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Ex Nb Sub Sheo Khelawan Applicant v. Union Of India And Others

Armed Forces Tribunal
Jan 2, 2023

1. On the case being taken up for hearing Shri Dharam Raj Singh, learned counsel for the applicant and Shri Bipin Kumar Singh, learned counsel for the respondents are present.

2. List before appropriate Bench as per roster on 19.01.2023.