SAURABH PREMPRAKASH CHUGH v. STATE BANK OF INDIA

C/SCA/3518/2022 ORDER DATED: 31/01/2023

IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

R/SPECIAL CIVIL APPLICATION NO. 3518 of 2022

========================================================== SAURABH PREMPRAKASH CHUGH

Versus STATE BANK OF INDIA

========================================================== Appearance: MR ATUL SHARMA(11174) for the Petitioner(s) No. 1 MR BHARAT JANI(352) for the Respondent(s) No. 1 NOTICE SERVED for the Respondent(s) No. 2,3 MR.SANJAY UDHWANI, AGP for the Respondent(s) No. 4 ==========================================================

CORAM:HONOURABLE MR. JUSTICE BIREN VAISHNAV

Date : 31/01/2023

ORAL ORDER

Learned advocate for the petitioner seeks

permission of this Court to withdraw this petition.

Permission as prayed for is granted. Petition is

disposed of as withdrawn.

(BIREN VAISHNAV, J) ANKIT SHAH

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