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Darshan Lal v. State Of U.P. And 2 Ors.
Allahabad High Court
Apr 15, 2015
Court No. - 21
Case :- WRIT - C No. - 19329 of 2015
Petitioner :- Darshan Lal Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Amresh Malviya Counsel for Respondent :- C.S.C.,R.B. Singh
Hon'ble Vikram Nath,J. Hon'ble Dinesh Gupta,J.
Put up in the additional cause list on 20.4.2015.
Order Date :- 15.4.2015 cps
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