Hav (aa) Subrat Kumar Pal Applicant v. Union Of India And Others

1. On the case being taken up for hearing Shri Shailendra Kumar Singh, Ld. Counsel for the applicant and Shri Amit Jaiswal, Ld. Counsel for the respondents are present.

2. As prayed by the Ld. counsel for the respondents four weeks further time is granted to file affidavit of compliance.

3. It is made clear that no further adjournment shall be granted.

4. List on 07.02.2023.