM P.O.,
KOTTARAKKARA 691 560.
BY ADV.
P.RAVEENDRAN PILLAI
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF CO-OPERATION, STATE SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR BHAVAN, JAGATHY,
THIRUVANANTHAPURAM-695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KOLLAM COLLECTORATE, KOLLAM-691501.
4 THE THAMARAKKUDY SERVICE CO-OPERATIVE BANK
LTD.NO.2815, THAMARAKKUDY.P.O, KOTTARAKKARA,
REPRESENTED BY ITS SECRETARY, THE THAMARAKKUDY
SERVICE CO-OPERATIVE BANK LTD.NO.2815 , THAMARAKKUDY PO, KOTTARAKKARA, PIN-691560.
5 THE ADMINISTRATOR,
THE THAMARAKKUDY SERVICE CO-OPERATIVE BANK LTD.
NO.2815, THAMARAKKUDY.P.O, KOTTARAKKARA,
PIN-691560.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 36382 OF 2022
PETITIONERS:
1 VENUGOPALAN P M.,
AGED 82 YEARS,
S/O. ACHUTHAN NAIR, 'SREE SAILAM',
P.O.KALAPETTY, KUZHALMANNAM,
PALAKKAD DISTRICT - 678 702.
2 JAYASANKAR.K.,
AGED 56 YEARS
S/O. PARAMESWARAN NAIR, 'SREYAS'
PATTATHILVEEDU, POOVAKODE, KANNADY,
KINASSERI, PALAKKAD DISTRICT, PIN - 678 701.
3 RATHEESH.P.,
AGED 39 YEARS
S/O. PONNAN, PEEYES', VENNAKKARA, NURANI, PALAKKAD DISTRICT, PIN - 678 004.
4 SHANMUGAN.A.,
AGED 53 YEARS
S/O. ANDI, 'LAKSHMI NIVAS', KAZHCHAPPARAMBU, KANNADI, PALAKKAD DISTRICT, PIN - 678 701.
5 REGUNATHAN,
MANJALI HOUSE, PULLAMPADAM, MUDAPPALLOOR.P.O.,
PALAKKAD DISTRICT, PIN - 678 705.
BY ADVS.
M.SASINDRAN
P.SHAHEED
RESPONDENTS:
1 KUZHALMANNAM BLOCK RURAL CREDIT COOPERATIVE
SOCIETY LTD NO.P 1321, KANNANUR,
P.O.KANNADI - 688 536, PALAKKAD DISTRICT,
93
REPRESENTED BY ITS SECRETARY.
2 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), OFFICE OF THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) PALAKKAD DISTRICT, PIN - 678 001.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) OFFICE OF THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) ALATHUR, PALAKKAD DISTRICT - 678 001.
4 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
BY ADVS.
MATHEW BOB KURIAN
K.T.THOMAS
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38687 OF 2022
PETITIONER:
MANOJ KUMAR P A
AGED 45 YEARS, KOTTADICHIRA HOUSE,
PANAVALLI MURI, PANAVALLI VILLAGE,
CHERTHALA TALUK, ALAPPUZHA, PIN - 688526
BY ADVS.
T.K.RADHAKRISHNAN
S.SREEDEVI(ALP)
CHITHRA R.SHENOY
T.R.HARI KRISHNAN
MOHAMMAD SABIR V.A
K.S.SREEREKHA
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OP SOCIETIES DEPARTMENT OF CO-OP. SOCIETY, CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688534
2 AROOR CENTRAL SERVICE CO-OP. BANK LTD REG. NO. 617, CHERTHALA, PIN - 688534
REPRESENTED BY ITS SECRETARY
BY ADVS.
SHAJI THANKAPPAN
SUBIN K SUDHEER(K/000891/2017)
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
95
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38742 OF 2022
PETITIONER:
SASIDHARAN PILLAI B
AGED 71 YEARS, S/O. BALAKRISHNA PILLAI,
RESIDING AT REVATHY BHAVAN,
NERYAMANGALAM COLONY, NERYAMANGALAM P.O.,
ERNAKULAM DISTRICT 686693, PIN - 686693
BY ADVS.
MANU GOVIND
A.JAYASANKAR
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) KOLLAM, CIVIL STATION,
KOLLAM DISTRICT 691013, PIN - 691013
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) KOTTARAKKARA, KOLLAM DISTRICT 691506,
3 THE THAMARAKKUDY SERVICE CO-OPERATIVE BANK LTD
NO. 2815, THAMARAKKUDY, MYLOM 691560,
KOLLAM DISTRICT, REPRESENTED BY ITS SECRETARY
BY ADV.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
96
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 41903 OF 2022
PETITIONERS:
1 NISHA CHANDRAN,
AGED 33 YEARS, W/O.SUJITH S., 'VYSHNAVAM', PALAKARA, KADUTHURUTHY P.O, KOTTAYAM DISTRICT-PIN-686 604.
2 LEELA GOPALAKRISHNAN,
W/O.GOPALAKRISHNAN NAIR, PUTHIYEDATH
PUTHENPURAYIL, VELLASSERY, KADUTHURUTHY P.O,
KOTTAYAM DISTRICT-PIN-686 604.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), KOTTAYAM,
KOTTAYAM DISTRICT-PIN-686 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), VAIKOM,
KOTTAYAM DISTRICT-PIN-686 141.
3 THE BOARD OF DIRECTORS OF THE VAIKOM TALUK
FARMING & TRADING CO-OPERATIVE SOCIETY LTD
NO.K.672, REPRESENTED BY ITS PRESIDENT,
KADUTHURUTHY, KOTTAYAM DISTRICT-PIN-686 604.
4 THE VAIKOM TALUK FARMING & TRADING CO-OPERATIVE SOCIETY LTD NO.K.672,
REPRESENTED BY ITS SECRETARY, KADUTHURUTHY,
KOTTAYAM DISTRICT-PIN-686 604.
BY ADVS.
97
T.SHIHABUDHEEN
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 41905 OF 2022
PETITIONER:
ANTONY K.V.,
AGED 60 YEARS, S/O.VARKEY,
KURICHYAPARAMBIL HOUSE, VELLASSERY,
KADUTHURUTHY P.O, KOTTAYAM -686 604.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KOTTAYAM, KOTTAYAM -686 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),VAIKOM,
KOTTAYAM DISTRICT-PIN-686 141.
3 THE BOARD OF DIRECTORS OF THE VAIKOM TALUK
FARMING & TRADING CO-OPERATIVE SOCIETY LTD
NO.K.672, REPRESENTED BY ITS PRESIDENT,
KADUTHURUTHY, KOTTAYAM PIN 686 604.
4 THE VAIKOM TALUK FARMING & TRADING CO-OPERATIVE SOCIETY LTD NO.K.672,
REPRESENTED BY ITS SECRETARY, KADUTHURUTHY,
KOTTAYAM DISTRICT-PIN-686 604.
BY ADV.SRI.P.P.THAJUDEEN,
SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
99
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42246 OF 2022
PETITIONER:
SABU SIMON
AGED 53 YEARS, S/O.SIMON,
CHAMAKUZHIYIL MOORTHICKAL HOUSE,
POOZHIKOL, KADUTHURUTHY, KOTTAYAM DISTRICT,
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER,
MATHEW, AGED 65 YEARS, S/O.SIMON,
MOORTHICKAL HOUSE, KALLARA P.O,
KADUTHURUTHY, KOTTAYAM PIN-686 611.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KOTTAYAM PIN-686 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
VAIKOM, KOTTAYAM DISTRICT-PIN-686 141.
3 THE BOARD OF DIRECTORS OF THE VAIKOM TALUK
FARMING & TRADING CO-OPERATIVE SOCIETY LTD
NO.K.672,REPRESENTED BY ITS PRESIDENT,
KADUTHURUTHY, KOTTAYAM PIN-686 604.
4 THE VAIKOM TALUK FARMING & TRADING CO-OPERATIVE SOCIETY LTD NO.K.672,
REPRESENTED BY ITS SECRETARY,
KADUTHURUTHY, KOTTAYAM PIN-686 604.
100
BY ADVS.
SRI.T.SHIHABUDHEEN
SMT.ADHIENA S.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
101
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 134 OF 2023
PETITIONERS:
1 T.M. ALEXANDER
AGED 87 YEARS
THENGUMTHARAYIL KUMBAZHA NORTH MYLAPRA P.O,
PATHANAMTHITTA, PIN - 689671.
2 SHYNI T. ALEXANDER
AGED 46 YEARS, D/O. T.M ALEXANDER BETH-HARAN, MAKKAMKUNNU PATHANAMTHITTA, PIN - 689645.
3 BINU BABY
AGED 50 YEARS
BETH-HARAN, MAKKAMKUNNU PATHANAMTHITTA, PIN - 689645
BY ADVS.
ISAAC KURUVILLA ILLIKAL
BABY ISSAC ILLICKAL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE SECRETARY
DEPARTMENT OF CO-OPERATION GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM - 695014.
102
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645.
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MINI CIVIL STATION, KONNI, PATHANAMTHITTA, PIN
- 689691
6 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.
NO.639, MYLAPRA REPRESENTED BY ITS SECRETARY
MYLAPRA TOWN P.O, PATHANAMTHITTA, PIN - 689678.
7 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.639,
MYLAPRA MANNARAKULANJI BRANCH, MANNARAKULANJI
PATHANAMTHITTA, PIN - 689678.
ADDL.R8 ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE COOPERATIVE BANK LIMITED
NO.639, MYLAPRA TOWN, PATHANAMTHITTA-689678,
REPRESENTED BY ITS CONVENOR
[ADDITIONAL 8TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 12.01.2024 IN I.A.1/2024.]
BY ADVS.
SRI.BIMAL K.NATH
SRI.P.D.SUBRAMANIAN NAMPOOTHIRI
SMT.DIVYA C BALAN
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
103
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 911 OF 2023
PETITIONERS:
1 SHYNI T. ALEXANDER
AGED 46 YEARS, W/O. BINU BABY BETH-HARAN, MAKKAMKUNNU PATHANAMTHITTA - 689645.
2 BINU BABY
AGED 50 YEARS
BETH-HARAN, MAKKAMKUNNU PATHANAMTHITTA, PIN - 689645.
BY ADVS.
ISAAC KURUVILLA ILLIKAL
BABY ISSAC ILLICKAL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE SECRETARY
DEPARTMENT OF CO-OPERATION GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD, DPI
JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695014.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),OFFICE OF THE JOINT REGISTRAR, MINI
CIVIL STATION, PATHANAMTHITTA, PIN - 689645.
104
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),MINI CIVIL STATION,
KONNI, PATHANAMTHITTA, PIN - 689691.
6 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.
NO.639,MYLAPRA REPRESENTED BY ITS SECRETARY
MYLAPRA TOWN P.O, PATHANAMTHITTA, PIN - 689678.
7 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.639,
MYLAPRA MANNARAKULANJI BRANCH, MANNARAKULANJI
PATHANAMTHITTA, PIN - 689678.
ADDL.R8 ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE COOPERATIVE BANK LIMITED
NO.639, MYLAPRA TOWN, PATHANAMTHITTA,
REPRESENTED BY ITS CONVENOR
(ADDITIONAL 8TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 12-01-2024 IN IA 1/2024)
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI
DIVYA C BALAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING: R5
105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1509 OF 2023
PETITIONERS:
1 P. T. THOMAS
AGED 82 YEARS
KALLUMKATHARAYIL TALACHIRA ERAM P.O.
VADASSERIKKARA, PATHANAMTHITTA PIN - 689664.
2 BEENA THOMAS
AGED 71 YEARS
KALLUMKATHARAYIL TALACHIRA ERAM P.O.
VADASSERIKKARA, PATHANAMTHITTA PIN - 689664.
BY ADVS.
V.H.JASMINE
THASNIMOL T.S.
RAHMATH C.A.
SHIJI P.S.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD, STATUE, THYCAD,
THIRUVANTHAPURAM, KERALA, PIN - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA, THIRD FLOOR,
MINI CIVIL STATION, KOZHENCHERRY,
THIRUVALLA-KUMBAZHA HWY, PATHANAMTHITTA, KERALA, PIN - 689645.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, KERALA, PIN - 689645.
106
4 THE KUMBALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMBALAPOIKA, PATHANAMTHITTA PIN - 689661.
5 THE PRESIDENT
KUMBALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526 KUMBALAPOIKA,
PATHANAMTHITTA., PIN - 689661.
BY ADVS.
SRI.T.P.PRADEEP
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
107
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 2487 OF 2023
PETITIONER:
CHANDRAKUMARI J
AGED 73 YEARS
W603, FEDERAL CAPITAL, AKKULAM ROAD,
AKKULAM.P.O, THIRUVANANTHAPURAM - 695583.
BY ADVS.
K.P.SUJESH KUMAR
KEERTHI K.NARAYANAN
S.SHALU
ASWIN B.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, PIN - 695001.
2 THE DISTRICT COLLECTOR
THIRUVANANTHAPURAM 2ND FLOOR, CIVIL STATION
BUILDING, THIRUVANANTHAPURAM, PIN - 695043.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD.P.O., THIRUVANANTHAPURAM - 695014.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE CO-OPERATIVE SOCIETIES
(GENERAL), CIRCLE COOPERATIVE UNION BUILDING
1ST FLOOR, OOTUKUZHY, THIRUVANANTHAPURAM,
PIN - 695001.
108
5 BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO.
T.950, UPPALAM ROAD, BSNL BHAVAN,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
ADMINISTRATOR, PIN - 695001.
6 A.R GOPINATHAN
(FORMER PRESIDENT), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 RESIDING AT SREERAMANA,
CHAVARANCHI LANE, HNRA 326/A, TC 82/334,
VANCHIYOOR PO, THIRUVANANTHAPURAM,
PIN - 695035.
7 KV PRADEEP KUMAR
(FORMER SECRETARY) BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 RESIDING AT GURUPRABHA,
VIVEKANANTHA NAGAR, VELLAYANI UKKOD,
THIRUVANANTHAPURAM, PIN - 695020.
8 MINIMOLE
(FORMER VICE PRESIDENT), BSNL ENGINEERS CO-
OPERATIVE SOCIETY, LTD NO T.950, PRESENTLY
WORKING AS DEPUTY GENERAL MANAGER(OP), OFFICE
OF THE GENERAL MANAGER, BSNL, NAGERCOIL BA -629
001, RESIDING AT INDIVARAM LANE, GANDHIPURAM,
SREEKARAIYAM, THIRUVANANTHAPURAM, PIN - 695017.
9 K MANOJ KRISHNAN
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 SAI PRABHA, HSLRA 29,
KUMARAPURAM, MEDICAL COLLEGE PO,
THIRUVANANTHAPURAM, PIN - 695011.
10 K.A. ANILKUMAR
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 KIZHAKKEKKARA VEEDU,
KOORAMPALA, PANTHALAM PO, PATHANAMTHITTA,
PIN - 689501.
11 PRASAD RAJ R V
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 PRARDHANA, TC
48/1133(27), ARAPURA, KUMARAPURAM, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM, PIN - 695011.
109
12 S.S MAYA
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO T.950 SREESAILAM, GNRA-10,
KURIATHI, MANAKKAD, THIRUVANANTHAPURAM,
PIN - 695009.
13 PR MURTHY
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950, 6E CORDIAL CORONA,
NANTHENCODE, KAWDIAR THIRUVANANTHAPURAM,
PIN - 695003.
14 SOPHIAMMA THOMAS
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO T.950, IRUPPAKATTU, C-46,
ELANGATH NAGAR, THIRUMALA P O,
THIRUVANANTHAPURAM, PIN - 695006.
15 RAJEEV
SR. CLERK, BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO T.950, RESIDING AT TC 85/2046,
SIVADANAM, KAITHAMUKKU, THIRUVANANTHAPURAM,
PIN - 695024.
16 THE DISTRICT POLICE CHIEF
THIRUVANANTHAPURAM OFFICE OF THE COMMISSIONER
OF POLICE, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014.
17 THE STATION HOUSE OFFICER
VANCHIYOOR POLICE STATION, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035.
18 INSPECTOR GENERAL OF REGISTRATION
OFFICE OF THE INSPECTOR GENERAL OF
REGISTRATION, EX-MAYOR R BALAKRISHNAN NAIR
ROAD, NEAR DISTRICT COURT, VANCHIYOOR,
THIRUVANANTHAPURAM,
PIN - 695035.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.N. RAGHURAJ
SRI.P.N.MOHANAN
SMT.ASWINI SANKAR R. S
110
SRI.C.P.SABARI
SMT.AMRUTHA SURESH
SRI.GILROY ROZARIO
SRI.K.RAMAKUMAR (SR.)
SRI.T.RAMPRASAD UNNI
SRI.S.M.PRASANTH
SRI.T.H.ARAVIND
SMT.SAYUJYA
SRI.VIVEK MENON
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
111
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 2506 OF 2023
PETITIONERS:
1 KOCHU.M.K
AGED 66 YEARS, S/O KUTTAPPAN,
MUTHRATHIPARAMBIL HOUSE, IRINJALAKUDA VILLAGE,
IRINJALAKUDA, THRISSUR PIN - 680125.
2 AMMINI C.V
AGED 60 YEARS
W/O KOCHU.M.K, MUTHRATHIPARAMBIL HOUSE,
IRINJALAKUDA VILLAGE, IRINJALAKUDA,
THRISSUR DISTRICT, PIN - 680125.
BY ADV RAJESH CHAKYAT
RESPONDENTS:
1 THE JOINT REGISTRAR FOR CO OPERATIVE SOCIETY
(GENERAL) COLLECTORATE, CIVIL LINE, AYYANTHOL,
THRISSUR, PIN - 680003.
2 THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETY
MUKUNDAPURAM, IRINJALAKUDA, THRISSUR - 680121.
3 KARUVANNUR SERVICE CO OPERATIVE BANK LTD NO.112
KARUVANNUR P.O, THRISSUR DISTRICT, REPRESENTED
BY THE ADMINISTRATOR, PIN - 680711.
BY ADVS.
SRI.V.BINOY RAM
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 3112 OF 2023
PETITIONERS:
1 LEKSHMANAN K.
AGED 62 YEARS
TC. 50/1707, LAVANYA, PONNUMANGALAM,
MELAMCODE, NEMOM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
2 ARCHANA G.L.
AGED 22 YEARS, D/O LAKSHMANAN K., TC. 50/1707, LAVANYA, PONNUMANGALAM,
MELAMCODE, NEMOM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
3 APARNA G.L.
AGED 29 YEARS, D/O LAKSHMANAN K., TC. 50/1707, LAVANYA, PONNUMANGALAM,
MELAMCODE, NEMOM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
BY ADVS.
T.KABIL CHANDRAN
R.ANJALI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THINIVANANTHAPURAM, PIN - 695001.
2 THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
2ND FLOOR, CIVIL STATION BUILDING,
THIRUVANANTHAPURAM, PIN - 695043.
113
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD.P.O. THIRUVANANTHAPURAM, PIN - 695014.
4 THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD.P.O.,
THIRUVANANTHAPURAM, PIN - 695014.
5 BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO.
T.950, UPPALAM ROAD, BSNL BHAVAN, TRIVANDRUM
REP BY ITS ADMINISTRATOR, PIN - 695001.
6 VIJAYAKUMARI L.
TC 2/1524, GRA-424, KOTTARAM LANE, PATTOM P.O., THIRUVANANTHAPURAM - 695004.
7 A.R. GOPINATHAN (FORMER PRESIDENT)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO T.950 RESIDING AT TC 2/1524, GRA-424,
KOTTARAM LANE, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN - 695004.
8 K.V. PRADEEP KUMAR (FORMER SECRETARY)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD N T.950 RESIDING AT ‘GURUPRABHA',
VIVEKANANTHA NAGAR, VELLAYANI UKKOD,
THIRUVANANTHAPURAM, PIN - 695020.
9 MINIMOLE (FORMER VICE PRESIDENT)
BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO
T.950 PRESENTLY WORKING AS DEPUTY GENERAL
MANAGER(OP) O/O GENERAL MANAGER, BSNL, NAGERCOIL BA-629001 RESIDING AT ‘INDIVARAM' LANE, GANDHIPURAM, SREEKARIYAM, THIRUVANANTHAPURAM, PIN - 695017.
10 K. MANOJ KRISHNAN (FORMER DIRECTOR)
BSNL ENGINEERS CE-OPERATIVE SOCIETY LTD
NO.T.950 PRESENTLY WORKING AS AGM, BSNL
KARNATAKA RESIDING AT ‘SAI PRABHA', HSLRA
29, KUMARAPURAM, MEDICAL COLLEGE,
THIRUVANANTHAPURAM, PIN - 695011.
114
11 K.A. ANILKUMAR (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO
T.950 PRESENTLY WORKING AS DGM (RURAL), BSNL
TELEPHONE EXCHANGE, PATHANAMTHITTA - 689711
RESIDING AT KIZHAKKEKKARA VEEDU, KOURAMPALA,
PANTHALAM, PATHANAMTHITTA, PIN - 689501
12 PRASAD RAJ R.V. (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD. NO
T.950, PRESENTLY WORKING AS SUB DIVISIONAL
MARKETING, O/O THE CGMT, KERALA CIRCLE, BSNL 695033 RESIDING AT ‘PRARTHANA', TC 48/1133(27) ARAPURA, KUMARAPURAM, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM, PIN - 695011.
13 S.S. MAYA (FORMER DIRECTOR)
BSNL ENGINEERS COOPERATIVE SOCIETY LTD.
NO T.950, 'SREESAILAM', GNRA:10 KURIATHI, MANAKKAD, THIRUVANANTHAPURAM, PIN - 695009.
14 P.R. MURTHY (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD
NO T.950 6E CORDIAL CORONA, NANTHENCODE,
KAWDIAR THIRUVANANTHAPURAM, PIN - 695003.
15 SOPHIAMMA THOMAS (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO T.950, IRUPPAKATTU, C-46, ELANGATH NAGAR, THIRUMALA P.O. THIRUVANANTHAPURAM - 695006.
16 RAJEEV
SR. CLERK, BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO T.950, RESIDING AT TC 85/2046, 'SIVADANAM', KAITHAMUKKU, THIRUVANANTHAPURAM, PIN - 695024.
17 THE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM
OFFICE OF THE COMMISSIONER OF POLICE, THYCAUD,
THIRUVANANTHAPURAN, PIN - 695014.
18 THE STATION HOUSE OFFICER
VANCHIYOOR POLICE STATION, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035.
115
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.N. RAGHURAJ
SRI.P.N.MOHANAN
SMT.SAYUJYA
SRI.VIVEK MENON
SRI.C.P.SABARI
SMT.AMRUTHA SURESH
SRI.GILROY ROZARIO
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
116
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6273 OF 2023
PETITIONER:
ANJU V.K
AGED 37 YEARS, W/O MOHANAKUMAR C.R,
MANJEERAM, MARIYAPURAM P.O,
THIRUVANANTHAPURAM, PIN - 695122.
BY ADVS.
V.G.ARUN
V.JAYA RAGI
R.HARIKRISHNAN (KAMBISSERIL)
NEERAJ NARAYAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
COOPERATIVE SOCIETIES, ROOM NO. 378
SECRETARIAT, STATUE,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE ASSISTANT REGISTRAR (GENERAL),
OFFICE OF CO-OPERATIVE ASSISTANT
REGISTRAR(GENERAL), KATTAKADA,
THIRUVANANTHAPURAM, PIN - 695572.
3 KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO. T. 197, THOONGAMPARA, KANDALA P.O,
THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY., PIN - 695512.
4 THE BRANCH MANAGER
KANDALA SERVICE CO-OPERATIVE BANK,
NO. T. 197, THOONGAMPARA, KANDALA P.O,
THIRUVANANTHAPURAM, PIN - 695512.
117
5 THE SECRETARY
KANDALA SERVICE CO-OPERATIVE BANK,
NO. T. 197, THOONGAMPARA, KANDALA P.O,
THIRUVANANTHAPURAM, PIN - 695512. ADDL.R6 THE KERALA STATE CO-OPERATIVE BANK(KERALA BANK)
HEAD OFFICE ,P.B NO.6515, VIKAS BHAVAN P.O,
PALAYAM, THIRUVANANTHAPURAM, 695003,
REPRESENTED BY ITS MANAGING DIRECTOR.( IS SUO
MOTU IMPLEADED AS PER ORDER DATED 28/11/2023). ADDL.R7 THE PART-TIME ADMINISTRATOR ASSISTANT
REGISTRAR(GENERAL)
KANDALA SERVICE CO-OPERATIVE BANK
LTD.NO.T.197,KANDALA P.O,
THIRUVANANTHAPURAM,PIN-695512.
(IS SUO MOTU IMPLEADED AS ADDL.R7 AS PER ORDER
DATED 24/1/2024 IN WP(C) 6273/2023).
BY ADVS.
SRI.P.V.BABY
SRI.THOMAS ABRAHAM
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
118
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6437 OF 2023
PETITIONERS:
1 DAVIS P.A
AGED 58 YEARS
PULLOKKARAN HOUSE, POOTHARAKKAL P.O
CHERPU, THRISSUR DISTRICT
THRISSUR DISTRICT, PIN - 680561
2 RAJEENA SEBASTIAN
AGED 51 YEARS, W/O DAVIS P.A
PULLOKKARAN HOUSE, POOTHARAKKAL P. O
CHERPU, THRISSUR DISTRICT, PIN - 680561.
BY ADV PADMINIDEVI.C
RESPONDENTS:
1 KARUVANNUR SERVICE CO OPERATIVE BANK LT LIMITED
NO.112D REPRESENTED BY SECRETARY
KARUVANNUR, THIRISSUR DISTRICT, PIN - 680711.
2 ADMINISTRATOR
KARUVANNUR SERVICE CO OPERATIVE BANK LIMITED
NO.112, KA KARUVANNURRUVANNUR,
THRISSUR DISTRICT 680711, PIN - 680711.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
MUKUNDAPURAM,IRINJALAKKUDA.P O,
THRISSUR DISTRICT, PIN - 680121.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.V.BINOY RAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
119
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 7654 OF 2023
PETITIONER:
MR.BALACHANDRAN NAIR,
AGED 53 YEARS, S/O.APPUKUTTAN NAIR,
SREE SAROJA KOVIL VILA, MACHEL P.O.,
TRIVANDRUM., PIN - 695571.
BY ADVS.
P.MARTIN JOSE
P.PRIJITH
THOMAS P.KURUVILLA
R.GITHESH
AJAY BEN JOSE
MANJUNATH MENON
SACHIN JACOB AMBAT
ANNA LINDA EDEN
HARIKRISHNAN S.
S.SREEKUMAR (SR.)
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
CO-OPERATIVE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES(PART TIME ADMINISTRATOR)
KATTAKKADA P.O., THIRUVANANTHAPURAM,
PIN - 695572.
3 THE KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO.T.197, KANDALA P.O., THOONGAMPARA,
TRIVANDRUM PIN - 695512
REPRESENTED BY ITS SECRETARY.
120
4 THE SECRETARY,
THE KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO.T.197, KANDALA P.O., THOONGAMPARA,
TRIVANDRUM, PIN - 695512
ADDL.R5 KERALA STATE CO-OPERATIVE BANK LTD(KERALA
BANK).
HEAD OFFICE, CO BANK TOWERS, PB NO:6515,
VIKAS BHAVAN P.O., PALAYAM, THIRUVANANTHAPURAM
DISTRICT, PIN- 695003, REPRESENTED BY MANAGING
DIRECTOR.
[ADDITIONAL 5TH RESPONDENT IS SUO MOTU
IMPLEADED AS PER ORDER DATED 28.11.2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.V.BABY
THOMAS ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
121
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 7833 OF 2023
PETITIONERS:
1 S.SREEKUMAR
AGED 53 YEARS
'SRI' NIVAS, ARAKALATHUVILA,
MARAYAMUTTOM P.O., NEYYATTINKARA.,
PIN - 695124.
2 D.MAYAMBIKA
AGED 49 YEARS
'SRI' NIVAS, ARAKALATHUVILA,
MARAYAMUTTOM P.O., NEYYATTINKARA,
PIN - 695124.
3 AKASH M.S.
AGED 22 YEARS
'SRI' NIVAS, ARAKALATHUVILA,
MARAYAMUTTOM P.O., NEYYATTINKARA,
PIN - 695124.
BY ADV M.SREEKUMAR
RESPONDENTS:
1 KANDALA SERVICE CO-OPERATIVE BANK LTD. NO.T-197, THOONGAMPARA, KANDALA P.O.,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
SECRETARY., PIN - 695512.
2 SECRETARY, KANDALA SERVICE CO-OPERATIVE BANK LTD. NO.T-197, THOONGAMPARA, KANDALA P.O., THIRUVANANTHAPURAM, PIN - 695512.
3 ASSISTANT REGISTRAR (GENERAL),
CO-OPERATIVE SOCIEITES, KATTAKKADA,
KATTAKKADA P.O.,THIRUVANANTHAPURAM,
PIN - 695572.
122
ADDL.R4 KERALA STATE CO-OPERATIVE BANK LTD (KERALA
BANK), HEAD OFFICE, COBANK TOWERS, P.B.NO.6515,
VIKASBHAVAN P.O, PALAYAM, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 033.
[ADDL.R4 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 13-10-2023 IN WP(C) 7833/2023.]
ADDL.R5 ADMINISTRATOR,(ASSISTANT REGISTRAR GENERAL)
KANDALA SERVICE CO-OPERTIVE BANK LTD NO-T-197,
THOONGAMPARA,KANDALA P.O,
THIRUVANANTHAPURAM - 695512.
[ADDL.R5 IS IMPLEADED AS PER ORDER DATED
18.03.2024 IN I.A.NO.2/2023 IN WPC NO.7833/2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.P.V.BABY
SRI.R.T.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
123
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 11038 OF 2023
PETITIONERS:
1 ANNAMMA SAMUEL
AGED 75 YEARS, W/O.DAVID SAMUEL
PATHALIL HOUSE THALACHIRA ERAM.P.O.,
KUMPLAMPOIKA, PATHANAMTHITTA - 689661.
2 SAJINI SAMUEL
D/O.DAVID SAMUEL P
ATHALIL HOUSE THALACHIRA ERAM.P.O.,
KUMPLAMPOIKA, PATHANAMTHITTA - 689661.
BY ADV V.PHILIP MATHEWS
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES DEPARTMENT OF CO-OPERATION, JAWAHAR SAHAKARANA
BHAVAN, DPI JUNCTION, THYCAUD.P.O.,
THIRUVANANTHAPURAM-695 014, PIN - 695014.
2 JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645.
3 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526 THALACHIRA BRANCH, ERAM, KUMPLAMPOIKA
POST, PATHANAMTHITTA REPRESENTED BY ITS
SECRETARY., PIN - 686961.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
124
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
125
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12988 OF 2023
PETITIONERS:
1 MOHANLAL V.N
AGED 59 YEARS, S/O. V.K. NARAYANAN,
VALLYATHU HOUSE, MATHOOR P.O. MATHOOR VILLAGE,
KOZHENCHERY TALUK, PATHANAMTHITTA - 689647.
2 RAJANI C.R,
AGED 49 YEARS, W/O. MOHANLAL V.N,
VALLYATHU HOUSE, MATHOOR P.O.
MATHOOR VILLAGE, KOZHENCHERY TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689647.
3 C.V RAJAN
AGED 75 YEARS
CHARIVUKALAYIL, THALACHIRA,
ERAM P.O., VADASSERIKKARA, RANNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689664.
BY ADVS.
VINAYAK G MENON
ARUN CHAND
RESPONDENTS:
1 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPLAMPOIKA, PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY PIN - 689661.
2 THE PRESIDENT
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO. 3526, KUMPLAMPOIKA,
PATHANAMTHITTA., PIN - 689661.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD, STATUE, THYCAD,
THIRUVANTHAPURAM, KERALA - 695001.
126
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA, 3RD FLOOR, MINI CIVIL
STATION, KOZHENCHERRY, THIRUVALLA- KUMBAZHA HIGHWAY, PATHANAMTHITTA, KERALA., PIN - 689645.
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, KERALA., PIN - 689645.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
127
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 13763 OF 2023
PETITIONER:
MATHEW K.J.
AGED 65 YEARS
S/O.JOSEPH, KUNNATHU HOUSE, PARAKKADAVU,
KANJIRAPPALLY P.O, KOTTAYAM DISTRICT.,
PIN - 686507
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), KOTTAYAM
COLLECTORATE BUILDING, K.K. ROAD,
KOTTAYAM DISTRICT, PIN - 686002
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MEENACHIL, PALA P.O,
KOTTAYAM DISTRICT., PIN - 686575
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANNATHAPURAM., PIN - 695001
4 THE ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO.1660
REPRESENTED BY ITS SECRETARY, ERATTUPETTA P.O,
128
MEENACHIL TALUK, KOTTAYAM DISTRICT.,
PIN - 686121
5 THE BOARD OF DIRECTORS OF THE ERATTUPETTA
SERVICE CO-OPERATIVE BANK LTD NO.1660
REPRESENTED BY ITS PRESIDENT,
ERATTUPETTA P.O, MEENACHIL TALUK,
KOTTAYAM DISTRICT., PIN - 686121
BY ADV C.P.SABARI
SRI.P.P. THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
129
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 15557 OF 2023
PETITIONERS:
1 VIJAYAKUMAR. M
AGED 64 YEARS
CHAITRAM, NEAR PONNARA SREEDHAR MEMORIAL L.P.S,
KATTAKKADA P.O, KULATHUMMAL,
TRIVANDRUM DISTRICT, PIN - 695572
2 CHANDRAMOHANAN NAIR .S
AGED 70 YEARS
SAGARGEETH, POTTANKAVU, KULLATHUMMAL,
KOLLODE P.O, TRIVANDRUM DISTRICT, PIN - 695571
3 S.S. SUNIL KUMAR
AGED 43 YEARS
SUCHITRA BHAVAN, PULLOTTUKONAM, MANNOORKARA,
KUTTICHAL P.O, NEDUMNAGAUD THALUK,
TRIVANDRUM DISTRICT, PIN - 695574
4 D. VIJAYAN
AGED 64 YEARS
VIJAYA VILASAM, KOTTUVILLA, PEYAD P.O,
TRIVANDRUM DISTRICT, PIN - 695573
5 M . MEERA SAHIB
AGED 71 YEARS
KOTTAYIL VEEDU, KANDALA P.O,
TRIVANDRUM DISTRICT, PIN - 695512
6 CHRISTUDAS .L
AGED 72 YEARS
CHRIST NIVAS, T.C NO. 47/1972, SCTRA 71A,
METHODE LANE, THAMALAM, POOJAPPURA P.O,
TRIVANDRUM DISTRICT, PIN - 695012
130
7 WILMENT JASMIN T.M, AGED 68 YEARS
T.C NO. 47/1972, SCTRA 71A, METHODE LANE,
THAMALAM, POOJAPPURA P.O, TRIVANDRUM DISTRICT,
PIN - 695012
8 LINI RAJ T. L
AGED 32 YEARS
CHRIST VILLA, T.C NO. 47/1972, SCTRA 71A,
METHODE LANE, THAMALAM, POOJAPPURA P.O,
TRIVANDRUM DISTRICT, PIN - 695012
9 SURENDRADAS .D
AGED 80 YEARS
DAMODAR NIVAS, MALAYINKEEZHU, PEYAD P.O,
TRIVANDRUM DISTRICT, PIN - 695573
10 K. WILSON
AGED 65 YEARS
BETHEL, OPP. C.S.I CHURCH, THOONGAMPARA,
KATTAKADA P.O, TRIVANDRUM DISTRICT,
PIN - 695572
11 MERCY. D
AGED 64 YEARS
BETHEL, OPP. C.S.I CHURCH, THOONGAMPARA,
KATTAKADA P.O, TRIVANDRUM DISTRICT,
PIN - 695572
12 RAMACHANDRAN NAIR
AGED 79 YEARS, S/O GANGADHARAN NAIR
ASWATHY, KILLY, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
13 BALAKRISHNAN. G
AGED 45 YEARS
AKASH BHAVAN, CHEMMODE, CHEENIVILLA,
KOOVALASSERY P.O, TRIVANDRUM DISTRICT,
PIN - 695512
14 M. SASIDHARAN NAIR
AGED 71 YEARS, S/O MADHAVAN PILLAI
SINDHU BHAVAN, KAIRALI NAGAR,
KUNNIVILLA, VILAVOORKKAL, VILLAPPIL VILLAGE,
PEYAD P.O, TRIVANDRUM DISTRICT, PIN - 695573
131
15 ANIL KUMAR. M
AGED 49 YEARS, S/O MADHAVAN NAIR
VIGNEESH BHAVAN, KANDALA P.O, MARANALOOR,
TRIVANDRUM DISTRICT, PIN - 695512
16 J. RAMESAN
AGED 70 YEARS, S/O JANARDHANAN
PRATHEEKSHA, MAILOTTUMOOZHI, VEERANAKAVU P.O,
TRIVANDRUM DISTRICT, PIN - 695572
17 LALPREETHA .L
AGED 52 YEARS, D/O LALITHA BAI
AKSHAYA, MYTHRI NAGAR, VAZHUTHOOR,
NEYYATTINKARA P.O, TRIVANDRUM DISTRICT.,
PIN - 695121
18 C .JAYACHANDRAN
AGED 67 YEARS, S/O CHELLAN
ANIZHAM, KOTTAPPURAM, KOLLODE P.O,
TRIVANDRUM DISTRICT, PIN - 695571
19 G. RAJA KUMAR
AGED 67 YEARS, S/O GOPALA PILLAI SBMRA B-66, CHEMBAKASSERY LANE, OPPOSITE
FEDERAL BANK, PEYAD P.O, TRIVANDRUM DISTRICT,
PIN - 695573
20 REMA RAJKUMAR @ REMA RAJA KUMAR AGED 58 YEARS, D/O KRISHNAN NAIR SBMRA B-66, CHEMBAKASSERY LANE, OPPOSITE
FEDERAL BANK, PEYAD P.O, TRIVANDRUM DISTRICT,
PIN - 695573
21 USHAKUMARI .S
AGED 62 YEARS, D/O PRABHAKARA PANICKER
NISHA NIVAS, KARINGAL, KANDALA P.O,
MARANALLOOR, TRIVANDRUM DISTRICT, PIN - 695512
22 NIMISHA VINOD KUMAR
AGED 40 YEARS, W/O VINOD KUMAR
NISHA NIVAS, KARINGAL, KANDALA P.O,
MARANALLOOR, TRIVANDRUM DISTRICT,
PIN - 695512
132
23 VENUGOPALAN NAIR .K
AGED 64 YEARS, S/O KRISHNANKUTTY NAIR VP 14/401 A, KRISHNAPRABHA, CHEMBAKASSERY LANE, PEYAD P.O, TRIVANDRUM DISTRICT, PIN - 695573
24 ANEESH .C.C
AGED 36 YEARS
ROADARIKATHU VEEDU, MINI NAGAR, VEERANAKAVU,
KATTAKADA P.O, TRIVANDRUM DISTRICT,
PIN - 695572
25 A.K MADHUSOODANAN
AGED 55 YEARS
PANAVILAKATHU VEEDU, MALAYINKEEZHU P.O,
TRIVANDRUM DISTRICT, PIN - 695571
26 V. SADHASIVAN
AGED 74 YEARS, S/O VELUKUTTY PANICKER
THALMIRA PUTHEN VEEDU, KOOVALASSERY P.O,
MARANALLOOR, TRIVANDRUM DISTRICT, PIN - 695512
27 VASUPILLAI
AGED 80 YEARS, S/O RAMAN PILLAI
MURALI BHAVANAM, NELLIYOTTUKONAM, KATTAKKADA
P.O, TRIVANDRUM DISTRICT, PIN - 695572
28 JAYAKUMAR. K
AGED 64 YEARS, S/O A KRISHNAN NAIR
ARAMAM, MULAMOODU, POOVACHAL P.O,
TRIVANDRUM DISTRICT, PIN - 695575
29 SUGATHA KUMARI K.S
AGED 55 YEARS, W/O SURESH KUMAR B
KEDARAM, NALUMUKKU, VELLANAD,
TRIVANDRUM DISTRICT, PIN - 695543
30 GOPAKUMAR L.G
AGED 53 YEARS, S/O V. GOPALA PILLAI
POURNAMI, NEAR RAILWAY CROSS, BALARAMAPURAM
P.O, TRIVANDRUM DISTRICT, PIN - 695501
31 PRASEEDA .S
AGED 45 YEARS
POURNAMI, NEAR RAILWAY CROSS, BALARAMAPURAM
P.O, TRIVANDRUM DISTRICT, PIN - 695501
133
32 RAMADEVI .M
AGED 50 YEARS, W/O JAYAKUMAR
ATTICHERI, ANANDA BHAVANAM, KARIPUR P.O,
NEDUMANGAUD, TRIVANDRUM DISTRICT, PIN - 695541
33 JAYA KUMAR. A
AGED 60 YEARS, S/O APPUKUTTAN PILLAI
ATTICHERI, ANANDA BHAVANAM, KARIPUR P.O,
NEDUMANGAUD, TRIVANDRUM DISTRICT, PIN - 695541
34 ANIL KUMAR. G
AGED 57 YEARS, S/O GOPINATHAN NAIR
GOPI BHAVAN, ANTHIYOORKONAM, KOLLODE P.O,
TRIVANDRUM DISTRICT, PIN - 695571
35 SOUMYA C. NAIR
AGED 37 YEARS, W/O SANDEEP NAIR
SAGARAGEETH, POTTENKAVU, MALAYINKEEZHU P.O,
TRIVANDRUM DISTRICT, PIN - 695571
36 B. RAMANAN
AGED 59 YEARS, S/O BHASKARAN
CHANDANA PALACE, NEAR BUS STAND, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
37 RENJINI R.G
AGED 29 YEARS, W/O PRATHEESH
KRISHNANJANAM, VELIYAMCODE P.O, MARANALOOR P.O,
TRIVANDRUM DISTRICT, PIN - 695512
38 KRISHNAN NAIR. B,
AGED 69 YEARS, S/O BALAKRISHNA PILLAI
SREE BALA, AMACHAL P.O, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
BY ADVS.
