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KARTHIKEYAN v. M. INISH BOBAN
1
OP(C) No.678/2021 and
CRP No.309/2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 8TH DAY OF NOVEMBER 2022 / 17TH KARTHIKA, 1944
OP(C) NO. 678 OF 2021
AGAINST THE ORDER/JUDGMENT IN IA 1016/2020 IN FDIA 1711/1988 IN OS 49/1983 OF ADDITIONAL SUB COURT, PALAKKAD
PETITIONER/S:
1.RAJAMMA,AGED 68 YEARS,W/O APPUNNI RESIDING AT 'VADAKKE PAVADI, KIZHAKKETHARA AMSOM,
CHITTUR TALUK. PALAKKAD DISTRICT
, PIN - 678502
2.PRATHIBHA,AGED 39 YEARS,D/O LATE APPUNNI, RESIDING AT 'VADAKKE PAVADI, KIZHAKKETHARA AMSOM, CHITTUR
TALUK, PALAKKAD DISTRICT
, PIN - 678502
3.KARTHIKEYAN,AGED 36 YEARS,S/O LATE APPUNNI, RESIDING AT 'VADAKKE PAVADI'
KIZHAKKETHARA AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 678502
BY ADVS.
P.B.KRISHNAN
SRI.P.B.SUBRAMANYAN
SRI.SABU GEORGE
SMT.B.ANUSREE
SRI.MANU VYASAN PETER
RESPONDENT/S:
1. INISH BOBAN,AGED ABOUT 30 YEARS
S/O LATE MANIKKAN,'VADAKKE PAVADIYIL, KIZHAKKETHARA ,
KOLLENGODE, PALAKKAD DISTRICT
, PIN - 678502
2.RAMAKRISHNAN,AGED 70, S/O.VELANKUTTY, VADAKKE PAVADIYIL, PALLAM, KOLLENGODE,P.O, PALAKKAD - 678 506.
3. CHITHAMBARAN,AGED 72, S/O.VELANKUTTY, VADAKKE
PAVADIYIL, PALLAM, KIZHAKKETHARA AMSOM, KOLLENGODE,P.O,
2
PALAKKAD - 678 506.
4. ANNAPOORNI,AGED 70 YEARS,W/O NANJAPPANKUTTY, "PAPPAN
CHALLA, THUMBALERI, MUTHALAMADA AMSOM, PALAKKAD DISTRICT
PIN - 678 507
5.AMMU,AGED 69 YEARS,W/O K. BALAN, CHEERAKUZHI,
KIZHAKKENCHERRY,
ALATHUR TALUK, PALAKKAD DISTRICT,, PIN - 678541
6. JANESH,S/O MANIKKAN,'VADAKKEPAVADIYIL', PALLAM,
KIZHAKKETHARA AMSOM, CHITTUR TALUK, PIN 678 502
7. NADARAJAN.M.N, H/O.KANAKAM, S/O.NARAYANAN, AGED 72,
METHIN HOUSE, SHRUTHI, VARIYAM LANE, NEAR LORD SHIVA
TEMPLE, MAZHAYANNUR, MANNUTHY, THRISSUR - 680 651
8. DILEEP M.N, ,S/O NADARAJAN, "SHRUTHI", METHIN HOUSE,
AM LANE, NEAR LORD SIVA TEMPLE,MAZHAYANNUR MANNNUTHI,
THRISSUR DISTRICT PIN - 680651
9. DIVYA, AGED 38 YEARS,
D/O NADARAJAN, "SRUTHI", METHIN HOUSE,VARIYAM LANE, NEAR
LORD SIVA TEMPLE, MAZHAYANNUR, MANNNUTHI, THRISSUR
DISTRICT
, PIN - 680651
10. UNNIKRISHNAN @JAYADEV.P.,AGED 41 YEARS S/O APPUNNI, RESIDING AT 'VADAKKE PAVADI, KIZHAKKETHARA
AMSOM,
CHITTUR TALUK. PALAKKAD DISTRICT
, PIN - 678502
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 08.11.2022
ALONG WITH CRP 309/2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 8TH DAY OF NOVEMBER 2022 / 17TH KARTHIKA, 1944
CRP NO. 309 OF 2022
AGAINST THE ORDER/JUDGMENT EP 309/2021 IN FDIA 1711/1988 IN OS 49/1983 OF ADDITIONAL SUB COURT, PALAKKAD
REVISION PETITIONER/S:
KARTHIKEYAN
AGED 37 YEARS
S/O LATE APPUNNI, RESIDING AT 'VADAKKE PAVADI'
KIZHAKKETHARA AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 678502
BY ADVS.
MANU VYASAN PETER
P.B.KRISHNAN
P.B.SUBRAMANYAN
SABU GEORGE
RESPONDENT/S:
