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Sub Maj Uttam Kumar ... v. Union Of India And O...
Armed Forces Tribunal
Mar 20, 2023
1. On the case being taken up for hearing Shri SN Gaherwar, Ld. Counsel for the applicant and Ms. Appoli Srivastava, Ld. Counsel for the respondents are present.
2. As prayed by Ld. counsel for the applicant, this case is adjourned for the day.
3. List on 09.05.2023.
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