RINU. S. ASWAN
S.ASWAKUMAR
GOPIKA H.H
BENCILAL B.S.
LEKSHMY I.
SHAJEER.S
134
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT.,
PIN - 695001
2 REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, STATUTE P.O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE REGISTRAR OF COOPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION,
THYCAUD P.O, TRIVANDRUM, PIN - 695014
4 THE ASSISTANT REGISTRAR (GENERAL) OF CO-
OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, KATTAKADA P.O, TRIVANDRUM DISTRICT, PIN - 695572
5 UNIT INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, KATTAKADA P.O, TRIVANDRUM DISTRICT, PIN - 695572
6 KANDALA SERVICE CO-OPERATIVE BANK LTD NO. T-197
REPRESENTED BY ITS SECRETARY
THOONGAMPARA, KANDALA P.O,
TRIVANDRUM DISTRICT, PIN - 695512
7 BOARD OF DIRECTORS OF KANDALA SERVICE CO- OPERATIVE BANK LTD NO. T-197 REPRESENTED BY ITS
PRESIDENT
THOONGAMPARA, KANDALA P.O,
TRIVANDRUM DISTRICT, PIN - 695512
135
8 ADDL.R8 KERALA BANK,
REPRESENTED BY ITS MANAGING DIRECTOR
[ADDL.R8 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 28/11/2023 IN WP(C) 15557/2023]
BY ADVS.
P.V.BABY
THOMAS ABRAHAM
SRI.P.P. THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
136
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 16352 OF 2023
PETITIONER:
BINU K. CHACKO
AGED 43 YEARS
S/O CHACKO, KATTADIYIL HOUSE,
KUMBAZHA P.O., PATHANAMTHITTA DIST.,
PIN - 689653
BY ADV M.V.RAJENDRAN NAIR
RESPONDENT
THE SECRETARY
MYLAPRA SERVICE CO.OPERATIVE BANK LTD. NO.639,
MYLAPRA BRANCH, MYLAPRA TOWN P.O,
PATHANAMTHITTA DIST., PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
137
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17651 OF 2023
PETITIONERS:
1 M A THOMAS,
AGED 88 YEARS
S/O ANNAMMA THOMAS , MUTHANGAPARAMPIL,
PUTHUKULAM, MALAYALAPUZHA ERAM P O,
MALAYALAPPUZHA, PATHANAMTHITTA,
PIN - 689664
2 M T ABRAHAM,
AGED 67 YEARS
S/O M A THOMAS, MUTHANGAPARAMPIL,
SAJAN VILLA, MELE VETTIPPURAM,
PATHANAMTHITTA PO, PATHANAMTHITTA,
PIN - 689645
BY ADVS.
BOBY THOMAS
N.RENJU
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA P O, PATHANAMTHITTA,
KERALA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA,
PIN - 689672
138
3 KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.
3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P O,
PATHANAMTHITTA, PIN - 689661
4 THE PRESIDENT,
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
BY ADV T.P.PRADEEP
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
139
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17680 OF 2023
PETITIONERS:
1 CELINE KUNNEL
AGED 61 YEARS
W/O JOHN JOSEPH KUNNEL, KUNNEL (H), TEEKOY PO, KOTTAYAM-, PIN - 686580
2 JOHN JOSEPH KUNNEL
AGED 62 YEARS
S/O JOSEPH KUNNEL,
KUNNEL (H), TEEKOY PO,
KOTTAYAM, PIN - 686580
BY ADVS.
ELIZEBATH GEORGE
CYRIAC KURIAN
EMMANUEL CYRIAC
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KOTTAYAM, COLLECTORATE BUILDING,
K.K. ROAD, KOTTAYAM DISTRICT,
PIN - 686002
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MEENACHIL, PALA P.O,
KOTTAYAM DISTRICT, PIN - 686575
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
140
CO-OPERATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANNATHAPURAM, PIN - 695001
4 THE ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO.1660
REPRESENTED BY ITS SECRETARY,
ERATTUPETTA P.O, MEENACHIL TALUK,
KOTTAYAM DISTRICT, PIN - 686121
5 THE BOARD OF DIRECTORS OF THE ERATTUPETTA
SERVICE
CO-OPERATIVE BANK LTD NO.1660
REPRESENTED BY ITS PRESIDENT,
ERATTUPETTA P.O, MEENACHIL TALUK,
KOTTAYAM DISTRICT, PIN - 686121
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
141
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA, 1946
WP(C) NO. 18562 OF 2023
PETITIONER:
MINI VARGHESE
AGED 42 YEARS
W/O.VARGHESE YOHANNAN, KALAPATTIL HOUSE,
MALA ERAM P.O., VADASSERIKKARA,
PATTANAMTHITTA, PIN - 689664
BY ADVS.
P.JINISH PAUL
SNEHA V.
RESPONDENT:
THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526,
KUMPLAMPOIKA P.0 , PATHANAMTHITTA
689681REPRESENTED BY ITS SECRETARY.,
PIN - 689681
BY ADV T.P.PRADEEP
SRI.P.P. THAJUDHEEN, SPL. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
142
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21562 OF 2023
PETITIONERS:
1 P.S. RAJENDRA PRASAD
AGED 72 YEARS
SIVA COTTAGE, THAZHE VETTIPURAM MURI,
MYLAPRA P.O., PATHANAMTHITTA,
PIN - 689678
2 NEELA PRASAD
AGED 64 YEARS,
W/O. P.S. RAJENDRA PRASAD,
SIVA COTTAGE, THAZHE VETTIPURAM MURI,
MYLAPRA P.O., PATHANAMTHITTA,
PIN - 689678
BY ADVS.
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
SABU PULLAN
GOKUL D. SUDHAKARAN
R.BHASKARA KRISHNAN
BHARATH MOHAN
K.P.SATHEESAN (SR.)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
CO-OPERATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
143
SOCIETIES, PATHANAMTHITTA,
PIN - 689645
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES,
KONNI, PATHANAMTHITTA,
PIN - 689691
4 MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO. 639
MYLAPRA, PATHANAMTHITTA ,
REPRESENTED BY ITS SECRETARY, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
144
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23610 OF 2023
PETITIONERS:
1 M.S.KOSHY
AGED 74 YEARS
S/O.M.E.ZACHARIAH, PUTHUCHIRA MANNIL,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT.,
PIN - 689664
2 SUSAN VARGHESE
AGED 38 YEARS
W/O.JIJU ZACHARIAH KOSHY,
PUTHUCHIRA MANNIL, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT.,
PIN - 689664
3 JIBU KOSHY
AGED 42 YEARS
S/O.M.S.KOSHY, PUTHUCHIRA MANNIL,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT.,
PIN - 689664
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689645
145
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI,
PATHANAMTHITTA DISTRICT.,
PIN - 689672
3 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT.,
PIN - 689664
4 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO.3526
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT,
PIN - 689664
BY ADVS
SRI.T.P.PRADEEP, SC
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
146
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24090 OF 2023
PETITIONERS:
1 PONNAMMA ABRAHAM
AGED 66 YEARS
W/O P.T.ABRAHAM
PUTHENPARAMBIL HOUSE, PUTHUSERIMALA
VADASSERIKARA P.o., RANNI, PATHANAMTHITTA., PIN - 689622
2 SUJITH P. ABRAHAM
AGED 40 YEARS
PUTHENPARAMBIL HOUSE, PUTHUSERIMALA
VADASSERIKARA P. O RANNI,
PATHANAMTHITTA., PIN - 689622
3 GINCY ANN ROY
AGED 35 YEARS
PUTHENPARAMBIL HOUSE, PUTHUSERIMALA
VADASSERIKARA P. O RANNI,
PATHANAMTHITTA ., PIN - 689622
BY ADV SANTHOSH P.ABRAHAM
RESPONDENTS:
1 M/S.KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
KUMPLAMPOIKA P.O.,
PATHANAMTHITTA REPRESENTED BY ITS SECRETARY.,
PIN - 689661
2 THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES, MINI CIVIL STATION, RANNY., PIN - 689672
BY SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
147
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24221 OF 2023
PETITIONERS:
1 DR. G. GANGADHARAN PILLAI
AGED 72 YEARS
S/O. LATE GOPALA PILLAI,
RESIDING AT DOCTORS LANE,
PATHANAMTHITTA, PIN - 689645
2 DR. P.K. SOBHANA KUMARY AMMA
AGED 70 YEARS
W/O. DR. G. GANGADHARAN PILLAI,
RESIDING AT DOCTORS LANE,
PATHANAMTHITTA, PIN - 689645
BY ADVS.
R.RANJANIE
LEKSHMI BABU.B.S.
RESPONDENTS:
1 THE JOINT REGISTRAR (GENERAL) CO-OPERATIVE
SOCIETIES
OFFICE OF THE JOINT REGISTRAR (GENERAL),
THIRD FLOOR, MINI CIVIL STATION,
THIRUVALLA-KUMBAZHA HIGHWAY, PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR ( GENERAL)
CO-OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL)
OFFICE, MINI CIVIL STATION,
CHANDANAPPALLI-KONNI ROAD, KONNI, PIN - 689691
148
3 THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED
NO. 639
BRANCH SANTHI NAGAR,
MYLAPRA TOWN, PATHANAMTHITTA,
REPRESENTED BY THE SECRETARY, PIN - 689678
4 THE BRANCH MANAGER
THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED
NO. 639, BRANCH SANTHI NAGAR,
MYLAPRA TOWN, PATHANAMTHITTA, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
149
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24576 OF 2023
PETITIONERS:
1 C.V RAJAN
AGED 77 YEARS
S/O. VELAYUDHAN, CHARIVUKALAYIL,
THALACHIRA, ERAM P.O.,
VADASSERIKKARA, RANNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689664
2 CHANDRAMATHI
AGED 71 YEARS
W/O. C. V. RAJAN, CHARIVUKALAYIL,
THALACHIRA, ERAM P.O., VADASSERIKKARA,
RANNI TALUK, PATHANAMTHITTA DISTRICT.,
PIN - 689664
BY ADVS.
K.SHAJ
BEENA N.KARTHA
C.IJLAL
ARUN CHAND
BHARAT VIJAY P.
MAJID MUHAMMED K.
MINU VITTORRIA PAULSON
GOPIKA GOPAL
BIYONA ANTONY
RESPONDENTS:
1 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526,
REPRESENTED BY ITS SECRETARY
THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
150
NO. 3526, KUMPLAMPOIKA,
PATHANAMTHITTA., PIN - 689661
2 THE PRESIDENT
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD. NO.
3526, KUMPLAMPOIKA, PATHANAMTHITTA.,
PIN - 689661
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD,
STATUE, THYCAD, THIRUVANTHAPURAM,
KERALA., PIN - 695001
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
PATHANAMTHITTA, 3RD FLOOR,
MINI CIVIL STATION, KOZHENCHERRY,
THIRUVALLA- KUMBAZHA HIGHWAY, PATHANAMTHITTA, KERALA., PIN - 689645
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, KERALA ., PIN - 689645
BY ADV
SRI.T.P.PRADEEP
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
151
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24858 OF 2023
PETITIONER
LALITHAMMA KOCHUKUNJU NAIR,
AGED 64 YEARS
D/O. KOCHUKUNJU NAIR, BLOCK NO. 264,
VECHOOCHIRA, MANNADISSALA P. O.
PATHANAMTHITTA, PIN - 686511
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
AYYAPPADAS V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
BLOKKPADI, VADASSERIKARA ROAD,
RANNI, PATHANAMTHITTA, PIN - 689672
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023
MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA . REP. BY ITS SECRETARY.,
PIN - 686510
4 THE SECRETARY,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, PIN - 686510
152
5 THE MANAGING COMMITTEE,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA.
P. O, PATHANAMTHITTA .
REP. BY ITS PRESIDENT, PIN - 686510
BY ADVS.
T.R.HARIKUMAR-R3,R5 ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25263 OF 2023
PETITIONER:
PONNAMMA NAIR,
AGED 75 YEARS
W/O. RAMACHANDRA NAIR, DURGAMATHA MANDIR,
JABDA PARA NALE KE PASS, BILASPUR,
CHHATTISGARH .
NOW RESIDING AT
HOUSE NO. 76, WARD NO. 46,
NYA SARKANDA, JABDA PARA NALE KE PASS,
BILASPUR, CHHATTISGARH,
PIN - 495001
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
AYYAPPADAS V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MINI CIVIL STATION,
RANNI P. O., PATHANAMTHITTA, PIN - 689672
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023,
MUKKOOTTUTHARA. P. O,
154
PATHANAMTHITTA . REP. BY ITS SECRETARY.,
PIN - 686510
4 THE SECRETARY,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, PIN - 686510
5 THE MANAGING COMMITTEE,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA .
REP. BY ITS PRESIDENT, PIN - 686510
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
155
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25688 OF 2023
PETITIONER:
MATHEW M T
AGED 74 YEARS
MEPPURATH SHINUS NANNUKKAD,
CHURULLICODE P O, PATHANAMTHITTA,
PIN - 689668
BY ADVS.
C.B.SREEKUMAR
SAGITH KUMAR V.
SHEFEEK A.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, 8TH FLOOR,
DPI JUNCTION,
THYCAUD PO,
THIRUVANANTHAPURAM, PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRD FLOOR,
MINI CIVIL STATION,
KOZHENCHERRY, THIRUVALLA-KUMBAZHA HWY, PATHANAMTHITTA, KERALA, PIN - 689645
3 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639
REPRESENTED BY ITS SECRETARY,
MYLAPRA TOWN P.O, PATHANAMTHITTA,
PIN - 689678
156
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
157
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26317 OF 2023
PETITIONERS:
1 K.V ABRAHAM
AGED 59 YEARS
S/O LATE VARGHESE
PUNNAMOOTTIL HOUSE,
NARANAMMOOZHY P.O.,
ATHIKAYAM, RANNI,
PATHANAMTHITTA DISTRICT, PIN - 689711
2 SARAMMA ABRAHAM
AGED 55 YEARS
W/O K.V ABRAHAM
PUNNAMOOTTIL HOUSE,
NARANAMMOOZHY P.O. ATHIKAYAM,
RANNI, PATHANAMTHITTA DISTRICT.,
PIN - 689711
3 DELLA T ABRAHAM
AGED 27 YEARS
W/O JERRY MATHEW
PUNNAMOOTTIL HOUSE, NARANAMMOOZHY P.O.
ATHIKAYAM, RANNI,
PATHANAMTHITTA DISTRICT., PIN - 689711
4 BIRLA K ABRAHAM
AGED 20 YEARS
D/O K.V ABRAHAM, PUNNAMOOTTIL HOUSE
NARANAMMOOZHY P.O. ATHIKAYAM,
RANNI, PATHANAMTHITTA DISTRICT.,
PIN - 689711
BY ADVS.
S.SHANAVAS KHAN
S.INDU
KALA G.NAMBIAR
158
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
KOZHENCHERRY, PATHANAMTHITTA .,
PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
(GENERAL) BLOCKPADY,
RANNI-VADASSERIKARA ROAD RANNI, PATHANAMTHIITA, PIN - 689672
3 THE NARANAMMOOZHY SERVICE CO-OPERATIVE BANK
LTD.
NO.3910 NARANAMMOOZHY, RANNI,
PATHANAMTHIITA,
REPRESENTED BY ITS SECRETARY, PIN - 689711
BY ADVS.
P.N.MOHANAN
AMRUTHA SURESH(K/000971/2016)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
159
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27470 OF 2023
PETITIONER:
ANAND S.R
AGED 39 YEARS
SREECHANDRA, T.C.50/997(1) THALIYAL,
KARAMANA. P.O THIRUVANANTHAPURAM,
PIN - 695002
BY ADVS.
M.K.HAJARA
HOWLATH JAHAN
RESPONDENTS:
1 PALLICHAL FARMER'S SERVICE CO-OPERATIVE BANK
LTD
NO: T.677
REPRESENTED BY MANAGING DIRECTOR IN CRARGE,
H.O VEDIVACHANCOIL P.O,
THIRUVANANTHAPURAM, PIN - 695501
2 THE MANAGING COMMITTEE OF PALLICHAL FARMER'S
SERVICE CO OPERATIVE BANK LTD NO:T.677
REPRESENTED BY ITS PRESIDENT.
H.O VEDIVACHANCOIL P.O,
THIRUVANANTHAPURAM, PIN - 695501
3 THE BRANCH MANAGER OF THE M&E BRANCH PALLICHAL FARMER'S SERVICE CO-OPERATIVE BANK LTD NO:T.677 THIRUVANANTHAPURAM, PIN - 695501
BY ADVS.
C.S.MANU
C.A.ANUPAMAN(A-503) DILU JOSEPH(D-125)
160
T.B.SIVAPRASAD(K/17/2007) C.Y.VIJAY KUMAR(K/152/2014) MANJU E.R.(K/000401/2016) ANANDHU SATHEESH(K/613/2020) ALINT JOSEPH(K/505/2020) PAUL JOSE(K/000862/2020)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
SRI.C.A.ANUPAMA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
161
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27660 OF 2023
PETITIONERS:
1 V RAJENDRA KUMAR
AGED 60 YEARS
S/O K.P. VELAYUDHAN NAIR, LALITHA BHAVAN,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
2 ANITHA DEVI L
AGED 59 YEARS
W/O HARIKUMAR S, SUMA SADANAM,
KANDALA P.O,THIRUVANANTHAPURAM.,
PIN - 695512
3 VELAPPAN NAIR,
AGED 78 YEARS
S/O KESAVA PILLAI CHANDRIKA BHAVAN, KANDALA P.O,THIRUVANANTHAPURAM., PIN - 695512
4 KAVITHA J.S
AGED 37 YEARS
W/O SAJEEV NARAYANEEYAM,
VEERANAKAVU P.O,THIRUVANANTHAPURAM.,
PIN - 695572
5 VENUGOPALAN NAIR K
AGED 61 YEARS
S/O KRISHNAN NAIR ROHINI MANDIR,
KANDALA P.O,THIRUVANANTHAPURAM.,
PIN - 695512
6 VIKRAMAN NAIR S
AGED 64 YEARS
S/O R SREEDHARAN NAIR RAGASUDHA,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
162
7 RESMI J CHANDRAN
AGED 36 YEARS
D/O JAYACHANDRAN SOJA, KATTAKADA P.O, THIRUVANANTHAPURAM., PIN - 695572
8 SIMON J.N
AGED 71 YEARS
S/O M. JOHNSON S.S. SADANAM,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
9 SANTHA R
AGED 62 YEARS
W/O SIMON J.N S.S. SADANAM,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
10 JAYACHANDRAN
AGED 70 YEARS
S/O KUTTAPPAN, SOJA, KATTAKADA P.O,THIRUVANANTHAPURAM., PIN - 695572
11 SIMON M.G
AGED 76 YEARS
S/O JOHNNY LAISALAYAM, KANDALA P.O,THIRUVANANTHAPURAM., PIN - 695512
12 AJITHA KUMARI M
AGED 63 YEARS
W/O THIRUMARAN RAMAKRISHNA VILASAM,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
13 MADHAVI AMMA
AGED 80 YEARS
W/O KRISHNA PILLA MADATHANNI KEEZHE VEEDU,
AMBALATHINKALA P.O,
THIRUVANANTHAPURAM., PIN - 695572
14 SAROJINI AMMA L
AGED 77 YEARS
W/O SADASIVAN NAIR SAROJA BHAVAN,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
163
15 RAMAKRISHNAN N.T
AGED 30 YEARS
S/O N. THIRUMARAN RAMAKRISHNA VILASAM,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
16 SUGATHA S. NAIR
AGED 62 YEARS
W/O SASIDHARAN NAIR D SANTHOSH BHAVAN,
KUVALASSERY P.O, THIRUVANANTHAPURAM.,
PIN - 695512
17 SASIDHARAN NAIR D
AGED 71 YEARS
S/O DAMODARAN PILLAI D
SANTHOSH BHAVAN, KUVALASSERY P.O,
THIRUVANANTHAPURAM., PIN - 695512
18 DONALD LAL C
AGED 55 YEARS
S/O CORNALLIOUS, SANGEERTHANAM,
KATTAKADA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
BY ADV S.NIKHIL SANKAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, PALAYAM P.O, THIRUVANANTHAPURAM.,
PIN - 695001
2 REGISTRAR OF CO OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO OPERATIVE
SOCIETIES,STATUE P.O, THIRUVANANTHAPURAM.,
PIN - 695001
3 THE ASSISTANT REGISTRAR (GENERAL) OF CO
OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO OPERATIVE SOCIETIES,
KATTAKADA P.O,THIRUVANANTHAPURAM., PIN - 695572
164
4 UNIT INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO- OPERATIVE SOCIETIES,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
5 KANDALA SERVICE CO OPERATIVE BANK LTD
[NO:T-197]
REPRESENTED BY ITS SECRETARY,
THOONGAM PARA KANDALA P.O,
THIRUVANANTHAPURAM., PIN - 695512
6 BOARD OF DIRECTORS
KANDALA SERVICE CO OPERATIVE BANK LTD [NO:T-
197], REPRESENTED BY ITS PRESIDENT,
THOONGAM PARA KANDALA P.O,
THIRUVANANTHAPURAM., PIN - 695512
7 KERALA BANK
REPRESENTED BY ITS MANAGING DIRECTOR.
IS SUO MOTU IMPLEADED AS PER ORDER DATED
09.10.2023
By ADVS.
M.SASINDRAN
THOMAS ABRAHAM
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 30139 OF 2023
PETITIONERS:
1 ALEYAMMA SHAJI
AGED 54 YEARS
W/O SHAJI CHACKO, NIRAYANNOOR THADATHIL,
KUMPLAMPOIKA PO,
PATHANAMTHITTA,
PIN - 689661
2 SHINS MARY SHAJI
AGED 29 YEARS
D/O SHAJI CHACKO, NIRAYANNOOR THADATHIL,
KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA PO, PATHANAMTHITTA,
KERALA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672
166
3 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
4 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
SRI.R.P.PRADEEP-R3,R4
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
167
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 30159 OF 2023
PETITIONERS:
1 REV. MATHEW SKARIAH
AGED 69 YEARS
S/O A M SKARIAH EDAMALA HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
2 ANI THOMAS
AGED 62 YEARS
W/O MATHEW SKARIAH, EDAMALA HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, THYCAUD PO, THIRUVANANTHAPURAM,
PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
PATHANAMTHITTA
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA PO, PATHANAMTHITTA,
KERALA, PIN - 689645
168
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672
4 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
5 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
169
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32411 OF 2023
PETITIONER:
RAJENDRA WARRIER
S/O SUREDRANATH WARRIER
KULANAGARA THRIKAYYIL WARRIEM
KEEZHVANMAZHY
PANDANAD ALAPPUZHA, PIN - 689506
BY ADVS.
RENJITH B.MARAR
LAKSHMI.N.KAIMAL
P.RAJKUMAR
ARUN POOMULLI
PREETHA S CHANDRAN
ABHIJITH SREEKUMAR
ANAND REMESH
ABHIRAM.S.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN
DPI JUNCTION
THAIKKAD P.O T
HIRUVANATHAPURAM,
KERALA, PIN - 695014
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
REVENUE TOWER CHENGANNUR,
PIN - 689121
3 THE SECRETARY
PANDANAD SERVICE CO-OPERATIVE BANK LTD.
PANDANAD P.O ALAPPUZHA DISTRICT,
PIN - 689506
170
BY ADVS.
JACOB P. ALEX
JOSEPH P.ALEX(K/1-C/2002) MANU SANKAR P.(K/000823/2018) AMAL AMIR ALI(K/000773/2019)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
171
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32537 OF 2023
PETITIONERS:
1 ANANDHAN P S
AGED 79 YEARS
S/O SANKARAN, PAROOR ANU BHAVAN,
EDAKKULAM P O, RANNI, PATHANANMTHITTA DISTRICT,
PIN - 689672
2 AJINO ANANDH
AGED 38 YEARS
S/O ANANDHAN P S, PAROOR ANU BHAVAN,
EDAKKULAM P O, RANNI,
PATHANANMTHITTA DISTRICT, PIN - 689672
BY ADV MANOJ P.KUNJACHAN
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES JAWAHAR SAHAKARANA BHAVAN DPI
JUNCTION,
THYCAUD (P O), THIRUVANANTHAPURAM,
PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, KOZHENCHERRY,
THIRUVALLA-KUMBAZHA HIGHWAY, PATHANAMTHITTA DISTRICT, PIN - 689645
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI
OFFICE OF THE ASSISTANT REGISTRAR OF CO
172
OPERATIVE SOCIETIES(GENERAL) RANNI,
BLOCKPADI, RANNY- VADASSERIKARA RD,
RANNI, PATHANAMTHITTA DISTRICT,
PIN - 689672
4 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526
THALACHIRA BRANCH,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA,
PIN - 689664
5 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O, PATHANAMTHITTA,
PIN - 689664
BY ADV T.P.PRADEEP
SRI.P.P.THAJUDEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
173
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 33467 OF 2023
PETITIONER:
JIMMY GEORGE
AGED 55 YEARS
S/O. GEORGE, PALAKKUZHIYIL HOUSE,
SOUTH MARADY P.O, MUVATTUPUZHA,
ERNAKULAM, PIN - 686668
BY ADV GEORGEKUTTY MATHEW
RESPONDENTS:
1 THE THOPRANKUDY SERVICE CO OPERATIVE BANK LTD,
NO. 432
REPRESENTED BY ITS SECRETARY,
THOPRANKUDY P.O, IDUKKI DISTRICT,
PIN - 685515
2 THE SECRETARY
THOPRANKUDY SERVICE CO OPERATIVE BANK LTD. NO.
432, THOPRANKUDY P.O,
IDUKKI DISTRICT, PIN - 685515
BY ADV LIJI J VADAKKEDOM
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
174
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34222 OF 2023
PETITIONER:
FEBY C.REPRESENTED BY HIS POWER OF ATTORNEY,
JOSHY THOMAS
AGED 33 YEARS
CHAMAKALA FRANCIS HOME,
MUNDUKOTTACKAL,PATHANANTHITTA,
PIN - 689649
BY ADVS.
JIJO PAUL KALLOOKKARAN
JOSHY P.O.
RAJEEV P.R.
RESPONDENTS:
1 STATE OF KERALA, REP.BY ITS SECRETARY
DEPARTMENT OF CO-OPERATION,
STATE SECRETARIAT, THUIRUVANANTHAPURAM P.O.,
THIRUVANANTHAPURAM, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD P.O.,
THIRUVANANTHAPURAM, PIN - 695013
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
PATHANAMTHITTA DISTRICT,
PIN - 689645
175
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
O/O THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) ,
KONNI, PATHANAMTUITTA DISTRICT,
PIN - 689691
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED-
639,
REP.BY ITS SECRETARY/BRANCH MANAGER
H.O.MYLAPRA TOWN P.O.,
PATHANAMTITTA, PIN - 689678
6 THE ADMINISTRATOR
ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED-
639, H.O.MYLAPRA TOWN P.O.,
PATHANAMTHITTA, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
176
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34931 OF 2023
PETITIONER:
VINU P. K.
AGED 48 YEARS
S/O. KOSHY VARGHESE,
PUTHUPARAMPIL, THANNIKKAPUZHA,
MANNADISALA P.O., KOLLAMULA VILLAGE,
PATHANAMTHITTA, PIN - 686511
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
AYYAPPADAS V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
MINI CIVIL STATION,
RANNI P. O., PATHANAMTHITTA,
PIN - 689672
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023
MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA REP. BY ITS SECRETARY.,
PIN - 686510
177
4 THE SECRETARY
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, PIN - 686510
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, REP. BY ITS PRESIDENT.,
PIN - 686510
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
178
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34966 OF 2023
PETITIONER
RAMSUS.T
AGED 63 YEARS
S/O THOMSON NADAR, E.R.BHANAN
ERATTINPURAM, VELIYAMCODE P.O
THIRUVANANTHAPURAM, PIN - 695512
BY ADVS.
PRAVEEN K. JOY
ABISHA.E.R
RESPONDENTS:
1 KANDALA SERVICE CO-OPERATIVE BANK LTD
THOONGAMPARA, KANDALA P.O
THIRUVANANTHAPURAM,
REPRESENTED BY ITS SECRETARY, PIN - 695512
2 THE ADMINISTRATOR
KANDALA SERVICE CO-OPERATIVE BANK LTD,
THOONGAMPARA, KANDALA P.O.,
THIRUVANANTHAPURAM., PIN - 695512
3 THE SECRETARY
KANDALA SERVICE CO-OPERATIVE BANK LTD,
THOONGAMPARA, KANDALA P.O
THIRUVANANTHAPURAM., PIN - 695512
4 THE ASSISTANT REGISTRAR
CO-OPERATIVES SOCIETIES ,
KATTAKADA,
THIRUVANANTHAPURAM, PIN - 695512
179
5 JOINT SECRETARY
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION,
THYCAUD P.O, PIN - 695014
ADDL.R6 KERALA BANK,
REPRESENTED BY ITS MANAGING DIRECTOR
[ADDL.R6 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 28.11.2023 IN WP(C) 34966/2023] BY ADV THOMAS ABRAHAM-ADDL R6
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
180
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35080 OF 2023
PETITIONER
M.S.ZACHARIAH
AGED 81 YEARS
S/O.M.E.ZACHARIAH, PUTHUCHIRA MANNIL,
KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI, PATHANAMTHITTA DISTRICT,
PIN - 689672
3 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT,
PIN - 689664
4 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO.3526,
181
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT,
PIN - 689664
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP, R3& R4
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
182
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35931 OF 2023
PETITIONERS:
1 CHACKO K. T
AGED 62 YEARS, S/O K. C. THOMAS KAKKULANJI
VADAKKETHIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
2 SALAMMA CHACKO
AGED 60 YEARS, W/O CHACKO K.T,
KAKKULANJI VADAKKETHIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
3 JOMON CHACKO
AGED 31 YEARS, S/O CHACKO K.T,
KAKKULANJI VADAKKETHIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526,REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
183
BY ADV.SRI.P.P.TAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
184
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 36332 OF 2023
PETITIONERS:
1 GREGORY JOSEPH
AGED 83 YEARS, S/O. JOSEPH,
PUTHIYAPARAMBIL, KIZHAPARAYAR P.O.,
PALA, KOTTAYAM, PIN - 686578.
2 JAMES GREGORY
AGED 54 YEARS, S/O. GREGORY JOSEPH,
PUTHIYAPARAMBIL, KIZHAPARAYAR P.O., PALA,
KOTTAYAM, PIN - 686578.
3 BISTA JAMES
AGED 46 YEARS, W/O. JAMES GREGORY,
PUTHIYAPARAMBIL, KIZHAPARAYAR P.O., PALA,
KOTTAYAM, PIN - 686578.
BY ADVS.
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
SABU PULLAN
GOKUL D. SUDHAKARAN
K.P.SATHEESAN (SR.)
R.BHASKARA KRISHNAN
BHARATH MOHAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, CO-OPERATION
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)OFFICE OF THE JOINT REGISTRAR OF CO- OPERATIVE SOCIETIES, KOTTAYAM, PIN - 686001.
185
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES, KOTTAYAM, PIN - 686001.
4 THE KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
LTD. NO. 1995, REPRESENTED BY ITS SECRETARY,
GOVERNMENT HOSPITAL JUNCTION, PALA, KOTTAYAM,
PIN - 686575.
5 THE PRESIDENT
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD.
NO. 1995, GOVERNMENT HOSPITAL JUNCTION, PALA,
KOTTAYAM, PIN - 686575.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
SOORYA M.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
186
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37093 OF 2023
PETITIONER:
VIJAYAMMA
AGED 68 YEARS, W/O. SASI KUMAR,
MADATHIL HOUSE, CHENNAPPARA, KALLAR. P. O.,
THOOKKUPALAM, IDUKKI, KERALA, PIN - 685552.
BY ADVS.
AYYAPPADAS V
BIJU VIGNESWAR
SUJITH SASI
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)ION BHAVAN, THODUPUZHA,
IDUKKI, PIN - 685584.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)UDUMBANCHOLA,
IDUKKI, PIN - 685554.
3 THE IDUKKI DISTRICT DEALERS CO-OPERATIVE SOCIETY LTD; NO. I. 401, NEDUMKANDAM. P. O, IDUKKI REP. BY ITS SECRETARY., PIN - 685553.
4 THE SECRETARY
THE IDUKKI DISTRICT DEALERS CO-OPERATIVE SOCIETY LTD; NO. I. 401, NEDUMKANDAM. P. O, IDUKKI, PIN - 685553.
5 THE MANAGING COMMITTEE
THE IDUKKI DISTRICT DEALERS CO-OPERATIVE SOCIETY LTD; NO. I. 401, NEDUMKANDAM. P. O, IDUKKI REP. BY ITS PRESIDENT, PIN - 685553.
187
BY ADV.SRI.P.P.THAJUDEEN, SPL.GOVERNMENT
PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
188
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37329 OF 2023
PETITIONER:
CHANDRAN.I.K,
AGED 73 YEARS, S/O.KUTAN,
PERINGATH HOUSE, PALLISSERY DESOM,
ARATTUPUZHA.P.O, THRISSUR - 680562.
BY ADVS.
LINDONS C.DAVIS
N.S.SHAMILA
E.U.DHANYA
V.A.AJAY
CHINJU P. JOYIES
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, CO-
OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001.
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)OFFICE OF ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL), MUKUNDAPURAM,
IRINJALAKUDA.P.O, THRISSUR - 680121.
3 KARUVANNUR SERVICE CO-OPERATIVE BANK LTD.,
NO.112, REPRESENTED BY ITS SECRETARY,
H.O.KARUVANNUR, THRISSUR - 680711.
4 SECRETARY
KARUVANNUR SERVICE CO-OPERATIVE BANK LTD., NO.112, H.O.KARUVANNUR, THRISSUR - 680711.
5 ADMINISTRATIVE COMMITTEE
REPRESENTED BY ITS CHAIRMAN KARUVANNUR SERVICE
189
CO-OPERATIVE BANK LTD., NO.112, H.O.KARUVANNUR, THRISSUR - 680711
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
V.BINOY RAM
K.C.HARISH(K/000788/2017)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
190
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37685 OF 2023
PETITIONERS:
1 RAVI P.T
AGED 60 YEARS, S/O. THANKAPPAN,
PUTHEN PURAYIL, THALACHIRA P.O.,
KUMARAMPEROOR, RANNI TALUK, PATHANAMTHITTA
DISTRICT., PIN - 689664.
2 MANU R. THANKAPPAN
AGED 27 YEARS, S/O. RANI P.T.,
PUTHEN PURAYIL, THALACHIRA P.O.,
KUMARAMPEROOR, RANNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 68966.
BY ADVS.
K.SHAJ
BEENA N.KARTHA
C.IJLAL
POORNIMA RAJAN
ARUN CHAND
BHARAT VIJAY P.
MAJID MUHAMMED K.
MINU VITTORRIA PAULSON
GOPIKA GOPAL
ARCHANA SURESH
MEERA NAIR.I.P
RESPONDENTS:
1 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPLAMPOIKA, PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY,, PIN - 689661.
2 THE PRESIDENT, KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD. NO. 3526, KUMPLAMPOIKA,
PATHANAMTHITTA., PIN - 68966.
191
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD, STATUE, THYCAD,
THIRUVANTHAPURAM, KERALA., PIN - 695001.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)PATHANAMTHITTA, 3RD FLOOR, MINI CIVIL
STATION, KOZHENCHERRY, THIRUVALLA- KUMBAZHA HIGHWAY, PATHANAMTHITTA, KERALA., PIN - 689645.
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, KERALA., PIN - 689645.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
192
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37716 OF 2023
PETITIONERS:
1 RAJIV PANICKER
AGED 43 YEARS
OLYMPIA SEQUEL, RUBY M, FLAT 1H, OMR,
NAVALUR, CHENNAI, PIN - 600130.
2 LAJA RAJIV
AGED 41 YEARS
OLYMPIA SEQUEL, RUBY M, FLAT 1H, OMR,
NAVALUR, CHENNAI, PIN - 600130.
BY ADV MILLU DANDAPANI
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K K ROAD, KOTTAYAM -
KUMILY RD, COLLECTORATE, KOTTAYAM,
KERALA, PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK
LTD. NO. 1995, PALA, PALA, KOTTAYAM REPRESENTED
BY THE SECRETARY, PIN - 686575.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
AKSHAY VENU(K/857/2019)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
193
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38009 OF 2023
PETITIONER:
K.J. OUSEPH,
DIRECTOR, AGED 58 YEARS
BRACE CHITS PVT. LTD.,
DOOR NO. TC-12/3319, 4TH FLOOR,
KALLIATH ROYAL SQUARE, PALACE ROAD,
THRISSUR, PIN - 680020.
BY ADV DILIP J. AKKARA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, PIN - 682031.
2 JOINT REGISTRAR (GENERAL) CO-OPERATIVE
SOCIETIES
OFFICE OF THE JOINT REGISTRAR (GENERAL),
JAWAHAR SAHAKARANA BHAVAN, 8TH FLOOR, DPI
JUNCTION, THYCAUD P.O., TRIVANDRUM,
PIN - 695014.
3 THE ASSISTANT REGISTRAR (GENERAL) COOPERATIVE
SOCIETIES, SAHAKARANA BHAVAN (GENERAL) OFFICE,
THRISSUR, PIN - 680003.
4 THE SECRETARY, KARUVANNUR SERVICE CO-OPERATIVE
BANK LTD. NO.112, HEAD OFFICE, KARUVANUR,
THRISSUR, PIN - 680711.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
V.BINOY RAM
K.C.HARISH(K/000788/2017)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
194
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38040 OF 2023
PETITIONERS:
1 G. SASIKUMAR
AGED 75 YEARS, S/O. GOPALAPILLAI,
RESIDING AT VAISHNAVAM, THEMBAMUTTOM,
BALARAMAPURAM P.O., NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN - 695501.
2 MURALEEDHARAN NAIR P
AGED 53 YEARS, S/O. PARAMESHWARANPILLAI,
RESIDING AT PRAVEEN NIVAS, UNNIYAMVILAKAM,
KARINGAL, KANDALA P.O., MARANELLOOR
THIRUVANANTHAPURAM, PIN - 695512.
BY ADVS.
N.ANAND
RAJESH O.N.
RESPONDENTS:
1 STATE OF KERALA
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY, PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN DPI JUNCTION,
THYCAUD (PO) THIRUVANANTHAPURAM, PIN - 695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES JAWAHAR SAHAKARANA BHAVAN DPI
JUNCTION, THYCAUD (PO)
THIRUVANANTHAPURAM, PIN - 695014.
195
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR
(GENERAL), KATTAKKADA,
THIRUVANANTHAPURAM, PIN - 695572.
5 KANDALA SERVICE CO-OPERATIVE BANK LTD NO.T.197
THOONGAMPARA, KANDALA P.O., THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695512.
6 N. BHASURANGAN
BHASURA, MARANALLOOR, KOOVALASSERRY P.O.,
THIRUVANANTHAPURAM, PIN - 695512.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
R.T.PRADEEP
SRI.JAISHANKAR V.NAIR, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
196
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38142 OF 2023
PETITIONERS:
1 CHERIYAN MATHEW
AGED 68 YEARS, S/O CHERIYAN P M,
PUTHENPARAMPIL HOUSE, UTHIMOODU PO,
PATHANAMTHITTA, PIN - 689672.
