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Nisha Cable T.v. Network v. Den Networks Ltd. And Others
Telecom Disputes Settlement And Appellate Tribunal
Jan 24, 2023
Ram Krishna Gautam, Member:— Learned Counsels for both sides are present. Learned Counsel for Respondent men oned that she will file the wri en submission in the course of the day. Let it be filed. Counsel for Pe oner has already filed its wri en submission.
2. List the ma er ‘for hearing’ on 14.3.2023.
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