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Reliance Industries Holding Pvt. Ltd. & Ors.
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 20.01.2023 Appeal No. 748 of 2021
Reliance Industries Holding Pvt. Ltd. & Ors. …Appellants
Versus Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Mr. Dhaval Vora and Mr. Amey Nabar, Advocates i/b AZB & Partners for the Appellant.
Mr. Arvind Datar, Senior Advocate with Mr. Suraj Chaudhary, Mr. Mihir Mody, Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b. K Ashar & Co. for the Respondent.
ORDER:
1. Adjourned on the request of the learned counsel for the appellant. List this matter on January 31, 2023 for further hearing.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of
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this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala
Presiding Officer
Ms. Meera Swarup
Technical Member
20.01.2023
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