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Ex. Sep. Rajveer Singh Applicant v. Union Of India And Others
Armed Forces Tribunal
Mar 22, 2023
1. On the case being taken up for hearing Shri R. Chandra, Ld. Counsel for the applicant and Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents are present.
2. List on 04.05.2023.
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