2 BLESSON CHACKO MATHEW
AGED 39 YEARS
S/O CHERIYAN MATHEW, PUTHENPARAMPIL HOUSE, UTHIMOODU PO, PATHANAMTHITTA, PIN - 689672.
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
197
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 39960 OF 2023
PETITIONER:
SULEKHA M.V
AGED 66 YEARS
W/O.P.B.SOURABHAN ANATHANYIL HOUSE,
ARACHARICKAL, MALAYALAPPUZHA, ERAM P.O.,
PATHANAMTHITTA DISTRICT, PIN - 689664.
BY ADVS.
C.S.MANU
DILU JOSEPH(D-125) C.A.ANUPAMAN(A-503) T.B.SIVAPRASAD(K/17/2007) C.Y.VIJAY KUMAR(K/152/2014) MANJU E.R.(K/000401/2016) ANANDHU SATHEESH(K/613/2020) ALINT JOSEPH(K/505/2020) PAUL JOSE(K/000862/2020)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD, THIRUVANANTHAPURAM., PIN - 695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
KOZHENCHERRY,PATHANAMTHITTA, PIN - 689645.
198
4 KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.352, KUMPALAMPOIKA SERVICE CO-OPERATIVE
BANK LTD.NO.352, KUMPLAMPOIKA P.O.,
VADASSERIKKARA P.O., PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY., PIN - 689661.
5 THE KERALA CO-OPERATIVE DEPOSIT GUARANTEE FUND BOARD, T.C. 25/1955(4), 1ST FLOOR, MANJALIKULAM
RD, SANTHI NAGAR, PULIMOODU,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
SECRETARY., PIN - 695001.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.P.PRADEEP
K.SASIKUMAR
S.ARAVIND(K/1206/2006) P.S.RAGHUKUMAR(K/500/2015)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
199
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 39978 OF 2023
PETITIONER:
REV. T.C CHERIAN
AGED 68 YEARS, S/O T.C CHACKO,
THALIKKALLUNGAL, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661.
BY ADVS.
JOSEPH GEORGE
BIJO THOMAS GEORGE
P.A.REJIMON
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, REPRESENTED BY ITS SECRETARY, HEAD
OFFICE KUMPLAMPOIKA P.O, PATHANAMTHITTA,
PIN - 689661.
2 THE SECRETARY
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE, HEAD OFFICE KUMPLAMPOIKA
P.O, PATHANAMTHITTA, PIN - 689661.
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT, HEAD OFFICE
KUMPLAMPOIKA P.O, PIN - 689661.
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
200
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014.
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF JOINT REGISTRAR, MINI CIVIL
STATION, PATHANAMTHITTA DISTRICT, PIN - 689645.
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL) MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT, PIN - 689645.
8 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL) OFFICE OF ASSISTANT
REGISTRAR OF CO-OPERATIVE SOCIETIES, RANNI, PATHANAMTHITTA DISTRICT, PIN - 689672.
9 SPECIAL SALE OFFICER
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
201
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 40420 OF 2023
PETITIONER:
AJISH MATHEW
AGED 32 YEARS, SON OF MATHEW K.K,
KODIYATTU VEEDU, MYLAPRA TOWN P.O,
PATHANAMTHITTA DISTRICT, PIN - 689678.
BY ADV B.SABITHA (DESOM)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
OF CO-OPERATION,SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) JOINT REGISTRAR OFFICE
PATHANAMTHITTA, PIN - 689641.
3 THE DEPUTY REGISTRAR, (ADMINISTRATION)
JOINT REGISTRAR OFFICE, PATHANAMTHITTA,
PIN - 689641.
4 THE ASST REGISTRAR (PLANNING),
JOINT REGISTRAR OFFICE,
PATHANAMTHITTA, PIN - 689641.
5 THE ASST. REGISTRAR GENERAL
KOZHENCHERRY, PATHANAMTHITTA, PIN - 689641.
6 THE SECRETARY
MAILAPRA SERVICE C0-OPERATIVE SOCIETY LTD-639, KOZHENCHERY, PATHANAMTHITTA, PIN - 689641.
202
ADDL.R7 SHIJIN EASOW SHAJI
AGED 31 YRS, S/O PADINJAREMANNIL EASOW SHAJI,
PADINJAREMANNIL HOUSE, OMALLOOR P O,
PATHANAMTHITTA DISTRICT 689647.
ADDL.R8 JISHA MATHEW
AGED 30 YRS, W/O SHIJIN EASOW SHAJI, D/O MATHEW
K.K, KODIYATTU VEEDU, MYLAPRA TOWN P.O.,
PATHANAMTHITTA DISTRICT 689678.
ADDL.R9 MATHEW K K
AGED 61 YEARS, S/O K.M KOSHY, KODIYATTU VEEDU,
MYLAPRA TOWN P O, PATHANAMTHITTA 689 678.
ADDL.R10 ALEYAMMA MATHEW
AGED 61 YEARS, W/O MATHEW K.K, KODIYATTU VEEDU,
MYLAPRA TOWN P O, PATHANAMTHITTA 689 678.
[ADDL. R7 TO R10 IMPLEADED AS PER ORDER DATED
15/03/2024 IN IA.NO. 04 OF 2024 IN WP(C) 40420/2023]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
BIMAL K.NATH
SAIJO HASSAN
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
203
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 41663 OF 2023
PETITIONER:
S. SUBHA
AGED 62 YEARS
REVATHY, VADACKAL P.O,
ALAPPUZHA, PIN - 688003
BY ADV M.K.PRADEEPKUMAR
RESPONDENTS:
1 ALAPPUZHA DISTRICT GOVERNMENT SERVANTS' HOUSING CO-OPERATIVE SOCIETY LTD NO. A -715
ALAPPUZHA, REPRESENTED BY ITS PRESIDENT.,
PIN - 688011.
2 THE SECRETARY
ALAPPUZHA DISTRICT GOVERNMENT SERVANTS' HOUSING CO-OPERATIVE SOCIETY LTD -NO. A -715, ALAPPUZHA., PIN - 688011.
3 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL)
ALAPPUZHA, PIN - 688011.
4 THE JOINT DIRECTOR OF CO-OPERATIVE
SOCIETIES(AUDIT)
ALAPPUZHA, PIN - 688011.
5 THE ASSISTANT DIRECTOR OF CO-OPERATIVE
SOCIETIES(AUDIT)
CIVIL STATION ANNEX, ALAPPUZHA, PIN - 688013.
6 THE ASSISTANT DIRECTOR OF CO-OPERATIVE
SOCIETIES(AUDIT)
AMBALAPPUZHA, PIN - 688561.
204
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
205
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42537 OF 2023
PETITIONERS:
1 RASHMI P.B
AGED 45 YEARS, W/O.SHAJI,
SIVAM APARTMENT, KUNNATHUMANA LANE,
THRISSUR DISTRICT, PIN - 680001.
2 C.S. VASANTHI DEVI
AGED 74 YEARS, W/O. P.A. BALAN MASTER,
PAYATHUPARAMBIL HOUSE, P.O. AVINISSERY,
THRISSUR DISTRICT, PIN - 680306.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) THRISSUR, CIVIL STATION, AYYENTHOLE,
THRISSUR DISTRICT, PIN - 680022.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) THRISSUR, CIVIL LINE ROAD,
THRISSUR DISTRICT, PIN - 680003.
3 THE BOARD OF DIRECTORS OF THE KERALA STATE
ELEPHANT OWNER'S MULTI- PURPOSE CO-OPERATIVE
SOCIETY LTD NO.4452, REPRESENTED BY ITS
PRESIDENT, KOTTAPURAM P.O, POOTHOLE,
THRISSUR DISTRICT, PIN - 680004.
4 THE KERALA STATE ELEPHANT OWNER'S MULTI-PURPOSE CO-OPERATIVE SOCIETY LTD NO.4452
REPRESENTED BY ITS SECRETARY, KOTTAPURAM P.O,
POOTHOLE, THRISSUR DISTRICT, PIN - 680004.
206
BY ADVS.
SRI.P.P.TAJUDEEN, SPL.GOVERNMENT PLEADER
MATHEW KURIAKOSE
T.G.SUNIL (PERUMBAVOOR)(K/611/2007) J.KRISHNAKUMAR (ADOOR)(K/731/2011) C.N.PRAKASH(K/000729/2017) SHAJI P.K.(K/1043/2021)
PREETHU JAGATHY(K/2047/2023) ARUN.S.(K/2014/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
207
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42786 OF 2023
PETITIONERS:
1 ABRAHAM MARKOSE
AGED 69 YEARS, S/O JOSEPH MARKOSE,
ERANACKAL, PUTHUSSERRY PUTHUSSERY ,
NOW RESIDING AT FLAT NO.4B , JOMER RESIDENCY,
RAVEENDRAN ROAD, KADAVANTHRA.P.O., PIN - 682020
2 BEENA ABRAHAM
AGED 55 YEARS, W/O ABRAHAM MARKOSE,
ERANACKAL, PUTHUSSENY, PUTHUSSERY,
NOW RESIDING AT FLAT N6.4B , JOMER RESIDENCY,
RAVEENDRAN ROAD, KADAVANTHRA.P.O., PIN -
682020.
BY ADVS.
JACOB CHACKO
MATHEWS JOSEPH
RESPONDENTS:
1 THE JOINT REGISTRAR
CO-OPERATIVE SOCIETIES (GENERAL), MINI CIVIL STATION, KOZHENCHERRY, PATHANAMTHITTA, PIN -
689641
2 THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES (GENERAL), MINI CIVIL STATION, KOZHENCHERRY, PATHANAMTHITTA, PIN -
689641
3 THE BOARD OF DIRECTORS OF CHENGAROOR SERVICE
CO-OPERATIVE BANK LTD
CHENGAROOR.P.O., MALAPPALLY, PIN - 689602
208
4 THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
CHENGAROOR.P.O, MALAPPALLY REPRESENTED BY
SECRETARY, PIN - 689602.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
209
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42902 OF 2023
PETITIONERS:
1 JOBY THOMAS DANIEL
AGED 57 YEARS, S/O DANIEL,
MUKKARANATHU HOUSE, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
2 ASHA JOBY
AGED 47 YEARS, W/O JOBY THOMAS DANIEL,
MUKKARANATHU HOUSE, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
BOBY THOMAS
WINSTON K.V
PAUL T. SAMUEL
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.TAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
210
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 43123 OF 2023
PETITIONER:
K.N. GOPALAKRISHNAN NAIR
AGED 74 YEARS, S/O NARAYANAN NAIR KOPPATTU
PAIVALLIBHAGAM, OMALLOOR P.O.
PATHANAMTHITTA PIN - 689647.
BY ADVS.
K.SASIKUMAR
P.S.RAGHUKUMAR
ANITHA CHANDRAN
S.ARAVIND
RESPONDENTS:
1 THE OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO.
0228, REPRESENTED BY ITS SECRETARY,
OMALLOOR, PATHANAMTHITTA PIN - 689647.
2 BRANCH MANAGER
OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO.0228 OMALLOOR, PATHANAMTHITTA, PIN - 689647.
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 695014.
ADDL.R4 THE RESERVE BANK OF INDIA,
CENTRAL OFFICE BUILDING, C-7, 18TH FLOOR,
SHAHID BHAGATH SINGH MARGH, FORT MUMBAI 400001,
REPRESENTED BY ITS GOVERNOR.
211
ADDL. R5 GOVERNMENT OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF CO-OPERATION, ATAL AKSHAY URJA
BHAVAN, CGO COMPLEX, LODHI ROAD, BEHIND NIA
BUILDING NEW DELHI: 110003
[ADDL.RESPONDENTS 4 AND 5 ARE IMPLEADED IN
WP(C) 43123/2023 AS PER ORDER DATED 15.03.2024 IN I.A. 1/2024 IN WP(C) 43123/2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
N.J.ASHWIN
GOPIKRISHNAN NAMBIAR M
K.JOHN MATHAI(K/413/1984) JOSON MANAVALAN(J-526) KURYAN THOMAS(K/131/2003) PAULOSE C. ABRAHAM(MAH/58/2006) RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
212
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 173 OF 2024
PETITIONERS:
1 CHINNAMMA MATHEW
AGED 84 YEARS
W/O PROF. MATHEW ITTIAVIRA, RESIDING IN THE
ADDRESS KANIYAMPADY HOUSE, PALA, KOTTAYAM
DISTRICT, PIN - 686575.
2 JESMOL MATHEW
AGED 48 YEARS, D/O PROF. MATHEW ITTIAVIRA,
RESIDING IN THE ADDRESS KANIYAMPADY HOUSE,
PALA, KOTTAYAM DISTRICT, PIN - 686575.
3 SMITHAMOL MATHEW
AGED 50 YEARS, D/O PROF. MATHEW ITTIAVIRA,
RESIDING IN THE ADDRESS KANIYAMPADY HOUSE,
PALA, KOTTAYAM DISTRICT, PIN - 686575.
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM P O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001.
2 THE KIZHATHADIYOOR SERVICE CO OPERATIVE BANK
LIMITED NO 1995 HAVING OFFICE AT MAIN BRANCH,
PALA P O, KOTTAYAM DISTRICT, PINCODE: 686575,
REPRESENTED BY ITS SECRETARY, KIZHATHADIYOOR
SERVICE CO OPERATIVE BANK LIMITED NO 1995, MAIN
BRANCH, PALA P O, KOTTAYAM - 686575.
213
3 THE SECRETARY
KIZHATHADIYOOR SERVICE CO OPERATIVE BANK
LIMITED NO 1995 , HAVING OFFICE AT MAIN BRANCH,
PALA P O, KOTTAYAM DISTRICT, PIN - 686575.
4 THE PRESIDENT
KIZHATHADIYOOR SERVICE CO OPERATIVE BANK
LIMITED NO 1995 , HAVING OFFICE AT MAIN BRANCH,
PALA P O, KOTTAYAM DISTRICT, PIN - 686575
5 THE ASSISTANT REGISTRAR OF CO OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR OF
CO OPERATIVE SOCIETIES, PALA P O,
KOTTAYAM DISTRICT, PIN - 686575.
6 THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
OFFICE OF THE JOINT REGISTRAR OF CO OPERATIVE
SOCIETIES, KOTTAYAM P O, KOTTAYAM - 686001.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
214
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 212 OF 2024
PETITIONERS:
1 ANITHA JOHN
AGED 65 YEARS, W/O. K.C.JOHN,
KARIKKINETHU, THAZAKKARA, MAVELIKKARA,
ALAPPUZHA DISTRICT, PIN - 690101.
2 K.C.JOHN
AGED 71 YEARS, S/O.CHANDAPILLA GEEVARGHESE,
KARIKKINETHU, THAZAKKARA, MAVELIKKARA,
ALAPPUZHA DISTRICT,, PIN - 690101.
BY ADVS.
R.REJI
M.V.THAMBAN
THARA THAMBAN
B.BIPIN
ARUN BOSE
JEENA A.V.
THOMAS THOMAS
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
KERALA STATE, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM,
PIN - 690014.
2 THE JOINT-REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE JOINT-REGISTRAR OF CO-OPERATIVE
SOCIETIES, ALAPPUZHA, ALAPPUZHA DISTRICT,
PIN - 688001.
215
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES, MAVELIKARA, ALAPPUZHA DISTRICT, PIN - 690101.
4 THE NOORANAD NORTH SERVICE CO-OPERATIVE BANK
LTD NO.1781, PATTOOR BRANCH, CHERUMUGHA,
AYIRANIKUDI (PO), PADANILAM, ALAPPUZHA,
REPRESENTED BY ITS SECRETARY, PIN - 690558.
5 THE SECRETARY
THE NOORANAD NORTH SERVICE CO-OPERATIVE BANK
LTD NO.1781, PATTOOR BRANCH, CHERUMUGHA,
AYIRANIKUDI (PO), PADANILAM, ALAPPUZHA,
PIN - 690558.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
216
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 783 OF 2024
PETITIONER:
K. S. VARGHESE
AGED 65 YEARS, S/O. MATHAI SAIMON,
VADAKKEMUTTUMANNIL, CHATHENTHARA,
KOLLAMULA, PATHANAMTHITTA., PIN - 686510.
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
PATHANAMTHITTA., PIN - 689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)MINI CIVIL STATION,
RANNI, PATHANAMTHITTA., PIN - 689672.
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD
NO. 3023, MUKKOOTTUTHARA. P. O, PATHANAMTHITTA.
REP. BY ITS SECRETARY., PIN - 686510.
4 THE SECRETARY
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA., PIN - 686510.
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA. REP. BY ITS PRESIDENT.,
PIN - 686510.
217
6 THE SPECIAL SALE OFFICER
PAZHAVANGADIKKARA SCB GROUP, OFFICE OF THE
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
MINI CIVIL STATION, RANNI, PATHANAMTHITTA.,
PIN - 689672.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
218
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 934 OF 2024
PETITIONERS:
1 JISHNU RAJ
AGED 28 YEARS, S/O RAJENDRAN, BLOCK NO. 84,
MUNDIYERUMA, KALLAR P.O., PAMPADUMPARA,
IDUKKI., PIN - 685552.
2 SMRITHY SANTHOSH
AGED 27 YEARS, W/O JISHNU RAJ, BLOCK NO. 84,
MUNDIYERUMA, KALLAR P.O., PAMPADUMPARA,
IDUKKI., PIN - 685552.
BY ADVS.
DENIZEN KOMATH
MARIYA ANTONY
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES O/O REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM., PIN - 695014
2 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES O/O JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, PAINAV P.O., IDUKKI., PIN - 685603
3 THE BALAGRAM SERVICE CO-OPERATIVE BANK LTD., NO. I-150, MUNDIYERUMA, BALAGRAM P.O.,
IDUKKI,REPRESENTED BY ITS SECRETARY.,
PIN - 685552.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
219
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1039 OF 2024
PETITIONER:
RENUKA DEVI B. S
AGED 68 YEARS, W/O. LATE K. V. PRATHAPAN,
PREETHALAYAM, MANNADISALA P. O, KOLLAMULA,
PATHANAMTHITTA., PIN - 686511.
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
PATHANAMTHITTA., PIN - 689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) MINI CIVIL STATION,
RANNI, PATHANAMTHITTA., PIN - 689672.
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O, PATHANAMTHITTA.
REP. BY ITS SECRETARY., PIN - 686510.
4 THE SECRETARY
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA., PIN - 686510.
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA. REP. BY ITS PRESIDENT.,
PIN - 686510.
220
6 THE SPECIAL SALE OFFICER
PAZHAVANGADIKKARA SCB GROUP OFFICE OF THE
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
MINI CIVIL STATION, RANNI, PATHANAMTHITTA.,
PIN - 689672.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
221
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1475 OF 2024
PETITIONERS:
1 LILAMMA S
AGED 69 YEARS, W/O LATE. ADV. T.C ALEX,
THALIKKALLUNGAL HOUSE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661.
2 SIJI BABU
AGED 35 YEARS, W/O SIBI ALEX JACOB,
THALIKKALLUNGAL HOUSE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661.
BY ADVS.
JOSEPH GEORGE
BIJO THOMAS GEORGE
P.A.REJIMON
NIKITA NAIR C.S.
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, REPRESENTED BY ITS SECRETARY, HEAD
OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661.
2 THE SECRETARY,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE, HEAD OFFICE KUMPLAMPOIKA
P.O, PATHANAMTHITTA, PIN - 689661.
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE
CO-OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT, HEAD OFFICE
KUMPLAMPOIKA P.O, PIN - 689661.
222
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014.
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), OFFICE OF JOINT REGISTRAR, MINI
CIVIL STATION, PATHANAMTHITTA DISTRICT, PIN -
689645.
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL), PATHANAMTHITTA
MINI CIVIL STATION, PATHANAMTHITTA - 689645.
8 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL), RANNI
OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, RANNI, PATHANAMTHITTA - 689672.
9 SPECIAL SALE OFFICER
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
223
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1525 OF 2024
PETITIONER:
SIBI ALEX JACOB
AGED 40 YEARS
S/O LATE. ADV. T.C ALEX,
THALIKKALLUNGAL HOUSE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661
BY ADVS.
JOSEPH GEORGE
BIJO THOMAS GEORGE
P.A.REJIMON
NIKITA NAIR C.S.
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526
REPRESENTED BY ITS SECRETARY,
HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661
2 THE SECRETARY, KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD NO.3526
HEAD OFFICE,
HEAD OFFICE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT,
HEAD OFFICE, KUMPLAMPOIKA P.O, PIN - 689661
224
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA DISTRICT,
PIN - 689645
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, (GENERAL) - PATHANAMTHITTA
MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT, PIN - 689645
8 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, (GENERAL)-RANNI,
OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, RANNI,
PATHANAMTHITTA DISTRICT, PIN - 689672
9 SPECIAL SALE OFFICER
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
225
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6477 OF 2024
PETITIONER:
BAIJU P.
AGED 64 YEARS
S/O N. PRABHAKARA THANDAR, CHITHRA BHAVAN,
THIRUMALABHAGAM P.O.,
THURAVOOR SOUTH VILLAGE,
CHERTHALA TALUK, ALAPPUZHA DISTRICT.,
PIN - 688540
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
M.M.VINOD
M.SUSEELA
KEERTHI B. CHANDRAN
VIJAYAN PILLAI P.K.
C.PURUSHOTHAMAN NAIR
SINEESH K.M.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, THYCAUD P.O.,
THIRUVANANTHAPURAM DISTRICT.,
PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
MULLAKKAL, ALAPPUZHA DISTRICT.,
PIN - 688011
226
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
COURT JUNCTION, CHERTHALA,
ALAPPUZHA DISTRICT., PIN - 688524
4 PATTANAKAD SERVICE CO-OPERATIVE BANK LTD.
NO.1144
VAYALAR JUNCTION, PATTANAKAD,
ALAPPUZHA DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 688531
5 THE SECRETARY
PATTANAKAD SERVICE CO-OPERATIVE BANK LTD.
NO.1144, VAYALAR JUNCTION,
PATTANAKAD, ALAPPUZHA DISTRICT.,
PIN - 688531
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
227
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6724 OF 2024
PETITIONERS:
1 LOSAN JOSEPH
AGED 55 YEARS
S/O JOSEPH, MANNARATH HOUSE,
PRAVITHANAM P.O., BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT, PIN -
686651
2 MINIMOL MATHEW
AGED 55 YEARS
W/O LOSAN JOSEPH, MANNARATH HOUSE,
PRAVITHANAM P.O, BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT, PIN -
686651
BY ADVS.
PRAFIN JOSEPH ZACHARIA
PRASEENA ELIZABETH JOSEPH
JOSEKUTTY MATHEW
RESPONDENTS:
1 ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO. 1660, HEAD OFFICE,
ERATTUPETTA REPRESENTED BY ITS SECRETARY, PIN -
686121
2 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MEENACHIL TALUK, PALA, PIN - 686575
228
3 JOINT REGISTRAR (GENERAL)
DISTRICT CO-OPERATIVE SOCIETIES, KOTTAYAM, PIN - 686001
4 REGISTRAR OF CO-OPERATIVE SOCIETIES
STATE OF KERALA, THIRUVANANTHAPURAM,
PIN - 695001
5 SECRETARY FOR CO-OPERATIVE SOCIETIES
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695001
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
229
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6842 OF 2024
PETITIONERS:
1 SUNNY XAVIOUR
AGED 65 YEARS
S/O K.V XAVIOUR, KOLLAMPARAMBIL HOUSE,
PRAVITHANAM P.O, BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT, PIN -
686651
2 ROSAMMA SUNNY
AGED 65 YEARS
W/O SUNNY XAVIOUR, KOLLAMPARAMBIL HOUSE,
PRAVITHANAM P.O, BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT., PIN -
686651
BY ADVS.
PRAFIN JOSEPH ZACHARIA
PRASEENA ELIZABETH JOSEPH
JOSEKUTTY MATHEW
RESPONDENTS:
1 ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO. 1660, HEAD OFFICE,
ERATTUPETTA REPRESENTED BY IT SECRETARY, PIN -
686121
2 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MEENACHIL TALUK, PALA., PIN - 686575
230
3 JOINT REGISTRAR (GENERAL)
DISTRICT CO-OPERATIVE SOCIETIES, KOTTAYAM, PIN - 686001
4 REGISTRAR OF CO-OPERATIVE SOCIETIES
STATE OF KERALA, THIRUVANANTHAPURAM,
PIN - 695001
5 SECRETARY FOR CO-OPERATIVE SOCIETIES
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695001
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
231
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 8719 OF 2024
PETITIONER:
THE KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
KOTTAYAM DISTRICT COMMITTEE,
VYAPARA BHAVAN, M.L. ROAD, KOTTAYAM,
REPRESENTED BY ITS GENERAL SE
CRETARY
A.K.N. PANICKER, THEKKEDATH,
AYMANOM, KOTTAYAM, PIN - 686001
BY ADVS.
P.RAMAKRISHNAN
PREETHI RAMAKRISHNAN (P-212)
C.ANIL KUMAR
ASHA K.SHENOY
PRATAP ABRAHAM VARGHESE
GOKUL KRISHNA
RESPONDENTS:
1 ERATTUPETTA SERVICE CO-OP. BANK LTD NO. 1660
ERATTUPETTA, KOTTAYAM,
REPRESENTED BY ITS SECRETARY, PIN - 686121
2 THE COMMITTEE, ERATTUPETTA SERVICE CO-OP.BANK
LTD NO. 1660
ERATTUPETTA, KOTTAYAM,
REPRESENTED BY ITS PRESIDENT, PIN - 686121
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KOTTAYAM, COLLECTORATE BUILDING,
KOTTAYAM, KUMILY ROAD, KOTTAYAM, PIN - 686002
232
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
233
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 9108 OF 2024
PETITIONER:
P G CHACKO
AGED 78 YEARS
S/O GEORGE, POOVANNUNILKUNNATHIL HOUSE, KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
234
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 9115 OF 2024
PETITIONER
KOSHY VARUGHESE
AGED 77 YEARS
S/O K T KOSHY, KURUKAPATHALIL HOUSE,
VADASSERIKKARA PO, PATHANAMTHITTA,
PIN - 689662
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
235
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 9132 OF 2024
PETITIONER:
ANNAMMA CHACKO
AGED 88 YEARS
W/O LATE CHACKO, IDAMALA HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
236
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10096 OF 2024
PETITIONER:
P.J JOSEPH
AGED 79 YEARS
S/O. JOSEPH, PULICKAL HOUSE,
THEKKEKARA, PALA POST,
KOTTAYAM DISTRICT, PIN - 686575
BY ADVS.
K.T.SHYAMKUMAR
HARISH R. MENON
RESPONDENTS:
1 KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD
NO:1995, HEAD OFFICE AT MAIN ROAD, PALA P.O.,
KOTTAYAM DISTRICT.
REPRESENTED BY ITS SECRETARY, PIN - 686575
2 THE SECRETARY
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD
NO:1995, HEAD OFFICE AT MAIN ROAD, PALA,
PALA P.O., KOTTAYAM DISTRICT., PIN - 686575
3 THE PRESIDENT
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD
NO:1995, HEAD OFFICE AT MAIN ROAD,
PALA, PALA P.O.,
KOTTAYAM DISTRICT., PIN - 686575
BY SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
237
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10191 OF 2024
PETITIONERS:
1 BALAJI CHACKO
AGED 70 YEARS
S/O B I CHACKO, ARCOTE PEEDIKA,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
2 MOLLY BALAJI
AGED 68 YEARS
W/O BALAJI CHACKO, ARCOTE PEEDIKA,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
BY ADVS.
ANANDHU SATHEESH
V.G.SURESH
SREEDEVI S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695014
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
238
OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA,
PIN - 689533
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
MINI CIVIL STATION, RANNI,
PATHANAMTHITTA, PIN - 689672
5 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA, PIN - 689661
6 THE SECRETARY
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.
3526, KUMPLAMPOIKA P.O,
VADASSERIKARA, PATHANAMTHITTA, PIN - 689661
7 THE ADMINISTRATIVE COMMITTEE
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD. NO.
3526, REPRESENTED BY ITS CONVENER,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA, PIN - 689661
BY SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
239
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10476 OF 2024
PETITIONER:
ALIKUNJU RAWTHER
AGED 72 YEARS
PEEDIKAPARAMBIL (H), VECHOOCHIRA P.O,
KOLLAMULA, KUNNAM VECHOOCHIRA,
PATHANAMTHITTA, PIN - 686511.
BY ADVS.
DIVYA C BALAN
K.N.SUGATHAN
RESPONDENTS:
1 JOINT REGISTRAR CO-OPERATIVE SOCIETIES (G) OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (G), MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645.
2 ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES (G)
VADASERIKARA ROAD, RANNI, PATHANAMTHITTA,
PIN - 689672.
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD.
NO. 3023, MUKKOOTTUTHARA P.O, PATHANAMTHITTA
DISTRICT REPRESENTED BY ITS SECRETARY,
PIN - 686510.
4 MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD.
NO. 3023, MUKKOOTTUTHARA P.O, PATHANAMTHITTA
DISTRICT REPRESENTED BY ITS PRESIDENT,
PIN - 686510.
5 T. S. BASHEER
PRESIDENT, VENKURINJI SERVICE CO-OPERATIVE BANK
240
LTD. NO. 3023, MUKKOOTTUTHARA P.O,
PATHANAMTHITTA DISTRICT, PIN - 686510.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
241
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 11272 OF 2024
PETITIONER:
ROY VARGHESE
AGED 63 YEARS, S/O.LATE.VARGHESE DAVID
KALLUMPURATHU HOUSE CHEEKKANAL OMALLOOR.P.O.,
PATHANAMTHITTA, PIN - 689647.
BY ADVS.
V.PHILIP MATHEWS
ABY SKARIA
SEBA ANNA SIMON
ASHISH MATHEW JOHN
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES DEPARTMENT OF CO-OPERATION, JAWAHAR SAHAKARANA
BHAVAN, DPI JUNCTION, THYCAUD.P.O.,
THIRUVANANTHAPURAM, PIN - 695014.
2 JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION, PATHANAMTHITTA,
PIN - 689645.
3 THE OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO-
Q.228, OMALLOOR, PATHANAMTHITTA REPRESENTED BY
ITS SECRETARY, PIN - 689647.
4 THE SECRETARY
MONITORING COMMITTEE, THE OMALLOOR SERVICE CO- OPERATIVE BANK LTD NO-Q.228 OMALLOOR, PATHANAMTHITTA, PIN - 689647.
242
5 DISTRICT COLLECTOR, PATHANAMTHITTA
SECOND FLOOR, COLLECTORATE ROAD, CHITTOOR
PATHANAMTHITTA, PIN - 689645.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
243
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12676 OF 2024
PETITIONERS:
1 NIRMALA IGNATIOUS
AGED 72 YEARS, W/O. P.K. JOHNKUTTY,
RESIDING AT VALAM PARAMBIL, PANACHIKKAD,
KOLLAD, KOTTAYAM DISTRICT., PIN - 686004.
2 P K JOHN KUTTY
AGED 75 YEARS, S/O. KORULA,
RESIDING AT VALAM PARAMBIL, PANACHIKKAD,
KOLLAD, KOTTAYAM DISTRICT, PIN - 686004.
3 SOMAKUMARI R
AGED 66 YEARS, W/O. M.K. MURALIDHARAN NAIR,
RESIDING AT SOMALAYAM, PALLAM PO.,
KOTTAYAM DISTRICT, PIN - 686007.
4 N VASUDEVAN UNNI
AGED 77 YEARS, S/O. NARAYANAN UNNI,
RESIDING AT PAIKKATTU VADAKKE MADOM,
PARAMPUZHA PO., KOTTAYAM PIN - 686004.
5 MARIAMMA AUGUSTINE
AGED 60 YEARS, W/O. AUGUSTINE,
RESIDING AT CHERUKARA,
PAKKIL PO., KOTTAYAM - 686012.
6 N KRISHNAMOORTHY
AGED 72 YEARS, S/O. P.K. NARAYANA IYER,
SREESYLAM, KUDAMALOOR AIMANAM, MARIATHURUTHU,
KOTTAYAM DISTRICT., PIN - 686017.
7 THANKAMMA KURIAN
AGED 72 YEARS, W/O. M.V. KURIAN,
244
KALLUPALAM, SN PURAM PO., PAMPADY,
KOOROPPADA, KOTTAYAM PIN - 686502.
8 C K NARAYANAN
AGED 77 YEARS, S/O. KUTTAN, CHIRAYIL, KADUTHURUTHY, KOTTAYAM - 686604.
9 SARAMMA MATHEW
AGED 68 YEARS, W/O. P.S. SKARIAH,
RESIDING AT MAMMOOTTIL PUTHANPARAMPIL,
KALLOOPPARA, CHENGAROOR PO.,
PATHANAMTHITTA DISTRICT., PIN - 689594.
10 SREEKUMARI S
AGED 63 YEARS, W/O. KAILASADASAN PILLAI T.S.,
SREESAILAM, KUMARANALLOOR PO., PERUMBAIKADU
VILLAGE, KOTTAYAM DISTRICT., PIN - 686016.
BY ADVS.
S.JAYAKRISHNAN
S.PARAMESWARA PRASAD
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001.
2 THE REGISTRAR OF CO=OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD PO.,
THIRUVANANTHAPURAM., PIN - 695014.
3 THE JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR (GENERAL),
CO-OPERATIVE SOCIETIES, KOTTAYAM - 686001.
4 THE ASSISTANT REGISTRAR (GENERAL)
OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL), KOTTAYAM
DISTRICT., PIN - 686001.
245
5 THE DIVISIONAL MANAGER
FOOD CORPORATION OF INDIA, DIVISIONAL OFFICE,
CHANNANIKADU PO., KOTTAYAM PIN - 686533.
6 6. KOTTAYAM FOOD CORPORATION OF INDIA
EMPLOYEE'S CO-OPERATIVE SOCIETY LTD. NO. K.654
REPRESENTED BY ITS SECRETARY, CHANNANIKADU PO.,
KOTTAYAM DISTRICT., PIN - 686533.
7 THE BOARD OF DIRECTORS
KOTTAYAM FOOD CORPORATION OF INDIA EMPLOYEE'S CO-OPERATIVE SOCIETY LTD. NO. K.654,
REPRESENTED BY ITS PRESIDENT, CHANNANIKADU PO.,
KOTTAYAM DISTRICT., PIN - 686533.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
HARIKRISHNAN .R
P.N.MOHANAN
C.P.SABARI
AMRUTHA SURESH
GILROY ROZARIO
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
246
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12835 OF 2024
PETITIONER:
AJAYAKUMAR
AGED 54 YEARS, S/O.DAMODARAN,
KODAPPURATH HOUSE, IDACHIRA, KADALUNDI,
KOZHIKODE DISTRICT, PIN - 673302.
BY ADVS.
U.K.DEVIDAS
S.K.SREELAKSHMY
RESPONDENTS:
1 TANUR SERVICE CO-OPERATIVE BANK
NO.F.1629, TANUR P.O., MALAPPURAM DISTRICT
REPRESENTED BY ITS SECRETARY, PIN - 676302.
2 THE JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES DEPARTMENT, B2 BLOCK, CIVIL STATION, MALAPPURAM, PIN - 676505.
3 THE ASST. REGISTRAR (GENERAL),
TIRUR, 4TH FLOOR, MINI CIVIL STATION,
TIRUR, PIN - 676101.
4 STATION HOUSE OFFICER
TANUR POLICE STATION, TANUR, MALAPPURAM
DISTRICT, PIN - 676302.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
C.DINESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 13294 OF 2024
PETITIONERS:
1 K.T ANANDAN
AGED 60 YEARS, S/O THANKAPPAN, KALARICKAL, KOONAMKARA P.O, RANNI-PERUNAD
VILLAGE, RANNI TALUK, PATHANAMTHITTA DISTRICT,
PIN - 689711.
2 BIAS ANANDAN
AGED 55 YEARS, W/O K.T ANANDAN, KALARICKAL, KOONAMKARA P.O, RANNI-PERUNAD VILLAGE, RANNI TALUK, PATHANAMTHITTA - 689711.
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
T.S.SARATH
R.RAJESH (VARKALA)
SAMEER M NAIR
SAILAKSHMI MENON
JOTHISHA K.A.
SHIFANA M.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS GOVERNMENT SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
KERALA STATE, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD P.O,
THIRUVANANTHAPURAM, PIN - 695014.
248
3 THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES,OFFICE OF JOINT REGISTRAR (GENERAL)
OF CO-OPERATIVE SOCIETIES, PATHANAMTHITTA, PATHANAMTHITTA DISTRICT, PIN - 689645.
4 THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES
OFFICE OF ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, RANNI, PATHANAMTHITTA DISTRICT, PIN - 689672.
5 THE PERUNAD SERVICE CO-OPERATIVE BANK LTD.
NO.788, PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA DISTRICT REPRESENTED BY ITS
SECRETARY,
PIN - 689711.
6 THE SECRETARY
THE PERUNAD SERVICE CO-OPERATIVE BANK LTD.
NO.788, PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA DISTRICT, PIN - 689711.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SUNIL V. MOHAMMED
MANOJ N.
TOM PIOUS
THASNEEM ASHRAF
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
249
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14722 OF 2024
PETITIONER:
DAISY CHERIAN
AGED 86 YEARS
W/O LATE CHERIAN, PUTHUCHIRA GARDEN, KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
250
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14862 OF 2024
PETITIONER:
ANNAMMA ABRAHAM
AGED 72 YEARS, W/O LATE NINAN ABRAHAM,
PUTHENPARAMBIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI, PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
SRI.T.P.PRADEEP
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
251
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 16120 OF 2024
PETITIONER:
ANIL KUMAR.K
AGED 56 YEARS, S/O KARUNAKARAN NAIR.K.G., RESIDING AT ANJANAHARI, T.C. NO: 56/983,
NEMOM P.O, THIRUVANANTHAPURAM DISTRICT,
PIN - 695020.
BY ADVS.
J.R.PREM NAVAZ
SUMEEN S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT,, PIN
- 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE AT JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD (P.O), THIRUVANANTHAPURAM
DISTRICT, PIN - 695014.
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
OFFICE AT JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD (P.O), THIRUVANANTHAPURAM
DISTRICT, PIN - 695014.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (AR GENERAL)
NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT,
PIN - 695121.
252
5 PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD
NO.T.677, VEDIVACHANCOVIL P.O,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695501.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
C.S.MANU
DILU JOSEPH
C.A.ANUPAMAN
T.B.SIVAPRASAD
C.Y.VIJAY KUMAR
MANJU E.R.
ANANDHU SATHEESH
ALINT JOSEPH
PAUL JOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
253
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17622 OF 2024
PETITIONER:
SAJU JOSEPH,
AGED 49 YEARS, S/O. JOSEPH,
KARIMALAYIL, ANTHINADU PO, PRAVITHANAM,
KOTTAYAM DISTRICT, PIN - 686651.
BY ADVS.
BIJU .C. ABRAHAM
THOMAS C.ABRAHAM
BASIL MATHEW
RESPONDENTS:
1 JOINT REGISTRAR,
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K.K. ROAD, KOTTAYAM
KUMILY ROAD, COLLECTORATE,
KOTTAYAM, PIN - 686002.
2 THE KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
LTD. NO. 1995 , PALA, KOTTAYAM
REPRESENTED BY ITS SECRETARY, PIN - 686575.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
254
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 18002 OF 2024
PETITIONER:
DR.SHAJI M.M
AGED 65 YEARS, S/O LATE MADHAVAN,
MUTHUKATTU HOUSE, CONVENT ROAD, CHANGAMPUZHA
NAGAR P.O, THRIKKAKARA NORTH, PIN - 682033.
BY ADVS.
SAJI VARGHESE KAKKATTUMATTATHIL
AMALENDU A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, CO-OPERATIVE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, CIVIL STATION, KAKKANAD, ERNAKULAM, PIN - 682031.
3 ASSISTANT REGISTRAR
OFFICE OF ASSISTANT REGISTRAR, CO-OPERATIVE
DEPARTMENT, PERUMBAVOOR, KUNNATHUNADU,
ERNAKULAM, PIN - 682031.
4 PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD
PERUMBAVOOR, REPRESENTED BY ITS SECRETARY,
PERUMBAVOOR, ERNAKULAM, PIN - 683542.
5 SECRETARY
MORNING & EVENING BRANCH, PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD., PERUMBAVOOR,ERNAKULAM, PIN - 683542.
255
6 PRESIDENT
MORNING & EVENING BRANCH, PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD., PERUMBAVOOR,ERNAKULAM, PIN - 683542.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
ARUN CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
256
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 18649 OF 2024
PETITIONERS:
1 ELDO T.V
AGED 60 YEARS
S/OVARGHESE, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA, KIZHAKKAMBALAM P.O,
PIN - 683562
2 BESTIN ELDO
AGED 22 YEARS
S/O T.V ELDO, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA,
KIZHAKKAMBALAM P.O, PIN - 683562
3 JUSTIN ELDO
AGED 28 YEARS
S/O T.V ELDO, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA, KIZHAKKAMBALAM P.O,
PIN - 683562
4 SIJI P. GEORGE
AGED 58 YEARS
W/O T.V ELDHO, THURUTHUMMEL HOUSE, PAZHANGANAD KARA, KIZHAKKAMBALAM P.O-, PIN - 683562
BY ADVS.
