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A. WILSON PRINCE v. THE NAZAR

Supreme Court Of India
Mar 14, 2023

ITEM NO.9 COURT NO.14 SECTION XII

S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C) No(s). 17303/2022

(Arising out of impugned final judgment and order dated 25-11-2021 in WP No. 11266/2018 passed by the High Court Of Judicature At Madras)

A. WILSON PRINCE Petitioner(s)

VERSUS

THE NAZAR & ORS. Respondent(s)

(FOR ADMISSION and I.R. and IA No.119628/2022-CONDONATION OF DELAY IN FILING and IA No.119629/2022-EXEMPTION FROM FILING O.T. ) Date : 14-03-2023 This petition was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN HON'BLE MR. JUSTICE PANKAJ MITHAL

For Petitioner(s) Mr. K. K. Mani, AOR Ms. T. Archana, Adv. Mr. Rajeev Gupta, Adv. Mr. Vinay Rajput, Adv. Ms. Subasri Jaganathan, Adv. For Respondent(s) Mr. Guru Krishna Kumar, Sr. Adv. Mr. Deepayan Mandal, AOR Mr. Naman Varma, Adv. Mr. Mridul Bansal, Adv.

Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv. Mr. Bharat Sood, Adv. Ms. Shruti Jose, Adv.

UPON hearing the counsel the Court made the following O R D E R

List on 21.03.2023.

(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)

    1. 2023-03-15T17:21:20+0530
    2. POOJA SHARMA