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COMMON CAUSE v. UNION OF INDIA
Supreme Court Of India
Jul 25, 2024
ITEM NO.4 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Writ Petition (Civil) No.266/2024
COMMON CAUSE & ANR. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 25-07-2024 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Prashant Bhushan, AOR Ms. Neha Rathi, Adv. Ms. Kajal Giri, Adv. Mr. Kamal Kishore, Adv. For Respondent(s)
UPON hearing the counsel the Court made the following O R D E R
1 List the Petition on 30 July 2024.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar
- 2024-07-25T16:11:37+0530
- CHETAN KUMAR
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