SAJI VARGHESE KAKKATTUMATTATHIL
AMALENDU A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,
CO-OPERATIVE DEPARTMENT,
257
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES,
CIVIL STATION, KAKKANAD, ERNAKULAM,
PIN - 682030
3 ASSISTANT REGISTRAR
OFFICE OF ASSISTANT REGISTRAR,
CO-OPERATIVE DEPARTMENT, PERUMBAVOOR, KUNNATHUNADU, ERNAKULAM, PIN - 683542
4 PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD
PERUMBAVOOR, REPRESENTED BY ITS SECRETARY,
PERUMBAVOOR, ERNAKULAM, PIN - 683542
5 SECRETARY, MORNING & EVENING BRANCH PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD., PERUMBAVOOR, ERNAKULAM, PIN - 683542
6 PRESIDENT, MORNING & EVENING BRANCH PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
PERUMBAVOOR, ERNAKULAM,
PIN - 683542
BY ADV
SRI.ARUN CHANDRAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
258
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 19040 OF 2024
PETITIONER
UGENETT MARY
AGED 55 YEARS
W/O JOHN JOHNSON, PONMANDIRAM,
PALLURUTHY P.O, THARE BHAGOM,
ERNAKULAM., PIN - 682006
BY ADVS.
ASHIK K.MOHAMED ALI
MUHAMMED RIFA P.M.
SALMAN FARIS
GAYATHRI ASHISH NAIR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
OF COOPERATION, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE KERALA STATE CO-OPERATIVE BANK LTD
COBANK TOWERS, PALAYAM,
THIRUVANANTHAPURAM,
REPRESENTED BY ITS CHIEF GENERAL MANAGER,
PIN - 695033
3 THE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD
NO. 1144, PATTANAKKAD POST, CHERTHALA,
ALAPPUZHA, REPRESENTED BY ITS SECRETARY,
PIN - 688531
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
259
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20032 OF 2024
PETITIONER
ABY JOHN,
AGED 32 YEARS
S/O K.T. JOHN, KUNNATH (H), PARAKADAVU, KANJIRAPALLY, KOTTAYAM, PIN -
686507
BY ADV ASWIN P KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,
CO-OPERATIVE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 JOINT REGISTRAR (GENERAL),
CO-OPERATIVE SOCIETIES, COLLECTORATE P.O, KOTTAYAM, PIN - 686002
3 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MINI CIVIL STATION, KANJIRAPALLY, PIN - 686507
4 PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD.
PARATHODE P.O,, KANJIRAPALLY.
REPRESENTED BY ITS SECRETARY, PIN - 686512
5 HANEEFA T.M
SECRETARY,
PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD.,
260
RESIDING AT THADATHIPPARAMBIL(H) ANAKKAL P.O,
ELLIMOODU KANJIRAPPALLY , KOTTAYAM DIST,
PIN - 686507
6 SIMON JOSEPH
PRESIDENT,
PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD., RESIDING AT ELANJIMATTOM
PALAMPARA PO PARATHODU KANJIRAPALLY,
PIN - 686518
7 SHIBINA,
KALLOLAPARAMBIL, AMAN NAGAR, PALAPRA P.O,
PATTIMATTOM, POOTHAKUZHI, KANJIRAPALLY ,
KOTTAYAM DIST,
PIN - 686518
8 ANWAR RAZZAK
ELLATHUPARAMBIL(H) KANJIRAPPALLY PO NEAR KMA
HALL. KANJIRAPALLY , KOTTAYAM DIST, PIN -
686507
9 PJ THOMAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER ELAMTHOTTATHIL(H) PALAMBRA PO
PARATHODU PODIMATTOM KOTTAYAM, PIN - 686518
10 DILEEP
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, THENAMMACKAL, EDAKKUNNAM PO,
KANJIRAPPALLY , KOTTAYAM, PIN - 686507
11 K G SABU
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, ANIMOOTTIL(H) PALAMPARA PO PALAMPRA
KANJIRAPPALLY, KOTTAYAM, PIN - 686518
12 VINOD VELAYUDHAN
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, KOLLAMPARAMBIL(H) MUNDAKKAYAM PO
MUNDAKAYAM KANJIRAPPALLY KOTTAYAM DIST,
PIN - 686513
13 VARKEY AV
AGE AND FATHER'S NAME NOT KNOWN TO THE
261
PETITIONER, ATTARUMAKKAL(H) KOOVAPPALLY PO
KOOVAPALLY KANJIRAPPALLY KOTTAYAM DIST,
PIN - 686518
14 SINO J GEORGE
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, KANIYARASERIYIL(H) RPC PO
VANDAMPATHAL MUNDAKAYAM , KOTTAYAM DIST,
PIN - 686513
15 FLORY N ATONY
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PODAMATTUNKAL (H) RPC PO
VANDAMPATHAL MUNDAKAYAM, KOTTAYAM DIST,
PIN - 686513
16 MERCY JOSEPH
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, ANGEVEETTIL(H) PARATHODU PO,
VELICHANI, MUNDAKAYAM ,KOTTAYAM DIST,
PIN - 686513
17 LOVELY MATHEW
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PURATHARAYIL(H) ANAKKAL PO,
KANJIRAPPALLY ,KOTTAYAM DIST, PIN - 686508
18 P S MOHANDAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PULICKAL (H) VENGATHANAM PO
MUNDAKAYAM KOTTAYAM DIST, PIN - 686513
BY ADVS.
DR. SEBASTIAN CHAMPAPPILLY
RAJEEV V.KURUP
ABRAHAM P.MEACHINKARA(K/1234/1995) GEORGE CLEETUS(K/000704/2002) MARGARET MAUREEN DROSE(K/1328/2019) SWATHI KRISHNA P.H.(K/000791/2024)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
262
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20111 OF 2024
PETITIONER:
SHYLAJA DEVAYANI
AGED 56 YEARS
W/O SUSMAKUMAR V S,
VAZHAMKUZHIPOIKAYIL HOUSE, MADAMON PO,
PERUNAD VILLAGE, RANNI TALUK, PIN - 689711
BY ADV DRISYA DILEEP
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695014
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA,
PIN - 689533
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
MINI CIVIL STATION, RANNI,
PATHANAMTHITTA, PIN - 689672
263
5 THE PERUNAD SERVICE CO-OPERATIVE BANK LTD. NO.
788
REPRESENTED BY ITS SECRETARY,
PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA, PIN - 689711
6 THE SECRETARY
PERUNAD SERVICE CO-OPERATIVE BANK LTD. NO. 788,
PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA, PIN - 689711
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
264
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20676 OF 2024
PETITIONER:
PRADEEP KUMAR. D
AGED 57 YEARS
S/O DIVAKARAN, KIZAKKE THATTARAKUDI PUTHEN
BUNGLOW, KARIYODE, CHENKAL P.O.,
THIRUVANANTHAPURAM, PIN - 695132
BY ADVS.
V.A.HARITHA
MOHAN DAS A.
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
JAWAHAR SAHAKARANA BHAVAN DPI JUNCTION,
THYCAUD (PO) THIRUVANANTHAPURAM,
PIN - 695014
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MINI CIVIL STATION,
NEYYATTINKARA, THIRUVANANTHAPURAM,
PIN - 695121
3 MANAGING DIRECTOR
PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD, T-677, VEDIVACHANKOVIL P.O., THIRUVANANTHAPURAM, PIN - 695501
BY ADVS.
C.S.MANU
265
S.K.PREMRAJ(K/190/1994) V.SARITHA(S-222) DILU JOSEPH(D-125) C.A.ANUPAMAN(A-503) T.B.SIVAPRASAD(K/17/2007) NEETHU.K.SHAJI(K/148/2012) C.Y.VIJAY KUMAR(K/152/2014) MANJU E.R.(K/000401/2016) ANANDHU SATHEESH(K/613/2020) ALINT JOSEPH(K/505/2020) PAUL JOSE(K/000862/2020) DAINY DAVIS(K/001135/2024)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
266
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20965 OF 2024
PETITIONER:
SOOSAMMA Y
AGED 63 YEARS
W/O. PRAKASH K GEROGE,
KARIPPUMANNIL HOUSE, NEDUMANGAD PO,
NEDUMANGAD, THRIUVANANTHAPURAM, PIN - 695541
BY ADVS.
SINU.G.NATH
N.ANILKUMAR
DEEPA DEVI C.
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES-KERALA O/O. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THAYCADU PO, THRIUVANANTHAPURAM, PIN - 695014
2 ASST. REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
O/O. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), NEDUMANGADU,
THRIUVANANTHAPURAM, PIN - 695541
3 NEDUMANGADU TALUK BUILDING WORKERS WELFARE CO-
OPERATIVE SOCIETY LTD. NO. T1578
MUNICIPAL MARKET COMPLEX,
MARKET JUNCTION, NEDUMANGADU PO,
THRIUVANANTHAPURAM, 695541
REPRESENTED BY ITS SECRETARY,
PIN - 695541
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
267
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20976 OF 2024
PETITIONERS:
1 K.M ANILKUMAR
AGED 49 YEARS
S/O MANIKKUTTY, KOVILAKATHU HOUSE
POOVARANY P.O, POOVARANY,
KOTTAYAM, POOVARANI,
KERALA, PIN - 686577
2 BINDU R
AGED 47 YEARS
W/O K.M ANILKUMAR, KOVILAKATHU HOUSE
POOVARANY P.O POOVARANY,
KOTTAYAM, POOVARANI, KERALA, PIN - 686577
3 VILASINI
AGED 74 YEARS
W/O MANIKUTTY, KOVILAKATHU HOUSE, POOVARANY P.O
POOVARANY, KOTTAYAM
KERALA, PIN - 686577
BY ADV MILLU DANDAPANI
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K.K ROAD,
KOTTAYAM -KUMILY RD COLLECTORATE,
KOTTAYAM, KERALA,
PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995
PALA, KOTTAYAM,
268
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
269
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20998 OF 2024
PETITIONERS:
1 RAJESH GEORGE
AGED 49 YEARS
S/O P.V GEORGE
PARAMBUKATTIL, KIZHATHADIYOOR P.O
KOTTAYAM, PIN - 686574
2 SINI RAJESH
AGED 47 YEARS
W/O RAJESH GEORGE
PARAMBUKATTIL, KIZHATHADIYOOR P.O
KOTTAYAM, PIN - 686574
3 P. V GEORGE
AGED 74 YEARS
S/O VARGHESE JOSEPH
PARAMBUKATTIL
KIZHATHADIYOOR P.O., KOTTAYAM.,
PIN - 686574
4 THANKAMMA GEORGE
AGED 72 YEARS
W/O P.V GEORGE
PARAMBUKATTIL, KIZHATHADIYOOR P.O
KOTTAYAM, PIN - 686574
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K.K ROAD,
270
KOTTAYAM -KUMILY RD COLLECTORATE, KOTTAYAM, KERALA, PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995
PALA, KOTTAYAM,
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
271
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21152 OF 2024
PETITIONERS:
1 ANNA KUTTY MATHEW
AGED 86 YEARS
W/O LATE M J MATHEW, MUDONAKUZHIYIL HOUSE,
KALLOOPPARA, PUTHUSSERY PO,
PATHANAMTHITTA DISTRICT, PIN - 689602
2 PAULOSE MATHEW
AGED 59 YEARS
S/O POTHA MATHAI, CHUZHIKKUNNIL
PADINJAERATHIL (H), CHENGAROOR PO,
PATHANAMTHITTA DISTRICT, PIN - 689594
BY ADVS.
DEEPAK RAJ
GOUTHAMI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CO-OPERATION,
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT,
PIN - 695001
2 THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
NO. A 149,
REPRESENTED BY ITS SECRETARY,
THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
NO.
A 149, CHENGAROOR PO, MALLAPPALLY,
PATHANAMTHITTA DISTRICT, PIN - 689594
272
3 THE SECRETARY
CHENGAROOR SERVICE CO-OPERATIVE BANK LTD NO. A
149. CHENGAROOR PO, MALLAPPALLY,
PATHANAMTHITTA DISTRICT, PIN - 689594
4 THE COMMITTEE OF THE CHENGAROOR SERVICE CO-
OPERATIVE BANK LTD NO. A 149,
REPRESENTED BY ITS PRESIDENT,
THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
NO. A 149, CHENGAROOR PO, MALLAPPALLY,
PATHANAMTHITTA DISTRICT, PIN - 689594
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF THE CO-OPERATIVE
SOCIETIES (GENERAL), JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD PO,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE JOINT REGISTRAR OF THE CO-
OPERATIVE SOCIETIES, 3RD FLOOR,
MINI CIVIL STATION, KOZHANCHERY,
THIRUVALLA, PATHANAMTHITTA DISTRICT,
PIN - 689645
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
273
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21286 OF 2024
PETITIONERS:
1 SAJI THOMAS
AGED 52 YEARS
S/O THOMAS CHINGAMKUNNATH (H)
PALA P.O., LALAM, KOTTAYAM,
PIN - 686575
2 LOVELY SAJI
AGED 47 YEARS
W/O THOMAS
CHINGAMKUNNATH (H)
PALA P.O
LALAM, KOTTAYAM,
PIN - 686575
3 DONA MARIA SAJI
AGED 20 YEARS
D/O SAJI THOMAS, CHINGAMKUNNATH (H)
PALA P.O LALAM,
KOTTAYAM, PIN - 686575
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING K.K ROAD KOTTAYAM -KUMILY RD COLLECTORATE, KOTTAYAM KERALA- 686002, PIN -
686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995
PALA, KOTTAYAM,
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
275
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21294 OF 2024
PETITIONERS:
1 JAISON MATHEW
AGED 60 YEARS
S/O A.M MATHEW, AYATHAMATTAM,
KAROOR P.O LALAM( PART)
KOTTAYAM, PIN - 686574
2 RANI KURIAN
AGED 54 YEARS
W/O JAISON MATHEW, AYATHAMATTAM, KAROOR P.O LALAM( PART) KOTTAYAM, PIN - 686574
3 RENITTA JAISON
AGED 26 YEARS
D/O JAISON MATHEW, AYATHAMATTAM KAROOR P.O LALAM( PART) KOTTAYAM, PIN - 686574
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING,
K.K ROAD KOTTAYAM -KUMILY RD COLLECTORATE,
KOTTAYAM, KERALA,
PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995,
276
PALA, KOTTAYAM
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
277
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21490 OF 2024
PETITIONER:
BINDHU. S
AGED 55 YEARS
CHEMBARATHIYIL, MYLAPRA.P.O,
PATHANAMTHITTA DISTRICT, PIN - 689671
BY ADVS.
ALEXANDER GEORGE
ATHIRA RAMESH
LITA CHANDRAN.S
THARA BOSE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, STATE SECRETARIAT, THIRUVANANTHAPURAM DISTRICT., PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF CO- OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O.THIRUVANANTHAPURAM.,
PIN - 695014
3 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
PATHANAMTHITTA DISTRICT., PIN - 689645
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
278
SOCIETIES(GENERAL)
KONNI, PATHANAMTHITTA DISTRICT, PIN - 689691
5 MYLAPRA SERVICES CO-OPERATIVE BANK LTD.NO:639,
REPRESENTED BY ITS SECRETARY MYLAPRA TOWN.P.O,
PATHANAMTHITTTA DISTRICT ,PIN-689678
6 MONITORING COMMITTEE MYLAPRA SERVICES CO-
OPERATIVE BANK LTD.NO:639
REPRESENTED BY SECRETARY.
MYLAPRA TOWN.P.O.,
PATHANAMTHITTTA DISTRICT., PIN - 689678
SRI.P.SUBRAMANIAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
279
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21681 OF 2024
PETITIONERS:
1 BIJO MANUAL J VETTOM
AGED 52 YEARS
S/O. JAMES M VETTOM, VELLAPPAD HOUSE,
LALAM (PART) PALAI,
KOTTAYAM, PIN - 686575
2 CIJIMOL SCHARIA
AGED 50 YEARS
W/O. BIJU MANUAL J VETTOM,
VELLAPPAD HOUSE, LALAM (PART),
PALAI , KOTTAYAM, PIN - 686575
3 THANKAMMA JAMES
AGED 85 YEARS
W/O. JAMES M VETTOM, VELLAPPAD HOUSE,
LALAM (PART), PALAI ,
KOTTAYAM, PIN - 686575
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K K ROAD KOTTAYAM - KUMILY RD COLLECTORATE, KOTTAYAM, PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995,PALA KOTTAYAM, REPRESENTED BY ITS
280
SECRETARY, PIN - 686575
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
281
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21938 OF 2024
PETITIONERS:
1 THOMAS K.T
AGED 69 YEARS
S/O THOMAS PLATHOTTATHIL (H)] KANJIRAPPALLY P.O., KOTTAYAM, PIN - 686507
2 SHERLY THOMAS
AGED 62 YEARS
W/O THOMAS K.T PLATHOTTATHIL (H) KANJIRAPPALLY P.O., KOTTAYAM, PIN - 686507
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MINI CIVIL STATION, PATHANAMTHITTA DISTRICT,
PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCITIES (GENERAL )
CIVIL STATION, RANNI P.O
PATHANAMTHITTA DISTRICT, PIN - 689672
3 ARBITRATION AND EXECUTION INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCITIES (GENERAL) KOZHENCHERI,
MINI CIVIL STATION
4TH FLOOR,
282
PATHANAMTHITTA P.O, PIN - 689645
4 VENKURINJI SERVICE CO-OPERATIVE BANK LTD NO
3023
MUKKOOTTUTHARA P.O PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 68651
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE COOPERATIVE BANK LTD NO 3023
MUKKOOTTUTHARA P.O
PATHANAMTHITTA DISTRICT
REPRESENTED BY ITS PRESIDENT, PIN - 686510
6 THE KERALA STATE CO-OPERATIVE BANK LTD (KERALA
BANK) BRANCH
VECHOOCHIRA XIV-459, VECHOOCHIRA P.O,
PATHANAMTHITTA DISTRICT
REPRESENTED BY ITS MANAGER, PIN - 686511
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
283
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22156 OF 2024
PETITIONER:
MATHAI V.A
AGED 60 YEARS
SON OF ANTONY, VALIYAVEETIL HOUSE,
CHAMBANOOR NORTH, ANGAMALY SOUTH P.O,
KOCHI,ERNAKULAM, PIN - 683573
BY ADVS.
DENIZEN KOMATH
DEAN DENIZEN KOMATH
MEGHA MADHAVAN
GANGA S.
RAMZY BIN O.A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
CO-OPERATION,SECRETARIATE,
THIRUVANTHAPURAM., PIN - 695001
2 REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM., PIN - 695014
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
CIVIL STATION,KAKKANAD,
ERNAKULAM., PIN - 682030
4 KERALA CO-OPERATIVE DEPOSIT GUARANTEE FUND
BOARD
T.C 82/54221, AMBUJAVILASOM ROAD,G.P.O
284
JUNCTION,PULIMOODU,THIRUVANANTHAPURAM.,
REPRESENTED BY ITS SECRETARY., PIN - 695001
5 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES O/O THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, CHOONDY, ALUVA,
ERNAKULAM DISTRICT., PIN - 683112
6 ANGAMALY URBAN CO-OPERATIVE SOCIETY LTD.NO. E-
1081,
T.B.JUNCTION, ANGAMALY,
REPRESENTED BY ITS SECRETARY., PIN - 683572
7 THE PRESIDENT
ANGAMALYURBAN CO-OPERATIVE SOCIETY LTD, NO. E-
1081, T.B.JUNCTION, ANGAMALY ,
ERNAKULAM, PIN - 683572
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
285
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22168 OF 2024
PETITIONERS:
1 RENCY MATHEW
AGED 62 YEARS
W/O LATE BABY MATHEW, ELAVUNKAL (H),
KIZHATHADIYOOR PO, MOONNANI,
KOTTAYAM, PIN - 686574
2 THARUN MATHEW
AGED 35 YEARS
S/O LATE BABY MATHEW,
ELAVUNKAL (H), KIZHATHADIYOOR PO,
MOONNANI, KOTTAYAM, PIN - 686574
BY ADVS.
ELIZEBATH GEORGE
CYRIAC KURIAN
EMMANUEL CYRIAC
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KOTTAYAM, COLLECTORATE BUILDING,
K.K. ROAD, KOTTAYAM DISTRICT, PIN - 686002
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
MEENACHIL, PALA P.O, KOTTAYAM DISTRICT,
PIN - 686575
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
286
CO-OPERATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANNATHAPURAM, PIN - 695001
4 THE KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
LTD NO.1995
REPRESENTED BY ITS SECRETARY, PALA,
KOTTAYAM DISTRICT, PIN - 686575
5 THE BOARD OF DIRECTORS OF THE KIZHATHADIYOOR
SERVICE CO-OPERATIVE BANK LTD NO.1995,
REPRESENTED BY ITS PRESIDENT,
PALA, KOTTAYAM, PIN - 686575
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
287
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22502 OF 2024
PETITIONERS:
1 NANCY JACOB
AGED 45 YEARS
D/O JACOB, KOLLAMPARAMBIL HOUSE,
SANTI NIKETHAN, PANDANAD WEST P.O.,
CHENGANNUR, ALAPPUZHA, PIN - 689506
2 RADHAKRISHNA PILLAI
AGED 58 YEARS
S/O PILLAI, MADATHIL THEKKETHIL HOUSE,
PANDANAD WEST P.O.,
CHENGANNUR, ALAPPUZHA, PIN - 689506
3 PRASANNA KUMARY
AGED 54 YEARS
W/O RADHAKRISHNA PILLAI, MADATHIL
THEKKETHIL HOUSE, PANDANAD WEST P.O.,
CHENGANNUR, ALAPPUZHA, PIN - 689506
BY ADV LATHEESH SEBASTIAN
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O., THIRUVANANTHAPURAM, PIN - 695014
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL),
MINI CIVIL STATION, CHENGANNUR,
ALAPPUZHA, PIN - 689121
3 PANDANAD SERVICE CO-OPERATIVE SOCIETY LTD.
NO.A42, PANDANAD POST,
288
CHENGANNUR, ALAPPUZHA ,
REPRESENTED BY ITS SECRETARY, PIN - 689506
4 PRESIDENT
PANDANAD SERVICE CO-OPERATIVE SOCIETY LTD.
NO.A42, PANDANAD POST, CHENGANNUR, ALAPPUZHA,
PIN - 689506
BY ADVS.
JACOB P. ALEX
JOSEPH P.ALEX(K/1-C/2002) MANU SANKAR P.(K/000823/2018) AMAL AMIR ALI(K/000773/2019)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
289
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22605 OF 2024
PETITIONER:
P. ANANDAN,
AGED 67 YEARS
RESIDING AT ANANDABHAVAN,
THAVALAPPARA, AIRAMON VILLAGE,
PERINJOTTAKKAL POST - KONNI TALUK, PATHANAMTHITTA DISTRICT., PIN - 689699
BY ADVS.
P.K.VIJAYAMOHANAN
AKHIL SUSEENDRAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA,
3 RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT., PIN - 689645
2 THE KONNI REGIONAL CO-OPERATIVE BANK LTD.
NO. 3833
REPRESENTED BY ITS SECRETARY,
KONNI POST - PATHANAMTHITTA DISTRICT., PIN - 689691
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996) DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
290
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22748 OF 2024
PETITIONERS:
1 NESAMANY JOSEPH
AGED 64 YEARS
S/O JOSEPH,N.S BHAVAN,KOTTAMPALLI, KANDALA P.O,THIRUVANANTHAPURAM, PIN - 695512
2 UDAYA KUMAR
AGED 56 YEARS
S/O CHANDRASEKHARAN NAIR SANTHI
NILAYAM,KANNAMOOLA,MEDICAL COLLEGE
P.O,THIRUVANANTHAPURAM, PIN - 695011
3 V.S PRAMOD
AGED 33 YEARS
S/O SOMAN DREAM PALACE,MEPPUKADA, MALAYINKEEZHU P.O,THIRUVANANTHAPURAM-, PIN - 695571
4 SATHYANANDAN P
AGED 72 YEARS
S/O PONNU NADAR GRACE VILLA, KULATHUMMAL P.O,THIRUVANANTHAPURAM, PIN - 695572
5 CHRISTUDAS J
AGED 57 YEARS
S/O JOHNSON J ASWIN NIVAS, KURUTHAMCODE P.O,THIRUVANANTHAPURAM, PIN - 695572
6 SUJA K
AGED 56 YEARS
W/O CHRISTUDAS J ASWIN NIVAS, KURUTHAMCODE P.O,THIRUVANANTHAPURAM, PIN - 695572
7 SREEKALA DEVI B.S
AGED 62 YEARS
W/O VIJAYAKUMAR VENPAKAL P.O,
291
THIRUVANANTHAPURAM, PIN - 695123
8 KRISHNA KUMAR R
AGED 56 YEARS
S/O RAVEENDRAN NAIR PRANAVAM, MACHEL P.O,THIRUVANANTHAPURAM, PIN - 695571
9 BAIJU B
AGED 48 YEARS
S/O BALAN HOSANNA BHAVAN, MARANALOOR P.O,THIRUVANANTHAPURAM, PIN - 695512
0 SHEENA H.I
AGED 44 YEARS
W/O BAIJU, HOSANNA BHAVAN, MARANALOOR P.O,THIRUVANANTHAPURAM-695512, PIN - 695512
11 MOHANAN K
AGED 61 YEARS
S/O KRISHNAN V ADARSH BHAVAN, PARUTHIPALLI P.O,THIRUVANANTHAPURAM, PIN - 695574
12 SREELATHA V.S
AGED 46 YEARS
W/O MOHANAN K ADARSH BHAVAN, PARUTHIPALLI P.O,THIRUVANANTHAPURAM, PIN - 695574
13 SULOCHANA
AGED 62 YEARS
W/O NESAMONY JOSEPH N.S BHAVAN,KOTTAMPALLI, KANDALA P.O,THIRUVANANTHAPURAM, PIN - 695512
14 SREEKALA M
AGED 44 YEARS
W/O V SREEKANDAN NAIR VIJAYAVILASOM,
MARANALLOOR P.O, THIRUVANANTHAPURAM,
PIN - 695507
15 S RADHAKRISHNAN
AGED 67 YEARS
S/O SOMADEV PANICKER JAYAKRISHNA, KOOVALASSERY P.O, THIRUVANANTHAPURAM, PIN - 695512
16 DHANOOJ KRISHNAN J.R
AGED 29 YEARS
292
S/O S RADHAKRISHNAN JAYAKRISHNA, KOOVALASSERY P.O, THIRUVANANTHAPURAM, PIN - 695512
BY ADV S.NIKHIL SANKAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT
DEPARTMENT OF CO-OPERATION,
GOVERNMENT SECRETARIAT, PALAYAM P.O,
THIRUVANANTHAPURAM, PIN - 695001
2 REGISTRAR OF CO OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO OPERATIVE
SOCIETIES,STATUE P.O,
THIRUVANANTHAPURAM, PIN - 695001
3 THE ASSISTANT REGISTRAR (GENERAL) OF CO
OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO OPERATIVE SOCIETIES,
KATTAKADA P.O,THIRUVANANTHAPURAM, PIN - 695572
4 UNIT INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO OPERATIVE SOCIETIES, KATTAKADA P.O,
THIRUVANANTHAPURAM-, PIN - 695572
5 KANDALA SERVICE CO OPERATIVE BANK LTD [NO:T-
197]
THOONGAM PARA,KANDALA P.O,
THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY,, PIN - 695512
6 THE ADMINISTRATIVE COMMITTEE
KANDALA SERVICE CO OPERATIVE BANK LTD [NO:T-
197], REPRESENTED BY ITS SECRETARY,
THOONGAM PARA, KANDALA P.O,
THIRUVANANTHAPURAM, PIN - 695512
BY ADV
SRI.R.T.PRADEEP
293
SRI.M.SASINDRAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
294
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22967 OF 2024
PETITIONERS:
1 K.V. MATHAI
AGED 80 YEARS
KUZHUPPIL HOUSE, AYAMKUDI KARA,
AYAMKUDI P.O, KADUTHURUTHY, PIN - 686613
2 ALIYAMMA
AGED 76 YEARS
KUZHUPPIL HOUSE, AYAMKUDI KARA,
AYAMKUDI P.O, KADUTHURUTHY, PIN - 686613
BY ADVS.
HARISANKAR N UNNI
SREEKUMAR S
RESPONDENTS:
1 KADUTHURUTHY KARSHIKA SERVICE CO-OPERATIVE BANK
LTD.NO. 1233
MANNAR POOZHIKKOL.P.O.,
KADUTHURUTHY, KOTTAYAM
REPRESENTED BY ITS SECRETARY., PIN - 686604
2 THE MANAGING COMMITTEE OF THE KADUTHURUTHY
KARSHIKA SERVICE CO-OPERATIVE BANK LTD.NO. 1233
MANNAR POOZHIKKOL P.O,KADUTHURUTHY,
KOTTAYAM, REPRESENTED BY ITS PRESIDENT,
PIN - 686604
3 THE SECRETARY
KADUTHURUTHY KARSHIKA SERVICE CO-OPERATIVE BANK
LTD.NO. 1233,
295
MANNAR POOZHIKKOL P.O,
KADUTHURUTHY, KOTTAYAM 686604, PIN - 686604
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (G)
CIRCLE CO-OPERATIVE UNION BUILDINGS,
VAIKOM.P.O.,KOTTAYAM,
PIN - 686141
5 THE KERALA BANK
(ERSTWHILE KOTTAYAM DISTRICT CO-OPERATIVE
BANK), KOTTAYAM REGION, EERAYIL KADAVU,
KOTTAYAM, REPRESENTED BY ITS DEPUTY GENERAL
MANAGER, PIN - 686001
BY ADVS.
SHYAM KUMAR K.T.
K.S.ARUN KUMAR
HARISH R. MENON(K/245/1999)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
296
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23528 OF 2024
PETITIONERS:
1 KOSHY P.K.
AGED 74 YEARS, S/O KOSHY K.,
PAZHAYAKAVIL, KEERUKUZHI P.O, PANDALAM,
PATHANAMTHITTA DISTRICT, PIN - 689502.
2 MOLLY KOSHY
AGED 60 YEARS
W/O KOSHY P.K, PAZHAYAKAVIL, KEERUKUZHI P.O, PANDALAM, PATHANAMTHITTA - 689502.
BY ADVS.
SUSANTH SHAJI
SIDHARTH O.
ALBIN A. JOSEPH
RESPONDENTS:
1 STATE OF KERALA
DEPARTMENT OF COOPERATION, SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES O/O. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM - 695014.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, O/O. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, REVENUE TOWER, ADOOR .P.O, PATHANAMTHITTA - 691523.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES O/O. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, 4TH FLOOR, MINI CIVIL STATION,
297
PATHANAMTHITTA DISTRICT., PIN - 689645.
5 CHANDANAPALLY SERVICE CO-OPERATIVE BANK
CHANDANAPALLY P.O., PATHANAMTHITTA DISTRICT,
REP. BY ITS' SECRETARY, PIN - 689648.
6 THE SECRETARY
CHANDANAPALLY SERVICE CO-OPERATIVE BANK, CHANDANAPALLY P.O., PATHANAMTHITTA - 689648.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
MANU RAMACHANDRAN
T.S.SARATH(K/257/2012) M.KIRANLAL(K/963/2009) R.RAJESH (VARKALA)(K/78/2000) SAMEER M NAIR(K/000481/2017) SAILAKSHMI MENON(K/1518/2021) JOTHISHA K.A.(K/123/2022) SHIFANA M.(K/000936/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23748 OF 2024
PETITIONER:
VALSAMMA KOSHY
AGED 68 YEARS, W/O. P.C. KOSHY,
MANOJ VILLA, EDATHITTA P.O., KODUMON, ADOOR,
PATHANAMTHITTA DISTRICT., PIN - 691555.
BY ADVS.
SUSANTH SHAJI
SIDHARTH O.
ALBIN A. JOSEPH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS' SECRETARY, DEPARTMENT OF
COOPERATION, SECRETARIAT, THIRUVANANTHAPURAM
DISTRICT., PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES O/O. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM DISTRICT,
PIN - 695014.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, O/O. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, REVENUE TOWER, ADOOR P.O, PATHANAMTHITTA DISTRICT., PIN - 691523.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES O/O. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, 4TH FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT., PIN - 689645.
299
5 CHANDANAPALLY SERVICE CO-OPERATIVE BANK LTD.
NO. 2970, CHANDANAPALLY P.O., PATHANAMTHITTA
DISTRICT, REP. BY ITS' SECRETARY - 689648.
6 THE SECRETARY
CHANDANAPALLY SERVICE CO-OPERATIVE BANK LTD.
NO. 2970, CHANDANAPALLY P.O., PATHANAMTHITTA
DISTRICT., PIN - 689648.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
MANU RAMACHANDRAN
M.KIRANLAL(K/963/2009) T.S.SARATH(K/257/2012) R.RAJESH (VARKALA)(K/78/2000) SAMEER M NAIR(K/000481/2017) SAILAKSHMI MENON(K/1518/2021) JOTHISHA K.A.(K/123/2022) SHIFANA M.(K/000936/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
300
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25191 OF 2024
PETITIONER:
Y THOMAS
AGED 80 YEARS, C/O YOHANNAN,
KOTTARATHIL, PONAKAM, MAVELIKARA P O,
THEKKEKARA, MAVELIKARA ALAPPUZHA,
KERALA, PIN - 690101.
BY ADVS.
ACHUTH KYLAS
R.MAHESH MENON
SACHIN.P.K
VARGHESE XAVIER
RESPONDENTS:
1 THE REGISTRAR
DEPARTMENT OF CO-OPERATION, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES JAWAHAR
SAHAKARANA BHAVAN DPI JUNCTION, THYCAUD P.O
THIRUVANANTHAPURAM, PIN - 695014.
2 DISTRICT JOINT REGISTRAR
CO-OPERATIVE SOCIETIES, MULLAKKAL, ALAPPUZHA, KERALA, PIN - 688011.
3 THE ASSISTANT REGISTRAR(GENERAL)
CO-OPERATIVE SOCIETIES, CIVIL STATION, MAVELIKARA, PIN - 690101.
4 MAVELIKARA TALUK CO-OPERATIVE BANK LTD REPRESENTED BY IT'S SECRETARY, THAZHAKARA
BRANCH, KOTTANADU, OLD MAVELIKKARA,
MAVELIKARA, KERALA, PIN - 690101.
301
5 THE BOARD OF DIRECTORS
MAVELIKARA TALUK CO-OPERATIVE BANK LTD
KOTTANADU, OLD MAVELIKKARA, MAVELIKARA,
KERALA, PIN - 690101.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
ASHOK SHENOY B
P.S.GIREESH(K/341/2013) THEJALAKSHMI R.S.(K/001390/2022) UMASANKER U.U.(K/002793/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
302
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25288 OF 2024
PETITIONER:
ALICE STEPHEN
AGED 84 YEARS, W/O STEPHEN,
THOMBRAYIL HOUSE, VATTAKKATTUPADY,
PERUMBAVOOR P.O., ERNAKULAM - 683542.
BY ADVS.
M.V.RAJENDRAN NAIR
K.I.TOGI
RESPONDENTS:
1 THE PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.
NO. 2024, T.B. ROAD, PERUMBAVOOR P.O.,
ERNAKULAM DIST. REP.BY. ITS SECRETARY - 683542.
2 THE SECRETARY
THE PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
NO. 2024, T.B. ROAD, PERUMBAVOOR P.O.,
ERNAKULAM DIST., PIN - 683542.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
ARUN CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
303
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27428 OF 2024
PETITIONERS:
1 PIKKU ANAND
AGED 53 YEARS, S/O. ACHUTHANANTHAN KAVILUMPARA, SIVAPURAM KOZHIKODE, PIN - 673574.
2 ASHITHA C
AGED 45 YEARS, W/O PIKKU ANAND KAVILUMPARA, SIVAPURAM KOZHIKODE, PIN - 673574.
3 PUSHPALATHA A.P
AGED 77 YEARS, W/O. ACHUTHANANTHAN KAVILUMPARA, SIVAPURAM KOZHIKODE, PIN - 673574.
4 PARAVATHY M.K
AGED 21 YEARS, D/O PIKKU ANAND KAVILUMPARA, SIVAPURAM KOZHIKODE, PIN - 673574.
BY ADV MILLU DANDAPANI
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
SAHAKARANA BHAVAN, PUTHIYARA, KOZHIKODE,
PIN - 673004
2 THE UNNIKULAM VANITHA
CO-OPERATIVE SOCIETY LTD NO D.2468
IYYAD P.O, KOZHIKODE REPRESENTED BY ITS
SECRETARY, PIN - 673574.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
304
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 29388 OF 2024
PETITIONER:
GIJO JOSEPH
AGED 36 YEARS, S/O JOSEPH JOSEPH,
MADATHILPARAMBIL HOUSE KAPPADU P.O,
MANJAPPALLY KANJIRAPALLY,
KOTTAYAM, PIN - 686508.
BY ADV ASWIN P KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, CO-OPERATIVE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, COLLECTORATE P.O, KOTTAYAM, PIN - 686002.
3 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MINI CIVIL STATION, KANJIRAPALLY , KOTTAYAM., PIN - 686507.
4 PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD, PARATHODE P.O, KANJIRAPALLY.
KOTTAYAM REPRESENTED BY ITS SECRETARY,
PIN - 686512.
5 HANEEFA T.M
SECRETARY, PARATHODE AGRICULTURAL IMPROVEMENT
CO-OPERATIVE SOCIETY LTD., RESIDING AT
THADATHIPPARAMBIL(H) ANAKKAL P.O, ELLIMOODU,
KANJIRAPPALLY, PIN - 686508.
6 SIMON JOSEPH
305
PRESIDENT, PARATHODE AGRICULTURAL IMPROVEMENT
CO-OPERATIVE SOCIETY LTD., RESIDING AT
ELANJIMATTOM PALAMPARA PO PARATHODU,
KANJIRAPALLY , KOTTAYAM, PIN - 686518.
7 SHIBINA
KALLOLAPARAMBIL, AMAN NAGAR, PALAPRA P.O,
PATTIMATTOM, POOTHAKUZHI,
KANJIRAPALLY, PIN - 686518.
8 ANWAR RAZZAK
ELLATHUPARAMBIL(H) KANJIRAPPALLY PO, NEAR KMA
HALL. KANJIRAPALLY ,
KOTTAYAM, PIN - 686507.
9 PJ THOMAS
ELAMTHOTTATHIL(H) PALAMBRA PO PARATHODU
PODIMATTOM, KOTTAYAM, PIN - 686518.
10 DEELIP
THENAMMACKAL EDAKKUNNAM PO KANJIRAPPALLY ,
KOTTAYAM, PIN - 686512.
11 K G SABU
ANIMOOTTIL(H) PALAMPARA PO PALAMPRA
KANJIRAPPALLY, KOTTAYAM, PIN - 686518.
12 VINOD VELAYUDHAN
KOLLAMPARAMBIL(H) MUNDAKKAYAM PO MUNDAKAYAM
KANJIRAPPALLY, KOTTAYAM, PIN - 686513.
13 VARKEY AV
ATTARUMAKKAL(H) KOOVAPPALLY PO KOOVAPALLY
KANJIRAPPALLY , KOTTAYAM, PIN - 686518.
14 SINO J GEORGE
KANIYARASERIYIL(H) RPC PO VANDAMPATHAL
MUNDAKAYAM , KOTTAYAM, PIN - 686513.
15 FLORY N ATONY
PODAMATTUNKAL (H) RPC PO VANDAMPATHAL
MUNDAKAYAM, KOTTAYAM, PIN - 686513.
16 MERCY JOSEPH
ANGEVEETTIL(H) PARATHODU PO VELICHANI,
306
MUNDAKAYAM , KOTTAYAM, PIN - 686513.
17 LOVELY MATHEW
PURATHARAYIL(H) ANAKKAL PO, KANJIRAPPALLY ,
KOTTAYAM, PIN - 686508.
18 P S MOHANDAS
PULICKAL (H), VENGATHANAM PO MUNDAKAYAM ,
KOTTAYAM, PIN - 686513.
BY ADV.SRI. P.P. THAJUDHEEN, GOVERNMENT PLEADER
SRI.JUSTIN JACOB, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
307
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31040 OF 2024
PETITIONER:
GABRIEL K J
AGED 80 YEARS, S/O THOMAS JOHN
KOCHETHU HOUSE, SANTHOSH JN.
