Haruli Devi, W/o Late Ex Sep Ram Prasad Applicant v. Union Of India And Others

Armed Forces Tribunal

Mar 21, 2023

Judgment

CaseIQ

1. On the case being taken up for hearing Shri Rajesh Shukla, Ld. Counsel for the respondents is present.

2. None is present on behalf of the applicant.

3. Ld. counsel for the respondents prays for and is granted two weeks further time to file compliance of affidavit.

4. List on 15.05.2023.

EX-A. No. 302 of 2022 Inre O.A. No. 256 of 2020