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Malvinder Ahuja v. Shalimar Estates Pvt. Ltd.

State Consumer Disputes Redressal Commission
Apr 6, 2023

Malvinder Ahuja d/o Sh.Chaman Singh C/o Department of Education, Panjab University, Chandigarh now residing at B-57, Meenakshi Puram, Mawana Road, Meerut.

... Appellant/Complainant.

Versus

Shalimar Estates (P) Ltd., Admn. Office: SCO 110-111, Sector 8-C, Chandigarh through its General Manager/Managing Director/Authorized Signatory presently at House No.1084, Sector 8-C, Chandigarh

1.

2nd Address: C/o Shalimar Mall, Sector 5, Panchkula. R.K. Aggarwal, Managing Director, Shalimar Estates (P) Ltd., resident of House No.1084, Sector 8- C, Chandigarh

2.

Kamlesh Aggarwal, Director, Shalimar Estates (P) Ltd., resident of House No.1084, Sector 8-C, Chandigarh

3.

Innate Aggarwal son of Sh.R.K.Aggarwal, Manager, Shalimar Estates (P) Ltd., r/o House No.1084, Sector 8-C, Chandigarh (Deleted vide order dated 04.12.2019).

4.

…. Respondents/ Opposite Parties

BEFORE: JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT

MR. RAJESH K. ARYA, MEMBER

Present:- Sh.Munish Gupta, Advocate for the appellant. Sh.Arun Kumar, Advocate for the respondent no.1 to 3 (on VC).

JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT

Vide our detailed order of the even date recorded separately in appeal no.196 of 2019 titled as Prem Chand Garg Versus Shalimar Estates (P) Ltd. and others, this appeal has been party accepted. Certified copy of the order passed in appeal no.196 of 2019 be placed on this file.2. Certified copies of the order passed in appeal no.196 of 2019 alongwith this order be sent to the parties, free of charge.

3.

(RAJESH K. ARYA)

MEMBER

(JUSTICE RAJ SHEKHAR ATTRI)

1

PRESIDENT

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3.

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