PATHANAMTHITTA P.O. PATHANARNTHITTA DISTRICT,
PIN - 689645.
BY ADVS.
VISHAK.K.JOHNSON
MARILIN ROMEO
REHIM RAWTHER
PARVATHY S.
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) OFFICE OF THE JOINT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL),
PATHANAMTHITTA, PIN - 689645.
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (GENERAL), KOZHENCHERRY, PALTHANAMTHITTA, PIN - 689641.
3 OMALLOOR SERVICE CO-OPERATIVE BANK LTD
NO.Q.228, OMALLOOR P.0., PATHANAMTHITTA
DISTRICT REPRESENTED BY SECRETARY, PIN -
689647.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
308
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31684 OF 2024
PETITIONER:
RINISHA MARIAM THARAKAN
AGED 25 YEARS, D/O ABRAHAM THARAKAN,
RESIDING AT POLACHIRACKAL ANNIYIL, HOUSE NO.73
A, MOSQUE LANE, KESAVADASAPURAM,
THIRUVANANTHAPURAM, PATTOM, KERALA FROM
PERUMALA PUTHENVEEDU, CHANDANAPALLY P.O.,
CHANDANAPALLY, PATHANAMTHITTA, PIN - 695004.
BY ADVS.
SHIBU JOSEPH
BINNY.A.THOMAS
SIMI V. THARAKAN
RESPONDENTS:
1 CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O.
REPRESENTED BY ITS SECRETARY, PIN - 689648.
2 THE SECRETARY
CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O
PATHANAMTHITTA, PIN - 689648.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES CO-OPERATIVE SOCIETIES (GENERAL, PATHANAMTHITTA, PIN - 686945.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
309
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31818 OF 2024
PETITIONER:
MARIYAMMA JOY
AGED 76 YEARS, WIFE OF JOY,
PERUMALA PUTHEN VEEDU, CHANDANAPPALLY P.O,
PATHANAMTHATTA, PIN - 689648.
BY ADVS.
SHIBU JOSEPH
BINNY.A.THOMAS
SIMI V. THARAKAN
MEERA P.
SERAFINA ILLYAS
RESPONDENTS:
1 CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O PATHANAMTHITTA
REPRESENTED BY ITS SECRETARY, PIN - 689648.
2 THE SECRETARY
CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O
PATHANAMTHITTA, PIN - 689648.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES CO-OPERATIVE SOCIETIES (GENERAL, PATHANAMTHITTA), PIN - 686945.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
310
N. NAGARESH, J.
`````````````````````````````````````````````````````````````````````````` W.P.(C) No. 8706, 12770, 13742, 24274 & 28739 of 2020, 10493, 14814, 15885, 15893, 20715, 24756, 27403, 27953 & 30823 of
2021, 14013, 14699, 17028, 17418, 18812, 20059, 20189,
23634, 24975, 26256, 26487, 26557, 27185, 28784, 28813,
28910, 32316, 32353, 34667, 34978, 35011, 35104, 35105,
35110, 35271, 35295, 35413, 35443, 35470, 35495, 35498,
35527, 36196, 36382, 38687, 38742, 41903, 41905 & 42246 of 2022, 134, 911, 1509, 2487, 2506, 3112, 6273, 6437, 7654,
7833, 11038, 12988, 13763, 15557, 16352, 17651, 17680,
18562, 21562, 23610, 24090, 24221, 24576, 24858, 25263,
25688, 26317, 27470, 27660, 30139, 30159, 32411, 32537,
33467, 34222, 34931, 34966, 35080, 35931, 36332, 37093,
37329, 37685, 37716, 38009, 38040, 38142, 39960, 39978,
40420, 41663, 42537, 42786, 42902 & 43123 of 2023, 173, 212,
783, 934, 1039, 1475, 1525, 6477, 6724, 6842, 8719, 9108 ,
9115, 9132, 10096, 10191, 10476, 11272, 12676, 12835,
13294, 14722, 14862, 16120, 17622, 18002, 18649, 19040,
20032, 20111, 20676, 20965, 20976, 20998, 21152, 21286,
21294, 21490, 21681, 21938, 22156, 22168, 22502, 22605,
22748, 22967, 23528, 23748, 25191, 25288, 27428, 29388,
31040, 31684 & 31818 of 2024
`````````````````````````````````````````````````````````````````````````` Dated this the 11th day of September, 2024
J U D G M E N T
~ ~ ~ ~ ~ ~ ~ ~ ~ All these writ petitions have been filed by the petitioners, who have made Fixed Deposits in the respective Co-operative Societies / Banks. Some of the petitioners have
311
made deposits in SB Accounts also.
2. Due to various factors, the Co-operative Societies / Banks are in financial doldrums and are not in a position to honour Fixed Deposits on their maturity or the cheques drawn by the petitioners to withdraw amounts from their Savings Bank Accounts. The petitioners are therefore before this Court seeking to direct the Societies/Banks to release the Fixed Deposit / SB Deposit amounts to the petitioners forthwith.
3. The counsel for the petitioners would urge that though a statutory remedy under Section 69 of the Co- operative Societies Act is available to the petitioners, the said remedy is not an efficacious alternate remedy. A Division Bench of this Court in Gandhigram Agro Based Industrial Co-operative Society Limited v. Marangattupilly Service Co-operative Bank Limited and others [2019 (2) KLJ 908] has held that a writ petition is maintainable when the Co- operative Societies/Banks refuse to repay the amounts deposited by members of the Society.
312
4. The Special Government Pleader representing the State would contend that a Division Bench of this Court has held in the judgment in Meenachil Rubber Marketing and Processing Co-operative Society Limited and others v. The Choondachery Service Co-operative Bank Limited No.167 and others [2018 (2) KHC 180] that a dispute between a Society and its member relating to any transaction connected to the Society, should be resolved through arbitral proceedings provided under Section 69 of the Kerala Co-operative Societies Act. A writ petition under Article 226 of the Constitution of India is not maintainable in such commercial transactions.
5. Be that as it may, the fact remains that the hard earned money of the petitioners deposited with the Co- operative Societies/Banks cannot be withdrawn now in view of the financial condition of the Societies/Banks.
6. The Government of Kerala, taking note of the peculiar situation in the Co-operative sector, has taken
313
measures to offer financial assistance to the Co-operative Societies for the purpose of reviving the Co-operative Societies which are financially weaker or remain in dormant position due to extraordinary situation.
7. The Government of Kerala, in exercise of the powers conferred by Section 57E of the Kerala Co-operative Societies Act, 1969, has framed the Kerala Co-operative Revival Fund Scheme, 2024. The Scheme has been notified as per Notification GO(P) No.168/2024/Co-op dated
29.08.2024.
8. Paragraph 4 of the Kerala Co-operative Revival Fund Scheme, 2024 reads as follows:
4. Terms and Conditions for providing financial assistance -
(1) A co-operative society registered under the Act shall be eligible to be considered for the benefits under this Scheme.
(2) When a society's operations has become sluggish due to operational inefficiencies, lack of working capital and short-term liquidity issues, it shall formulate a revival scheme.
(3) Only those co-operative societies that are weaker or remain dormant but viable and capable of gaining strength shall be considered for revival.
314
(4) In addition to the financial assistance that may be provided from the Scheme, societies facing crisis are also eligible to utilize any reserve funds they have accumulated, subject to conditions if any specified by the Registrar.
(5) The amount sanctioned under the Scheme shall be granted a moratorium on repayment for the first two years. The repayment period ranges from five to ten years. The State High Level Committee shall be competent to determine the installment structure and interest rates from time to time.
(6) Application Form for availing financial assistance from this Scheme shall be as specified by the Registrar.
In view of the Co-operative Revival Fund Scheme, 2024, the Co-operative Societies/Banks concerned in these writ petitions can make appropriate application for the benefits under the Scheme, with the aid of which the Societies/Banks can discharge their liabilities towards the FD/SB Deposit holders.
9. Furthermore, the Co-operative Department, Government of Kerala has issued GO(P) No.175/2024/Co-op dated 03.09.2024 inserting paragraph 5A in the Kerala Co- operative Deposit Guarantee Scheme, 2018. Paragraph 5A reads as follows:
315
"5 A. Assistance to a guaranteed Society:-
(1) The Board may provide an assistance to a guaranteed Society (not under liquidation/defunct) as advance or loan to refund the deposits to depositors.
(2) The application for assistance shall be recommended by the Registrar of Co-operative Societies and shall contain a revival package duly certified by the Registrar of Co-operative Societies.
(3) The loan shall be repaid within a period of maximum seven years as suggested in revival package and recommended by Registrar of Cooperative Societies.
(4) The interest rate of such assistance shall be 1% in excess of fixed deposits maintained by Kerala State Co-operative Bank from time to time.
(5) Securities and assets of the society concerned equivalent to the assistance sanctioned shall be pledged to the Board as per the suggestion in the revival package.
(6) The Director Board of Kerala Co- operative Deposit Guarantee Fund Board shall be the final authority to sanction the assistance.
(7) The Board shall sanction the assistance subject to the following conditions:-
(a) The Board shall sanction the assistance only up to a maximum of 50% of the total contribution collected during the previous financial year.
(b) Application for the assistance shall be submitted through the Registrar of Co- operative Societies. The application and revival package shall be scrutinized and recommended by the district level committee consisting of Joint Registrar of Co-operative Societies (General), Joint Director of Co-operative Societies (Audit), Assistant Registrar of Co-operative Societies (General) concerned, and submit it to the Registrar of Cooperative Societies and forward the same to Kerala Co-operative Deposit guarantee fund Board with proper recommendation.
316
(c) The application submitted by the society to Assistant Registrar (General) concerned shall submit to district level committee within 7 days on receipt of application. The district level committee shall submit the same to the Registrar of Cooperative Societies within 7 days. The Kerala Co-operative Deposit Guarantee Fund Board shall sanction the assistance within 15 days.
(d) The repayment of such advance/loan shall begin from second year. Interest shall be paid from 4thyear. Principal amount and the interest shall be repaid fully within the completion of 7thyear as suggested in the revival package.
(e) The advance sanctioned by the Board shall only be utilized for refund of deposits. The Board shall have the power to verify that this condition has been duly complied with.
(f) There should be a District level committee consisting of Departmental officials as suggested in clause 7(b) including a representative of Kerala Co-operative Deposit Guarantee Fund Board to evaluate the progress of revitalization package implemented by the society once in every three months. The review report shall also be evaluated by the Director Board of the Board from time to time.
(g) If the society fails to execute the revival package the board have power to demand immediate refund.
(h) The loan sanctioned as per the package can be refunded fully if the society become financially sound before the loan period.
(i) Save as otherwise provided in clause
(a) above, the Board may sanction the assistance up to a maximum of 50% of the total fund available in the scheme during the first year subject to other conditions."
In view of insertion of paragraph 5A, the benefits of Kerala Co-operative Deposit Guarantee Scheme, 2018 can be
317
availed by the Co-operative Societies/Banks involved in these writ petitions though such Societies/Banks are not under liquidation or are defunct.
10. In view of the Kerala Co-operative Revival Scheme, 2024 and in view of the amendment made to the Kerala Co-operative Deposit Guarantee Scheme, 2018, I am of the view that the Co-operative Societies/Banks concerned in these writ petitions, can avail the benefit of the Schemes in order to discharge their liability towards the petitioners in these writ petitions.
11. These writ petitions are accordingly disposed of with the following directions:-
(i) The Co-operative Societies/Banks in these writ petitions are directed to prepare a project document for revival under the Kerala Co-operative Revival Fund Scheme, 2024 and submit the same to the State High Level Committee through the Registrar with a
318
recommendation from the District Level Monitoring Committee. The Co-operative Societies/Banks shall submit such Scheme within a period of six weeks from today.
(ii) The Scheme along with the recommendation of the District Level Monitoring Committee should be forwarded to the State High Level Committee through the Registrar within a further period of four weeks. The State High Level Committee shall scrutinise and process the Applications and make necessary recommendation for
sanctioning of the amount in specified conditions.
(iii) The Societies/Banks are further directed to make a proposal/Scheme for availing funds under the Kerala Co-operative Deposit Guarantee Scheme, 2018 in accordance with the provisions of the revised
319
Regulations / Scheme under G.O.(P) No.175/2024/Co-Op dated 03.09.2024. Such proposal shall be made within a period of six weeks.
(iv) In the meanwhile, the Societies / Banks / Administrators / Administrative Committees will be at liberty to recover the amounts otherwise due to the Banks through the ordinary means under the Kerala Co- operative Societies Act, 1969 and the Societies will be at liberty to repay the Fixed Deposits / Savings Bank Deposits to the petitioners as per the priorities followed by the Societies.
Sd/-
N. NAGARESH, JUDGE
aks/12.09.2024
320
R6(E) COPY OF RECEIPT AND DISBURSEMENT STATEMENT OF
JULY, 2021.
R6(F) COPY OF RECEIPT AND DISBURSEMENT STATEMENT OF
AUGUST, 2021.
322
KASARAGOD IN A.R.C.NO.169
EXHIBIT P8(e) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.170
EXHIBIT P8(f) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.171
EXHIBIT P8(g) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.172
EXHIBIT P8(h) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.173
EXHIBIT P8(i) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.174
EXHIBIT P8(j) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.175
EXHIBIT P8(k) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.176
EXHIBIT P8(l) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.177
EXHIBIT P8(m) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.178
EXHIBIT P8(n) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.179
EXHIBIT P8(o) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
324
KASARAGOD IN A.R.C.NO.180
EXHIBIT P8(p) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.181
EXHIBIT P8(q) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.182
EXHIBIT P8(r) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.183
EXHIBIT P8(s) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY
THE COURT OF ASSISTANT REGISTRAR,
KASARAGOD IN A.R.C.NO.184
EXHIBIT P9 TRUE PHOTOCOPY OF THE ORDER BEARING
NO.C.R.P.227/2020(1) DATED 04.05.2020
EXHIBIT P10 TRUE PHOTOCOPY OF THE NOTICE DATED
29.05.2020
EXHIBIT P11 TRUE COPY OF THE AWARD IN ARC NO 164
OF 2019 DATED 13.3.2020
EXHIBIT P11(a) TRUE COPY OF THE AWARD ARC NO 165 OF
2019 DATED 13.3.2020
EXHIBIT P11(b) TRUE COPY OF THE AWARD IN ARC NO 166
OF 2019 DATED 13.3.2020
EXHIBIT P11(c) TRUE COPY OF THE AWARD IN ARC NO 168
OF 2019 DATED 13.3.2020
EXHIBIT P11(d) TRUE COPY OF THE AWARD IN ARC NO 168
OF 2019 DATED 13.3.2020
EXHIBIT P11(e) TRUE COPOY OF THE AWARD IN ARC NO 173
OF 2019 DATED 13.3.2020
EXHIBIT P11(f) TRUE COPY OF THE AWARD IN ARC NO 176
OF 2019 DATED 13.3.2020
325
EXHIBIT P11(g) TRUE COPY OF THE AWAR IN ACT N O 177
OF 2019 DATED 13.3.2020
EXHIBIT P11(h) TRUE COP[Y OF THE AWAR IN ACR NO 178
PF 2019 DATED 13.3.2020
EXHIBIT P11(i) TRUE COPY OF THE AWARD IN ACR. NO 179
PF 2019 DATED 13.3.2020
RESPONDENT EXHIBITS
Exhibit R5(a) TRUE COPY OF THE ENQUIRY REPORT 28-02-
2018 SUBMITTED BY THE 3RD RESPONDENT
UNDER SECTION 65 OF THE ACT.
Exhibit R5(b) TRUE COPY OF THE VALUATION REPORT 1- 11-20024.
Exhibit R5(c) TRUE COPY OF THE GAHAN NO.90/2005
DATED 1-3-2005. Exhibit R5(d) TRUE COPY OF THE RELEVANT PAGES OF THE
RULES RELATED TO SANCTIONING HOUSING
LOAN.
Exhibit R5(e) TRUE COPY OF THE BANK STATEMENT FOR
HOUSING LOAN NO.0125000003.
Exhibit R5(f) TRUE COPY OF THE LOAN APPLICATION
SUBMITTED BY HEMALATHA FOR
AGRICULTURAL LOAN BEARING NO.KCC/1314. Exhibit R5(g) TRUE COPY OF THE BANK STATEMENT OF
LOAN NO.MT. NON AGRICULTURE 0104001949
GRANTED BY THE PETITIONER ON 9-12-
2013.
Exhibit R5g(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.MT- NON AGRICULTURE 0104002232
DATED 28-03-2015. Exhibit R5g(b) TRUE COPY OF THE BANK STATEMENT OF
326
LAON NO.MT- NON AGRICULTURE 0104002234
DATED 28-03-2015. Exhibit R5g(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.MT-NON AGRICULTURE 0104002447
DATED 28-03-2016. Exhibit R5(h) TRUE COPY OF THE BANK STATEMENT OF
LOAN NO. CASH CREDIT ORDINARY
0105000018 GRANTED BY THE PETITIONER
DATED 2-8-2010 Exhibit R5h(a) TRUE COPY OF THE BANK STATEMENT OF
LOAN NO. CASH CREDIT ORDINARY
0105000183 GRANTED BY THE PETITIONER
DATED 28-1-2012. Exhibit R5h(b) TRUE COPY OF THE BANK STATEMENT OF
LOAN NO. CASH CREDIT ORDINARY
0105000333 GRANTED BY THE PETITIONER
DATED 2-2-2013. Exhibit R5h(c) TRUE COPY OF THE BANK STATEMENT OF
LOAN NO. CASH CREDIT ORDIANRY
0105000521 DATED 29-03-2014.
RESPONDENT EXHIBITS
Exhibit R5h(d) TRUE COPY OF THE BANK STATEMENT FOR
LOAN NO. CASH CREDIT ORDINARY
0105000653 DATED 28-03-2015
RESPONDENT EXHIBITS
Exhibit R5h(e) TRUE COPY OF THE BANK STATEMENT OF
LOAN NO. CASH CREDIT ORDINARY
0105000791 DATE 29-03-2016. Exhibit R5(i) TRUE COPY OF THE GAHAN NO.860/2010
DATED 28-07-2010. Exhibit R5(j) TRUE COPY OF THE GAHAN NO.680/2005
DATED 5-11-2005.
327
Exhibit R5(k) TRUE COPY OF THE BANK STATEMENT OF HOUSING LOAN NO.0125000062 DATED 3-2-
2009.
Exhibit R5(l) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104001948 DATED 4-12-2013. Exhibit R5(l) (a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002248 DATED 30-03-2015. Exhibit R5(l)(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002249 DATED 30-03-2015. Exhibit R5m TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000014 DATED 10-07-2010. Exhibit R5m(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000182 DATED 28-01-2012. Exhibit R5m(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000332 DATED 2-2-2013. Exhibit R5m(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000525 DATED 29-03-2014. Exhibit R5m(d) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000658 DATED 3-3-2015. Exhibit R5m(e) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000786 DATED 29-3-2016. Exhibit R5n TRUE COPY OF THE GAHAN NO.789/2010
DATED 14-7-2010. Exhibit R5(o) TRUE COPY OF THE GAHAN NO.117/2009
DATED 19-02-2009. Exhibit R5(p) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0101001315 DATED 4-4-2013. Exhibit R5(q) TRUE COPY OF THE VALUATION REPORT
DATED 22-10-2005. Exhibit R5(r) TRUE COPY OF THE BANK STATEMENT OF
328
LOAN NO.0104001642 DATED 6-1-2011. Exhibit R5r(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104001836 DATED 25-1-2013. Exhibit R5r(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002231 DATED 28-3-2015. Exhibit R5r(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002233 DATED 28-03-2015. Exhibit R5r(d) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002454 DATED 28-3-2016. Exhibit R5(s) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000075 DATED 11-1-2011. Exhibit R5s(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000184 DATED 30-1-2012. Exhibit R5s(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000319 DATED 16-1-2013. Exhibit R5s(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000522 DATED 29-3-2014.
RESPONDENT EXHIBITS
Exhibit R5s(d) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000652 DATED 28-03-2015.
RESPONDENT EXHIBITS
Exhibit R5s(e) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000784 DATED 28-03-2016. Exhibit R5(t) TRUE COPY OF THE GAHAN NO.90/2011
DATED 2-2-2011. Exhibit R5(u) TRUE COPY OF THE GAHAN NO.573/2012
DATED 23-4-2012. Exhibit R5(v) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.010100208 DATED 19-1-2013.
329
Exhibit R5(w) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0125000063 DATED 3-2-2009. Exhibit R5(x) TRUE COPY OF THE GAHAN NO.681/2005
DATED 5-11-2005. Exhibit R5(y) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000017 DATED 2-8-2010. Exhibit R5y(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000181 DATED 28-1-2011. Exhibit R5y(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000334 DATE 2-2-2013. Exhibit R5y(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000523 DATED 29-03-2014. Exhibit R5(z) TRUE COPY OF THE GAHAN NO.861/2010
DATED 28-7-2010. Exhibit R5(aa) TRUE COPY OF THE GAHAN NO.116/2009
DATED 19-2-2009. Exhibit R5(bb) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0101001316 DATED 4-4-2013.
330
EXHIBIT P9 TRUE COPY OF THE BAN STATEMENT OF THE
PETITIONER HOLDING
A/C.NO.68670600000505 IN THE BANK OF
BARODA DATED 28.06.2021.
EXHIBIT-P10 TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER TO THE CEO OF THE 1ST
RESPONDENT ALONG WITH ITS ANNEXURES.
EXHIBIT-R2(a) TRUE COPY OF THE APPLICATION SUBMITTED TO THE REGISTRAR OF THE CO-OPEERATIVE
SOCIETIES DATED 08.01.2021.
EXHIBIT-R2(b) TRUE COPY OF THE APPLICATION SUBMITTED TO THE REGISTRAR OF THE CO-OPEERATIVE
SOCIETIES DATED 08.01.2021.
333
2015 OF THE 2ND PETITIONER.
EXHIBIT P4(a) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 016645 DATED 17-05-
2016 OF THE 2ND PETITIONER
EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION
DATED 25-08-2020, FILED BY THE
PETITIONERS BEFORE THE 2ND RESPONDENT
ALONG WITH ENDORSEMENT
EXHIBIT P6 A TRUE COPY OF THE INTIMATION DATED
12-10-2020 ISSUED BY THE 2ND
RESPONDENT
EXHIBIT P7 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 3RD RESPONDENT DATED 13- 11-2020
RESPONDENT'S EXHIBITS
Exhibit R6(a) TRUE COPY OF THE ORDER DATED
16.07.2021 OF THE JOINT REGISTRAR
(GENERAL), PATHANAMTHITTA
Exhibit R6(b) TRUE COPY OF THE CHALAN DATED
30.11.2018
Exhibit R6(c) TRUE COPY OF THE CHALAN DATED
18.12.2018
Exhibit R6(d) TRUE COPY OF THE CHALAN DATED
07.06.2019
Exhibit R6(e) TRUE COPY OF THE RECEIPT AND
DISBURSEMENT STATEMENT OF THE MONTH OF
JULY, 2021
Exhibit R6(f) TRUE COPY OF THE RECEIPT AND
DISBURSEMENT STATEMENT OF THE MONTH OF
AUGUST, 2021
335
EXHIBIT P9 TRUE COPY OF THE COMMON INTERIM ORDER
MADE IN WP(C) NO.10672/2020 AND
CONNECTED CASES MADE ON 20/10/2020 BY THIS HON'BLE COURT.
EXHIBIT P10 TRUE COPY OF THE ORDER DATED
05/11/2020 ISSUED BY THE 2ND
RESPONDENT DIRECTING RECOVERY OF A SUM
OF RS.4,82,78,940/-.
EXHIBIT P11 TRUE COPY OF THE RESIGNATION LETTER
DATED 21/12/2019 SUBMITTED BY THE 3RD
PETITIONER BEFORE THE 5TH RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE RESIGNATION LETTER
DATED 21/12/2019 SUBMITTED BY THE 3RD
PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE RESIGNATION LETTER
DATED 21/12/2019 SUBMITTED BY THE 3RD
PETITIONER BEFORE THE 3RD RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE MEMORANDUM OF APPEAL
DATED 21/11/2020 FILED BY THE 3RD
PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P15 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT
ISSUED FROM THE 1ST RESPONDENT'S
OFFICE EVIDENCING RECEIPT OF EXHIBIT
P14 ON 11/12/2020.
RESPONDENTS' EXHIBITS
EXHIBIT R4(a) TRUE COPY OF THE AUDIT MEMORANDUM FOR THE YEAR 2019-20 OF THE SOCIETY.
EXHIBIT R4(b) TRUE COPY OF THE NOTICE DATED
04.03.2020 ALONG WITH INSPECTION
REPORT DATED 05.02.2020.
EXHIBIT R4(c) TRUE COPY OF THE NOTICE DATED
06.08.2020 ALONG WITH REPORT DATED
15.07.2020 UNDER SECTION 68(1) OF THE
337
KERALA CO-OPERATIVE SOCIETIES.
EXHIBIT R4(d) TRUE COPY OF THE ORDER DATED
05.11.2020.
EXHIBIT R4(e) TRUE COPY OF THE ORDER DATED
13.01.2021.
EXHIBIT R4(f) TRUE COPY OF THE JUDGMENT DATED 16.12.2020 IN WPC NO.10166/2020 AND
CONNECTED CASES.
EXHIBIT R4(g) TRUE COPY OF THE STATEMENT REGARDING
DEPOSITS OUTSTANDING AS ON 30.06.2021.
EXHIBIT R4(h) TRUE COPY OF THE STATEMENT REGARDING
LOANS OUTSTANDING AS ON 30.06.2021.
EXHIBIT R4(i) TRUE COPY OF THE STATEMENT REGARDING
62 ARC AWARDS.
EXHIBIT R5(a) TRUE COPY OF THE ORDER DATED 14.07.2021 IN WPC 14015/2021. EXHIBIT R5(b) TRUE COPY OF THE DETAILS OF
ARBITRATION CASES FILED BY THE
SOCIETY.
ANNEXURE R1(a) TRUE COPY OF STATEMENT OF CLOSED
ACCOUNTS AND AWARDED CASES
ANNEXURE R1(b) TRUE COPY OF THE STATEMENT OF
OUTSTANDING DEPOSITS AND REPAYMENTS
WITH ACCOUNT STATEMENT AS ON
18.09.2021.
ANNEXURE R4(c) TRUE COPY OF THE ORDER DATED
11.10.2021 ISSUED BY THE JOINT
REGISTRAR (GENERAL), PALAKKAD.
ANNEXURE R4(d) TRUE COPY OF THE STATEMENT OF DEPOSITS
AND LOANS OUTSTANDING AS ON
11.10.2021.
ANNEXURE R4(e) TRUE COPY OF THE STATEMENT SHOWING
DEPOSIT AND LOANS OUTSTANDING AS ON
04.11.2022.
ANNEXURE R4(f) TRUE COPY OF THE STATEMENT SHOWING THE
AMOUNTS RECOVERED FROM 11.10.2021 TO
04.11.2022.
ANNEXURE R4(g) TRUE COPY OF THE STATMENT SHOWING
PAYMENTS FROM 11.10.2021 TO
04.11.2022.
338
THE OFFICE OF THE 3RD RESPONDENT.
Exhibit P6(d) TRUE COPY OF THE POSTAL RECEIPT DATED
17.12.2021 ALONG WITH THE POSTAL
ACKNOWLEDGEMENT RECEIPT OBTAINED FROM
THE OFFICE OF THE 4T RESPONDENT.
Exhibit P6(e) TRUE COPY OF THE POSTAL RECEIPT DATED
17.2.2021 ALONG WITH THE POSTAL
ACKNOWLEDGEMENT RECEIPT OBTAINED FROM
THE OFFICE OF THE 6TH RESPONDENT.
Exhibit P6(f) TRUE COPY OF THE POSTAL RECEIPT DATED
12.2.2021 WITH RESPECT TO THE
FORWARDING OF REPRESENTATION TO THE
1ST RESPONDENT.
Exhibit P7 TRUE COPY OF THE PROCEEDINGS NO. V.139/2021 DATED 5.3.2021 ISSUED BY
THE 4TH RESPONDENT TO THE 6TH
RESPONDENT.
Exhibit P8 TRUE COPY OF THE PROCEEDINGS NO. G.114/2021 DATED 30.03.2021 ISSUED BY
THE 4TH RESPONDENT TO THE PETITIONER.
Exhibit P9 TRUE COPY OF THE PROCEEDINGS NO. C219/2021 DATED 5.7.2021 ISSUED BY THE
4TH RESPONDENT TO RESPONDENTS 6 AND 7.
RESPONDENT'S EXHIBITS
Exhibit R6(a) TRUE COPY OF THE ORDER DATED
16.07.2021 OF THE JOINT REGISTRAR
(GENERAL), PATHANAMTHITTA
Exhibit R6(b) TRUE COPY OF THE CHALAN DATED
30.11.2018
Exhibit R6(c) TRUE COPY OF THE CHALAN DATED
18.12.2018
Exhibit R6(d) TRUE COPY OF THE CHALAN DATED
07.06.2019
Exhibit R6(e) TRUE COPY OF THE RECEIPT AND
DISBURSEMENT STATEMENT OF THE MONTH OF
JULY, 2021
340
Exhibit R6(f) TRUE COPY OF THE RECEIPT AND
DISBURSEMENT STATEMENT OF THE MONTH OF
AUGUST, 2021
Exhibit R6(g) TRUE COPY OF THE LIST OF THE
DEPOSITORS
341
RESPONDENT'S EXHIBITS
Exhibit R6(a) TRUE COPY OF THE ORDER DATED
16.07.2021 OF THE JOINT REGISTRAR
(GENERAL), PATHANAMTHITTA
Exhibit R6(b) TRUE COPY OF THE CHALAN DATED
30.11.2018
Exhibit R6(c) TRUE COPY OF THE CHALAN DATED
18.12.2018
Exhibit R6(d) TRUE COPY OF THE CHALAN DATED
07.06.2019
Exhibit R6(e) TRUE COPY OF THE RECEIPT AND
DISBURSEMENT STATEMENT OF THE MONTH OF
JULY, 2021
Exhibit R6(f) TRUE COPY OF THE RECEIPT AND
DISBURSEMENT STATEMENT OF THE MONTH OF
AUGUST, 2021
343
Exhibit P9 THE TRUE COPY OF THE RELEVANT PAGE
SHOWING THE REMAINING BALANCE AS ON
19.03.2021 ENTERED IN THE SAVINGS BANK
BOOK OF THE PETITIONER BEARING NO.SB
502 MAINTAINED WITH THE FOURTH
RESPONDENT BANK.
Exhibit P10 THE TRUE COPY OF THE NOTICE DATED 27/10/2021 VIDE LR.NO.TGECS/OL-2673
ISSUED BY THE THIRUVANANTHAPURAM
GOVERNMENT EMPLOYEES CO-OPERATIVE
SOCIETY LTD, NO.43 UNDER SECTION 37 OF
THE KERALA CO-OPERATIVE SOCIETIES ACT,
1969
Exhibit P11 THE TRUE COPY OF THE RECOVERY NOTICE
DATED 08/02/2022 VIDE NO.TGECS/OL-2673
ISSUED BY THE THIRUVANANTHAPURAM
GOVERNMENT EMPLOYEES CO-OPERATIVE
SOCIETY LTD, NO.43 UNDER SECTION 37 OF
THE KERALA CO-OPERATIVE SOCIETIES ACT,
1969
Exhibit P12 THE TRUE COPY OF THE INTERIM ORDER
DATED 01.04.2022 IN WPC NO.22064/2024 PASSED BY THIS HON'BLE COURT Exhibit P13 THE TRUE COPY OF THE REPRESENTATION
DATED 07.06.2022 SUBMITTED BY THE
PETITIONER BEFORE THE 1ST RESPONDENT.
346
Exhibit P1(h) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331917 DATED 09-04-2018 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P1(i) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331918 DATED 09-04-2018 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P1(j) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331919 DATED 09-04-2018 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P1(k) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331920 DATED 09-04-2018 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P1(l) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331921 DATED 09-04-2018 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P2 TRUE COPY OF THE PASSBOOK ISSUED BY
THE 4TH RESPONDENT TO THE PETITIONERS
1 AND 2
Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419369 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(a) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419370 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(b) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419371 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
348
Exhibit P3(c) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419372 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(d) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419373 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(e) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419374 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(f) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419375 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(g) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419376 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(h) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419377 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P3(i) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419378 DATED 20-03-2021 ISSUED BY
THE 4TH RESPONDENT BANK TO THE
PETITIONERS 1 AND 2
Exhibit P4 TRUE COPY OF THE STATEMENT ISSUED BY
THE 4TH RESPONDENT BANK TO THE 3RD
PETITIONER.
Exhibit P5 TRUE COPY OF THE REQUEST MADE BY THE PETITIONERS DATED 06-10-2021 TO THE
3RD RESPONDENT WITH COPY TO
RESPONDENTS 1 AND 2
Exhibit P6 TRUE COPY OF THE REPRESENTATION FILED
349
BY THE PETITIONERS BEFORE THE 1ST
RESPONDENT DATED 22-10-2021 Exhibit P7 TRUE COPY OF THE LETTER OF THE 1ST
RESPONDENT TO THE 2ND RESPONDENT DATED
01-11-2021.
RESPONDENT EXHIBITS
Exhibit R3(a) TRUE COPY OF THE STATEMENT OF LOAN
ACCOUNT NO.SL.M.6194 IN NAME OF THE
3RD PETITIONER.
350
Exhibit P10 A TRUE COPY OF THE LETTER NO.C.R.P.(1) 490/21/CRP DATED 16.3.2021 ISSUED BY
RESPONDENT NO.3 TO RESPONDENT NO.4, TO
CONSIDER THE REPRESENTATION OF
PETITIONER NO.1.
Exhibit P11 A TRUE COPY OF THE LETTER NO.C.R.P.(1) 489/21 DATED 16.3.2021 ISSUED BY
RESPONDENT NO.3 TO RESPONDENT NO.4, TO
CONSIDER THE REPRESENTATION OF
PETITIONER NO.2.
Exhibit P12 A TRUE COPY OF THE LETTER NO.V.189/2021 DATED 20.3.2021 ISSUED
BY RESPONDENT NO.4 TO RESPONDENT NO.5,
TO CONSIDER THE GRIEVANCE OF
PETITIONER NO.1.
Exhibit P13 A TRUE COPY OF THE LETTER NO.V. 188/2021 DATED 20.3.2021 ISSUED BY
RESPONDENT NO.4 TO RESPONDENT NO.5, TO
CONSIDER THE GRIEVANCE OF PETITIONER
NO.2.
Exhibit P14 A TRUE COPY OF THE INTERIM ORDER DATED 18.3.2021 IN WP(C) NO.8706/2020 PASSED BY THE HON'BLE HIGH COURT OF KERALA.
Exhibit P15 A TRUE COPY OF THE INTERIM ORDER DATED 9.1.21 IN WP(C) NO.14814/2021 PASSED BY THE HON'BLE HIGH COURT OF KERALA. Exhibit P16 A TRUE COPY OF THE FD RECEIPT NO. 63/22-23 DATED 24/02/2023 ISSUED TO
THE 1ST PETITIONER
Exhibit P17 A TRUE COPY OF THE FD RECEIPT NO. 62/22-23 DATED 24/02/2023 ISSUED TO
THE 2ND PETITIONER
Exhibit P18 A TRUE COPY OF THE DISCHARGE SUMMARY AND CASH BILL DETAILS DATED 13/11/2023
PERTAINING TO THE MEDICAL TREATMENT
UNDERGONE BY THE SON-IN-LAW OF THE
PETITIONER AT BELIEVERS CHURCH MEDICAL
COLLEGE HOSPITAL, THIRUVALLA
352
RECEIPT NO.2819060 FOR AN AMOUNT OF
RS.2,11,900/- DATED 19/02/2018. Exhibit P11 THE TRUE COPY OF THE FIXED DEPOSIT
RECEIPT NO.2818783 FOR AN AMOUNT OF
RS.1,81,900/- DATED 21/04/2017. Exhibit P12 THE TRUE COPY OF THE FIXED DEPOSIT
RECEIPT NO.2818081 FOR AN AMOUNT OF
RS.1,00,000/- DATED 28/12/2015. Exhibit P13 THE TRUE COPY OF THE FIXED DEPOSIT
RECEIPT NO.2818080 FOR AN AMOUNT OF
RS.1,00,000/- DATED 28/12/2015. Exhibit P14 THE TRUE COPY OF THE FIXED DEPOSIT
RECEIPT NO.2819214 FOR AN AMOUNT OF
RS.66,307/- DATED 07/11/2018. Exhibit P15 THE COPY OF THE DEPOSIT RECEIPT NO.2814213 FOR RS.3,57,244/- DATED 11/03/2011 ISSUED TO 7TH PETITIONER. Exhibit P16 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818056 FOR RS.1,53,150/- DATED 10/12/2015 ISSUED TO 7TH PETITIONER. Exhibit P17 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818058 FOR RS.1,91,487/- DATED 10/12/2015 ISSUED TO 7TH PETITIONER. Exhibit P18 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817514 FOR RS.3,24,75-/- DATED 19/01/2015 ISSUED TO 7TH PETITIONER. Exhibit P19 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817513 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO 7TH PETITIONER. Exhibit P20 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817512 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO THE 7TH
PETITIONER.
354
Exhibit P21 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817511 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO THE 7TH
PETITIONER.
Exhibit P22 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817510 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO THE 7TH
PETITIONER.
Exhibit P23 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819360 FOR RS.1,08,836/- DATED 10/02/2020 ISSUED TO THE 7TH
PETITIONER.
Exhibit P24 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818642 FOR RS.1,65,601/- DATED 11/02/2017 ISSUED TO THE 7TH
PETITIONER.
Exhibit P25 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818138 FOR RS.1,99,552/- DATED 13/02/2016 ISSUED TO THE 7TH
PETITIONER.
Exhibit P26 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819272 FOR RS.1,21,910/- DATED 15/02/2019 ISSUED TO THE 7TH
PETITIONER.
Exhibit P27 TRUE COPY OF THE ENQUIRY REPORT DATED NIL SUBMITTED BY THE CO-OPERATIVE
INSPECTOR, VAIKOM.
Exhibit P28 TRUE COPY OF THE LETTER DATED 14/07/2021 ISSUED BY THE 1ST
PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P29 TRUE COPY OF THE LETTER DATED 16/07/2021 ISSUED BY THE FIRST
PETITIONER TO THE 2ND RESPONDENT.
Exhibit P30 TRUE COPY OF THE LETTER DATED 22/07/2021 ISSUED BY THE 2ND
PETITIONER TO THE 5TH RESPONDENT BANK.
355
Exhibit P31 TRUE COPY OF THE LETTER DATED 25/07/2021 ISSUED BY THE 2ND
PETITIONER TO THE 2ND RESPONDENT.
Exhibit P32 TRUE COPY OF THE LETTER DATED 19/07/2021 ISSUED BY THE 3RD
PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P33 TRUE COPY OF THE LETTER DATED NIL
ISSUED BY THE 3RD PETITIONER TO THE
2ND RESPONDENT.
Exhibit P34 TRUE COPY OF THE LETTER DATED 25/06/2021 ISSUED BY THE 4TH
PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P35 TRUE COPY OF THE LETTER DATED 01/07/2021 ISSUED BY THE 4TH
PETITIONER TO THE 2ND RESPONDENT.
Exhibit P36 TRUE COPY OF THE LETTER DATED 23/07/2021 ISSUED BY THE 5TH
PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P37 TRUE COPY OF THE LETTER DATED 27/07/2021 ISSUED BY THE 5TH
PETITIONER TO THE 2ND RESPONDENT BANK.
Exhibit P38 TRUE COPY OF THE LETTER DATED 20/03/2021 ISSUED BY THE 6TH
PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P39 TRUE COPY OF THE LETTER DATED 20/03/2021 ISSUED BY THE 7TH
PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P40 TRUE COPY OF THE LETTER DATED 19/07/2021 ISSUED BY THE 7TH
PETITIONER TO THE 2ND RESPONDENT.
Exhibit P41 LIST OF LOAN DEFAULTERS TO THE 5TH RESPONDENT BANK AS ON 28/11/2019.
356
Exhibit P42 TRUE COPY OF THE LETTER DATED 22/09/2021 ISSUED BY THE 2ND
RESPONDENT TO THE 1ST PETITIONER.
357
APPENDIX OF WP(C) 14013/2022 PETITIONER'S EXHIBITS Exhibit P1(a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
11109 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
13846 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(c) 1TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14166 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(d) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
15736 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(e) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14313 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(f) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14229 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(g) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14281 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(h) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
12431 IN THE NAME OF 1ST PETITIONER.
Exhibit P2(a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2195 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2247 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(c) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
16823 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(d) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2270 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(e) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2282 IN THE NAME OF 2ND PETITIONER.
