Jagvir Singh v. State Of U.P. & Others

Court No. - 38

Case :- WRIT - A No. - 3226 of 2010

Petitioner :- Jagvir Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Vijay Gautam Respondent Counsel :- C.S.C.

Hon'ble Amreshwar Pratap Sahi,J.

Heard learned counsel for the petitioner and the learned

standing counsel.

The transfer order dated 07.01.2010 has been

withdrawn/cancelled vide order dated 25.01.2010. a copy of

the said order has been placed before this Court, which is

taken on record.

In view of this, no further orders are required to be passed.

The writ petition is consigned to records.

Order Date :- 25.1.2010 Akv

Neutral Citation No. - 2010:AHC:9388