Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

JASEELA T., v. STATE OF KERALA

Kerala High Court
Dec 3, 2020

IN THE HIGH COURT OF KERALA AT ERNAKULAM

PRESENT

THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

THURSDAY, THE 03RD DAY OF DECEMBER 2020 / 12TH AGRAHAYANA, 1942 WP(C).No.26849 OF 2020(E)

PETITIONER:

JASEELA. T,

ATHIRA HOUSE, CHEMRAKKATTURE,

AREACODE, MALAPPURAM*6-3639.

BY ADVS.

SRI.AUGUSTINE JOSEPH

SRI.K.S.ROCKEY

SRI.TONY AUGUSTINE

SRI.GEORGE RENOY

RESPONDENTS:

1 STATE OF KERALA

REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL

EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,

THIRUVANANTHAPURAM*697001.

2 ASSISTANT EDUCATIONAL OFFICER,

MANJERI, MALAPPURAM*6-6122.

3 MANAGER,

AMUP SCHOOL, VADAKKANGARA, PAYYANAD, MANJERI,

MALAPPURAM*6-6122.

SRI. UNNIKRISHNA KAIMAL * GP

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

03.12.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

1

WP(C).No.26849 OF 2020 2

JUDGMENT

IN T H EGEGCO U T RFKR T ENFE T RN T AFR

FHHCGOE LTFRTFTMCA UTPUGSFUKTB.NCCJTI F.N U

CO T DVYV,Y0V3V2 T GO T FO T FLLGEGCOFJ T /F.FO.K1 NCA / U2T.CO. LGO9TENFETL4UGO9TENGRTH UGCL

EN U TAFRTFTWFOTC(TFHHCGOES OERTGSHCR LTWK

EN T )C/ UOS OE T ENUC49N T FO T CUL Uo T BN T RFKR

ENFE T ENGR T FHHCGOES OE T AFR2 T EN U (CU 2 T OCE

FHHUC/ L T GOGEGFJJK2 T W4E T ENFE T GE T AFR T JFE U

9UFOE L T R4.N T W O (GE2 T W4E2 T COJK T 4OL U T EN

6I F.N U8RTPF.:F9 TB.N S -2TAGENT (( .ET(UCS

V3YV,Y0V33 T GORE FL T C( T EN T GOGEGFJ T LFE T C(

FHHCGOES OEoT

0o IN TH EGEGCO UTFRR UERTENFETGOTEN

.FR TC(TGL OEG.FJJKTRGE4FE LTI F.N UR2TENGR

7C4UE T NFR T FJU FLK T GRR4 L T 5dERoPD T FOL T PX '4L9S OERTFOLTENFETEN TU RHCOL OERTNF/ TW O LGU .E LTECTFHHUC/ TFHHCGOES OERT / OTL4UGO9

EN T H UGCLTC(T WFOT(UCST EN TLFE T C(TEN GU

GOGEGFJTFHHCGOES OEoTBN TRFKRTENFETRN TNFR2 EN U (CU 2 T HU ( UU L T 5dEoP. T REFE4ECUK / /GRGCOT4OL UTEN T T HUC/GRGCORTC(T /4J T 0 2

2

WP(C).No.26849 OF 2020 3

7NFHE UT1234TC(TEN T5 UFJFT5L4.FEGCOT4.ETFOL

/4J RT65 /T(CUTRNCUE7 TW (CU TEN T)C/ UOS OE1 FOL T FJE UOFEG/ JK T HUFKR T ENFE T EN T RFS T W

LGU .E LTECTW TEF: OT4HTFOLTTLGRHCR LTC(TFE

EN T FUJG RE2 T FL/ UEGO9 T EC T 5dERoPD T FOL T PX '4L9S OERo

Do 2OTU RHCOR TECTEN TF(CU TR4WSGRRGCOR

SFL T CO T W NFJ( T C( T EN T H EGEGCO U T WK T N U

J FUO L T .C4OR J2 TBNUGo4 94REGO T 8CR HN 2 T EN J FUO L T )C/ UOS OE T PJ FL U2 T BUGo9OOG:UGRNOF

5FGSFJ2TR4WSGEE LTENFETRGO. TEN TH EGEGCO U

NFRTFJU FLKTGO/C: LTN UTFJE UOFEG/ TREFE4ECUK

U S LK2 T ENGR T 7C4UE T SFK T OCE T .CORGL U T N U

.COE OEGCOR T CO T GER T S UGER T FOL T H USGE T EN

.CSH E OE T B .U EFUK T C( T EN T )C/ UOS OE T C(

5 UFJFTECT.CORGL UT5dEoP . T REFE4ECUKT / /GRGCO FRTH UTJFAoT: T(4UEN UTHUFK LTENFETENGRT7C4UE SFKTOCETSF: TFOKTF((GUSFEG/ TL .JFUFEGCORTCO

