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Den Networks Ltd. v. Sha Cable Network And Another
Telecom Disputes Settlement And Appellate Tribunal
Apr 5, 2023
Biresh Kumar, Registrar:— Ms. Aashi Arora for petitioner and Mr. Jagan Abraham M George R 1 Ms. Anju Davis for R 2.
2. Two weeks' further time is prayed and allowed to the petitioner to file their evidence affidavits. The respondent may file their evidence affidavits within four weeks thereafter.
3. Let the matter be listed ‘for directions’ on 29/05/2023.
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