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Rajo Devi v. State Of U.P.
Allahabad High Court
Mar 8, 2010
Court No. - 48
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33027 of 2008
Petitioner :- Rajo Devi Respondent :- State Of U.P. Petitioner Counsel :- P.S. Shukla Respondent Counsel :- Govt. Advocate
Hon'ble Vedpal,J.
List revised.
None responds on behalf of the applicant to press the application.
It is, therefore, dismissed for non-prosecution.
Order Date :- 8.3.2010 Tripathi
Neutral Citation No. - 2010:AHC:26827
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