MOHIT KUMAR GUPTA v. University of Delhi

क� ��य सूचना आयोग

CENTRAL INFORMATION COMMISSION

बाबा गंगानाथ माग�

Baba Gangnath Marg,

मु�नरका, नई�द�ल� -110067

Munirka, New Delhi-110067

File No. CIC/UODEL/C/2018/630174 dated 29.03.2019 Mohit Kumar Gupta vs. CPIO, University of Delhi & PIO, Daulat Ram College

CORRIGENDUM DATED 31.05.2019

The array of parties and details of the parties in Commission’s Decision in File

No. CIC/UODEL/C/2018/630174 dated 29.03.2019 shall be substituted as under:

S.No. Existing details Amended details

1 Mohit Kumar Gupta, ...Complainant VS

Central Public Information Officer University of Delhi North Campus, New Administrative Building, Delhi – 110 007 & The PIO/ Principal Daulat Ram College, 4 Patel Marg, Maurice Nagar, Delhi University,

Delhi – 110 007 ....Respondent

Mohit Kumar Gupta, ...Complainant VS

Central Public Information Officer University of Delhi North Campus, New Administrative Building, Delhi – 110 007 ...Respondent

2. The following were present:

Complainant: Present

The following were present:

Complainant: Present alongwith Mr. Narvinder Thakran, Advocate

(A.K. Assija)

Dy. Registrar

Copy to:

1. Central Public Information Officer

University of Delhi, North Campus

New Administrative Building, Delhi-110007

2. PIO, Daulat Ram College, 4 Patel Marg Maurice Nagar, Delhi University, Delhi 110007.