359
Exhibit P3 TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 19.1.2022 SUBMITTED BEFORE THE
1ST RESPONDENT BY THE PETITIONERS.
Exhibit P4 TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 19.1.2022 SUBMITTED BEFORE THE
5TH RESPONDENT BY THE PETITIONERS.
Exhibit P5 TRUE PHOTOCOPY OF THE REPRESENTATION
DATED 19.1.2022 SUBMITTED BEFORE THE
8TH RESPONDENT BY THE PETITIONERS.
Exhibit P-6 THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 18-05-2023 ISSUED
FROM MUTHOOT HEALTH CARE PVT. LTD.
KOZHENCHERRY
Exhibit P-7 THE DISCHARGE SUMMARY OF THE 2ND PETITIONER DATED 28-11-2022 ISSUED
FROM MGM MUTHOOT HOSPITALS, RING ROAD,
PATHANAMTHITTA
360
RESPONDENT BANK DATED 12.7.2021 IN FD
A/C NO.0211050007882.
Exhibit P10 TRUE COPY OF THE RECEIPT OF DEPOSIT
ISSUED TO THE PETITIONERS BY THE 1ST
RESPONDENT BANK DATED 12.7.2021 IN FD
A/C NO.0211050007883.
Exhibit P11 TRUE COPY OF THE NOTICE DT. 18.04.2023
ISSUED BY KERALA GRAMEEN BANK,
MALAYALAPUZHA BRANCH, PATHANAMTHITTA
TO THE 1ST PETITIONER
Exhibit P12 TRUE COPY OF THE NOTICE DT.18.4.2023
ISSUED BY KERALA GRAMEEN BANK,
MALAYALAPUZHA BRANCH, PATHANAMTHITTA
TO THE 2ND PETITIONER
362
Exhibit P3(a) TRUE COPY OF THE RELEVANT EXTRACT OF
THE PASS BOOK OF THE 3RD PETITIONER
PERTAINING TO SAVINGS BANK ACCOUNT NO.
1600.
Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 25.4.2018 WITH FD
NO. 35/18 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT.
Exhibit P4(a) TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 5.6.2015 WITH FD NO.
99/15 ALONG WITH THE PARTICULARS OF
REGARDING RENEWAL OF DEPOSIT.
Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 29.10.2019 WITH FD
NO. 0211050007289.
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED
26.4.2022 SUBMITTED BY THE 1ST
PETITIONER BEFORE THE 7TH RESPONDENT
ALONG WITH THE POSTAL RECEIPT.
Exhibit P6(a) TRUE COPY OF THE POSTAL RECEIPT
EVIDENCING THE DISPATCH OF EXHIBIT P6
TO RESPONDENTS 4, 6 AND 7.
Exhibit P6(b) TRUE COPY OF THE POSTAL
ACKNOWLEDGEMENT RECEIPT EVIDENCING THE
ACCEPTANCE OF EXHIBIT P6 BY THE 4TH
RESPONDENT.
RESPONDENT EXHIBITS
EXHIBIT R3(a) TRUE COPY OF ORDER DATED 05.08.2022 OF JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(G)
365
ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, RANNI DATED 04.04.2022
RESPONDENT EXHIBIT
Exhibit R5(A) TRUE COPY OF THE AUDIT CERTIFICATE
DATED 31-12-2021.
367
Exhibit-P9 TRUE COPY OF THE REPRESENTATION DATED
19.01.2023 SUBMITTED BY THE APPLICANT
BEFORE THE SECRETARY OF THE 4TH
RESPONDENT-SOCIETY.
370
EXHIBIT P9 TRUE COPY OF THE REPORT DATED
25/08/2021 OF THE 2ND RESPONDENT
EXHIBIT P10 TRUE COPY OF THE COVERING LETTER DATED
22/08/2022 FURNISHING THE SECURITY TO
THE 2ND RESPONDENT
RESPONDENT EXHIBITS
EXHIBIT R2(A) THE TRUE COPY OF THE TABULATED
STATEMENT OF OUTSTANDING LOAN AND NPA
OF PETITIONER SOCIETY
EXHIBIT R2(B) THE TRUE COPY OF THE REPORT
NO.KSCB/RO/TVM CPC/2399/2022-23 DATED
16.08.2022
EXHIBIT R2(C) THE TRUE COPY OF LETTER
NO.RBI/20212022/125DOR.STR.REC.68/21.0 4 .048/2021-22 DATED 12.11.2021
EXHIBIT R2(D) THE TRUE COPY OF THE LETTER
NO.1000/203-24 DATED 04/12/2023
EXHIBIT R2(E) THE TRUE COPY OF THE PROCEEDINGS
NO.SC3/104/2023/HOME DATED 18/11/2023
EXHIBIT R2(F) THE TRUE COPY OF THE PROCEEDINGS
NO.SC3/104/2023/HOME DATED 18/11/2023
EXHIBIT R2(G) THE TRUE COPY OF THE EMAIL
COMMUNICATION DATED 07/12/2023
373
RESPONDENT EXHIBITS
Exhibit R5(A) THE COPY OF THE MINUTES WITH RESPECT
TO THE MEETING DATED 6.9.2022.
Exhibit R5(B) THE COPY OF THE MINUTES WITH RESPECT
TO THE MEETING DATED 10.9.2022.
Exhibit R5(C) THE COPY OF THE MINUTES WITH RESPECT
TO THE MEETING DATED 7.10.2022.
Exhibit R5(D) THE COPY OF THE MINUTES WITH RESPECT
TO THE MEETING DATED 14.10.2022.
Exhibit R5(f) THE COPY OF THE MINUTES OF THE MEETING
DATED 20.1.2023
Exhibit R5(e) THE COPY OF THE MINUTES OF THE MEETING
DATED 31.10.2022
Exhibit R5(g) THE COPY OF THE DECISION NO. 92 OF THE BOARD MEETING NO. 18/22-23 DATED
23.02.2023 OF THE MYLAPRA SERVICE CO-
OPERATIVE BANK
377
CERTIFICATE DATED 24.8.2017 WITH A/C. NO. 148/17 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT
Exhibit P2 G TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.2.2018 WITH A/C. NO. 363/17 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT
Exhibit P2 H TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 29.6.2018 WITH A/C. NO. 98/18 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT
Exhibit P2 I TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.3.2019 WITH A/C. NO. 374/18 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT
Exhibit P2 J TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.4.2019 WITH A/C. NO. 11/19 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT
Exhibit P2 K TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 21.5.2019 WITH A/C. NO. 39/19 ALONG WITH THE PARTICULARS
OF REGARDING RENEWAL OF DEPOSIT
Exhibit P2 L TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 15.11.2019 WITH A/C.
NO. 0211050007310 ALONG WITH THE
PARTICULARS OF REGARDING RENEWAL OF
DEPOSIT
Exhibit P2 M TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 25.8.2021 WITH A/C.
NO. 0211050007901 ALONG WITH THE
PARTICULARS OF REGARDING RENEWAL OF
DEPOSIT
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED
8.8.2022 SUBMITTED BY THE 1ST
PETITIONER BEFORE THE 7TH RESPONDENT
379
Exhibit P3 A TRUE COPY OF THE POSTAL
ACKNOWLEDGEMENT RECEIPT BY THE 3RD
RESPONDENT ACKNOWLEDGING THE RECEIPT
OF EXHIBIT P3.
Exhibit P3 B TRUE COPY OF THE POSTAL
ACKNOWLEDGEMENT RECEIPT BY THE 7TH
RESPONDENT ACKNOWLEDGING THE RECEIPT
OF EXHIBIT P3
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED
NIL SUBMITTED BY THE 2ND PETITIONER
BEFORE THE 7TH RESPONDENT
Exhibit P4 A TRUE COPY OF THE POSTAL
ACKNOWLEDGEMENT RECEIPT ISSUED BY THE
3RD RESPONDENT ACKNOWLEDGING THE
RECEIPT OF EXHIBIT P4
Exhibit P4 B TRUE COPY OF THE POSTAL
ACKNOWLEDGEMENT RECEIPT ISSUED BY THE
7TH RESPONDENT ACKNOWLEDGING THE
RECEIPT OF EXHIBIT P4
380
Exhibit P1(J) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7589 DATED 13.09.2019.
Exhibit P1(K) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7590 DATED 13.09.2019.
Exhibit P1(L) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7591 DATED 13.09.2019.
Exhibit P1(M) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7592 DATED 13.09.2019.
Exhibit P1(N) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7593 DATED 13.09.2019.
Exhibit P1(O) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7679 DATED 22.06.2020.
Exhibit P1(P) TRUE COPY OF THE AMOUNT DEPOSITED IN
THE FDS AND THE FDS GENERATED FROM THE
RDS ARE FD NO. 7931 DATED 19.03.2021.
Exhibit P2 TRUE COPY OF THE COMPLAINT DATED
15.10.2020 BEFORE PRESIDENT OF THE
KUZHALMANDAM BLOCK RURAL CREDIT CO-
OPERATIVE LTD NO. P1321.
Exhibit P2(a) TRUE COPY OF THE COMPLAINT DATED
15.10.2020 BEFORE THE SECRETARY OF THE
KUZHALMANDAM BLOCK RURAL CREDIT CO-
OPERATIVE LTD NO. P 1321.
Exhibit P3 TRUE COPY OF THE REPLY DATED
23.11.2022.
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED
15.10.2020 BEFORE ASSISTANT REGISTRAR
(GENERAL).
382
Exhibit P4(a) TRUE COPY OF THE COMPLAINT DATED
15.10.2020 BEFORE JOINT REGISTRAR
(GENERAL).
Exhibit P4(b) TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE REGISTRAR OF CO-
OPERATIVE SOCIETIES.
Exhibit P5 TRUE COPY OF THE REPLY DATED
28.10.2020 BY ASSISTANT REGISTRAR
(GENERAL).
Exhibit P6 TRUE COPY OF THE ORDER DATED
19.11.2020 ISSUED BY THE REGISTRAR OF
THE CO-OPERATIVE SOCIETY.
Exhibit P7 TRUE COPY OF THE LETTER DATED
04.02.2021 BY THE ASSISTANT REGISTRAR
(GENERAL).
Exhibit P8 TRUE COPY OF THE COMPLAINT DATED
15.10.2020 BEFORE THE SECRETARY,
MINISTRY OF COOPERATIVE SOCIETY.
Exhibit P9 TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE SOCIETY.
Exhibit P10 TRUE COPY OF THE COMPLAINT DATED 29.06.2021 BEFORE THE MINISTER OF CO-
OPERATIVE SOCIETY.
Exhibit P11 TRUE COPY OF THE COMPLAINT DATED
12.04.2021 BEFORE THE DISTRICT
COLLECTOR, PALAKKAD.
Exhibit P12 TRUE COPY OF THE STATEMENT OF ACCOUNT
SHOWING THE LOAN DETAILS PETITIONER
FOR A PERIOD FROM 29.11.2017 TO
26.04.2022 DATED 26.04.2022.
383
3RD RESPONDENT TO THE 2ND PETITIONER
DATED 10.01.2022.
Exhibit P5 A TRUE COPY OF THE REPLY GIVEN BY THE
3RD RESPONDENT TO THE 2ND PETITIONER
DATED 10.01.2022.
Exhibit P5 B TRUE COPY OF THE REPLY GIVEN BY THE
3RD RESPONDENT TO THE 3RD PETITIONER
DATED 10.01.2022.
Exhibit P6 TRUE COPY OF THE COMPLAINTS FILED BY
THE 1ST PETITIONER DATED 20.01.2022
BEFORE THE ASSISTANT REGISTRAR
(GENERAL).
Exhibit P7 TRUE COPY OF THE STATEMENT OF ACCOUNT
SHOWING THE LOAN DETAILS DATED
03.06.2021.
Exhibit P8 TRUE COPY OF THE MEDICAL RECORDS AND
TREATMENT DETAILS DATED 07.04.2021 OF
THE 1ST PETITIONER.
Exhibit P8 A TRUE COPY OF THE MEDICAL RECORDS DATED
15.02.2022 OF THE 1ST PETITIONER.
Exhibit P9 TRUE COPY OF THE MEDICAL RECORDS AND
TREATMENT DETAILS OF THE 2ND
PETITIONER DATED 02.06.2011.
Exhibit P9 A TRUE COPY OF THE MEDICAL RECORDS OF
THE 2ND PETITIONER DATED 16.06.2011.
Exhibit P9 B TRUE COPY OF THE MEDICAL RECORDS OF
THE 2ND PETITIONER DATED 21.06.2011.
Exhibit P9 C TRUE COPY OF THE MEDICAL RECORDS OF
THE 2ND PETITIONER DATED 07.07.2011.
385
Exhibit P1(A12) TRUE COPY OF THE RD NO.7035 DATED 01/07/2019.
Exhibit P1(A13) TRUE COPY OF THE RD NO.7036 DATED 01/07/2019.
Exhibit P1(A14) TRUE COPY OF THE RD NO.7144 DATED 01/08/2019.
Exhibit P1(A15) TRUE COPY OF THE RD NO.7170 DATED 14/08/2019.
Exhibit P1(A16) TRUE COPY OF THE RD NO.7171 DATED 14/08/2019.
Exhibit P1(A17) TRUE COPY OF THE RD NO.7191 DATED 29/08/2019.
Exhibit P1(A18) TRUE COPY OF THE RD NO.7192 DATED 29/08/2019.
Exhibit P1(A19) TRUE COPY OF THE RD NO.7193 DATED 29/08/2019.
Exhibit P1(A20) TRUE COPY OF THE RD NO.7194 DATED 29/08/2019.
Exhibit P1(A21) TRUE COPY OF THE RD NO.7238 DATED 24/09/2019.
Exhibit P1(A22) TRUE COPY OF THE RD NO.7239 DATED 24/09/2019.
Exhibit P1(A23) TRUE COPY OF THE RD NO.7368 DATED 10/12/2019.
Exhibit P1(A24) TRUE COPY OF THE RD NO.7369 DATED 10/12/2019.
Exhibit P1(A25) TRUE COPY OF THE RD NO.7370 DATED 10/12/2019.
Exhibit P1(A26) TRUE COPY OF THE RD NO.7371 DATED 10/12/2019.
387
Exhibit P1(A27) TRUE COPY OF THE RD NO.7384 DATED 18/12/2019.
Exhibit P1(A28) TRUE COPY OF THE RD NO.7385 DATED 18/12/2019.
Exhibit P1(A29) TRUE COPY OF THE RD NO.75551 DATED 20/02/2020.
Exhibit P1(A30) TRUE COPY OF THE RD NO.7552 DATED 20/02/2020.
Exhibit P1(A31) TRUE COPY OF THE RD NO.7553 DATED 20/02/2020.
Exhibit P1(A32) TRUE COPY OF THE RD NO.7554 DATED 20/02/2020.
Exhibit P1(A33) TRUE COPY OF THE RD NO.7555 DATED 20/02/2020.
Exhibit P1(A34) TRUE COPY OF THE RD NO.7556 DATED 20/02/2020.
Exhibit P1(A35) TRUE COPY OF THE RD NO.7562 DATED 25/02/2020.
Exhibit P1(A37) TRUE COPY OF THE RD NO.7565 DATED 27/02/2020.
Exhibit P1(A38) TRUE COPY OF THE RD NO.7596 DATED 30/04/2020.
Exhibit P1(A39) TRUE COPY OF THE RD NO.7597 DATED 30/04/2020.
Exhibit P1(A40) TRUE COPY OF THE RD NO.7878 DATED 28/10/2020.
Exhibit P2 TRUE COPY OF THE PASSBOOK OF THE SB
ACCOUNT NO.1050.
Exhibit P2(A) TRUE COPY OF THE PASSBOOK OF THE SB
388
ACCOUNT NO.623.
Exhibit P2(B) TRUE COPY OF THE PASSBOOK OF THE SB
ACCOUNT NO.2594.
Exhibit P2(C) TRUE COPY OF THE PASSBOOK OF THE SB
ACCOUNT NO.2597.
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT DATED 05/10/2020.
Exhibit P4 TRUE COPY OF THE COMPLAINT FILED BY THE 4TH PETITIONER DATED 15/10/2020
BEFORE THE ASSISTANT REGISTRAR
(GENERAL) CO-OPERATIVE SOCIETY. Exhibit P5 TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 16/10/2020
BEFORE THE ASSISTANT REGISTRAR
(GENERAL) CO-OPERATIVE SOCIETY. Exhibit P6 TRUE COPY OF THE COMPLAINT FILED BY THE 2ND PETITIONER DATED 17/10/2020
BEFORE THE ASSISTANT REGISTRAR
(GENERAL CO-OPERATIVE SOCIETY. Exhibit P7 TRUE COPY OF THE COMPLAINT FILED BY THE 3RD PETITIONER DATED 20/10/2020
BEFORE THE ASSISTANT REGISTRAR
(GENERAL) CO-OPERATIVE SOCIETY. Exhibit P8 TRUE COPY OF THE COMPLAINT DATED 16/10/2020 FILED BY THE 1ST
PETITIONER.
Exhibit P8(A) TRUE COPY OF THE COMPLAINT DATED 16/10/2020 FILED BY THE 2ND
PETITIONER.
Exhibit P8(B) TRUE COPY OF THE COMPLAINT DATED 16/10/2020 FILED BY THE 3RD
PETITIONER.
Exhibit P8(C) TRUE COPY OF THE COMPLAINT DATED
389
16/10/2020 FILED BY THE 4TH
RESPONDENT.
Exhibit P9 TRUE COPY OF THE COMPLAINT DATED 25/11/2020 FILED BY THE 1ST
PETITIONER.
Exhibit P9(A) TRUE COPY OF THE COMPLAINT DATED 25/11/2020 FILED BY THE 2ND
PETITIONER.
Exhibit P9(B) TRUE COPY OF THE COMPLAINT DATED 25/11/2020 FILED BY THE 3RD
PETITIONER.
Exhibit P9(C) TRUE COPY OF THE COMPLAINT DATED 25/11/2020 FILED BY THE 4TH PETITIONER Exhibit P10 TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE
SOCIETY.
Exhibit P10(A) TRUE COPY OF THE COMPLAINT FILED BY THE 2ND PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE
SOCIETY.
Exhibit P10(B) TRUE COPY OF THE COMPLAINT FILED BY THE 3RD PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE
SOCIETY.
Exhibit P10(C) TRUE COPY OF THE COMPLAINT FILED BY THE 4TH PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE
SOCIETY.
Exhibit P11 TRUE COPY OF THE REPLY DATED 11/11/2020 ISSUED BY THE ASSISTANT
REGISTRAR.
Exhibit P12 TRUE COPY OF THE ORDER ISSUED BY THE REGISTRAR OF CO-OPERATIVE SOCIETY
DATED 14/12/2020.
390
Exhibit P13 TRUE COPY OF THE COMPLAINT DATED 01/07/2021 BEFORE THE HON'BLE CHIEF
MINISTER OF KERALA.
Exhibit P14 TRUE COPY OF THE LETTER ISSUED BY THE
ASSISTANT REGISTRAR (GENERAL) TO THE
1ST PETITIONER DATED 05/02/2021.
Exhibit P15 TRUE COPY OF THE ORDER ISSUED BY THE
ASSISTANT REGISTRAR (GENERAL) TO THE
PRESIDENT AND SECRETARY DATED
15/07/2021.
Exhibit P16 TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 22/02/2022
BEFORE THE PRESIDENT OF KUZHALMANDAM
BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY.
Exhibit P17 TRUE COPY OF THE COMPLAINT DATED 25/05/2022 BEFORE THE MINISTRY OF CO-
OPERATIVE SOCIETY.
Exhibit P18 TRUE COPY OF THE MEDICAL RECORDS AND TREATMENT DETAILS DATED 18/02/2011 OF
THE 1ST PETITIONER.
Exhibit P18(A) TRUE COPY OF THE MEDICAL RECORDS SATED 17/07/2019 OF THE 1ST PETITIONER.
Exhibit P19 TRUE COP OF THE MEDICAL RECORDS AND
TREATMENT DETAILS OF THE 2ND
PETITIONER DATED 15/07/2020. Exhibit P19(A) TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER DATED 21/07/2020.
391
0111000005917.
Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE
RECURRING DEPOSIT PASS BOOK BEARING RD
2074.
Exhibit P12 TRUE COPY OF THE RELEVANT PAGES OF THE SAVINGS DEPOSIT PASS BOOK BEARING A/C
NO. 0111000006210.
Exhibit P13 TRUE COPY OF THE CERTIFICATE ISSUED BY
PUNJAB NATIONAL BANK, PATHANAMTHITTA
BRANCH EVIDENCING THE AVAILING OF LOAN
BY PETITIONERS 1 AND 2, DATED
14.09.2022.
Exhibit P14 TRUE COPY OF THE CERTIFICATED ISSUED
BY THE INDIAN OVERSEAS BANK,
PATHANAMTHITTA BRANCH DATED
14.09.2022, EVIDENCING THE AVAILING OF
LOAN BY PETITIONERS 2 AND 3.
Exhibit P15 TRUE COPY OF THE COMMUNICATION ISSUED
BY THE 1ST RESPONDENT TO THE 2ND
RESPONDENT DATED 29.06.2022.
Exhibit P16 TRUE COPY OF THE PROCEEDINGS OF THE
2ND RESPONDENT DATED 21.06.2022 .
RESPONDENT'S ANNEXURES
Annexure R6(A) A TRUE COPY OF THE JUDGMENT IN
MEENACHIL RUBBER MARKETING AND
PROCESSING CO-OPERATIVE SOCIETY LTD. NO. K 118 AND ANOTHER V/S. CHOONDACHERY SERVICE CO-OPERATIVE BANK
LTD. NO. 167 AND ANOTHER, REPORTED IN
Annexure R6(B) A TRUE COPY OF THE JUDGMENTIN
SHANMUKHA SUNDARAM PILLAI S. VS.
MEENACHIL RUBBER MARKETING AND
PROCESSING CO-OPERATIVE SOCIETY LTD.
NO. K 118 AND OTHERS REPORTED IN 2022
(3) KHC 121
394
Annexure R6(C) A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2020-
2021 OF THE 4TH RESPONDENT BANK
SHOWING THE CURRENT LOSS OF THE BANK
Annexure R6(D) THE TRUE COPY OF THE ORDER NO JRGPTA/1749/2021/CRP(1) ISSUED BY THE 2ND RESPONDENT DATED 19/08/2023
395
Exhibit - P11 TRUE COPY OF THE DEPOSIT CERTIFICATE
DATED 22.08.2016 ISSUED BY THE
RESPONDENT IN FAVOUR OF THE PETITIONER
Exhibit - P12 TRUE COPY OF THE GOLD LOAN ACCOUNT
PASS CARD ISSUED FROM THE CANARA BANK
IN FAVOUR OF THE PETITIONER DATED
05.01.2022
Exhibit - P13 TRUE COPY OF THE GOLD DEPOSIT RECEIPT
DATED 15.10.2022 ISSUED FROM THE
MUTHOOT FINANCE IN FAVOUR OF THE
PETITIONER
397
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE THE 1ST
RESPONDENT.
RESPONDENT'S EXHIBITS
Exhibit R3(a) A TRUE COPY OF THE JUDGMENT DATED 05.10.2018 FROM THIS HON'BLE COURT IN
W.P.(C).NO.16484 OF 2018.
410
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE THE 1ST
RESPONDENT.
412
Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED
26.7.2022 IN W.P.(C)NO. 14015 OF 2021.
415
APPENDIX OF WP(C) 38687/2022 PETITIONER'S EXHIBITS Exhibit P1 COPY OF FIXED RECEIPT NO. 5262 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P2 COPY OF FIXED RECEIPT NO. 5267 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P3 COPY OF FIXED RECEIPT NO. 5266 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P4 COPY OF FIXED RECEIPT NO. 5265 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P5 COPY OF FIXED RECEIPT NO. 5264 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P6 COPY OF FIXED RECEIPT NO. 5263 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P7 COPY OF FIXED RECEIPT NO. 5278 DTD.
16.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P8 COPY OF FIXED RECEIPT NO. 5277 DTD.
16.4.2012 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P9 COPY OF FIXED RECEIPT NO. 9598 DTD.
23.3.2016 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD Exhibit P10 COPY OF FIXED RECEIPT NO. 9597 DTD.
23.3.2016 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
416
Exhibit P11 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P12 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P13 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P14 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P15 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P16 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P17 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P18 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P19 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P20 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
Exhibit P21 COPY OF NOMINATION RECEIPT DATED
20.10.2017 ISSUED BY AROOR CENTRAL
SERVICE CO-OP. BANK LTD
417
Exhibit P22 COPY OF JUDGMENT IN WP(C) NO. 31871 OF
2018 DATED 06.03.2019 BEFORE THE
HON'BLE HIGH COURT OF KERALA,
ERNAKULAM
Exhibit P23 COPY OF ORDER DATED 24.05.2019 PASSED
BY THE 1ST RESPONDENT
Exhibit P24 COPY OF JUDGMENT IN THE R.P. NO. 368
OF 2019 IN WP(C) NO. 31871 OF 2018
DATED 11.07.2019 FILED BY THE 1ST
RESPONDENT
Exhibit P25 COPY OF THE JUDGMENT IN W.P.(C) 19640
OF 2019 DATED 30.07.2019 BEFORE THE
HON'BLE HIGH COURT OF KERALA,
ERNAKULAM
RESPONDENT'S EXHIBITS Exhibit R 2 (a) A TRUE PHOTO COPY OF THE APPLICATION
DATED 25.2.2022 ALONG WITH THE
UNDERTAKING SUBMITTED BY MRS.ANJANA TO
THE 2ND RESPONDENT.
Exhibit R 2 (b) A TRUE PHOTO COPY OF THE SUCCESSION
CERTIFICATE ISSUED FROM SUB COURT,
CHERTHALA IN O.P.(SUCCESSION)
NO.2/2021 DATED 12.1.2022.
418
Exhibit P3(b) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT DATED 18.06.2021
MAINTAINED BY THE 1ST PETITIONER WITH
THE 6TH RESPONDENT BANK WITH A/C NO.
0111050019959 ALONG WITH THE
PARTICULARS REGARDING RENEWAL OF
DEPOSIT
Exhibit P3(c) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT
BANK WITH A/C NO. 0111050020476 DATED
31.01.2022
Exhibit P3(d) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT
BANK WITH A/C NO. 0111050020539 DATED
25.02.2022
Exhibit P3(e) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT
BANK WITH A/C NO. 0111050020575 DATED
04.04.2022
Exhibit P4 PHOTOCOPY OF THE NOTICE ISSUED BY THE
4TH RESPONDENT TO THE OFFICE BEARERS
OF THE 6TH RESPONDENT BANK DATED
18.04.2022
Exhibit P5 PHOTOCOPY OF THE NOTICE ISSUED BY THE
4TH RESPONDENT TO THE OFFICE BEARERS
OF THE 6TH RESPONDENT BANK DATED
02.06.2022
Exhibit P6 PHOTOCOPY OF THE INTERIM ORDER DATED 02.09.2022 IN W.P (C) NO. 14699/2022
Exhibit P7 PHOTOCOPY OF THE ORDER OF THIS HON'BLE COURT IN W.P(C) NO.14699/2022 DATED
10.10.2022
Exhibit P8 PHOTOCOPY OF THE ORDER OF THIS HON'BLE
COURT DATED 17.11.2022 IN W.P (C)
424
NO.17418/2022 Exhibit P9 PHOTOCOPY OF THE REPRESENTATION DATED
16.12.2022 SUBMITTED BY THE 1ST
PETITIONER BEFORE THE 7TH RESPONDENT
Exhibit P10 PHOTOCOPY OF THE REPRESENTATION TO THE
5TH RESPONDENT DATED 20.12.2022
SUBMITTED BY THE 1ST PETITIONER
425
THE 6TH RESPONDENT BANK WITH A/C NO. 230/2017-2018 ALONG WITH THE
PARTICULARS REGARDING RENEWAL OF
DEPOSIT
Exhibit P7(b) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT DATED 22.12.2017
MAINTAINED BY THE 1ST PETITIONER WITH
THE 6TH RESPONDENT BANK WITH A/C NO. 606/2017-2018 ALONG WITH THE
PARTICULARS REGARDING RENEWAL OF
DEPOSIT
Exhibit P7(c) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT BANK
WITH A/C NO. 17/2018-2019 DATED
13.04.2018 ALONG WITH THE PARTICULARS
REGARDING RENEWAL OF DEPOSIT
Exhibit P7(d) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT BANK
WITH A/C NO. 0111050019094 DATED
30.05.2020 ALONG WITH THE PARTICULARS
REGARDING RENEWAL OF DEPOSIT
Exhibit P7(e) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT BANK
WITH A/C NO. 0111050019271 DATED
21.08.2020 ALONG WITH THE PARTICULARS
REGARDING RENEWAL OF DEPOSIT
Exhibit P7(f) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT BANK
WITH A/C NO. 0111050019583 DATED
22.12.2020 ALONG WITH THE PARTICULARS
REGARDING RENEWAL OF DEPOSIT
Exhibit P 7(g) PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT BANK
WITH A/C NO. 0111050020390 DATED
24.12.2021.
427
Exhibit P8 PHOTOCOPY OF THE PASS BOOK OF THE 1ST
PETITIONER(RELEVANT PAGES)
Exhibit P9 PHOTOCOPY OF THE CERTIFICATE OF THE
FIXED DEPOSIT MAINTAINED BY THE 1ST
PETITIONER WITH THE 6TH RESPONDENT BANK
WITH A/C NO. 0111050019095 DATED
30.05.2020 ALONG WITH THE PARTICULARS
REGARDING RENEWAL OF DEPOSIT
Exhibit P10 PHOTOCOPY OF THE NOTICE ISSUED BY THE
4TH RESPONDENT TO THE OFFICE BEARERS OF
THE 6TH RESPONDENT BANK DATED
18.04.2022
Exhibit P11 PHOTOCOPY OF THE NOTICE ISSUED BY THE
4TH RESPONDENT TO THE OFFICE BEARERS OF
THE 6TH RESPONDENT BANK DATED
02.06.2022
Exhibit P12 PHOTOCOPY OF THE INTERIM ORDER DATED 02.09.2022 IN W.P (C) NO. 14699/2022
Exhibit P13 PHOTOCOPY OF THE ORDER OF THIS HON'BLE COURT IN W.P(C) NO.14699/2022 DATED
10.10.2022
Exhibit P14 PHOTOCOPY OF THE REPRESENTATION DATED
09.12.2022 SUBMITTED BY THE PETITIONERS
BEFORE THE 5TH RESPONDENT
Exhibit P15 PHOTOCOPY OF THE REPRESENTATION TO THE
7TH RESPONDENT DATED 05.12.2022
428
APPENDIX OF WP(C) 1509/2023 PETITIONER'S ANNEXURES Exhibit P1 TRUE COPY OF THE FD RECEIPT NO. 11000
DATED 10.08.2011 ISSUED FROM THE 4TH
RESPONDENT.
Exhibit P2 TRUE COPY OF THE FD RECEIPT NO.
0003337 DATED 13.10.2020 ISSUED FROM
THE 4TH RESPONDENT .
Exhibit P3 TRUE COPY OF THE FD NO. 0003338 DATED
13.10.2020 ISSUED FROM THE 4TH
RESPONDENT .
Exhibit P4 TRUE COPY OF DISCHARGE SUMMARY GIVEN
TO THE SECOND PETITIONER FROM ST.
JAMES HOSPITAL, CHALAKUDY DATED
31.12.2021
Exhibit P5 TRUE COPY OF THE PETITION SUBMITTED TO
THE 1ST RESPONDENT DATED 22.08.2022 .
Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO
THE 2ND RESPONDENT DATED 22.08.2022 .
Exhibit P7 TRUE COPY OF THE PETITION SUBMITTED TO
THE 3RD RESPONDENT DATED 22.08.2022.
Exhibit P8 TRUE COPY OF THE LETTER NO. C.P. (5) 7774/2022 ISSUED FROM THE OFFICE OF
THE 1ST RESPONDENT DATED 12.09.2022
Exhibit P9 TRUE COPY OF THE DIRECTION ISSUED BY
THE 2ND RESPONDENT DATED 16.11.2022 TO
THE 4TH AND 5TH RESPONDENTS.
Exhibit P10 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN WP (C) 19274/2019 DATED
24.07.2019
Exhibit P11 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO. 15885/2021 DATED 29.07.2022.
429
Exhibit P12 TRUE COPY OF LETTER ISSUED BY THE ST. JAMES' HOSPITAL, CHALAKUDY DATED
05.05.2023
430
Exhibit P14 TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER BEFORE THE THIRD
RESPONDENT, DATED 9/12/2022 Exhibit P15 TRUE COPY OF THE FIR IN CRIME NO.1266/2022 OF VANCHIYOOR POLICE STATION, DATED 24/12/2022
Exhibit P16 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
ADMINISTRATION OF THE FIFTH
RESPONDENT, DATED 4/01/2023
432
RESPONDENT, SHOWING MONTHLY DEPOSIT IN
SCHEME NO. 17/85
Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT NO. 16952 DATED 27.10.2022
ISSUED IN THE NAME OF 2ND PETITIONER
Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT NO. 16951 DATED 27.10.2022
ISSUED IN THE NAME OF 3RD PETITIONER
Exhibit P5 A TRUE COPY OF THE COMPLAINT DATED
10.01.2023 SUBMITTED BEFORE THE
STATION HOUSE OFFICER, VANCHIYOOR
Exhibit P6 A TRUE COPY OF THE COMPLAINT DATED
10.01.2023 SUBMITTED BEFORE THE
DISTRICT POLICE CHIEF,
THIRUVANANTHAPURAM
Exhibit P7 A TRUE COPY OF THE FIR IN CRIME NO.1266/2022 REGISTERED AT VANCHIYOOR
POLICE STATION
Exhibit P8 A TRUE COPY OF THE NEWS REPORT
PUBLISHED IN MATHRUBHUMI
RESPONDENT'S ANNEXURES
Annexure-I TRUE PHOTOCOPY OF THE ATTACHMENT ORDER
ISSUED BY THE ADDITIONAL REGISTRAR
(CREDIT) / ARBITRATOR AS IA NO.01/2023 IN ARC NO. 18/2023.
Annexure-II TRUE PHOTOCOPY OF THE ATTACHMENT ORDER
ISSUED BY THE ADDITIONAL REGISTRAR
(CREDIT) / ARBITRATOR AS IA NO.02/2023 IN ARC NO. 18/2023.
435
APPENDIX OF WP(C) 6273/2023 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF A FD RECEIPT NO. 2979
DATED 27.04.2015 MATURED AT 27.06.2022
BEARING AN AMOUNT OF RS. 2,00,000/-
(TWO LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P2 A TRUE COPY OF A FD RECEIPT NO. 2980
DATED 27.04.2015 MATURED AT 27.06.2022
BEARING AN AMOUNT OF RS. 2,00,000/-
(TWO LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P3 A TRUE COPY OF A FD RECEIPT NO. 2981
DATED 27.04.2015 MATURED AT 27.06.2022
BEARING AN AMOUNT OF RS. 2,00,000/-
(TWO LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P4 A TRUE COPY OF A FD RECEIPT NO. 2982
DATED 27.04.2015 MATURED AT 27.06.2022
BEARING AN AMOUNT OF RS. 2,00,000/-
(TWO LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P5 A TRUE COPY OF A FD RECEIPT NO. 2983
DATED 27.04.2015 MATURED AT 27.06.2022
BEARING AN AMOUNT OF RS. 2,00,000/-
(TWO LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P6 A TRUE COPY OF A FD RECEIPT NO. 2984
DATED 28.04.2015 MATURED AT 28.06.2022
BEARING AN AMOUNT OF RS. 3,00,000/-
(THREE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P7 A TRUE COPY OF A FD RECEIPT NO. 2985
DATED 28.04.2015 MATURED AT 28.06.2022
BEARING AN AMOUNT OF RS. 3,00,000/-
(THREE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK
436
Exhibit P8 A TRUE COPY OF A FD RECEIPT NO. 2986
DATED 28.04.2015 MATURED AT 28.06.2022
BEARING AN AMOUNT OF RS. 3,00,000/-
(THREE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P9 A TRUE COPY OF A FD RECEIPT NO. 2987
DATED 28.04.2015 MATURED AT 28.06.2022
BEARING AN AMOUNT OF RS. 3,00,000/-
(THREE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P10 A TRUE COPY OF A FD RECEIPT NO. 2988
DATED 28.04.2015 MATURED AT 28.06.2022
BEARING AN AMOUNT OF RS. 3,00,000/-
(THREE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P11 A TRUE COPY OF A FD RECEIPT NO. 4002
DATED 13.12.2016 MATURED AT 28.06.2022
BEARING AN AMOUNT OF RS. 4,75,000/-
( FOUR LAKH SEVENTY FIVE THOUSAND )
ISSUED BY THE KANDALA SERVICE CO-
OPERATIVE BANK
Exhibit P12 A TRUE COPY OF THE COMPLAINT FILED BY
THE PETITIONER BEFORE THE ASSISTANT
REGISTRAR ( GENERAL ),
THIRUVANANTHAPURAM DATED 10.08.2022
Exhibit P13 A TRUE COPY OF THE LETTER BEARING NO. ARGKTD/1267/2022 UI(2) DATED
02.09.2022 ISSUED BY THE ASSISTANT
REGISTRAR ( GENERAL ),
THIRUVANANTHAPURAM TO THE SECRETARY
,KANDALA COOPERATIVE SOCIETY
Exhibit P14 A TRUE COPY OF A FD RECEIPT NO. 3104
DATED 30.06.2015 MATURED AT 30.09.2020
BEARING AN AMOUNT OF RS. 3,00,000/-
(THREE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P15 A TRUE COPY OF A FD RECEIPT NO. 3103
437
DATED 30.06.2015 MATURED AT 30.09.2020
BEARING AN AMOUNT OF RS. 2,00,000/-
(TWO LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK Exhibit P16 A TRUE COPY OF A FD RECEIPT NO. 8686
DATED 09.03.2019 MATURED AT 28.03.2021
BEARING AN AMOUNT OF RS. 5,00,000/-
(FIVE LAKHS) ISSUED BY THE KANDALA
SERVICE CO-OPERATIVE BANK RESPONDENT'S EXHIBITS
EXHIBIT R3(a) TRUE PHOTO COPY OF THE INTERIM ORDER
DATED 1/9/2022 IN W.P(C) NO. 24975/2022
Exhibit R3(b) TRUE PHOTO COPY OF THE ORDER DATED 29/8/2022 ISSUED BY THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETY (G),
THIRUVANANTHAPURAM
Exhibit R3(c) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED
WITH REGARD TO THE DHARNA BY THE
DEPOSITORS GROUP
Exhibit R3(d) THE TRUE COPY OF THE LETTER NO.1000/203-24 DATED 04.12.2023 Exhibit R3(e) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023. Exhibit R3(f) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023 Exhibit R3(g) THE TRUE COPY OF THE EMAIL
COMMUNICATION DATED 07.12.2023.
438
NO.SC3/104/2023/HOME DATED
18.11.2023.
EXHIBIT R2(f) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023. EXHIBIT R2(g) THE TRUE COPY OF THE EMAIL
COMMUNICATION DATED 07.12.2023.
