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Reliance Industries Holding Pvt. Ltd. & Ors.
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 04.01.2023 Appeal No. 748 of 2021
Reliance Industries Holding Pvt. Ltd. & Ors. …Appellants
Versus Securities and Exchange Board of India …Respondent Mr. Somasekhar Sundaresan, Advocate with Mr. Raghav Shankar, Mr. Vivek Shetty, Ms. Cheryl Fernandes, Mr. Dhavan Vora and Mr. Amey Nabar, Advocates i/b AZB & Partners for the Appellant.
Mr. Arvind Datar, Senior Advocate with Mr. Shiraz Rustomjee, Mr. Suraj Chaudhary, Mr. Prateek Pai, Mr. Mihir Mody, Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b. K Ashar & Co. for the Respondent.
ORDER:
1. We have heard the learned senior counsel for the respondent. List on January 20, 2023 for further hearing in rejoinder.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to
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act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala
Presiding Officer
Ms. Meera Swarup
Technical Member
04.01.2023
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