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Satish Kumar And 4 Ors. v. Sanjay Sinha, Sec. Basic Shiksha Parishad U.P. Ald. And Anr.

Allahabad High Court
Jul 15, 2015

Court No. - 5

Case :- CONTEMPT APPLICATION (CIVIL) No. - 4089 of 2015

Applicant :- Satish Kumar And 4 Ors. Opposite Party :- Sanjay Sinha, Sec. Basic Shiksha Parishad U.P. Ald. And Anr. Counsel for Applicant :- Girijesh Tiwari

Hon'ble Ran Vijai Singh,J.

Heard Sri Girijesh Tiwari, learned counsel for the applicant.

This contempt application has been filed for punishing the opposite

party for willful disobedience of the order dated 23.1.2015 passed by

this Court in Writ A No. 2656 of 2015 (Satish Kumar and Others Vs.

State of U.P. and Others), by which the writ petition was disposed of

with the same terms and conditions as contained in the judgment and

order dated 28.10.2014 with the direction to opposite party to take

appropriate action with regard to the claim of the applicant for promotion

in view of Rule 18 read with Rule 22 by counting his services rendered

since the date of his initial appointment, for the purposes of eligibility /

teaching experience within a period of three months from the date of

receipt of certified copy of the order.

It has been stated that in spite of service of the certified copy of the

order on 4.2.2015, the order of the writ Court has not been complied

with.

Prima facie, a case for willful disobedience of the order dated 23.1.2015

passed by this Court in Writ A No. 2656 of 2015 is made out.

However, considering the facts and circumstances of the case, without

issuing any notice at this stage, one more opportunity is given to comply

the order dated 23.1.2015 passed by this Court in Writ A No. 2656 of

2015 within a period of two months from the date of receipt of a certified

copy of the order of this Court. In case the order is not complied with

within the aforesaid period, the applicant shall be at liberty to approach

this Court again.

With the aforesaid observation/direction, this application is disposed of.

Order Date :- 15.7.2015 Amit Mishra

Neutral Citation No. - 2015:AHC:93556