Shri Namdeo Vishwanath Lande v. Bajaj Allianze General Insurance Co.Ltd., Through Branch Manager

DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, NAGPUR

New Administrative Building

5th Floor, Civil Lines,

Nagpur-440 001

0712-2548522

Complaint Case No. CC/338/2017

( Date of Filing : 09 Aug 2017 )

1. Shri Namdeo Vishwanath Lande R/o. 249, Lakmanya Nagar, MIDC, Hingna, Dist. Nagpur Nagpur

Maharashtra ...........Complainant(s) Versus

1. Bajaj Allianze General Insurance Co.Ltd., Through Branch Manager

Shreeram Tower, Sadar, Nagpur

Nagpur

Maharashtra

2. M/s. Ketan Motors Pvt. Ltd., Through Manager Plot No. 7, N.H.6, Amravati Road, Nagpur Nagpur

Maharashtra ............Opp.Party(s)

BEFORE:

HON'BLE MR. SACHIN Y. SHIMPI PRESIDENT HON'BLE MRS. CHANDRIKA K. BAIS MEMBER HON'BLE MR. B.B. CHAUDHARI MEMBER PRESENT:Adv. Prakash Naukarkar, Advocate for the Complainant 1 ADV. GIRISH DIPWANI, Advocate for the Opp. Party 1 ADV. DEEPAK M. PARANJPE, Advocate for the Opp. Party 1 Dated : 21 Jun 2024

Final Order / Judgement

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[HON'BLE MR. SACHIN Y. SHIMPI]

PRESIDENT

[HON'BLE MRS. CHANDRIKA K. BAIS]

MEMBER

[HON'BLE MR. B.B. CHAUDHARI]

MEMBER

3