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Sarvesh Kumar Pandey v. Union Of India Thru Secy. And 2 Others

Allahabad High Court
Jul 4, 2023

Court No. - 3

Case :- WRIT - C No. - 29427 of 2013

Petitioner :- Sarvesh Kumar Pandey Respondent :- Union Of India Thru Secy. And 2 Others Counsel for Petitioner :- Shailesh K. Pandey,Rajesh Tripathi Counsel for Respondent :- A.S.G.I.,Komal Mehrotra,S.C.,Vikas Budhwar

Hon'ble Siddhartha Varma,J. Hon'ble Arun Kumar Singh Deshwal,J.

List has been revised. No one has appeared for the petitioners

even though Sri Komal Mehrotra, learned counsel for

respondent nos.2 and 3 is present.

The writ petition is, accordingly, dismissed for want of

prosecution. Interim order, if any, stands vacated.

Order Date :- 4.7.2023 GS

(Arun Kumar Singh Deshwal, J.) (Siddhartha Varma, J.)

    1. 2023-07-05T12:57:56+0530
    2. High Court of Judicature at Allahabad