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JASEELA T., v. STATE OF KERALA
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 03RD DAY OF DECEMBER 2020 / 12TH AGRAHAYANA, 1942 WP(C).No.26849 OF 2020(E)
PETITIONER:
JASEELA. T,
ATHIRA HOUSE, CHEMRAKKATTURE,
AREACODE, MALAPPURAM*6-3639.
BY ADVS.
SRI.AUGUSTINE JOSEPH
SRI.K.S.ROCKEY
SRI.TONY AUGUSTINE
SRI.GEORGE RENOY
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM*697001.
2 ASSISTANT EDUCATIONAL OFFICER,
MANJERI, MALAPPURAM*6-6122.
3 MANAGER,
AMUP SCHOOL, VADAKKANGARA, PAYYANAD, MANJERI,
MALAPPURAM*6-6122.
SRI. UNNIKRISHNA KAIMAL * GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.12.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C).No.26849 OF 2020 2
JUDGMENT
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DEVAN RAMACHANDRAN
JUDGE
MC/-.12.2020
5
WP(C).No.26849 OF 2020 6 APPENDIh
PETITIONEReS/S EhHIBITS:
EhHIBIT P1 TRUE COPY OF APPOINTMENT OF THE
PETITIONER DATED 30.6.2010 ALONG
WITH THE ENDORSEMENT OF APPROVAL.
EhHIBIT P2 TRUE COPY OF PROCEEDINGS DATED
14.9.2012 FROM THE 2ND RESPONDENT.
EhHIBIT P3 TRUE COPY OF JUDGMENT DATED 27.-.201- IN W.A.NO.2290/2017. RESPONDENTeS/S EhHIBITS:
NIL
EhHIBIT P4 TRUE COPY OF JUDGMENT DATED 2.11.2018 IN W.P.(C) NO.210-1/2018. EhHIBIT P7 TRUE COPY OF REVISION PETITION
DATED 20.11.2020 PENDING BEFORE THE
1ST RESPONDENT.
RESPONDENTeS/S EhHIBITS:
NIL
MC
(TRUE COPY) PA TO JUDGE
6
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