441
Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE NO.9174 DATED 16.08.2019
Exhibit P15 TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE NO.9175 DATED 16.08.2019
Exhibit P16 TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE NO.12142 DATED 11.10.2022
Exhibit P17 TRUE COPY OF THE REPRESENTATION FILED
BY THE 1ST PETITIONER BEFORE THE 2ND
RESPONDENT DATED 11.06.2022
Exhibit P18 TRUE COPY OF THE REPRESENTATION FILED
BY 1ST PETITIONER BEFORE THE 2ND
RESPONDENT DATED 10.12.2022
Exhibit P19 TRUE COPY OF THE REPRESENTATION FILED
BY 1ST PETITIONER BEFORE THE 2ND
RESPONDENT DATED 02.02.2023
Exhibit P20 TRUE COPY OF THE REPRESENTATION FILED
BY 2ND PETITIONER BEFORE THE 2ND
RESPONDENT DATED NIL
Exhibit P21 TRUE COPY OF THE REPRESENTATION FILED
BY 3RD PETITIONER BEFORE THE 2ND
RESPONDENT DATED 17.10.2022
Exhibit P22 TRUE COPY OF THE REPRESENTATION FILED
BY 3RD PETITIONER BEFORE THE 2ND
RESPONDENT DATED NIL
Exhibit P23 TRUE COPY OF THE LETTER NO.ARGKTD / 1335/2022/UI(2) DATED 29.09.2022 FROM
THE 3RD RESPONDENT TO THE 2ND
RESPONDENT
Exhibit P24 TRUE COPY OF THE LETTER NO.ARGKTD/1593/2022/UI(2) DATED
13.12.2022 FROM THE 3RD RESPONDENT TO
THE 2ND RESPONDENT
443
Exhibit P25 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC NO.20088/2022
DATED 27.06.2022
RESPONDENT'S EXHIBITS
Exhibit R1(a) TRUE PHOTO COPY OF THE INTERIM ORDER
DATED 1/9/2022 IN W.P(C) NO. 24975/2022
Exhibit R1(b) TRUE PHOTO COPY OF THE ORDER DATED 29/8/2022 ISSUED BY THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETY (G),
THIRUVANANTHAPURAM
Exhibit R1(c) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED
WITH REGARD TO THE DHARNA BY THE
DEPOSITORS GROUP
Exhibit R1(d) TRUE PHOTO COPY OF THE STATEMENT
PREPARED BY THE BANK
444
APPENDIX OF WP(C) 11038/2023 PETITIONER'S EXHIBITS Exhibit P1 COPY OF DEPOSIT CERTIFICATE NO 014090
ISSUED BY THE THIRD RESPONDENT TO THE
FIRST PETITIONER AND SALY SAMUEL
Exhibit P2 COPY OF DEPOSIT RECEIPT NO 016854 IN
THE NAME OF FIRST PETITIONER AND DAVID
SAMUEL
Exhibit P3 COPY OF LETTER DATED 6.10.2022
SUBMITTED BY THE FIRST PETITIONER
BEFORE THE SECRETARY OF THE THIRD
RESPONDENT BANK
Exhibit P4 COPY OF REPRESENTATION DATED
17.10.2022 SUBMITTED BY THE FIRST
PETITIONER BEFORE THE SECOND
RESPONDENT
Exhibit P5 COPY OF LETTER/ORDER NO. JRGPTA/1903/2022-CRP (1) DATED
27.10.2022 ISSUED BY THE SECOND
RESPONDENT TO THE THIRD RESPONDENT
445
EXHIBIT P9 THE TRUE COPY OF THE INVITATION CARD
OF THE WEDDING OF THE DAUGHTER OF THE
1ST AND 2ND PETITIONERS.
EXHIBIT P10 THE TRUE COPY OF THE STATEMENT OF
DEPOSIT DATED 30/03/2023 ISSUED BY THE
SECRETARY IN CHARGE OF THE 1ST
RESPONDENT BANK.
447
Exhibit P12 A TRUE COPY OF THE FORWARDING NOTE
ISSUED BY THE 4TH RESPONDENT TO THE
6TH RESPONDENT DATED 21.03.23
Exhibit P13 A TRUE COPY OF THE BANK STATEMENT
CONCERNING THE HOME LOAN OF THE 3RD
PETITIONER DATED 06.03.23
Exhibit P14 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF 3RD
PETITIONER'S WIFE DATED 22.12.21 Exhibit P15 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF 3RD
PETITIONER DATED 22.12.21
Exhibit P16 A TRUE COPY OF THE REPRESENTATION OF
THE 3RD PETITIONER DATED 12.10.22
Exhibit P17 A TRUE COPY OF THE JOINT
REPRESENTATION TO THE 4TH RESPONDENT
DATED 06.03.23
Exhibit P18 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P19 A TRUE COPY OF THE CERTIFICATE IN THE
NAME OF SURESHKUMAR ISSUED BY THE
REGIONAL CANCER CENTRE, TRIVANDRUM
DATED 04.08.21
Exhibit P20 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 4TH PETITIONER
DATED 12.06.19
Exhibit P21 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 4TH PETITIONER
DATED 22.7.19
Exhibit P22 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 4TH PETITIONER
DATED 28.10.19
450
Exhibit P23 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES OF THE 4TH PETITIONER
DATED 20.11.19
Exhibit P24 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 4TH PETITIONER
DATED 04.06.21
Exhibit P25 A TRUE COPY OF THE COMMUNICATION OF
THE 4TH RESPONDENT DATED 01.11.22
Exhibit P26 A TRUE COPY OF THE REPRESENTATION OF
THE 4TH PETITIONER DATED 06.03.23
Exhibit P27 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 5TH PETITIONER
DATED 06.06.16
Exhibit P28 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 5TH PETITIONER
DATED 09.07.18
Exhibit P29 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 06.03.23
Exhibit P30 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P31 A TRUE COPY OF THE DISCHARGE SUMMARY
OF THE 7TH PETITIONER DATED NIL
Exhibit P32 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 6TH PETITIONER
DATED 12.10.15
Exhibit P33 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 14.02.20
Exhibit P34 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 29.09.20
Exhibit P35 A TRUE COPY OF THE FIXED DEPOSIT
451
CERTIFICATES OF THE 7TH PETITIONER
DATED 20.10.21
Exhibit P36 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 08.03.23
Exhibit P37 A TRUE COPY OF THE REPRESENTATION TO THE HON'BLE PRIME MINISTER OF INDIA
DATED 27.03.23
Exhibit P38 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 25.09.20
Exhibit P39 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
14.03.23
Exhibit P40 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P41 A TRUE COPY OF THE SOUBHAGYA DEPOSIT
CERTIFICATES DATED 06.03.17
Exhibit P42 A TRUE COPY OF THE SOUBHAGYA DEPOSIT
CERTIFICATES DATED 03.10.18
Exhibit P43 A TRUE COPY OF THE SOUBHAGYA DEPOSIT
CERTIFICATE DATED 09.10.18
Exhibit P44 A TRUE COPY OF THE REPRESENTATION TO
THE MANAGER, PAPPARA BRANCH OF THE 6TH
RESPONDENT DATED 16.06.22
Exhibit P45 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 07.07.22
Exhibit P46 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
02.08.22
Exhibit P47 A TRUE COPY OF THE COMPLAINT TO THE HON'BLE CO-OPERATIVE OMBUDSMAN DATED
13.10.22
452
Exhibit P48 A TRUE COPY OF THE ORDER OF THE HON'BLE CO-OPERATIVE OMBUDSMAN,
THIRUVANANTHAPURAM DATED 27.02.23
Exhibit P49 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 30.08.13
Exhibit P50 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 10.09.14
Exhibit P51 A TRUE COPY OF THE PASSBOOK OF THE
10TH PETITIONER MAINTAINED WITH THE
6TH RESPONDENT DATED NIL
Exhibit P52 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF MERCY. D
DATED 24.09.13
Exhibit P53 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF MERCY. D
DATED 22.03.14
Exhibit P54 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF MERCY. D
DATED 11.07.14
Exhibit P55 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF MERCY. D
DATED 14.07.14
Exhibit P56 A TRUE COPY OF THE COMPLAINTS TO THE
4TH RESPONDENT DATED 06.03.23
Exhibit P57 A TRUE COPY OF THE COMMUNICATIONS OF
THE 4TH RESPONDENT DATED 21.03.23
Exhibit P58 A TRUE COPY OF THE DISABILITY
CERTIFICATE ISSUED BY THE MEDICAL
BOARD IN THE NAME OF VINU M.R DATED
11.09.12
Exhibit P59 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 22.05.13
453
Exhibit P60 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 08.04.14
Exhibit P61 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 30.05.16
Exhibit P62 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 01.07.19
Exhibit P63 A TRUE COPY OF THE PASSBOOK OF THE
12TH PETITIONER DATED NIL
Exhibit P64 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 08.03.23
Exhibit P65 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P66 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 27.12.19
Exhibit P67 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 01.06.20
Exhibit P68 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES DATED 19.08.20
Exhibit P69 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 19.01.21
Exhibit P70 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES DATED 07.05.21
Exhibit P71 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 30.03.22
Exhibit P72 A TRUE COPY OF THE REPRESENTATION TO
THE 6TH RESPONDENT DATED 12.10.22
Exhibit P73 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 09.03.23
454
Exhibit P74 A TRUE COPY OF THE COMMUNICATION
ISSUED TO THE WIFE OF THE 13TH
PETITIONER DATED 21.03.23
Exhibit P75 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES DATED 25.10.18
Exhibit P76 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 13.11.19
Exhibit P77 A TRUE COPY OF THE PASSBOOK OF THE
14TH PETITIONER DATED NIL
Exhibit P78 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 8.3.23
Exhibit P79 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P80 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 08.2.21
Exhibit P81 A TRUE COPY OF THE PASSBOOK OF THE
15TH PETITIONER DATED NIL
Exhibit P82 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 10.03.23
Exhibit P83 A TRUE COPY OF THE COMMUNICATION
ISSUED FROM THE 4TH RESPONDENT DATED
25.03.23
Exhibit P84 A TRUE COPY OF THE DISCHARGE SUMMARY
OF THE 16TH PETITIONER ISSUED FROM PRS
HOSPITAL DATED NIL
Exhibit P85 A TRUE COPY OF THE SOUBHAGAYA DEPOSIT
CERTIFICATE DATED 31.5.18
Exhibit P86 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 18.10.21
Exhibit P87 A TRUE COPY OF THE FIXED DEPOSIT
455
CERTIFICATES DATED 31.12.21
Exhibit P88 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 3.1.22
Exhibit P89 A TRUE COPY OF THE COMMUNICATION
ISSUED FROM THE 4TH RESPONDENT DATED
27.3.23
Exhibit P90 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES DATED 17.01.19
Exhibit P91 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 15.10.19
Exhibit P92 A TRUE COPY OF THE REPRESENTATION TO
THE 6TH RESPONDENT DATED 14.12.22
Exhibit P93 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 6.3.23
Exhibit P94 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
21.3.23
Exhibit P95 A TRUE COPY OF THE DISCHARGE SUMMARY
ISSUED FROM SP FORT HOSPITAL DATED NIL
Exhibit P96 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 20.10.18
Exhibit P97 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 30.10.18
Exhibit P98 A TRUE COPY OF THE REPRESENTATION TO
THE 6TH RESPONDENT DATED 31.10.22
Exhibit P99 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 17.11.22
Exhibit P100 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
13.02.23
456
Exhibit P101 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF REMA
RAJKUMAR DATED 13.01.20
Exhibit P102 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES DATED 08.05.20
Exhibit P103 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES DATED 26.09.20
Exhibit P104 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 30.05.22
Exhibit P105 A TRUE COPY OF THE REPRESENTATIONS TO
THE 4TH RESPONDENT DATED 08.03.23
Exhibit P106 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P107 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT
CERTIFICATE DATED 26.08.19
Exhibit P108 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT
CERTIFICATE DATED 2.7.20
Exhibit P109 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 21.03.22
Exhibit P110 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 08.03.23
Exhibit P111 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT
CERTIFICATE DATED 25.01.19
Exhibit P112 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT
CERTIFICATE DATED 18.09.19
Exhibit P113 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT
CERTIFICATE DATED 19.09.19
Exhibit P114 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT
CERTIFICATE DATED 29.01.20
457
Exhibit P115 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 08.03.23
Exhibit P116 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 01.10.20
Exhibit P117 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 05.10.20
Exhibit P118 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 12.10.20
Exhibit P119 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 06.03.23
Exhibit P120 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P121 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES OF THE 24TH PETITIONER
DATED 12.12.20
Exhibit P122 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 21.01.23
Exhibit P123 A TRUE COPY OF THE REPRESENTATION
DATED 08.03.23
Exhibit P124 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P125 A TRUE COPY OF THE ACCOUNT PASSBOOK IN
THE NAME OF THE 25TH PETITIONER DATED
13.03.20
Exhibit P126 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 13.05.19
Exhibit P127 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 15.09.20
Exhibit P128 A TRUE COPY OF THE REPRESENTATION
458
DATED 08.03.23
Exhibit P129 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P130 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 18.09.16
Exhibit P131 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 17.10.16
Exhibit P132 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 24.10.18
Exhibit P133 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 01.11.18
Exhibit P134 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 02.11.20
Exhibit P135 A TRUE COPY OF THE REPRESENTATION TO
THE 4TH RESPONDENT DATED 08.03.23
Exhibit P136 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 20.07.19
Exhibit P137 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 16.10.20
Exhibit P138 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 16.11.20
Exhibit P139 A TRUE COPY OF THE REPRESENTATION
DATED 06.03.23
Exhibit P140 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P141 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 15.10.18
Exhibit P142 A TRUE COPY OF THE FIXED DEPOSIT
459
CERTIFICATE DATED 16.08.21
Exhibit P143 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF 28TH
PETITIONER'S WIFE DATED 29.08.19 Exhibit P144 A TRUE COPY OF THE REPRESENTATION
DATED 08.03.23
Exhibit P145 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P146 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 16.06.15
Exhibit P147 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 18.01.16
Exhibit P148 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 19.02.19
Exhibit P149 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 24.06.21
Exhibit P150 A TRUE COPY OF THE REPRESENTATION
DATED 08.03.23
Exhibit P151 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P152 A TRUE COPY OF THE SOUBHAGYA DEPOSIT
CERTIFICATE OF THE 31ST PETITIONER
DATED 18.06.20
Exhibit P153 A TRUE COPY OF THE SOUBHAGYA DEPOSIT
CERTIFICATES OF THE 30TH PETITIONER
DATED 14.06.21
Exhibit P154 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 31ST PETITIONER
DATED 30.12.16
460
Exhibit P155 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 14.12.22
Exhibit P156 A TRUE COPY OF THE REPRESENTATIONS
DATED 09.03.23
Exhibit P157 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P158 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
25.03.23
Exhibit P159 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 32ND PETITIONER
DATED 25.05.16
Exhibit P160 A TRUE COPY OF THE SOUBHAGAYA DEPOSIT
CERTIFICATE DATED 20.12.16
Exhibit P161 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE OF THE 32ND PETITIONER
DATED 19.11.18
Exhibit P162 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE DATED 02.08.21
Exhibit P163 A TRUE COPY OF THE REPRESENTATIONS
DATED 08.03.23
Exhibit P164 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P165 TRUE COPY OF THE PASSBOOK OF THE 34TH
PETITIONER DATED NIL
Exhibit P166 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF ANIL KUMAR.
G DATED 27.05.22
Exhibit P167 A TRUE COPY OF THE REPRESENTATION
DATED 10.03.23
461
Exhibit P168 A TRUE COPY OF THE SOUBHAGYA DEPOSIT
CERTIFICATES DATED 19.01.21
Exhibit P169 A TRUE COPY OF THE REPRESENTATIONS
DATED 08.03.23
Exhibit P170 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
21.03.23
Exhibit P171 A TRUE COPY OF THE RAJATHA JUBILEE
CERTIFICATES DATED 18.11.2002
Exhibit P172 A TRUE COPY OF THE RAJATHA JUBILEE
CERTIFICATES IN THE NAME OF 36TH
PETITIONER'S WIFE C.S SHEEJA DATED
19.11.02
Exhibit P173 A TRUE COPY OF THE REPRESENTATIONS
DATED 08.03.23
Exhibit P174 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
16.03.23
Exhibit P175 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF RENJINI R.G
DATED 14.3.22
Exhibit P176 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATE IN THE NAME OF 37TH
PETITIONER'S HUSBAND PRATHEESH .K
DATED 14.3.22
Exhibit P177 A TRUE COPY OF THE REPRESENTATIONS TO
THE 6TH RESPONDENT DATED 5.7.22
Exhibit P178 A TRUE COPY OF THE REPRESENTATIONS
DATED 8.3.23
Exhibit P179 A TRUE COPY OF THE COMMUNICATIONS
ISSUED BY THE 4TH RESPONDENT DATED
16.3.23
462
Exhibit P180 A TRUE COPY OF THE FIXED DEPOSIT
CERTIFICATES IN THE NAME OF KRISHNAN
NAIR DATED 20.04.22
Exhibit P181 A TRUE COPY OF THE REPRESENTATIONS
DATED 09.03.23
Exhibit P182 A TRUE COPY OF THE COMMUNICATION
ISSUED BY THE 4TH RESPONDENT DATED
23.03.23
Exhibit P183 A TRUE COPY OF THE NEWSPAPER CUTTING
IN ONMANORAMA DAILY DATED 29.07.22
Exhibit P184 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P (C) 20088 OF 2022
DATED 27.06.22
RESPONDENT EXHIBITS
EXHIBIT R6(A) TRUE PHOTO COPY OF THE INTERIM ORDER
DATED 1/9/2022 IN W.P(C) NO. 24975/2022
EXHIBIT R6(B) TRUE PHOTO COPY OF THE ORDER DATED
29/8/2022 ISSUED BY THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETY (G),
THIRUVANANTHAPURAM
EXHIBIT R6(C) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED
WITH REGARD TO THE DHARNA BY THE
DEPOSITORS GROUP
EXHIBIT R2(D) TRUE COPY OF THE LETTER NO.1000/203-24
DATED 04.12.2023
EXHIBIT R2(E) TRUE COPY OF THE PROCEEDINGS
NO.SC3/104/2023/HOME DATED 18.11.2023
EXHIBIT R2(F) TRUE COPY OF THE PROCEEDINGS
NO.SC3/104/2023/HOME DATED 18.11.2023
EXHIBIT R2(G) TRUE COPY OF THE EMAIL COMMUNICATION
DATED 07.12.2023
463
APPENDIX OF WP(C) 18562/2023 PETITIONER' EXHIBITS Exhibit P1 THE TRUE COPY OF THE RELEVANT PAGES
OF THE PASSBOOK OF THE PETITIONER
ISSUED BY THE RESPONDENT
467
EXHIBIT R4(D) THE TRUE COPY OF THE ORDERNO.JRGPTA / 1749 /2021 / CRP(1) OF 1ST RESPONDENT FOR
RECONSTITUTION OF COMMITTEE DATED
19/08/2023.
469
IN 2022 (3) KHC 121
EXHIBIT R3(C) A TRUE COPY OF THE RELEVANT PORTION OF
THE AUDIT REPORT FOR THE YEAR 2020-
2021
APPENDIX OF WP(C) 24576/2023
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF DEPOSIT CERTIFICATE
NO. 013006 WITH FIXED DEPOSIT ACCOUNT
NO.121/13-14 DATED 07/06/2013 ISSUED
BY THE 1ST RESPONDENT ON RECEIPT OF
RS.4,50,000/- (RUPEES FOUR LAKH AND
FIFTY THOUSAND ONLY) FROM THE 1ST
PETITIONER
Exhibit P2 THE TRUE COPY OF DEPOSIT CERTIFICATE
NO. 0003248 WITH FIXED DEPOSIT ACCOUNT
NO. 163/-19-20 DATED 12/12/2019 ISSUED
BY THE 1ST RESPONDENT ON RECEIPT OF
RS.3,64,000/- (RUPEES THREE LAKH AND
SIXTY FOUR THOUSAND ONLY) FROM THE 1ST
PETITIONER
Exhibit P3 THE TRUE COPY OF DEPOSIT CERTIFICATE
NO. 0003466 WITH FIXED DEPOSIT ACCOUNT
NO. 47/22-23 DATED 18/11/2022 ISSUED
BY THE 1ST RESPONDENT ON RECEIPT OF
RS.3,00,000/- (RUPEES THREE LAKH ONLY)
FROM THE 1ST PETITIONER
Exhibit P4 THE TRUE COPY OF DEPOSIT CERTIFICATE
NO. 014745 WITH FIXED DEPOSIT ACCOUNT
NO. 66/2015-16 DATED 13/10/2015 ISSUED
BY THE 1ST RESPONDENT ON RECEIPT OF
RS.1,00,000/- (RUPEES ONE LAKH ONLY)
FROM THE 2ND PETITIONER
Exhibit P5 THE TRUE COPY OF DEPOSIT CERTIFICATE
NO. 016897 WITH FIXED DEPOSIT ACCOUNT
NO.84/2016-17 DATED 24/10/2016 ISSUED
BY THE 1ST RESPONDENT ON RECEIPT OF
RS.1,00,000/- (RUPEES ONE LAKH ONLY)
FROM THE 2ND PETITIONER
Exhibit P6 THE TRUE COPY OF DEPOSIT CERTIFICATE
NO. 016898 WITH FIXED DEPOSIT ACCOUNT
NO. 85/2016-17 DATED 24/10/2016 ISSUED
BY THE 1ST RESPONDENT ON RECEIPT OF
474
RS.1,00,000/- (RUPEES ONE LAKH ONLY)
FROM THE 2ND PETITIONER
Exhibit P7 THE TRUE COPY OF THE NOTICE DATED 11/03/2020 ISSUED BY THE 5TH
RESPONDENT TO DAUGHTER OF THE
PETITIONER
Exhibit P8 THE TRUE COPY OF THE ORDER DATED 01/04/2022 IN W.P.(C). NO. 8706/2020 OF THIS HON'BLE COURT
Exhibit P9 THE TRUE COPY OF THE STATEMENT OF DEPOSIT DATED 02/05/2023 ISSUED BY THE
SECRETARY IN CHARGE OF THE 1ST
RESPONDENT BANK
475
Exhibit P11 TRUE COPY OF THE MEDICAL CERTIFICATE
DATED 20.04.2022 ISSUED BY THE AMRITA
INSTITUTE OF MEDICAL SCIENCE AND
RESEARCH CENTRE, ERNAKULAM TO THE
PETITIONER
Exhibit P12 TRUE COPY OF THE DISCHARGE SUMMARY
DATED 23.04.2022 ISSUED BY THE AMRITA
INSTITUTE OF MEDICAL SCIENCE AND
RESEARCH CENTRE, ERNAKULAM TO THE
PETITIONER
Exhibit P13 TRUE COPY OF THE SOCIETY PROCLAMATION
DATED 14.02.2024 ISSUED BY THE 3RD
RESPONDENT SOCIETY.
477
Exhibit P11 TRUE COPY OF PASS BOOK SAVINGS BANK
ACCOUNT OF THE 6TH PETITIONER WITH THE
5TH RESPONDENT
Exhibit P12 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 7TH PETITIONER BY THE
5TH RESPONDENT DATED 13/04/2023 Exhibit P13 TRUE COPY OF THE PASS BOOK OF JOINT
SAVINGS BANK ACCOUNT OF THE 8TH AND
9TH PETITIONERS WITH THE 5TH
RESPONDENT
Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 8TH PETITIONER BY THE
5TH RESPONDENT DATED 31/05/2022 Exhibit P15 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 9TH PETITIONER BY THE
5TH RESPONDENT DATED 22/06/2018 Exhibit P16 TRUE COPY OF THE PASS BOOK OF SAVINGS
BANK ACCOUNT OF THE 10TH PETITIONER
WITH THE 5TH RESPONDENT
Exhibit P17 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 11TH PETITIONER BY THE
5TH RESPONDENT DATED 17/01/2022 Exhibit P18 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 12TH PETITIONER BY THE
5TH RESPONDENT DATED 15/12/2018 Exhibit P19 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 13TH PETITIONER BY THE
5TH RESPONDENT DATED 30/03/2021 Exhibit P20 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 14TH PETITIONER BY THE
5TH RESPONDENT DATED 05/07/2016 Exhibit P21 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 15TH PETITIONER BY THE
5TH RESPONDENT DATED 03/01/2023
483
Exhibit P22 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 16TH PETITIONER BY THE
5TH RESPONDENT DATED 05/10/2012 Exhibit P23 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 16TH PETITIONER BY THE
5TH RESPONDENT DATED 06/09/2021 Exhibit P24 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 16TH PETITIONER BY THE
5TH RESPONDENT DATED 11/01/2016 Exhibit P25 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 16TH PETITIONER BY THE
5TH RESPONDENT DATED 03/03/2017 Exhibit P26 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 16TH PETITIONER BY THE
5TH RESPONDENT DATED 09/07/2015 Exhibit P27 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 16TH PETITIONER BY THE
5TH RESPONDENT DATED 29/11/2011 Exhibit P28 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 17TH PETITIONER BY THE
5TH RESPONDENT DATED 16/07/2016 Exhibit P29 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 18TH PETITIONER BY THE
5TH RESPONDENT DATED 17/05/2023 Exhibit P30 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 18TH PETITIONER BY THE
5TH RESPONDENT DATED 17/05/2023 Exhibit P31 TRUE COPY OF ONE SUCH REPRESENTATION
SUBMITTED BY THE 1ST PETITIONER TO THE
5TH RESPONDENT DATED 07/07/2023
Exhibit P32 TRUE COPY OF THE JUDGMENT PASSED BY
THIS HONORABLE COURT IN W.P(C)
NO:20088/2022 DATED 27/06/2022
484
Exhibit P33 TRUE COPY OF THE CLINICAL NOTE ISSUED
BY SENIOR RESIDENT, SREE CHITHIRA
THIRUNAL INSTITUTE OF MEDICAL SCIENCES
AND TECHNOLOGY, THIRUVANANTHAPURAM
DATED 07/09/2023 Exhibit P34 TRUE COPY OF THE CALL LETTER FOR
SURGERY ISSUED FROM DEPARTMENT OF
CARDIOLOGY, SREE CHITHIRA THIRUNAL
INSTITUTE OF MEDICAL SCIENCES AND
TECHNOLOGY, THIRUVANANTHAPURAM DATED
07/09/2023
Exhibit P35 TRUE COPY OF THE ORDER IN C.O.C NO:1341/2022 DATED 30/05/2023 OF THIS HON'BLE COURT
Exhibit P36 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT IN W.A NO:1104/2023
DATED 12/06/2023
Exhibit P37 TRUE COPY OF THE ORDER IN G.O(RT)NO:831/2023/AGRL DATED 17/08/2023 ISSUED BY THE 1ST
RESPONDENT
Exhibit P38 TRUE COPY OF THE REPRESENTATION
PREFERRED BY THE PETITIONER BEFORE THE
2ND RESPONDENT DATED 11 /09/2023 RESPONDENT'S EXHIBITS
EXHIBIT R2(D) TRUE COPY OF THE LETTER NO.1000/203-24
DATED 04.12.2023
EXHIBIT R2(E) TRUE COPY OF THE PROCEEDINGS
NO.SC3/104/2023/HOME DATED 18.11.2023
EXHIBIT R2(F) TRUE COPY OF THE PROCEEDINGS
NO.SC3/104/2023/HOME DATED 18.11.2023 EXHIBIT R2(G) TRUE COPY OF THE E-MAIL COMMUNICATION
DATED 07.12.2023
485
RESPONDENT EXHIBITS
EXHIBIT R2(a) A TRUE COPY OF THE DETAILS OF THE
FIXED DEPOSITS OF THE PETITIONERS
501
APPENDIX OF WP(C) 38009/2023
PETITIONER EXHIBITS
Exhibit P-1 PHOTOCOPY OF 1ST PAGE OF PETITIONER COMPANY'S BANK PASS BOOK ISSUED BY 4TH
RESPONDENT
Exhibit P-2 PHOTOCOPY OF FD RECEIPT NO.79038 IN A/C NO. 78616-12 DATED 11-09-2012 FOR
RS. 1 LAKH ISSUED BY 4TH RESPONDENT
Exhibit P-3 PHOTOCOPY OF FD RECEIPT NO. 419006 IN A/C NO. 5933-21 DATED 10-02-21 FOR RS.
1 LAKH ISSUED BY 4TH RESPONDENT
Exhibit P-4 PHOTOCOPY OF FD RECEIPT NO. 419003 IN A/C NO. 5930-21 DATED 10-02-21 FOR RS.
1 LAKH ISSUED BY 4TH RESPONDENT
Exhibit P-5 PHOTOCOPY OF FD RECEIPT NO. 419004 IN A/C NO. 5931-21 DATED 10-02-21 FOR RS.
1 LAKH ISSUED BY 4TH RESPONDENT
Exhibit P-6 PHOTOCOPY OF FD RECEIPT NO. 419005 IN A/C NO. 5932-21 DATED 10-02-21 FOR RS.
1 LAKH ISSUED BY 4TH RESPONDENT
Exhibit P-7 PHOTOCOPY OF FD RECEIPT NO. 419007 IN A/C NO. 5934-21 DATED 10-02-21 FOR RS.
1 LAKH ISSUED BY 4TH RESPONDENT
Exhibit P-8 PHOTOCOPY OF FD RECEIPT NO.419714 IN A/C NO. 6859-21 DATED 21-04-21 FOR RS.
1 LAKHS ISSUED BY 4TH RESPONDENT
Exhibit P-9 PHOTOCOPY OF FD RECEIPT NO. 426963 IN A/C NO. 5893-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT
Exhibit P-10 PHOTOCOPY OF FD RECEIPT NO. 426964 IN A/C NO. 5894-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT
502
Exhibit P-11 PHOTOCOPY OF FD RECEIPT NO. 426962 IN A/C NO. 5892-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT
Exhibit P-12 PHOTOCOPY OF FD RECEIPT NO. 426965 IN A/C NO. 5895-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT
Exhibit P-13 PHOTOCOPY OF FD RECEIPT NO. 426966 IN A/C NO. 5896-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT
Exhibit P-14 PHOTOCOPY OF FD RECEIPT NO. 426967 IN A/C NO. 5897-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT
Exhibit P-15 PHOTOCOPY OF REPRESENTATION DATED 10- 11-2022
RESPONDENT EXHIBITS
Exhibit R4(a) TRUE COPY OF THE MINUTES OF
ADMINISTRATIVE COMMITTEE MEETING DATED
12-10-2023
Exhibit R4(b) TRUE COPY OF THE MINUTES DATED 12-10-
2023 OF ADMINISTRATIVE COMMITTEE
MEETING, AS PER LETTER DATED 25-01-
2024
Exhibit R4(c) TRUE COPY OF THE LETTER DATED 25-01-
2024 WHICH SHOWS THE VARIOUS STEPS
TAKEN BY THE ADMINISTRATIVE COMMITTEE
OF THE 4TH RESPONDENT BANK
503
Exhibit P10 A TRUE COPY OF THE ORDER DATED
25.03.2023 ISSUED BY THE ASSISTANT
REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), KATTAKKADA IN NO.
ARGKTD/335/2023/UL(2) Exhibit P11 A TRUE COPY OF THE RELEVANT PORTION OF
THE REPORT PREPARED BY RESPONDENT NO.3
UNDER SECTION 68 (1) OF THE KERALA CO-
OPERATIVE SOCIETIES ACT
505
Exhibit P11 TRUE COPY OF THE PETITION SUBMITTED TO
THE 2ND RESPONDENT BY THE 1ST
PETITIONER DATED 21.10.2023
Exhibit P12 TRUE COPY OF THE PETITION SUBMITTED TO
THE 1ST RESPONDENT BY THE 1ST
PETITIONER DATED 21.10.2023
Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WP(C ) 15885/2021 DATED 29.07.2022
507
Exhibit P9 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002300 DATED 07.02.2017 IN FD
NO.590/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P10 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002299 DATED 07.02.2017 IN FD
NO.589/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P11 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002298 DATED 07.02.2017 IN FD
NO.588/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P12 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002293 DATED 07.02.2017 IN FD
NO.583/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P13 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002294 DATED 07.02.2017 IN FD
NO.584/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P14 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002295 DATED 07.02.2017 IN FD
NO.585/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P15 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002296 DATED 07.02.2017 IN FD
NO.586/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P16 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002297 DATED 07.02.2017 IN FD
NO.587/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P17 TRUE COPY OF THE DEPOSIT CERTIFICATE
NO.0002292 DATED 07.02.2017 IN FD
NO.582/2016 FOR AN AMOUNT OF RS.1,00,000/-
509
Exhibit P18 TRUE COPY OF THE LETTER NO.CRP (1)1160/2020 DATED 21.05.2020 OF THE
3RD RESPONDENT
Exhibit P19 TRUE COPY OF THE DEPOSIT GUARANTEED
CERTIFICATE ISSUED BY THE 1ST
RESPONDENT
Exhibit P20 TRUE COPY OF THE JUDGMENT DATED 16.12.2020 OF THIS HON'BLE COURT IN W.P.(C)NO.11355/2020
Exhibit P21 TRUE COPY OF THE JUDGMENT DATED 14.06.2022 OF THIS HON'BLE COURT IN C.O.C.NO.672/2022
Exhibit P22 TRUE COPY OF THE ORDER DATED 01.04.2022 OF THIS HON'BLE COURT IN W.P©NO.8706/2020
Exhibit P23 TRUE COPY OF THE ORDER DATED 29.07.2022 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P24 TRUE COPY OF THE ORDER DATED 24.08.2022 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P25 TRUE COPY OF THE ORDER DATED 22.06.2023 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P26 TRUE COPY OF THE ORDER DATED 06.07.2023 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P27 TRUE COPY OF THE ORDER DATED 21.09.2023 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P-28 TRUE COPY OF THE WHOLE ABDOMEN SONOGRAM REPORT DATED 5-2-2020 ISSUED
BY THE KIMS HOSPITAL,
THIRUVANANTHAPURAM TO MY HUSBAND P.B
SAURABHAN
510
Exhibit P-29 TRUE COPY OF THE MEDICAL PRESCRIPTION
DATED 22-11-2022 ISSUED BY THE RAMAIAH
MEMORIAL HOSPITAL, BANGALORE
Exhibit P-30 TRUE COPY OF THE MEDICAL PRESCRIPTION
DATED 7-12-2022 ISSUED BY THE RAMAIAH
MEMORIAL HOSPITAL, BANGALORE
Exhibit P-31 TRUE COPY OF THE CT SCAN REPORTS DATED 20-11-2022 ISSUED BY THE RAMAIAH
MEMORIAL HOSPITAL, BANGALORE TO THE
PETITIONER
Exhibit P-32 TRUE COPY OF THE DISCHARGE SUMMARY
DATED 22-1-2022 ISSUED BY THE RAMAIAH
MEMORIAL HOSPITAL, BANGALORE TO THE
PETITIONER
Exhibit P-33 TRUE COPY OF THE DISCHARGE SUMMARY
DATED 8-7-2022 ISSUED BY THE LORDS
HOSPITAL, THIRUVANANTHAPURAM TO THE
PETITIONER
Exhibit P-34 TRUE COPY OF THE DISCHARGE SUMMARY
DATED 18-9-2022 ISSUED BY THE LORDS
HOSPITAL AT THIRUVANANTHAPURAM TO THE
PETITIONER
511
APPENDIX OF WP(C) 39978/2023
PETITIONER EXHIBITS
Exhibit P-1 (a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:0003476 DATED 17-02-2023 IN THE
NAME OF PETITIONER
Exhibit P-1 (b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:0003498 DATED 15-03-2023 IN THE
NAME OF PETITIONER
Exhibit P-1 (c) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:0003499 DATED 15-03-2023 IN THE
NAME OF PETITIONER
Exhibit P-2 TRUE PHOTOCOPY OF INTERIM ORDER DATED 01-04-2022 IN W.P(C) 22064/2021 OF THIS HON'BLE COURT
Exhibit P-3 TRUE PHOTOCOPY OF INTERIM ORDER DATED 29-07-2022 IN W.P(C) 14013/2022 OF THIS HON'BLE COURT
512
RESPONDENT EXHIBITS
EXHIBIT R6(A) A TRUE COPY OF THE RELEVANT PAGES OF
SECTION 65 ENQUIRY REPORT DATED ON
31/03/2023
EXHIBIT R6(B) THE TRUE COPY OF THE JUDGEMENT IN WRIT
APPEAL 614/2022,DATED 25/08/2022
EXHIBIT R6(C) A TRUE COPY OF THE RELEVANT PORTION OF
THE AUDIT REPORT FOR THE YEAR 2020-
2021 OF THE 1ST RESPONDENT BANK
EXHIBIT R6(D) THE TRUE COPY OF THE ORDER NO.JRGPTA / 1749 /2021 / CRP(1,)DATED 19/08/2023
ISSUED BY THE 1ST RESPONDENT.
514
Exhibit P11 RUE COPY OF THE LETTER NO. N.C1197/2021 DATED 30-11-2021 OF THE
4TH RESPONDENT JOINT DIRECTOR(AUDIT),
ALAPPUZHA TO THE PETITIONER.
Exhibit P12 TRUE COPY OF THE FURTHER REPRESENTATION DATED 09-07-2022 OF THE
PETITIONER BEFORE 4TH RESPONDENT.
Exhibit P13 TRUE COPY OF THE LETTER NO. N.C 1197/2021 /L-DIS DATED 12-10-2022 OF
4TH RESPONDENT.
Exhibit P14 THE TRUE COPY OF THE LETTER DATED 03- 11-2022 OF THE PETITIONER TO THE 1ST
RESPONDENT.
Exhibit P15 THE TRUE COPY OF THE LETTER DATED 17- 01-2023 OF THE 1ST&2ND RESPONDENTS TO
THE PETITIONER .
Exhibit P16 THE STATEMENT OF EXT.P1 TO P6 DEPOSITS AS ON 30-09-2023 PREPARED BY THE
PETITIONER .
516
Exhibit-P14 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.149 DATED 04-01-2014
Exhibit-P15 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.150 DATED 04-01-2014
Exhibit-P16 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.151 DATED 04-01-2014
Exhibit-P17 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.152 DATED 04-01-2014
Exhibit-P18 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.161 DATED 12-02-2014
Exhibit-P19 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.162 DATED 12-02-2014
Exhibit-P20 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.163 DATED 20-02- 2014
Exhibit-P21 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.164 DATED 20-02- 2014
Exhibit-P22 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.165 DATED 20-02- 2014
Exhibit-P23 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.166 DATED 20-02- 2014
Exhibit-P24 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.167 DATED 20-02- 2014
Exhibit-P25 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.183 DATED 15-03-2014
Exhibit-P26 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.184 DATED 15-03-2014
Exhibit-P27 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.185 DATED 15-03-2014
Exhibit-P28 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.187 DATED 15-03-2014
518
Exhibit-P29 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.188 DATED 15-03-2014
Exhibit-P30 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.199 DATED 16-04-2014
Exhibit-P31 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 200 DATED 16-04-2014
Exhibit-P32 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.204 DATED 29-04-2014 Exhibit-P33 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.212 DATED 20-02-2014
Exhibit-P34 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.213 DATED 20-02-2014
Exhibit-P35 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.214 DATED 20-02-2014
Exhibit-P36 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.215 DATED 20-02-2014
Exhibit-P37 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.217 DATED 06-06-2014
Exhibit-P38 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO 218 DATED 06-06-2014
Exhibit-P39 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.219 DATED 07-06-2014 Exhibit-P40 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.248 DATED 10-09-2014
Exhibit-P41 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.249 DATED 10-09-2014
Exhibit-P42 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.324 DATED 24-12-2014 Exhibit-P43 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
519
NO.328 DATED 30-12-2014 Exhibit-P44 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.329 DATED 30-12-2014
Exhibit-P45 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.391 DATED 23-03-2015 Exhibit-P46 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.393 DATED 28-03-2015
Exhibit-P47 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.394 DATED 28-03-2015
Exhibit-P48 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.399, DATED 09-05-2015
Exhibit-P49 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.400 DATED 09-05-2015
Exhibit-P50 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.401 DATED 09-05-2015
Exhibit-P51 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.439 DATED 03-07-2015
Exhibit-P52 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.440 DATED 03-07-2015
Exhibit-P53 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.442 DATED 17-07-2015
Exhibit-P54 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.443 DATED 17-07-2015
Exhibit-P55 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.444 DATED 17-07-2015
Exhibit-P56 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.445 DATED 17-07-2015
Exhibit-P57 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.446 DATED 17-07-2015
520
Exhibit-P58 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.447 DATED 17-07-2015
Exhibit-P59 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.448 DATED 17-07-2015
Exhibit-P60 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.449 DATED 17-07-2015
Exhibit-P61 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.452 DATED 31-07-2015 Exhibit-P62 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.467 DATED 18-08-2015
Exhibit-P63 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.468 DATED 18-08-2015
Exhibit-P64 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.469 DATED 18-08-2015
Exhibit-P65 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.470 DATED 18-08-2015
Exhibit-P66 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.471 DATED 18-08-2015
Exhibit-P67 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.472 DATED 18-08-2015
Exhibit-P68 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.474 DATED 24-08-2015 Exhibit-P69 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.481 DATED 10-09-2015 Exhibit-P70 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.488 DATED 19-09-2015 Exhibit-P71 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.502 DATED 04-11-2015
Exhibit-P72 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.503 DATED 04-11-2015
521
Exhibit-P73 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.507 DATED 27-11-2015
Exhibit-P74 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.508 DATED 27-11-2015
Exhibit-P75 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.509 DATED 27-11-2015
Exhibit-P76 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.510 DATED 27-11-2015
Exhibit-P77 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.511 DATED 27-11-2015
Exhibit-P78 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.512 DATED 27-11-2015
Exhibit-P79 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.513 DATED 27-11-2015
Exhibit-P80 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.520 DATED 02-12-2015
Exhibit-P81 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.521 DATED 02-12-2015
Exhibit-P82 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.522 DATED 17-12-2015 Exhibit-P83 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.526 DATED 30-12-2015 Exhibit-P84 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.532DATED 19-01- 2016
Exhibit-P85 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.533 DATED 19-01- 2016
Exhibit-P86 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.543 DATED 26-02-2016
Exhibit-P87 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
522
NO.544 DATED 26-02-2016 Exhibit-P88 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.545 DATED 26-02-2016
Exhibit-P89 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.546 DATED 26-02-2016
Exhibit-P90 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.547 DATED 26-02-2016
Exhibit-P91 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.548 DATED 26-02-2016
Exhibit-P92 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.549 DATED 26-02-2016
Exhibit-P93 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.550 DATED 26-02-2016
Exhibit-P94 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.551 DATED 26-02-2016
Exhibit-P95 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.552 DATED 26-02-2016
Exhibit-P96 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.553 DATED 26-02-2016
Exhibit-P97 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.592 DATED 15-06-2016 Exhibit-P98 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.602 DATED 09-07-2016
Exhibit-P99 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.603 DATED 09-07-2016
Exhibit-P100 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.604 DATED 09-07-2016
Exhibit-P101 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.605 DATED 19-07-2016
523
Exhibit-P102 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.474 DATED 24-08-2016
Exhibit-P103 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.616 DATED 09-09-2016
Exhibit-P104 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.649 DATED 29-12-2016
Exhibit-P105 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO 650 DATED 29-12-2016
Exhibit-P106 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.675 DATED 05-04-2017
Exhibit-P107 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 676 DATED 05-04-2017
Exhibit-P108 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.728 DATED 07-08-2017
Exhibit-P109 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.729 DATED 07-08-2017
Exhibit-P110 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.730 DATED 07-08-2017
Exhibit-P111 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.731 DATED 07-08-2017
Exhibit-P112 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.760 DATED 18-11-2017
Exhibit-P113 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.761 DATED 18-11-2017
Exhibit-P114 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.762 DATED 18-11-2017
Exhibit-P115 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.763 DATED 22-11-2017
Exhibit-P116 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.773 DATED 23-12-2017
524
Exhibit-P117 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 774 DATED 23-12-2017
Exhibit-P118 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.793 DATED 20-04-2018
Exhibit-P119 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.811 DATED 22-06-2018
Exhibit-P120 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.812 DATED 22-06-2018
Exhibit-P121 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.813 DATED 22-06-2018
Exhibit-P122 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.834 DATED 29-08-2018
Exhibit -P123 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.872 DATED 23-11-2018
Exhibit-P124 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.876 DATED 05-12-2018
Exhibit-P125 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.884 DATED 08-02- 2019 Exhibit-P126 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.897 DATED 26-03-2019
Exhibit-P127 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 898 DATED 26-03-2019
Exhibit-P128 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.902 DATED 12-04-2019
Exhibit-P129 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.909 DATED 21-05-2019
Exhibit-P130 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.923 DATED 17-07-2019
Exhibit-P131 A TRUE COPY OF THE FIXED DEPOSIT
525
RECEIPT NO.930 DATED 16-08-2019 Exhibit-P132 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.931 DATED 03-09-2019
Exhibit-P133 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.992 DATED 19-01- 2021 Exhibit-P134 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.996 DATED 19-03-2021
Exhibit-P135 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.997 DATED 25-03-2021
Exhibit-P136 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1008 DATED 05-08-2021 Exhibit-P137 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1021 DATED 12-11-2021 Exhibit-P138 A TOTAL AMOUNT IN THE SB ACCOUNT IS RS.4,1968/-. A TRUE COPY OF THE
RELEVANT PAGES OF THE PASS BOOK IN SB
ACCOUNT NO.23 OF THE 1ST PETITIONER
Exhibit-P139 A TRUE COPY OF THE REPRESENTATION
DATED 04-11-2023 FILED BY THE 1 ST
PETITIONER BEFORE THE 1ST RESPONDENT
526
RESPONDENT EXHIBITS
EXHIBIT R1(a) THE TRUE COPY OF THE DETAILS OF THE
SALE DATED 19.03.2024
EXHIBIT R1(b) THE TRUE COPY OF THE SALE NOTIFICATION
DATED 28/6/2024
530
Exhibit P9 TRUE COPY OF THE F. D RECEIPT NO.