1 M. INISH BOBAN
AGED 31 YEARS
S/O LATE MANIKKAN,
KAMPANCODE KALAM, NEMMENI P.O.,
KOLLENGODE, CHITTUR TALUK
, PIN - 678506
2 RAJAMMA
AGED 68 YEARS
W/O APPUNNI RESIDING AT 'VADAKKE PAVADI, KIZHAKKETHARA AMSOM,
CHITTUR TALUK. PALAKKAD DISTRICT
, PIN - 678502
3 UNNIKRISHNAN @JAYADEV.P.
AGED 41 YEARS
S/O APPUNNI, RESIDING AT 'VADAKKE PAVADI, KIZHAKKETHARA AMSOM,
CHITTUR TALUK. PALAKKAD DISTRICT
, PIN - 678502
4 PRATHIBHA
AGED 39 YEARS
D/O LATE APPUNNI, RESIDING AT 'VADAKKE PAVADI, KIZHAKKETHARA AMSOM, CHITTUR
4
TALUK,
PALAKKAD DISTRICT
, PIN - 678502
5 GEETHA
W/O LATE RAMAKRISHNAN,
THUMPALERIKALAM, PAPPAN CHALLA, GOVINDAPURAM, MUTHALAMADA
AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 673016
6 BABU
S/O LATE RAMAKRISHNAN,
THUMPALERIKALAM, PAPPAN CHALLA, GOVINDAPURAM, MUTHALAMADA
AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 673016
7 RENJITH
S/O LATE RAMAKRISHNAN,
THUMPALERIKALAM, PAPPAN CHALLA, GOVINDAPURAM, MUTHALAMADA
AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 673016
8 SAJILA
D/O LATE RAMAKRISHNAN,
THUMPALERIKALAM, PAPPAN CHALLA, GOVINDAPURAM, MUTHALAMADA
AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 673016
9 SAJITH
S/O RAMAKRISHNAN,
THUMPALERIKALAM, PAPPAN CHALLA, GOVINDAPURAM, MUTHALAMADA
AMSOM, CHITTUR TALUK,
PALAKKAD DISTRICT
, PIN - 673016
10 CHITHAMBHARAM
AGED 72 YEARS
S/O VELANKUTTY,
"VADAKKE PAVADIYIL", PALLAM, KIZHAKKETHARA AMSOM,
CHITTUR TALUK. PALAKKAD DISTRICT
, PIN - 678732
11 ANNAPOORNI
AGED 70 YEARS
W/O NANJAPPANKUTTY,
"PAPPAN CHALLA, THUMBALERI,
MUTHALAMADA AMSOM, PALAKKAD DISTRICT
, PIN - 673016
12 AMMU
AGED 69 YEARS
W/O K. BALAN,
CHEERAKUZHI, KIZHAKKENCHERRY,
ALATHUR TALUK, PALAKKAD DISTRICT
, PIN - 678541
13 DILEEP M.N
S/O LATE RAJAN @ NATARAJAN, "SRUTHI", METHIL HOUSE,
5
WARRIAM LANE, NEAR MAZHAYANNUR SIVA TEMPLE, MANNNUTHI,
THRISSUR DISTRICT
, PIN - 680587
14 DIVYA
D/O LATE RAJAN @ NATARAJAN, "SRUTHI", METHIL HOUSE,
WARRIAM LANE, NEAR MAZHAYANNUR SIVA TEMPLE, MANNNUTHI,
THRISSUR DISTRICT
, PIN - 680587
15 JANESH
S/O MANIKKAN, 'VADAKKEPAVADIYIL', PALLAM, KIZHAKKETHARA AMSOM, CHITTUR
TALUK, PALAKKAD DISTRICT
, PIN - 678732
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
08.11.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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C.S DIAS,J.
--------------------------- OP(C) No.678/2021
and
CRP No.309/2022
----------------------------- Dated this the 8th day of November, 2022.
JUDGMENT/ORDER
As the parties are the same and the dispute revolves around the final decree proceedings in FDIA No.1711/1988 in OS No.49/1983 of the Court of the Subordinate Judge (Additional ), Palakkad (the court below), these cases are being disposed of by the common judgment/order.
2. OP(C) No.678/2021 is filed challenging Ext P6 order passed by the court below in IA No.1016/2020 in FDIA No.1711/1988 permitting the final decree to be engrossed.
3. CRP No.309/2022 is filed challenging the order passed by the court below deputing an Amin to deliver the property to the respondents.
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4. The pivotal point of the petitioners in both the cases is that, CRP No.542/2019 filed by them, challenging the dismissal of the review petition filed in FDIA No.1711/1988, is pending before this Court. It is during the pendency of the above revision petition, the impugned orders have been passed.
5. This Court by its judgment dated 8.11.2022 has dismissed CRP No.542/2019 by a separate order. In view of the dismissal of CRP No.542/2019, I hold that the above two cases have become infructuous and are only liable to be dismissed.
In the result, I dismiss OP(C) No.678/2021 and CRP No.309/2022 at the threshold.
SD/-
sks/8.11.2022 C.S.DIAS, JUDGE
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APPENDIX IN OPC 678/2021
P1- TRUE COPY OF THE ORDER DATED 31.1.2011 IN FDIA 1711/1988 IN OS 49/1983 OF THE SUB COURT ADDL, PALAKKAD
P2. TRUE COPY OF THE JUDGMENT DATED 27.5.2011 IN RFA 307/2011 OF THIS HON'BE COURT
P3- TRUE COPY OF IA 2435/2011 IN FDIA 1711/1988 IN OS 49/1983 OF
THE SUB COURT ADDITIONAL, PALAKKAD
P4- TRUE COPY OF IA 2435/2011 IN FDIA 1711/1988 IN OS 49/1983 OF
THE SUB COURT ADDITIONAL, PALAKKAD
P5-TRUE COPY OF IA 1016/2020 IN FDIA 1711/1988 IN OS 49/1983 OF THE
SUB COURT, PALAKKAD
P6- TRUE COPY OF THE ORDER DATED 3.2.2021 IN IA 1016/20 IN FDIA 1711/1988 IN OS 49/1983 OF THE SUB COURT, PALAKKAD
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