EN T OEGEJ S OE T C( T EN T H EGEGCO U T EC T FOK

U JG (TFOLTJ F/ TECTEN T.CSH E OET 4 ENCUGEK ECTEF: TFT(GOFJTL .GRGCOTEN U COTFRTH UTJFAo Xo ;N O T 2 T .CORGL U T EN T F(CU

3

WP(C).No.26849 OF 2020 4 R4WSGRRGCOR2 T GE T GR T AGENC4E T LC4WE T ENFE T / O ENC49N T EN T H EGEGCO U T NFR T SFL T /FUGC4R FJJ 9FEGCOR T FOL T F/ US OER T GO T ENGR T ;UGE

P EGEGCO2TEN TRFS T.FOOCETW TJCC: LTGOECTWK

ENGR T 7C4UE T CO T GER T S UGER T FE T ENGR T REF9

W .F4R 2 T FLSGEE LJK2 T RN T NFR T GO/C: L T N U FJE UOFEG/ T REFE4ECUK T U S LK T WK T HU ( UUGO9 5dEoP. T REFE4ECUK T / /GRGCO T W (CU T EN )C/ UOS OETC(T5 UFJFoT2TFS2TEN U (CU 2TC(TEN (GUS T /G A T ENFE T EN T RFGL T 4 ENCUGEK T S4RE T W LGU .E LTECTLGRHCR TC(TEN TRFS TFRTH UTJFAo

2OTEN TF(CU T.GU.4SREFO. R2T2TCUL UTENGR

AUGE T H EGEGCO T FOL T LGU .E T EN T .CSH E OE

B .U EFUKTC(TEN T)C/ UOS OETC(T5 UFJFTECTEF:

4H T FOL T .CORGL U T 5dEoP. T / /GRGCO T C( T EN

H EGEGCO U T FOL T LGRHCR T C( T EN T RFS T EF:GO9

OCE T C( T 5dERoPD T FOL T PX T '4L9S OER2 T F(E U

F((CULGO9TN UTFRTFJRCTEN TT DULT U RHCOL OE<

=FOF9 U T FO T CHHCUE4OGEK T C( T W GO9 T N FUL T > GEN U T HNKRG.FJJK T CU T ENUC49N T /GL C .CO( U O.GO9 T > T EN4R T .4JSGOFEGO9 T GO T FO FHHUCHUGFE TCUL UTEN U CO2T FRT dH LGEGC4RJK

4

WP(C).No.26849 OF 2020 7

FR T GR T HCRRGWJ 2 T W4E T OCE T JFE U T ENFO T ENU

SCOENRT(UCSTEN TLFE TC(TU . GHETC(TFT.CHKTC(

ENGRT'4L9S OEoT

St/*

DEVAN RAMACHANDRAN

JUDGE

MC/-.12.2020

5

WP(C).No.26849 OF 2020 6 APPENDIh

PETITIONEReS/S EhHIBITS:

EhHIBIT P1 TRUE COPY OF APPOINTMENT OF THE

PETITIONER DATED 30.6.2010 ALONG

WITH THE ENDORSEMENT OF APPROVAL.

EhHIBIT P2 TRUE COPY OF PROCEEDINGS DATED

14.9.2012 FROM THE 2ND RESPONDENT.

EhHIBIT P3 TRUE COPY OF JUDGMENT DATED 27.-.201- IN W.A.NO.2290/2017. RESPONDENTeS/S EhHIBITS:

NIL

EhHIBIT P4 TRUE COPY OF JUDGMENT DATED 2.11.2018 IN W.P.(C) NO.210-1/2018. EhHIBIT P7 TRUE COPY OF REVISION PETITION

DATED 20.11.2020 PENDING BEFORE THE

1ST RESPONDENT.

RESPONDENTeS/S EhHIBITS:

NIL

MC

(TRUE COPY) PA TO JUDGE

6