15781 DATED 02.06.2022 FOR AN AMOUNT
OF RS. 1,15,000/- ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER.
Exhibit P10 TRUE COPY OF THE F. D RECEIPT NO.
13166 DATED 14.06.2022 FOR AN AMOUNT
OF RS. 1,00,000/- ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER.
Exhibit P11 TRUE COPY OF THE DEATH CERTIFICATE OF THE PETITIONER'S HUSBAND DATED
06.08.2022 ISSUED BY THE PARATHODU
GRAMA PANCHAYATH.
Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED
22.12.2023 SENT BY THE PETITIONER TO
THE 4TH RESPONDENT.
Exhibit P13 TRUE COPY OF THE POSTAL RECEIPT DATED
22.12.2023 SHOWING THE DISPATCH OF THE
EXT. P-3 NOTICE TO THE 4TH RESPONDENT.
Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO. 24858/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P15 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO. 25263/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P16 TRUE COPY OF THE COUNTER AFFIDAVIT
FILED BY THE RESPONDENTS 3 TO 5 IN W.
P. (C). NO. 25263/2023.
536
APPENDIX OF WP(C) 1475/2024
PETITIONER EXHIBITS
Exhibit P-1 (a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11465 DATED 21-10-2012 IN THE NAME
OF 1ST PETITIONER
Exhibit P-1 (b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:013818 DATED 31-12-2013 IN THE NAME
OF 1ST PETITIONER
Exhibit P-2 TRUE PHOTOCOPY OF FIXED DEPOSIT NO:013817 DATED 31-12-2013 IN THE NAME
OF 2ND PETITIONER
Exhibit P-3 TRUE PHOTOCOPY OF INTERIM ORDER DATED 01-04-2022 IN W.P(C) 22064/2021 OF THIS HON'BLE COURT
Exhibit P-4 TRUE PHOTOCOPY OF INTERIM ORDER DATED 29-07-2022 IN W.P(C) 14013/2022 OF THIS HON'BLE COURT
537
APPENDIX OF WP(C) 1525/2024
PETITIONER EXHIBITS
Exhibit P-1 (a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11919 DATED 06-01-2012 IN THE NAME
OF PETITIONER
Exhibit P-1 (b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11077 DATED 27-05-2011 IN THE NAME
OF PETITIONER
Exhibit P-1 (c) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11078 DATED 27-05-2011 IN THE NAME
OF PETITIONER
Exhibit P-1 (d) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11079 DATED 27-05-2011 IN THE NAME
OF PETITIONER
Exhibit P-1 (e) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:013862 DATED 08-01-2014 IN THE NAME
OF PETITIONER
Exhibit P-2 TRUE PHOTOCOPY OF INTERIM ORDER DATED 01-04-2022 IN W.P(C) 22064/2021 OF THIS HON'BLE COURT
Exhibit P-3 TRUE PHOTOCOPY OF INTERIM ORDER DATED 29-07-2022 IN W.P(C) 14013/2022 OF THIS HON'BLE COURT
538
APPENDIX OF WP(C) 6477/2024
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF FD NO. 26517/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT BANK
Exhibit P-2 TRUE COPY OF FD NO. 26518/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT BANK
Exhibit P-3 TRUE COPY OF FD NO. 26519/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT BANK
Exhibit P-4 TRUE COPY OF FD NO. 26520/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-5 TRUE COPY OF FD NO. 26522/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-6 TRUE COPY OF FD NO. 26524/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-7 TRUE COPY OF FD NO. 26527/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-8 TRUE COPY OF FD NO. 26528/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-9 TRUE COPY OF FD NO. 26529/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-10 TRUE COPY OF FD NO. 26530/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
539
Exhibit P-11 TRUE COPY OF FD NO. 26531/2012-1 DATED
9.11.2012 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-12 TRUE COPY OF FD NO. 26582/2012-1 DATED
19.11.2012 OF THE PETITIONER IN THE
4TH RESPONDENT
Exhibit P-13 TRUE COPY OF FD NO. 26580/2012-1 DATED
19.11.2012 OF THE PETITIONER IN THE
4TH RESPONDENT
Exhibit P-14 TRUE COPY OF FD NO. 26581/2012-1 DATED
19.11.2012 OF THE PETITIONER IN THE
4TH RESPONDENT
Exhibit P-15 TRUE COPY OF FD NO. 28599/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-16 TRUE COPY OF FD NO. 28600/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-17 TRUE COPY OF FD NO. 28601/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-18 TRUE COPY OF FD NO. 28602/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-19 TRUE COPY OF FD NO. 28603/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-20 TRUE COPY OF FD NO. 28604/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-21 TRUE COPY OF FD NO. 28605/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
540
Exhibit P-22 TRUE COPY OF FD NO. 28606/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-23 TRUE COPY OF FD NO. 28607/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-24 TRUE COPY OF FD NO. 28608/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-25 TRUE COPY OF FD NO. 28609/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-26 TRUE COPY OF FD NO. 28610/2013-1 DATED
13.8.2013 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-27 TRUE COPY OF FD NO. 31361/2014-1 DATED
25.7.2014 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-28 TRUE COPY OF FD NO. 31362/2014-1 DATED
25.7.2014 OF THE PETITIONER IN THE 4TH
RESPONDENT
Exhibit P-29 TRUE COPY OF FD NO.1/33732/2015-16
DATED 5.6.2015 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-30 TRUE COPY OF FD NO. 1/33734/2015-16
DATED 5.6.2015 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-31 TRUE COPY OF FD NO. 1/33735/2015-16
DATED 5.6.2015 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-32 TRUE COPY OF FD NO. 1/36804/2017-18
DATED 21.11.2017 OF THE PETITIONER IN
THE 4TH RESPONDENT
541
Exhibit P-33 TRUE COPY OF FD NO. 1/36805/2017-18
DATED 21.11.2017 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-34 TRUE COPY OF FD NO. 1/37043/2018-19
DATED 13.6.2018 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-35 TRUE COPY OF FD NO. FD.1/37044/2018-19
DATED 13.6.2018 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-36 TRUE COPY OF FD NO. 1/37262/2018-19
DATED 3.11.2018 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-37 TRUE COPY OF FD NO. FD.1/37263/2018-19
DATED 3.11.2018 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-38 TRUE COPY OF FD NO. 1/37662/2019-20
DATED 3.4.2019 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-39 TRUE COPY OF FD NO. 1/37663/2019-20
DATED 3.4.2019 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-40 TRUE COPY OF FD NO. 1/37846/2019-20
DATED 25.11.2019 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-41 TRUE COPY OF FD NO. 1/37847/2019-20
DATED 25.11.2019 OF THE PETITIONER IN
THE 4TH RESPONDENT
Exhibit P-42 TRUE COPY OF THE PASSBOOK OF SAVINGS
DEPOSIT ACCOUNT NO. 12689 OF THE
PETITIONER IN THE 4TH RESPONDENT BANK
Exhibit P-43 TRUE COPY OF THE LAWYER NOTICE DATED
20.12.2023 WITH POSTAL RECEIPT AND
ACKNOWLEDGMENT
542
APPENDIX OF WP(C) 8719/2024
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF BROCHURE ISSUED BY THE
PETITIONER IN RELATION TO THE
JEEVAKARUNYA PALISARAHITHA SAMMANA
PADHATHY
Exhibit P-2 TRUE COPY OF RECEIPT DATED 16/3/2020
FOR RS. 10 LAKHS ISSUED BY THE 1ST
RESPONDENT
Exhibit P-3 TRUE COPY OF RECEIPT DATED 27/11/2020
FOR RS. 19 LAKHS ISSUED BY THE 1ST
RESPONDENT.
Exhibit P-4 TRUE COPY OF RECEIPT DATED 11/2/2021
FOR RS. 30 LAKHS ISSUED BY THE 1ST
RESPONDENT,.
Exhibit P-5 TRUE COPY OF RECEIPT DATED 21/2/2022 FOR RS. 2,23,110/- ISSUED BY THE 1ST
RESPONDENT.
Exhibit P-6 TRUE COPY OF WRITTEN REQUESTS MADE BY
THE PETITIONER BEFORE THE 1ST
RESPONDENT ON 12/7/2022 Exhibit P-7 TRUE COPY OF WRITTEN REQUESTS MADE BY
THE PETITIONER BEFORE THE 1ST
RESPONDENT ON 26/8/2023 Exhibit P-8 TRUE COPY OF REPRESENTATION DATED 22/6/2023 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P-9 TRUE COPY OF LETTER DATED 23/8/2023
FROM THE 3RD RESPONDENT TO THE
ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
545
RESPONDENT EXHIBITS
EXHIBIT R1(A) A TRUE COPYOF THE JUDGMENT IN
MEENACHIL RUBBER MARKETING AND
PROCESSING CO-OPERATIVE SOCIETY LTD. NO. K 118 AND ANOTHER V/S. CHOONDACHERY SERVICE CO-OPERATIVE BANK
LTD. NO. 167 AND ANOTHER, REPORTED IN
EXHIBIT R1(B) ATRUE COPY OF JUDGMENT IN SHANMUKHA
SUNDARAM PILLAI S. V/S. MEENACHIL
RUBBER MARKETING AND PROCESSING CO-
OPERATIVE SOCIETY LTD. NO. K118 AND
OTHERS, REPORTED IN 2022 (3) KHC 121.
EXHIBIT R1(C) A TRUE COPY OFTHE RELEVANT PORTION OF
THE AUDIT REPORT FOR THE YEAR 2020-
2021
INSTITUTE OF EDUCATIONAL TRUST, REP BY
ITS CHAIRMAN V. UNION BANK OF INDIA &
OTHERS
553
SUBMITTED BY THE PETITIONER BEFORE THE
FIRST RESPONDENT FOR RETURN OF MONEY
RESPONDENT EXHIBITS
EXHIBIT R3(a) THE TRUE COPY OF THE PROCEEDINGS NO.JRGPTA/542/2023-CRP(1) DATED
9/3/2023 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
PATHANAMTHITTA
555
APPENDIX OF WP(C) 12676/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF FIXED DEPOSIT RECEIPT OF
1ST PETITIONER DATED
Exhibit P1(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 15/9/2017
Exhibit P1(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 21-04-2018
Exhibit P1(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22-05-2018
Exhibit P1(d) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22/05/2018
Exhibit P1(e) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22/05/2018
Exhibit P1(f) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22/05/2018
Exhibit P1(g) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 27/05/2019
Exhibit P1(h) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 29/08/2018 AND
PASS BOOK FRONT PAGE
Exhibit P2 TRUE COPY OF FIXED DEPOSIT RECEIPT OF
THE 2ND PETITIONER DATED 01.03.2017
Exhibit P2(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 2ND PETITIONER DATED 11/8/2017
Exhibit P2(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 2ND PETITIONER DATED 14/10/2017
Exhibit P2(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF
THE 2ND PETITIONER DUE DATED
25.08.2017
556
Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.11.2017 AND SAVINGS BANK
DEPOSIT RECEIPT OF THE 3RDPETITIONER
Exhibit P3(a) TRUE COPY OF THE FIXED DEPOSIT PASS
BOOK OF SOMAKUMARI
Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
AND SAVINGS BANK DEPOSIT RECEIPT OF
THE 4TH PETITIONER 'S SON V PRASANTH ON 19/4/2011
Exhibit P4(a) TRUE COPY OF THE FIXED DEPOSIT RECEIPT
AND SAVINGS BANK DEPOSIT RECEIPT OF
THE 4TH PETITIONER 'S SON V MAHESH
DATED 19/4/2011 Exhibit P4(b) TRUE COPY OF THE FIXED DEPOSIT RECEIPT
AND SAVINGS BANK DEPOSIT RECEIPT OF
THE 4TH PETITIONER DATED 12/02/2014 Exhibit P4(c) TRUE COPY OF THE FIXED DEPOSIT RECEIPT
AND SAVINGS BANK DEPOSIT RECEIPT OF
THE 4TH PETITIONER 'S SON V MAHESH
DATED 01/10/2015 Exhibit P5 TRUE COPY OF FIXED DEPOSIT RECEIPTS
DATED 23/09/2023 OF THE 5TH PETITIONER Exhibit P5(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF
THE 5TH PETITIONER DATED 10.01.2014
Exhibit P5(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 28/11/2014
Exhibit P5(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 06/02/2016
Exhibit P5(d) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 19/04/2016
Exhibit P6 TRUE COPY OF FIXED DEPOSIT RECEIPT OF
THE 6TH PETITIONER DATED 08.11.2010
557
Exhibit P6(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 30/11/2010
Exhibit P6(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 09/02/2011
Exhibit P6(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 23/03/2011
Exhibit P6(d) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 30/04/2011
Exhibit P6(e) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 26/05/2012
Exhibit P6(f) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 13/06/2012
Exhibit P6(g) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 16/07/2012
Exhibit P6(h) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 27/10/2012
Exhibit P6(i) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 14/12/2012
Exhibit P6(j) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 31/12/12
Exhibit P6(k) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 17/01/2013
Exhibit P6(l) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08/03/2013
Exhibit P6(m) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 29/04/2013
Exhibit P6(n) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 02/07/2013
Exhibit P6(o) TRUE COPY OF FIXED DEPOSIT RECEIPT OF
558
THE 6TH PETITIONER DATED 27/07/2013 Exhibit P6(p) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 29/11/2013
Exhibit P6(q) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 31/12/2013
Exhibit P6(r) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 21/03/2014
Exhibit P6(s) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 20/8/2014
Exhibit P6(t) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 17/11/2014
Exhibit P6(u) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08/06/2015
Exhibit P6(v) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 24-8-2015
Exhibit P6(w) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08/02/2016
Exhibit P6(x) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 11/4/2016
Exhibit P6(y) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 28/09/2016
Exhibit P6(z) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 29-03-2017
Exhibit P7 TRUE COPY OF FIXED DEPOSIT RECEIPT
DATED 18.03.2011, OF THE 7TH
PETITIONER
Exhibit P7(a) TRUE COPY OF FIXED DEPOSIT RECEIPT
DATED 13.12.2012 OF THE 7TH PETITIONER
Exhibit P8 TRUE COPY OF FIXED DEPOSIT RECEIPT
DATED 16.12.2006, OF THE 8TH
559
PETITIONER
Exhibit P8(a) TRUE COPIES OF FIXED DEPOSIT RECEIPTS
DATED 22.03.2017 OF THE 8TH PETITIONER
Exhibit P9 TRUE COPY OF DEPOSIT RECEIPT DATED
28.01.2013 OF THE 9TH PETITIONER
Exhibit P9(a) TRUE COPY OF DEPOSIT RECEIPT DATED
28.01.2013 OF THE 9TH PETITIONER
Exhibit P9(b) TRUE COPY OF DEPOSIT RECEIPT DATED
28.01.2013 OF THE 9TH PETITIONER
Exhibit p9(c) TRUE COPY OF DEPOSIT RECEIPT DATED
28.01.2013 OF THE 9TH PETITIONER
Exhibit P9(d) TRUE COPY OF DEPOSIT RECEIPT DATED
28.01.2013 OF THE 9TH PETITIONER
Exhibit P9(e) TRUE COPY OF DEPOSIT RECEIPT DATED 11/12/2013 OF THE 9TH PETITIONER
Exhibit P9(f) TRUE COPY OF DEPOSIT PASSBOOK OF
HUSBAND OF THE 9TH PETITIONER
Exhibit P10 TRUE COPY OF DEPOSIT RECEIPT OF THE 10TH PETITIONER DATED 25/10/2017
Exhibit P10(a) TRUE COPY OF DEPOSIT RECEIPT OF THE 10TH PETITIONER DATED 04/12/2019
Exhibit P11 TRUE COPY OF ORDER NO. P.P.Y/634/22
DATED 05.03.2022 PASSED BY THE 4TH
RESPONDENT
Exhibit P12 TRUE COPY OF LETTER NO. CP (5) 263/2024 DATED 18.01.2024 ISSUED BY
THE 2ND RESPONDENT
Exhibit P13 TRUE COPY OF REPRESENTATION DATED
24.01.2024 SUBMITTED BY THE
PETITIONERS BEFORE THE 1ST RESPONDENT
560
RESPONDENT EXHIBITS
Exhibit R5(a) TRUE COPY OF THE REPLY RECEIVED FROM THE JOINT REGISTRAR DATED 19-10-2023
561
ISSUED FROM 5TH RESPONDENT
Exhibit P1(g) THE TRUE COPY OF THE FIXED DEPOSIT
RECEIPT VIDE NO.0120000009896 DATED
24.08.2020 FOR AN AMOUNT OF RS. TEN
LAKHS ONLY OF THE PETITIONER NO.2
ISSUED FROM 5TH RESPONDENT
Exhibit P1(h) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.521/19-20 DATED
16.03.2020 FOR AN AMOUNT OF RS. SIX
LAKHS ONLY OF THE PETITIONER NO.1
ISSUED FROM 5TH RESPONDENT
Exhibit P1(i) THE TRUE COPY OF THE FIXED DEPOSIT
RECEIPT VIDE NO.0120000010147 DATED
22.01.2021 FOR AN AMOUNT OF RS.
SEVENTEEN LAKHS ONLY OF THE PETITIONER
NO.1 & 2 ISSUED FROM 5TH RESPONDENT Exhibit P2 THE TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF PETITIONERS' YOUNGER
DAUGHTER VIDE REG. NO. MCK19MEOO7
DATED 02.08.2023 IN MECHANICAL
ENGINEERING
Exhibit P3 THE TRUE COPY OF THE DIPLOMA IN PIPING ENGINEERING OF PETITIONERS' YOUNGER
DAUGHTER VIDE REG. NO.44017 ISSUED BY
CENTRAL BOARD OF EXAMINATIONS,
NATIONAL COUNCIL FOR TECHNOLOGY &
TRAINING DATED 06.11.2023
Exhibit P4 THE TRUE COPY OF THE PHOTOGRAPH TAKEN
ON 06.01.2023 DURING THE ENGAGEMENT OF
PETITIONERS' ELDER DAUGHTER Exhibit P5 THE TRUE COPY OF THE E-MAIL DATED
21.10.2023 GIVEN TO MS. APSARA ANAND
BY OISCA INDIA
Exhibit P6 THE TRUE COPY OF THE REPRESENTATION
DATED 11.10.2023 SUBMITTED BY THE
PETITIONERS TO THE 6TH RESPONDENT
564
Exhibit P7 A TRUE COPY OF THE REPRESENTATION
DATED 16.10.2023 SUBMITTED BY THE
PETITIONERS BEFORE THE 3RD RESPONDENT
Exhibit P8 THE TRUE COPY OF THE LETTER DATED
18.12.2023 ISSUED BY THE 6TH
RESPONDENT TO PETITIONER NO.1
Exhibit P9 THE TRUE COPY OF THE LETTER VIDE NO.493/2024-P(2)/L-DIS DATED
06.03.2024 ISSUED BY THE 3RD
RESPONDENT TO THE 6TH RESPONDENT
RESPONDENT EXHIBITS
Exhibit R1(a) TRUE COPY OF THE KERALA CO-OPERATIVE
SOCIETIES THIRD AMENDMENT BILL 2022
ALONG WITH COVERING LETTER ISSUED BY
THE CO-OPERATION (C) DEPARTMENT DATED 03-06-2024
Exhibit R1(b) TRUE COPY OF THE JUDGMENT DATED 25-08- 2022 IN WRIT APPEAL NO 614-2022 AND
CONNECTED CASES
Exhibit R1(C) TRUE COPY OF THE NOTIFICATION ISSUED BY THE GOVERNMENT VIDE SRO NO 759/2024
DATED 29-08-2024
565
APPENDIX OF WP(C) 18649/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF F.D NO. 1042830/EV DATED
18.10.2016
Exhibit P1 (a) TRUE COPY OF F.D NO. 1043666/EV DATED
09.02.2018
Exhibit P1 (b) TRUE COPY OF F.D NO. 1045268/EV DATED
17.08.2022
Exhibit P1 (c) TRUE COPY OF F.D NO. 1045271/EV DATED
17.08.2022
Exhibit P1 (d) TRUE COPY OF F.D NO. 1045211/EV DATED
31.05.2022
Exhibit P1 (e) TRUE COPY OF F.D NO. 1045447/EV DATED
25.03.2023
Exhibit P1 (f) TRUE COPY OF F.D NO. 1045212/EV DATED
31.05.2022
Exhibit P1 (g) TRUE COPY OF F.D NO. 1045446/EV DATED
25.03.2023
Exhibit P1 (h) TRUE COPY OF F.D NO. 1045474/EV DATED
01.06.2023
Exhibit P2 TRUE COPY OF F.D NO. 1042804/EV DATED
7.10.2016
Exhibit P2 (a) TRUE COPY OF F.D NO. 1042803/EV DATED
7.10.2016
Exhibit P3 TRUE COPY OF F.D NO. 1044738/EV DATED
16.10.2020
Exhibit P4 TRUE COPY OF F.D NO. 1044270/EV DATED
27.06.2019
571
Exhibit P4(a) TRUE COPY OF F.D NO. 1044269/EV DATED
27.06.2019
Exhibit P4(b) TRUE COPY OF F.D NO. 1045269/EV DATED
17.08.2022
Exhibit P4(c) TRUE COPY OF F.D NO. 1043534/EV DATED
19.12.2017
Exhibit P4(d) TRUE COPY OF F.D NO. 1043535/EV DATED
19.12.2017
Exhibit P4 (e) TRUE COPY OF F.D NO. 1045213/EV DATED
31.05.2022
Exhibit P4 (f) TRUE COPY OF F.D NO. 1045476/EV DATED
01.06.2023
Exhibit P4 (g) TRUE COPY OF F.D NO. 1045475/EV DATED
01.06.2023
Exhibit P5 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 1ST PETITIONER BEFORE
RESPONDENTS 5 AND 6 DATED 30-4-2024 Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED
30.04.2024 SUBMITTED BY THE 2ND
PETITIONER BEFORE THE RESPONDENTS 5
AND 6
Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED
30.04.2024 SUBMITTED BY THE 3RD
PETITIONER BEFORE THE RESPONDENTS 5
AND 6
Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED
02.05.2024 SUBMITTED BY THE 4TH
PETITIONER BEFORE THE RESPONDENTS 5
AND 6
572
APPENDIX OF WP(C) 20032/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit P1[A] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit P1[B] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit PI[C] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit PI[D] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit PI [E] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit PI [F] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit PI [G] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 11.10.2023
Exhibit PI [H] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 19.07.2023
Exhibit PI [I] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 19.07.2023
574
Exhibit PI [J] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 15.09.2023
Exhibit PI[K] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 15.09.2023
Exhibit PI[L] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 15.09.2023
Exhibit PI[M] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 20.09.2023
Exhibit PI[N] THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS ISSUED BY THE 4TH RESPONDENT
DATED 20.09.2023
RESPONDENT EXHIBITS
Exhibit R-6 (a) TRUE COPY OF THE STATEMENT GIVEN BY
THE HUSBAND OF THE 7TH RESPONDENT
DATED 29-01-2024 Exhibit R-6 (b) TRUE COPY OF THE FIR IN CRIME NO. 0108
OF 2024 OF KANJIRAPALLY POLICE STATION
DATED 29-01-2024 Exhibit R-6 (c) TRUE COPY OF THE COMPLAINT GIVEN TO
THE DEPUTY SUPERINTENDENT OF POLICE,
KANJIRAPALLY ON 30-01-2024 Exhibit R-6 (d) TRUE COPY OF COMPLAINT REGISTERED AS APPLICATION NO. 5000001960-2024-5-
00040 AT 12:11:41 ON 31-01-2024
Exhibit R-6 (e) TRUE COPY OF THE STATEMENT GIVEN BY
MS. SHIBINA (THE 7TH RESPONDENT) IN
CRIME NO. 108 OF 2024 ON 31-01-2024 Exhibit R-6 (f) TRUE COPY OF FIR IN CRIME NO. 0111 OF 2024 DATED 31-01-2024
575
Exhibit R-6 (g) TRUE COPY OF THE ORDER IN C.M.P. NO. 1873 OF 2024 OF THE JFCM COURT-1,
KANJIRAPALLY DATED 24-06-2024
Exhibit R-6 (h) TRUE COPY OF THE ORDER IN CRIMINAL
M.P. NO. 2080 OF 2024 OF THE COURT OF
SESSIONS, KOTTAYAM DATED 06-07-2024
Exhibit R-6 (i) TRUE COPY OF COMMON ORDER IN CRIMINAL
M.P. NO. 2360 OF 2024 AND CRIMINAL
M.P. NO. 2249 OF 2024 OF THE COURT OF
SESSIONS, KOTTAYAM, DATED 30-07-2024
Exhibit R-6 (j) TRUE COPY OF THE ORDER IN C.M.P. NO. 2190 OF 2024 OF THE JFCM COURT-I,
KANJIRAPALLY DATED 07-08-2024
Exhibit R-6 (k) TRUE COPY OF THE ORDER NO. JRGKTM/222/2024-F DATED 06-02-2024 OF
THE 2ND RESPONDENT [THE JOINT
REGISTRAR (GENERAL)]
Exhibit R-6 (l) TRUE COPY OF THE ORDER NO. JRGKTM/222/2024-F DATED 15-02-2024 OF
THE 2ND RESPONDENT [THE JOINT
REGISTRAR (GENERAL)]
576
SOCIETIES
Exhibit P13 TRUE COPY OF G.O (P) NO. 161/2023/CO- OPERATIVE DT 06/07/2023
580
LIONS EYE HOSPITAL DATED 17/03/2022 Exhibit P7 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 3RD PETITIONER DATED
8.04.2024 TO THE 2ND RESPONDENT
Exhibit P8 THE TRUE COPY OF THE REPLY DATED
6.03.2024 GIVEN BY THE ASSISTANT
REGISTRAR (GENERAL) MEENCHIL TO THE
REPRESENTATION SUBMITTED BY THE
PETITIONER
582
DELHI DATED 31.10.2013
Exhibit P6 THE TRUE COPY OF THE LIST OF SELECTED
CANDIDATES PUBLISHED BY THE HOLY
FAMILY COLLEGE OF NURSING DATED
4.06.2024
Exhibit P7 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 1ST PETITIONER DATED
17.01.2024 TO THE ASSISTANT REGISTRAR,
COOPERATIVE DEPARTMENT, PALA
Exhibit P8 THE TRUE COPY OF THE REPLY DATED
17.01.2024 GIVEN BY THE ASSISTANT
REGISTRAR (GENERAL) MEENCHIL TO THE
REPRESENTATION SUBMITTED BY THE
PETITIONER COOPERATIVE DEPARTMENT,
PALA
RESPONDENT EXHIBITS
EXHIBIT R2(A) A TRUE COPY OF THE DETAILS OF THE
FIXED DEPOSITS OF THE PETITIONERS
584
Exhibit P5(a) THE TRUE COPY OF THE FD ACCOUNT
RECEIPTS ISSUED THE 1ST PETITIONER
ALONG WITH HIS MOTHER LEELAMMA THOMAS
IN THE JOINT ACCOUNT MAINTAINED BY
THEM IN THE 2ND RESPONDENT BANK ON
DIFFERENT DATES AS PER EXT. P2
Exhibit P6 THE TRUE COPY OF THE FD ACCOUNT
RECEIPTS ISSUED TO THE 2ND PETITIONER
ALONG WITH THE HER MOTHER IN LAW
LEELAMMA THOMAS IN THE JOINT ACCOUNT
MAINTAINED BY THEM IN THE 2ND
RESPONDENT BANK ON DIFFERENT DATES AS
PER EXT. P2
Exhibit P7 THE TRUE COPY OF THE FD ACCOUNT
RECEIPTS ISSUED TO THE 3RD PETITIONER
ALONG WITH LEELAMMA THOMAS IN THE
JOINT ACCOUNT MAINTAINED BY THEM IN
THE 2ND RESPONDENT BANK ON DIFFERENT
DATES AS PER EXT. P2
Exhibit P8 THE TRUE COPY OF THE FEE NOTICE ISSUED
BY THE AHALIA NURSING COLLAGE DATED
NIL
Exhibit P9 THE TRUE COPY OF THE DISCHARGE SUMMARY
OF THE MOTHER OF THE 1ST PETITIONER
NAMELY LEELAMMA THOMAS ISSUED BY THE
MARIAN MEDICAL CENTRE DATED 24/10/2019
RESPONDENT EXHIBITS
EXHIBIT R2(A) A TRUE COPY OF THE DETAILS OF THE
FIXED DEPOSITS OF THE PETITIONERS
587
THE 2ND RESPONDENT BANK ISSUED ON
DIFFERENT DATES AS PER EXT. P2
Exhibit P6 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY A.M MATHEW & JENITTA
IN THE 2ND RESPONDENT BANK AS PER EXT.
P2 ISSUED ON DIFFERENT DATES
Exhibit P7 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY A.M MATHEW & 3RD
PETITIONER IN THE 2ND RESPONDENT BANK
AS PER EXT. P2 ISSUED ON DIFFERENT
DATES
Exhibit P8 THE TRUE COPY OF THE FD ACCOUNT
RECEIPTS HELD BY THE 2ND PETITIONER
WITH HER FATHER NAMELY KURIAN IN THE
2ND RESPONDENT BANK AS PER EXT. P2
ISSUED ON DIFFERENT DATES
Exhibit P9 THE TRUE COPY OF THE FD ACCOUNT
RECEIPTS HELD BY THE 2ND PETITIONER
WITH A.M MATHEW IN THE 2ND RESPONDENT
BANK AS PER EXT. P2 ISSUED ON
DIFFERENT DATES
Exhibit P10 THE TRUE COPY OF THE OUTPATIENT
SUMMARY AND PRESCRIPTION ISSUED BY
APOLLO HOSPITALS DATED 18.03.2024
RESPONDENT EXHIBITS
EXHIBIT R2(A) A TRUE COPY OF THE DETAILS OF THE
FIXED DEPOSITS OF THE PETITIONERS
589
SEMESTER ONE 2024 ISSUED BY THE
AUSTRALIA ECU UNIVERSITY DATED
27.2.2024
591
18.01.2024 GIVEN BY THE ASSISTANT
REGISTRAR (GEN) MEENCHIL TO THE
REPRESENTATION SUBMITTED BY THE
PETITIONER.
593
THE 4TH & 5TH RESPONDENTS RELATING TO
FRD NO.13044
Exhibit P9(B) A TRUE COPY OF THE DEMAND NOTICE DATED
17.01.2024 SENT BY THE PETITIONERS TO
THE 4TH & 5TH RESPONDENTS RELATING TO
FRD NO.13045
Exhibit P9(C) A TRUE COPY OF THE DEMAND NOTICE DATED
17.01.2024 SENT BY THE PETITIONERS TO
THE 4TH & 5TH RESPONDENTS RELATING TO
FRD NO.13046
Exhibit P9(D) A TRUE COPY OF THE DEMAND NOTICE DATED
17.01.2024 SENT BY THE PETITIONERS TO
THE 4TH & 5TH RESPONDENTS RELATING TO
FRD NO.13047
Exhibit P9(E) A TRUE COPY OF THE DEMAND NOTICE DATED
17.01.2024 SENT BY THE PETITIONERS TO
THE 4TH & 5TH RESPONDENTS RELATING TO
FRD NO.13048
Exhibit P10 A TRUE COPY OF THE MEDICAL CERTIFICATE
DATED 28.12.2020 ISSUED BY THE QUEENS
MISSION HOSPITAL, KANJIRAPPALLY
Exhibit P11 A TRUE COPY OF THE DISCHARGE SUMMARY
OF THE 1ST PETITIONER DATED 09.01.2020
ISSUED BY THE LISIE HEART INSTITUTE,
LISIE HOSPITAL, ERNAKULAM
Exhibit P12 A TRUE COPY OF THE PHARMACY CHARGES
DATED 06.03.2024 IS ISSUED BY THE MARY
QUEENS MISSION HOSPITAL, KANJIRAPPALLY
595
Exhibit P1(m) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 125022 DATED 14-01-19
Exhibit P1(n) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 128920 DATED 25-11-19
Exhibit P1(o) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 131862 DATED 14-09-20
Exhibit P1(p) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 131863 DATED 14-09-20
Exhibit P1(q) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 141624 DATED 25-01-23
Exhibit P1(r) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 141623 DATED 25-01-23
Exhibit P1(s) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 141622 DATED 25-01-23
Exhibit P1(t) ). TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 2 DATED 15-03-23
Exhibit P1(u) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 3 DATED 15-03-23
Exhibit P1(v) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 4 DATED 15-03-23
Exhibit P1(w) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 5 DATED 15-03-23
Exhibit P1(x) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 142780 DATED 08-06-23
Exhibit P2 TRUE COPY OF THE REPRESENTATION FILED
BY THE PETITIONERS BEFORE THE 3RD
RESPONDENT DATED 16-10-2023
598
Exhibit P10 TRUE COPY OF THE PASS BOOK DETAILS
ISSUED TO THE 9 TH PETITIONER BY THE 5
TH RESPONDENT DATED 22/02/2023 Exhibit P11 TRUE COPY OF THE PASS BOOK DETAILS
ISSUED TO THE 10 TH PETITIONER BY THE
5 TH RESPONDENT DATED 13/02/2017 Exhibit P12 TRUE COPY OF ONE SUCH FIXED DEPOSIT
RECEIPT OF THE 11 TH PETITIONER WITH
THE 5 TH RESPONDENT DATED 07/05/2022 Exhibit P13 TRUE COPY OF ONE SUCH FIXED DEPOSIT
RECEIPT ISSUED TO THE 12 TH PETITIONER
BY THE 5 TH RESPONDENT DATED
07/05/2022
Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
ISSUED TO THE 13 TH PETITIONER BY THE
5 TH RESPONDENT DATED 23/11/2022 Exhibit P15 TRUE COPY OF ONE SUCH FIXED DEPOSIT
RECEIPT ISSUED TO THE 14 TH PETITIONER
BY THE 5 TH RESPONDENT DATED
08/08/2015
Exhibit P16 TRUE COPY OF ONE SUCH FIXED DEPOSIT
RECEIPT ISSUED TO THE 15 TH PETITIONER
BY THE 5 TH RESPONDENT DATED
14/05/2014
Exhibit P17 TRUE COPY OF ONE SUCH FIXED DEPOSIT
RECEIPT ISSUED TO THE 16 TH PETITIONER
BY THE 5 TH RESPONDENT DATED
26/09/2017
Exhibit P18 TRUE COPY OF ONE SUCH REPRESENTATION
SUBMITTED BY THE 7 TH PETITIONER TO
THE 5 TH RESPONDENT DATED 30/09/2023
Exhibit P19 TRUE COPY OF THE JUDGMENT PASSED BY
THIS HONOURABLE COURT IN W.P(C)
NO:20088/2022 DATED 27/06/2022
602
Exhibit P4 (f) TRUE COPY OF THE RECEIPT NO. 952 DATED 16-8-2017 ISSUED BY THE 1ST
RESPODNENT.
Exhibit P4(g) TRUE COPY OF THE RECEIPT NO. 954 DATED 16-8-2017 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P4(h) TRUE COPY OF THE RECEIPT NO. 15110
DATED 21-10-2022 ISSUED BY THE 1ST
RESPODNENT.
Exhibit P4(i) TRUE COPY OF THE RECEIPT NO. 15109
DATED 21-10-2022 ISSUED BY THE 1ST
RESPODNENT.
Exhibit P5 TRUE COPY OF THE LAWYERS NOTICE DATED 14-5-2024 ISSUED BY ADVOCATE
V.MANOMOHAN
604
05.05.2023 ISSUED BY THE AUTHORIZED
SIGNATORY, CHANDANAPALLY SERVICE CO-
OPERATIVE BANK LTD. TO THE 2ND
PETITIONER
Exhibit P8 TRUE PHOTOSTAT COPY OF THE PASS BOOK
MAINTAINED BY THE PETITIONERS WITH THE
5TH RESPONDENT BANK VIDE ACCOUNT NO.
2522
Exhibit P9 TRUE PHOTOSTAT COPY OF THE LETTER
DATED 28.06.2024 SUBMITTED BY THE
PETITIONERS BEFORE THE 6TH RESPONDENT
Exhibit P10 TRUE PHOTOSTAT COPY OF THE LETTER
DATED 28.06.2024 SUBMITTED BY THE
PETITIONERS BEFORE THE 3RD AND 4TH
RESPONDENTS
606
APPENDIX OF WP(C) 29388/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF FIXED DEPOSIT RECEIPT
NO. 201 DATED 26.10.2023 ISSUED BY THE
4TH RESPONDENT
Exhibit P1(a) THE TRUE COPY OF FIXED DEPOSIT
RECEIPTS NO. 202 DATED 26.10.2023
ISSUED BY THE 4TH RESPONDENT
Exhibit P1(b) THE TRUE COPY OF FIXED DEPOSIT RECEIPT
NO. 206 DATED 31.10.2023 ISSUED BY THE
4TH RESPONDENT
Exhibit P1(c) THE TRUE COPY OF FIXED DEPOSIT RECEIPT
NO. 195 DATED 08.01.2024 ISSUED BY THE
4TH RESPONDENT
611
Alert