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Order of Honourable Supreme Court of India extendi...
CA 13301/2015
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ITEM NO.1 Court 4 (VC) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.13301/2015 SUBRATA BHATTACHARYA Appellant(s)
VERSUS
SECURITIES AND EXCHANGE BOARD OF INDIA & ORS. Respondent(s) (With appln.(s) for clarification/direction and modification of Court order)
Date : 04-08-2020 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE K.M. JOSEPH For Appellant(s) Mr. Jai Dehadrai, Adv. Mr. Sidharth Arora, Adv.
Mr. Sameer Shrivastava, AOR For Respondent(s) Mr. P.S. Patwalia, Sr. Adv. Mr. Amit Kumar, Adv.
Mr. D.K. Singhal, Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. Pratap Venugopal Advocate
Ms. Surekha Raman, Adv.
Mr. Akhil Abraham Roy, Adv.
M/s. K J John And Co.
Mr. Aviral Kashyap, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Vinod Sharma, AOR
Mr. Ritesh Agrawal, AOR
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Mr. Sanjay Kr. Tyagi, Adv. Ms. Swati Ghildiyal, Adv. Mrs. Anil Katiyar, AOR Mrs. Rachana Joshi Issar, AOR Mr. Amit Kumar, AOR
Ms. Kamakshi S. Mehlwal, AOR Mr. Somiran Sharma, AOR Mr. Aditya Singh, AOR Mr. Gagan Gupta, AOR Mr. Hetu Arora Sethi, AOR Ms. Shalu Sharma, AOR Mr. Farhat Jahan Rehmani, AOR Mr. Anjani Kumar Mishra, AOR Mr. Ashok Mathur, AOR Mrs. Shubhangi Tuli, AOR Ms. Jasmine Damkewala, AOR Ms. Manju Jetley, AOR Mr. Shree Pal Singh, AOR Mr. Sanjeev Bansal, Adv. Mr. Rajeev Kumar Bansal, AOR Mr. Avadh Bihari Kaushik, AOR Mr. Aman Vachher, Adv. Mr. Ashutoshe Dubey, Adv. Mr. Abhishek Chouhan, Adv. Mr. Rahul Sharma, Adv. Mr. P. N. Puri, AOR Mr. Abhishek Puri, Adv. Ms. Christi Jain, AOR
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Mr. Gopal Jha, AOR Mr. Prakash Kumar Singh, AOR Mr. Mohit D. Ram, AOR Ms. Anuradha Mutatkar, AOR Mr. Yadav Narender Singh, AOR Ms. Pratibha Jain, AOR Mr. Atishi Dipankar, AOR Mr. Abhishek Singh, AOR Mr. Mohit Paul, AOR Mr. Shivendra Singh, AOR Ms. Priya Aristotle, AOR Mr. Joel, AOR
Mr. Jishnu ML, Adv. Ms. Priyanka Prakash, Adv. Ms. Beena Prakash, Adv. Mr. G. Prakash, Adv. UPON hearing the counsel the Court made the following
O R D E R
IA No 56168 of 2020
1 IA No 56168 of 2020 has been filed by Pinnacle Self Supporting Co- operative Welfare House Building Society Ltd. SEBI has moved IA No 71368 of 2020 for extension of the tenure of Shri R S Virk, former District Judge for completion of the task entrusted to him.
2 Mr Pratap Venugopal appearing on behalf of SEBI states that seventy- two applications are pending to be dealt with by Mr Virk.
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3 Mr P S Patwalia, learned senior counsel, who has appeared on behalf of the applicants in IA No 56168/2020 supported the request for extension of the tenure of Shri Virk.
4 We extend the tenure of Shri R S Virk until 31 January 2021. IA No 56152 of 2020
1 Mr P S Patwalia learned senior counsel appearing on behalf of the applicant states that he seeks to withdraw the interlocutory application in order to enable the applicants to make their submissions after the report of Shri R S Virk is received.
2 The interlocutory application is dismissed as withdrawn. Civil Appeal No 13301 of 2015
1 Mr Pratap Venugopal appearing on behalf of SEBI states that a report had been submitted by the Committee chaired by Hon'ble Mr Justice R M Lodha, former Chief Justice of India, on 5 March 2020.
2 We permit Mr Venugopal to upload the report on SEBI's website for intimation to stake holders.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
AR-cum-PS BRANCH OFFICER
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