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CHANNAIAH v. THE SECRETARY
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WP No. 4804 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF JUNE, 2023
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM WRIT PETITION NO. 4804 OF 2022 (SC/ST)
BETWEEN:
CHANNAIAH,
S/O. LATE CHALUVAIAH,
AGED ABOUT 60 YEARS,
R/O. KUDARAGUNDI COLONY,
GEJJALAGERE POST,
KASABA HOBLI,
MADDUR TALUK,
MANDYA DISTRICT - 571 428. …PETITIONER
(BY SRI. PRAMOD R., ADVOCATE)
AND:
1. THE SECRETARY,
GOVERNMENT OF KARNATAKA,
REVENUE DEPARTMENT,
AMBEDKAR VEEDHI,
VIDHANA SOUDHA,
BANGALORE - 560 001.
2. THE DEPTY COMMISSIONER,
MANDYA DISTRICT,
MANDYA - 571 436.
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3. THE ASSISTANT COMMISSIONER,
MANDYA SUB DIVISION,
MANDYA - 571 436.
4. PUTTALINGAMMA,
W/O. LATE CHANNAIAH,
MAJOR,
R/O GORAVANAHALLI VILLAGE,
KASABA HOBLI,
MADDUR TALUK,
MANDYA DISTRICT - 571 428.
5. J.C. KUMARA,
S/O. LATE CHANNAIAH,
MAJOR,
R/O. GORAVANAHALLI VILLAGE,
KASABA HOBLI,
MADDUR TALUK,
MANDYA DISTRICT - 571 428.
6. J.C. CHANDRSHEKAR,
S/O. LATE CHANNAIAH,
MAJOR,
R/O GORAVANAHALLI VILLAGE,
KASABA HOBLI,
MADDUR TALUK,
MANDYA DISTRICT - 571 428.
7. J.C. SUCHITRA,
S/O. LATE CHANNAIAH,
MAJOR,
R/O. GORAVANAHALLI VILLAGE,
KASABA HOBLI,
MADDUR TALUK,
MANDYA DISTRICT - 571 428.
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8. J.C. GURUPRASAD,
S/O. LATE CHANNIAH,
MRJOR,
R/O GORAVANAHALLI VILLAGE,
KASABA HOBLI,
MADDUR TALUK,
MANDYA DISTRICT - 571 428.
9. K. SHANKAR,
S/O. KENCHAIAH,
MAJOR,
R/O. 8TH CROSS,
VISHWESHWARA LAYOUT,
MADDUR TALUK,
MANDYA DISTRICT - 571 428.
10. S. BACCHAN SINGH,
S/O. LATE UJJAGERE SINGH,
MAJOR,
R/O. P.O.LAZAR (P.O. LOHAR),
TEHSIL NIHAR SINGH,
WALA DISTRICT, MOGA,
PUNJAB - 142 055.
11. RAGHAVENDRA N.M.,
S/O. LATE MHADEVA,
MAJOR,
C/O. SHASHI EXPORT,
P.B. NO.3349,
BALLANDUR GATE,
SARJAPURA ROAD,
BANGALORE - 560 009.
12. J.C. DHANANJAYA,
S/O. LATE CHANNAIAH,
MAJOR,
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R/O GORAVANAHALLI VILLAGE,
KASABA HOBLI, MADDUR TALUK,
MANDYA DISTRICT - 571 428. …RESPONDENTS
(BY SRI. VENKAT SATYANARAYANA, HCGP FOR R1 TO R3)
THIS W.P IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO QUASHING THE
ANNEXURE-K DATED 19.08.1985 PASSED BY THE ASSISTANT COMMISSIONER IN DISPUTE NO.SDL.187/82-83 AND THE ANNEXURE-M DATED 20.10.2020 PASSED BY THE DEPUTY COMMISSIONER MANDYA IN DISPUTE NO.PTCL.03/2015 AND
ETC.,
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner submits that petitioner has died on 27.11.2021. Memo is filed to that effect. Since no applications are filed by the legal heirs seeking leave to prosecute the petition, the writ petition is dismissed as abated.
Sd/-
JUDGE
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